Referred Judgements :-

IMPORTERS AND MANUFACTURERS LIMITED VS. PHEROZE FRAMROZE TARAPOREWALA [REFERRED]
GANGA BAI VS. VIJAY KUMAR [REFERRED]
RAM PASRICHA VS. JAGANNATH [REFERRED]
KANTA GOEL VS. B P PATHAK [REFERRED]
KEWAL SINGH VS. LAJWANTI [REFERRED]
RAVI DUTT SHARMA VS. RATAN LAL BHARGAVA [REFERRED]
PAL SINGH VS. SUNDER SINGH [REFERRED]
SHIV SARUP GUPTA VS. MAHESH CHAND GUPTA [REFERRED]
B JOHNSON VS. C S NAIDU [REFERRED]
HARBANS SINGH VS. MARGRAT G BHINGARDIVE [REFERRED]
NRISINGHA CHARAN NANDY CHOUDHRY VS. RAJNITI PRASAD SINGH [REFERRED]

Cited Judgements :-

TILAK RAJ AND OTHERS VS. ROMESH CHANDER AND OTHERS [LAWS(J&K)-2016-2-8] [REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
LEGAL HEIRS OF LATE SHRI JABBAR SINGH VS. APPELLATE RENT TRIBUNAL [LAWS(RAJ)-2018-7-218] [REFERRED TO]
JAMAL UDDIN AHMED VS. ABU SALEH NAJMUDDIN [LAWS(SC)-2003-2-72] [REFERRED]
GULAB CHAND VERMA VS. BADRI NARAIN MISHRA [LAWS(ALL)-2004-7-29] [REFERRED TO]
SURAJIT BHUNIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-2-39] [REFERRED TO]
RAJESH GUPTA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2009-8-324] [REFERRED TO]
BALWANT SINGH CHAUDHARY VS. HINDUSTAN PETROLEUM CORP. LTD [LAWS(P&H)-2004-2-33] [REFERRED TO]
ANNAPURNA MALLEABLES PRIVATE LIMITED VS. STATE BANK OF INDIA [LAWS(MPH)-2005-4-55] [REFERRED TO]
PRAHLAD VS. KALABATIBAI [LAWS(MPH)-2002-10-46] [REFERRED TO]
RADHARANI AND OTHERS VS. STATE OF M P AND OTHERS [LAWS(MPH)-2011-12-90] [REFERRED]
AFSAR ARA VS. IQBAL SHARIF [LAWS(MPH)-2013-11-115] [REFERRED TO]
UTTAMCHAND JAIN VS. MOHNIBAI [LAWS(CHH)-2007-2-23] [REFERRED TO]
UTTAMCHAND JAIN VS. MOHNIBAI [LAWS(CHH)-2007-2-23] [REFERRED TO]
COSMOSTEELS PVT LTD VS. UNION OF INDIA [LAWS(CAL)-2004-2-69] [REFERRED TO]
S. KESAR SINGH VS. S. PARAMJEET SINGH & OTHERS [LAWS(DLH)-2017-9-240] [REFERRED TO]
SUBHASHINI MALIK VS. S.K. GANDHI & ORS. [LAWS(DLH)-2016-9-123] [REFERRED TO]
PALLERLA SRINIVASA REDDY AND ANOTHER VS. PALLERLA SUBBA REDDY AND FIVE OTHERS [LAWS(APH)-2016-12-13] [REFERRED TO]
SPIC SMO VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2012-8-396] [REFERRED TO]
DEVI BAI VS. RAMBAI [LAWS(CHH)-2002-9-16] [REFERRED TO]
PATIRAM SHARMA VS. SATISH CHANDRA MANGAL [LAWS(MPH)-2019-7-109] [REFERRED TO]
VANDANA GYANDHAR VS. PAWAN KUMAR [LAWS(DLH)-2009-10-237] [REFERRED TO]
INDRAPRASTHA POWER GENERATION CO LTD VS. HARVINDER SINGH [LAWS(DLH)-2011-5-263] [REFERRED TO]
KAMAL RANA VS. ANJU SINGH [LAWS(DLH)-2023-5-36] [REFERRED TO]
BHARAT OVERSEAS BANK LIMITED VS. ASHIMA LIMITED [LAWS(GJH)-2004-4-84] [REFERRED TO]
DELHI METRO RAIL CORPORATION LIMITED VS. SIMPLEX INFRASTRUCTURES LIMITED [LAWS(DLH)-2011-8-365] [REFERRED TO]
COL. INDERJEET SINGH VS. VIKRAM SINGH [LAWS(DLH)-2012-7-682] [REFERRED TO]
MOHAMMED ABDUL RAHMAN VS. B MANORAMA [LAWS(APH)-2008-4-43] [REFERRED TO]
MANOJ KUMAR VS. BHARTI DEVI [LAWS(ALL)-2008-2-5] [REFERRED TO]
ALLAN HALWAI AND ANOTHER VS. ADDITIONAL DISTRICT JUDGE. PILIBHIT AND OTHERS [LAWS(ALL)-2006-3-353] [REFERRED TO]
ROCHE PRODUCTS (INDIA) PVT LTD. AND OTHERS VS. DRUGS CONTROLLER GENERAL OF INDIA AND OTHERS [LAWS(DLH)-2016-4-566] [REFERRED TO]
TATA MOTORS LIMITED AND ANR. VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2010-1-75] [REFERRED TO]
GEETA PRASAD VS. MOHD LATIF [LAWS(ALL)-2015-1-40] [REFERRED TO]
INDIA UMBRELLA MANUFACTURING CO VS. BHAGABANDEI AGARWALLA [LAWS(SC)-2004-1-70] [REFERRED TO]
DERRIK HARALD EDWARDS VS. ADDL. DIST. JUDGE [LAWS(UTN)-2007-3-9] [REFERRED TO]
SUNIL KUMAR KAR VS. STATE OF ODISHA [LAWS(ORI)-2013-8-6] [REFERRED TO]
MUNICIPAL COUNCIL THEOG VS. GURCHARAN AND ANOTHER [LAWS(HPH)-2023-9-47] [REFERRED TO]
RISHI KUMAR S/O JAGRAM GUPTA VS. SHAHID SHEIKH [LAWS(MPH)-2018-8-40] [REFERRED TO]
DINESH JAIN AND ORS. VS. U.T. CHANDIGARH AND ORS. [LAWS(P&H)-2014-8-316] [REFERRED TO]
RAVINDER PAUL MOHINDRA VS. GURBACHAN SINGH [LAWS(P&H)-2006-5-332] [REFERRED TO]
KEWAL KRISHAN VS. MOHAN SINGH [LAWS(P&H)-2006-1-45] [REFERRED TO]
DHARAMPAL SOOD VS. SARWAN SINGH [LAWS(P&H)-2006-1-46] [REFERRED TO]
JAGDISH CHANDER VS. OM PIARI [LAWS(P&H)-2008-2-139] [REFERRED TO]
SALIM KHAN VS. IVTH ADDL DISTRICT JUDGE JHANSI [LAWS(ALL)-2006-2-104] [REFERRED TO]
MEENAKSHI VS. RAJINDER KUMAR & ORS [LAWS(HPH)-2018-5-164] [REFERRED TO]
CALCOM CEMENT INDIA & ANR VS. KUMAR BAWRI & ORS [LAWS(CAL)-2015-9-121] [REFERRED]
GIRISH KUMAR SHRIVASTAVA VS. PUNJAB NATIONAL BANK [LAWS(MPH)-2002-11-10] [REFERRED TO]
ASHOK KUMAR VS. S.R. VERMA [LAWS(MPH)-2007-9-91] [REFERRED TO]
SHYAMSINGH THAKUR VS. SUSHRI MULYABAI [LAWS(MPH)-2006-5-28] [REFERRED TO]
PRABHU DAYAL VS. MOHAN BABU SHARMA & ANR [LAWS(DLH)-2014-9-687] [REFERRED]
MOKHAM SINGH VS. KHURSHID [LAWS(DLH)-2004-11-101] [REFERRED TO]
RAJINDER KAUR BHATIA VS. RAJ KUMAR [LAWS(DLH)-2018-3-70] [REFERRED TO]
KISAN COLD STORAGE AND ICE FACTORY VS. PASCHIMANCHAL VIDYUT VITRAM NIGAM LTD [LAWS(ALL)-2019-4-167] [REFERRED TO]
QAISER VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2011-1-162] [REFERRED TO]
GURMALA VS. MOHD. ISHAQ [LAWS(ALL)-2013-5-93] [REFERRED TO]
THE STATE OF TRIPURA AND ORS. VS. DILIP KUMAR MAJUMDER AND ORS. [LAWS(TRIP)-2015-12-20] [REFERRED TO]
TMT. KASTHURI RADHAKRISHNAN & ORS. VS. M. CHINNIYAN & ANR. [LAWS(SC)-2016-1-67] [REFERRED TO]
SUNITA RANI VS. RAMESH CHANDER [LAWS(P&H)-2008-2-72] [REFERRED TO]
HIRA LAL PUKHRAJ VS. PREM KISHAN [LAWS(RAJ)-2004-6-2] [REFERRED TO]
BACHAN KAUR VS. KABAL SINGH [LAWS(P&H)-2011-4-96] [REFERRED TO]
RATAN LAL VS. GOPAL [LAWS(RAJ)-2014-1-39] [REFERRED TO]
MANAGEMENT COMMITTEE OF MONTFORT SENIOR SECONDARY SCHOOL VS. VIJAY KUMAR [LAWS(SC)-2005-9-30] [REFERRED TO]
MOHAMMED ASHRAF VS. HIGH COURT OF KERALA [LAWS(KER)-2010-1-35] [REFERRED TO]
THEKKEPEEDIYEKKAL ALI VS. PARAPPURATH SAFIYA AND OTHERS [LAWS(KER)-2017-8-299] [REFERRED TO]
BAGHEL PRASAD DHARAM CHAND JEWELLERS VS. CHANDRA PRAKASH VAIDYA [LAWS(CHH)-2002-8-7] [REFERRED TO]
HARISH CHANDRA VS. RAJ RANI [LAWS(ALL)-2006-1-212] [REFERRED TO]
SISTERS OF ST. JOSEPH OF CLUNY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2016-7-37] [REFERRED TO]
ASHOK KUMAR JAISWAL VS. ASHIM KUMAR KAR [LAWS(CAL)-2014-2-22] [REFERRED TO]
RAKSHIT NATWARLAL PATEL VS. TUSHAR NATWARLAL PATEL [LAWS(GJH)-2015-9-238] [REFERRED]
SUNEET KUMAR VS. KRISHNA KUMAR AGARWAL [LAWS(ALL)-2020-5-17] [REFERRED TO]
PHILIP KAITAN VS. RAMKISHANCHAND WADHWA [LAWS(BOM)-2004-12-25] [REFERRED TO]
CHANDA SHIKSHAN PRASARAK MANDAL VS. PARSHURAM MADHAV AWARI [LAWS(BOM)-2005-1-51] [REFERRED TO]
ROCHE PRODUCTS (INDIA) PRIVATE LIMITED VS. CADILA HEALTHCARE LIMITED [LAWS(DLH)-2020-2-109] [REFERRED TO]
MAGMA FINCORP LTD VS. AHK EARTH MOVERS AND FINANCIAL SERVICES [LAWS(CAL)-2011-3-12] [REFERRED TO]
DIBLU NASKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-5-22] [REFERRED]
MOHD DILSHAD VS. QAISER NASIR [LAWS(DLH)-2017-8-175] [REFERRED TO]
ARUNACHAL PRADESH CONGRESS COMMITTEE (APCC), ARUNACHAL PRADESH AND ORS. VS. KALIKHO PUL [LAWS(GAU)-2015-10-27] [REFERRED TO]
VIRAN WALI VS. KULDEEP RAI KOCHHAR [LAWS(DLH)-2010-11-121] [REFERRED TO]
SANTOSH POPAT CHAVAN VS. SULOCHANA RAJIV [LAWS(BOM)-2014-12-259] [REFERRED TO]
SULAIKHA CLAY MINES VS. ALPHA CLAYA [LAWS(KER)-2004-8-20] [REFERRED TO]
G. KOTHANDAPANI VS. R. SIVASHANKARI AND OTHERS [LAWS(MAD)-2018-1-1252] [REFERRED TO]
DASAN, S/O THOPPIL VELU VS. YAMUNA, D/O KOTTAYATTIL GOVINDAN [LAWS(KER)-2018-8-16] [REFERRED TO]
ANITA KUWAR VS. CHANDRA BHUSHAN SINGH [LAWS(PAT)-2009-3-82] [REFERRED TO]
PAZHASSI RAJA CHARITABLE TRUST VS. UNION OF INDIA [LAWS(SC)-2009-12-58] [RELIED ON]
EZHUTHUPPALLI VIJAYAN VS. CHENNIKKATT MOIDEEN KOYA [LAWS(KER)-2013-8-92] [REFERRED TO]
PREMNARAYAN VS. USHA MATHKARI [LAWS(MPH)-2004-7-84] [REFERRED TO]
JAIBUNISSA D/O ABDUL REHMAN VS. SAJID KHAN S/O. SALIMUIDDIN KHAN [LAWS(BOM)-2021-12-75] [REFERRED TO]
VIKRAM SINGH VS. AJIT INDER SINGH [LAWS(DLH)-2014-2-144] [REFERRED TO]
JITENDRA MOHAN GULATI VS. HIRA LAL SINGH [LAWS(DLH)-2015-4-14] [REFERRED TO]
RITESH OIL MILLS PVT. LTD VS. DENA BANK [LAWS(DR)-2013-11-5] [REFERRED TO]
COMMERICAL ELECTRIC WORKS VS. SHARDA GUPTA [LAWS(DLH)-2023-4-44] [REFERRED TO]
RAMESH WATI VS. HAR NARAIN [LAWS(DLH)-2018-2-290] [REFERRED TO]
SATYA PRAKASH VS. AMIT JAIN & ANR. [LAWS(DLH)-2017-9-234] [REFERRED TO]
GENENTECH INC AND OTHERS VS. DRUGS CONTROLLER GENERAL OF INDIA [LAWS(DLH)-2016-4-538] [REFERRED TO]
TAMRALIPATI CO OPERATIVE SPINNING MILLS LTD VS. MAHENDRA KUMAR SAHU [LAWS(CAL)-2006-2-34] [REFERRED TO]
KAMLABEN PURSHOTTAM VS. H ARVINDRAI [LAWS(BOM)-2003-6-188] [REFERRED]
DLF LTD. VS. IL&FS ENGINEERING AND CONSTRUCTION COMPANY [LAWS(DLH)-2022-12-174] [REFERRED TO]
HEERA LAL VS. IXTH A D J [LAWS(ALL)-2005-9-129] [REFERRED TO]
SHABBIR VS. IIND ADDL. DIST. [LAWS(ALL)-2006-1-272] [REFERRED TO]
SADBHAV INFRASTRUCTURE PROJECT LIMITED VS. COMPANY LAW BOARD [LAWS(GJH)-2014-8-41] [REFERRED TO]
ACHHELAL JAISWAL VS. RANIBAI DIXIT [LAWS(CHH)-2022-2-79] [REFERRED TO]
RAM GUPTA AND ORS. VS. ADDITIONAL DISTRICT JUDGE AND ORS. [LAWS(ALL)-2015-11-3] [REFERRED TO]
MUNSHI LAL VS. GOPAL SAO [LAWS(ALL)-2013-2-137] [REFERRED TO]
RAM DULARI VS. MUNICIPAL BOARD ORAI [LAWS(ALL)-2012-8-24] [REFERRED TO]
ASGAR VS. KIDWAI NAGAR SAHKARI AWAS SAMITI LTD. [LAWS(ALL)-2018-12-133] [REFERRED TO]
PUNYABRATA DUTTA VS. PRATUL SAHA [LAWS(CAL)-2023-3-58] [REFERRED TO]
LMJ INTERNATIONAL LTD. VS. SLEEPWELL INDUSTRIES CO. LTD. & ANR. [LAWS(CAL)-2017-8-10] [REFERRED TO]
CHITTA RANJAN MONDAL VS. RAM KRISHNA GHOSH [LAWS(CAL)-2012-8-121] [REFERRED TO]
M/S APEX LABORATORIES PVT. LTD VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(SC)-2022-2-82] [REFERRED TO]
MANMOHAN SINGH GANDHI AND ORS VS. RAJINDER SINGH GILL AND ORS [LAWS(P&H)-2010-5-354] [REFERRED]
SHAJI AUGUSTINE VS. CHITHRA WOODS MANOR WELFARE ASSOCIATION [LAWS(KER)-2021-9-290] [REFERRED TO]
BABU LAL VS. SHRIPAT LAL [LAWS(RAJ)-2003-8-12] [REFERRED TO]
SHAKUNTALABAI VS. CHATUR SINGH [LAWS(MPH)-2012-12-25] [REFERRED TO]
SUNIL KULKURNI VS. JAGDISHSINGH [LAWS(MPH)-2009-12-83] [REFERRED TO]
M/S. P.K. STORE VS. RAJEEV KUMAR GOYAL [LAWS(P&H)-2016-7-346] [REFERRED TO]
PUNJAB NATIONAL BANK VS. INDIAN BANK [LAWS(SC)-2003-4-6] [REFERRED]
RADHASOAMI SATSANG SABHA VS. UTTAR PRADESH POWER CORPORATION LTD. [LAWS(NCD)-2022-1-8] [REFERRED TO]
Sharada VS. Jayalakshmma and others [LAWS(KAR)-2011-1-245] [REFERRED TO]
KARNAIL SINGH VS. SURINDER SINGH @ CHHINDA [LAWS(P&H)-2006-2-468] [REFERRED TO]
SMT. SHRI BAI AND OTHERS VS. BHOLI RAM ALIAS BHOPLARAM [LAWS(MPH)-2005-3-164] [REFERRED TO]
IN RE VS. STATE [LAWS(ET)-2011-11-2] [REFERRED TO]
SANJAY S/O AVINASHCHANDER KAPOOR VS. GANDHI ELECTRICALS [LAWS(BOM)-2022-7-155] [REFERRED TO]
MOHD USMAN VS. MOHAN BABU SHARMA & ANR [LAWS(DLH)-2014-9-676] [REFERRED]
FATIMA SULTANA VS. MUJAFFAR ALI ASRAF [LAWS(CHH)-2007-3-30] [REFERRED TO]
RAM SINGH AND OTHERS VS. XTH ADDITIONAL DISTRICT JUDGE, (PRESCRIBED AUTHORITY), AGRA AND OTHERS [LAWS(ALL)-2007-10-189] [REFERRED TO]
ZEE ENTERTAINMENT ENTERPRISES LIMITED VS. INDUSIND BANK LIMITED [LAWS(DLH)-2020-12-177] [REFERRED TO]
COMMON CAUSE, A REGD. SOCIETY VS. BAHUJAN SAMAJ PARTY [LAWS(DLH)-2016-7-72] [REFERRED TO]
WEST BENGAL TOURISM DEVELOPMENT CORPORATION LTD. VS. RAKHAL CHANDRA BANERJEE [LAWS(CAL)-2007-9-99] [REFERRED TO]
KARNA LET VS. STATE OF W B [LAWS(CAL)-2005-2-71] [REFERRED TO]
MUHAMMED BASHEER, S/O LATE P P MOIDEEN KOYA VS. ABDUL KADER, S/O A M KOYATTI [LAWS(KER)-2018-7-949] [REFERRED TO]
AFSAR ARA VS. FAHIM AHMED QURESHI [LAWS(MPH)-2013-11-233] [REFERRED TO]
MOHAMAD HANIF VS. AMIT MAHAJAN [LAWS(P&H)-2011-4-108] [REFERRED TO]
DINESH KUMAR S/O LATE SH. AASANDAS VS. FAYAZ ALI S/O SH. AHSAAN ALI [LAWS(RAJ)-2017-4-179] [REFERRED TO]
ABDUL GAFUR VS. STATE OF UTTARAKHAND [LAWS(SC)-2008-8-16] [REFERRED TO]
OIL AND NATURAL GAS COMMISSION VS. SAW PIPES LIMITED [LAWS(SC)-2003-4-89] [RELIED ON]
MARUTI CLEAN COAL AND POWER LTD VS. B L WADHERA [LAWS(SC)-2008-1-54] [REFERRED TO]
PSA SICAL TERMINALS PVT. LTD VS. BOARD OF TRUSTEES OF V.O. CHIDAMBRANAR PORT TRUST TUTICORIN [LAWS(SC)-2021-7-39] [REFERRED TO]
OM PRAKASH & ANR VS. MISHRI LAL (DEAD) REPRESENTED BY HIS LR. SAVITRI DEVI [LAWS(SC)-2017-3-17] [REFERRED TO]
A RAVISHANKAR SHETTY VS. SURESH CHANDAGA P S [LAWS(KAR)-2009-2-37] [REFERRED TO]
VINOD AWASTHI VS. SMT. ARTI SHARMA [LAWS(MPH)-2018-2-418] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. OPTEL TELECOMMUNICATION LTD [LAWS(MPH)-2018-3-298] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANJU [LAWS(ALL)-2007-3-4] [REFERRED TO]
PARIVAR SEWA SANSTHA VS. PADMAWATI DIXIT [LAWS(CHH)-2006-7-39] [REFERRED TO]
VIPIN DATTARAM SHETYE, SON OF LATE DATTARAM SHETYE VS. SUBRAY SHETTY, SON OF LATE VENKATESH SHETTY [LAWS(BOM)-2018-10-54] [REFERRED TO]
ASIYA JAMIL VS. CANARA BANK [LAWS(DLH)-2017-7-234] [REFERRED TO]
DEVENDER KUMAR SHARMA VS. KUSHAL KISHORE AGGARWAL [LAWS(DLH)-2017-9-27] [REFERRED TO]
DEEPAK TEXTILE VS. SANJAY GAUTAM [LAWS(DLH)-2019-11-125] [REFERRED TO]
DINESH S O BALKRISHNA DANDE VS. SOMANI RADIO CORPORATION AMRAVATI [LAWS(BOM)-2004-9-176] [REFERRED TO]
GEETA DEVI VS. OM PRAKASH [LAWS(ALL)-2020-6-43] [REFERRED TO]
RAJESH RASTOGI VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2013-7-23] [REFERRED TO]
ANIL KUMAR VS. KISHAN VERMA [LAWS(ALL)-2012-4-261] [REFERRED TO]
BATA INDIA LIMITED VS. VITAFLEX MAUCH GMBH [LAWS(DLH)-2008-2-409] [REFERRED TO]
GARIPALLI RAJASREE VS. KONDAPURAN MALLESHA [LAWS(APH)-2008-6-72] [REFERRED TO]
HINDUSTAN SHIPYARD LTD VS. ESSAR OIL LTD [LAWS(APH)-2004-9-68] [REFERRED TO]
MOHD SALEEM VS. ZAHEER AHMAD [LAWS(DLH)-2023-3-16] [REFERRED TO]
KHANNA JEWELLERS VS. KAPIL TANDON [LAWS(DLH)-2021-1-102] [REFERRED TO]
RAMESH CHAND AGARWAL VS. MUNSHI LAL [LAWS(DLH)-2014-8-254] [REFERRED TO]
BHAGWATI DEVELOPERS PRIVATE LTD VS. PEERLESS GENERAL FINANCE INVESTMENT COMPANY LIMITED [LAWS(SC)-2013-4-22] [REFERRED TO]
PROJECT DIRECTOR VS. M.VIJAYALAKSHMI [LAWS(MAD)-2020-2-131] [REFERRED TO]
SUSHMA VS. GULABCHANDRA [LAWS(MPH)-2010-7-63] [REFERRED TO]
PISTA DEVI GOYAL VS. BRIJ MOHAN GARG [LAWS(MPH)-2010-4-53] [REFERRED TO]
INDIA TOURISM DEVELOPMENT CORPORATION LTD VS. M.R.JUNAITHA BEGUM [LAWS(MAD)-2021-9-12] [REFERRED TO]
SUNIL GUPTA VS. KIRAN GIRHOTRA [LAWS(SC)-2007-10-9] [REFERRED TO]
INDARMAL VS. DROPDABAI [LAWS(MPH)-2003-10-46] [REFERRED TO]
HAMEEDA BEGAM VS. CHAMPA BAI JAIN [LAWS(MPH)-2003-2-54] [REFERRED TO]
BABU JEEVANATHAM VS. AZHAGUVEL MUDALIAR [LAWS(MAD)-2012-11-334] [REFERRED TO]
DECENT DIA JEWELS PRIVATE LIMITED VS. DENA BANK [LAWS(GJH)-2018-7-260] [REFERRED TO]
NEEM CHAND VS. SARVINDER KUMAR [LAWS(HPH)-2019-7-242] [REFERRED TO]
MADHURI DOULATRAM CHOITRAM VS. LACHMANDAS TULSIRAM NAYAR [LAWS(BOM)-2019-12-121] [REFERRED TO]
RANGALAL AGARWAL VS. HIMAYATH BEGUM [LAWS(APH)-2005-10-68] [REFERRED TO]
MALIREDDIVEERARAJU VS. NADAKUDUTI SAI JYOTHI, KKD [LAWS(APH)-2021-10-58] [REFERRED TO]
VIBHA SURI VS. VIKRAM SURI [LAWS(DLH)-2010-2-244] [REFERRED TO]
MANISH CHANDRA AND OTHERS VS. ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ANOTHER [LAWS(ALL)-2005-10-265] [REFERRED TO]
SHYAMA DEVI VS. IX ADDL DISTT JUDGE VARANASI [LAWS(ALL)-2006-2-103] [REFERRED TO]
PURAN CHAND AGGARWAL VS. LEKH RAJ [LAWS(DLH)-2014-4-186] [REFERRED TO]
PAWAN KUMAR SETHI VS. ANIL KUMAR SINGHAL [LAWS(DLH)-2020-11-65] [REFERRED TO]
VIJAY KUMAR VS. NAFIS UL ARFIN [LAWS(DLH)-2017-7-221] [REFERRED TO]
ABDUL HAMEED WARSI VS. ABDUL QADAR [LAWS(DLH)-2017-7-100] [REFERRED TO]
HANUMANT GANAPATI SHINDE VS. VASANT SHIVRAM BARTAKKE [LAWS(BOM)-2004-6-126] [REFERRED TO]
ISMAILBHAI GULAM HUSSAIN VS. ADDITIONAL COLLECTOR [LAWS(BOM)-2006-1-26] [REFERRED TO]
ISMAILBHAI GULAM HUSSAIN VS. ADDITIONAL COLLECTOR [LAWS(BOM)-2006-1-93] [REFERRED TO]
HARBANSH SINGH VS. SMT. MITHLESH SINHA [LAWS(ALL)-2017-8-260] [REFERRED TO]
SMT. GEETA DEVI VS. OM PRAKASH [LAWS(ALL)-2020-6-6] [REFERRED TO]
GULAM ZILANI VS. ABDUL RAHMAN AND ANOTHER [LAWS(ALL)-2013-4-285] [REFERRED TO]