Referred Judgements :-

AZIZ-UD DIN AND ORS. V. GURU BHAGWAN DAS AND ANR [REFERRED]
MANGAT RAI V. VED PARKASH [REFERRED]
NAMDEO LOKMAN LODHI VS. NARMADABAI [REFERRED]
MAHANTH RAM DAS VS. GANGA DAS [REFERRED]
MANOHAR LAL CHOPRA VS. RAI BAHADUR RAO RAJA SETH HIRALAL [REFERRED]
ATTAR SINGH VS. INDER KUMAR [REFERRED]
R S LALA PRADUMAN KUMAR VS. VIRENDRA GOYAL DEAD [REFERRED]
NAGINDAS RAMDAS VS. DALPATRAM ICHHARAM ALIAS BRIJRAM [REFERRED]
NEWABGANJ SUGAR MILLS COMPANY LIMITED VS. UNION OF INDIA [REFERRED]
JAIPUR MINERAL DEVELOPMENT SYNDICATE JAIPUR VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED]
KHADI GRAM UDYOG TRUST VS. RAM CHANDRAJI VIRAJMAN MANDIR SARASIYA GHAT KANPUR [REFERRED]
BEHARI LAL VS. AJUDHIA DASS [REFERRED]
AMIYA DE VS. DHIRENDRA NATH MANDAL [REFERRED]
RULLIA RAM HAKIM RAI VS. S FATEH SINGH S SHAM SHER SINGH [REFERRED]
GURU NANAK EX SERVICEMEN CO-OPERATIVE T F SOCIETY GROUP NO VS. STATE OF HARYANA [REFERRED]
DIAL CHAND VS. MAHANT KAPUR CHAND [REFERRED]

Cited Judgements :-

NARINDER SINGH VS. SARABJIT SINGH [LAWS(P&H)-2006-7-602] [REFERRED TO]
MANOHAR LAL VS. KAUSHALYA DEVI [LAWS(P&H)-2006-8-191] [REFERRED TO]
HARBHAJAN LAL AND ANOTHER VS. VISHAV BANDHU UPPAL [LAWS(P&H)-2008-12-223] [REFERRED TO]
BHAGWAN SINGH VS. BASANT CYCLE STORES, LUDHIANA [LAWS(P&H)-2003-10-24] [REFERRED TO]
PARAMJIT SINGH DHILLON VS. S L KHANNA [LAWS(P&H)-2005-8-21] [REFERRED TO]
DURLABH CHANDRA BHATTACHRJEE VS. ATUL BARTHAKUR [LAWS(GAU)-2005-9-28] [REFERRED TO]
RAM KISHAN DASS AND ORS. VS. PARVEEN GULATI AND ORS. [LAWS(P&H)-2015-1-87] [REFERRED TO]
MAHESH KUMAR VS. LOKESH BHANDARI [LAWS(P&H)-2015-2-324] [REFERRED TO]
KRISHAN LAL VS. YASIN [LAWS(P&H)-2015-3-26] [REFERRED TO]
GURDIP SINGH BATRA VS. SATNAM KAUR [LAWS(P&H)-2014-10-170] [REFERRED TO]
BAL MUKAND AGGARWAL VS. SUSHMA MITTAL [LAWS(P&H)-2014-11-9] [REFERRED TO]
G C S COMPUTER TECHNOLOGY PVT LTD VS. INDERDEEP SINGH DHILLON [LAWS(P&H)-2014-11-446] [REFERRED]
M/S. BROWN MULTI-WALL PAPER BAGS LTD. VS. M/S. RAM LAL [LAWS(P&H)-2013-7-521] [REFERRED TO]
JOHN CLEMENTS VS. ALL CONCERNED [LAWS(APH)-2003-5-33] [REFERRED TO]
STATE GOVT PENSIONERS ASSOCIATION VS. STATE OF A P [LAWS(APH)-2003-9-44] [REFERRED TO]
RAGHUBIR CHAND MAHAJAN VS. INDIAN BANK [LAWS(P&H)-2015-7-125] [REFERRED TO]
JAIN DHARMARTH NETRA CHIKITSHALYA VS. LAKHMI CHAND [LAWS(P&H)-2015-8-785] [REFERRED TO]
KRISHNA SUDAM ROY VS. DEBASISH BHOWMIK [LAWS(TRIP)-2021-6-14] [REFERRED TO]
OVERNITE EXPRESS LTD. THR ITS AUTHORISED REPRESENTATIVE VS. KANWAR SINGH PRADHAN (DECEASED) THR LRS. [LAWS(DLH)-2017-4-194] [REFERRED TO]
PRITIKA VS. PARSHOTTAM KUMAR [LAWS(HPH)-2022-6-115] [REFERRED TO]
K E ABOOBACKER VS. VASU P P [LAWS(KER)-2003-10-33] [REFERRED TO]
M/S BELLISS INDIA LIMITED 18, COMMUNITY CENTRE, EAST OF KAILASH, NEW DELHI VS. SHRI RAM CHAND GUPTA (DEAD) THROUGH HIS LRS AND OTHERS [LAWS(P&H)-2012-1-163] [REFERRED TO]
PUNEET AHLUWALIA VS. GURJEEWAN GAREWAL [LAWS(P&H)-2009-9-29] [REFERRED TO]
RAJAN ALIAS RAJ KUMAR VS. RAKESH KUMAR [LAWS(P&H)-2010-1-345] [REFERRED TO]
BIRINDER KHULLAR VS. MANINDER SINGH [LAWS(P&H)-2011-3-237] [REFERRED TO]
MANOJ KUMAR VS. JAI PAL [LAWS(P&H)-2011-1-204] [REFERRED TO]
SUNDER LAL VS. NARINDER SETHI [LAWS(P&H)-2011-12-63] [REFERRED TO]
GURVINDER SINGH VS. VINAYAK BAHL [LAWS(P&H)-2011-3-232] [REFERRED TO]
RAJ KUMAR VS. KAMAL SOOD [LAWS(P&H)-2018-5-350] [REFERRED TO]
PARAMDEEP SINGH VS. KANWALJIT SINGH AND OTHERS [LAWS(P&H)-2018-9-23] [REFERRED TO]
SATNAM SHARMA VS. NIRMAL KASHYAP @ NIRMAL DOGRA [LAWS(P&H)-2013-10-184] [REFERRED TO]
SATNAM SHARMA VS. NIRMAL KASHYAP @ NIRMAL DOGRA [LAWS(P&H)-2013-10-184] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MANJURI BIBI AND OTHERS [LAWS(CAL)-2015-11-42] [REFERRED]
FERTILISER CORPORATION OF INDIA LIMITED VS. INDIAN EXPLOSIVE PRIVATE LIMITED AND ORS. [LAWS(CAL)-2016-3-68] [REFERRED TO]
SARASWATIBAI VS. PRADEEP [LAWS(BOM)-2021-10-183] [REFERRED TO]
AMOLAK RAM VS. RAM PRASAD [LAWS(DLH)-2010-10-124] [REFERRED TO]
ANIL KUMAR VS. SATYA NARAIN [LAWS(ALL)-2018-11-244] [REFERRED TO]
CT Ramasamy VS. SP Kaveri Achi [LAWS(MAD)-2002-10-6] [REFERRED TO]
VARINDER KAUR VS. RAVINDER PAL SINGH [LAWS(P&H)-2005-9-27] [REFERRED TO]
MUNISH BHATIA VS. KISHNI DEVI [LAWS(P&H)-2006-2-476] [REFERRED TO]
WAZIR CHAND VS. SATISH KUMAR [LAWS(P&H)-2006-7-522] [REFERRED TO]
MOHAN LAL VS. JAGAN NATH [LAWS(P&H)-2002-10-69] [REFERRED TO]
MANGAT RAM VS. RAMESH CHANDER [LAWS(P&H)-2002-11-82] [REFERRED TO]
SHAM SUNDER VS. RAM DEVI [LAWS(P&H)-2002-12-36] [REFERRED TO]
NATHU LAL VS. MANGAT RAM [LAWS(P&H)-2003-5-130] [REFERRED TO]
RAMAN KUMAR VS. SURJIT SINGH [LAWS(P&H)-2004-2-32] [REFERRED TO]
PREETI VS. MANMOHAN SINGH [LAWS(P&H)-2008-1-43] [REFERRED TO]
AJIT KUMAR JAIN VS. ATUL KUMAR JAIN [LAWS(P&H)-2008-11-56] [REFERRED TO]
KHAZAN SINGH VS. PRITHVI SINGH SHARMA [LAWS(P&H)-2008-12-11] [REFERRED TO]
HARISH CHANDER VS. MOHINDER SINGH [LAWS(P&H)-2009-1-31] [REFERRED TO]
RAUNKI RAM VS. SHAM LAL JAIN [LAWS(P&H)-2013-9-176] [REFERRED TO]
AKASH SHEET VS. NARESH BHUTANI [LAWS(P&H)-2013-9-200] [REFERRED TO]
SANGEETA RANI VS. KAMALJIT SINGH BAJAJ [LAWS(P&H)-2014-11-605] [REFERRED]
JOGINDER KAUR VS. GURUDWARA SHRI NANAKSAR SHAHID BABA BACHITTAR SINGH [LAWS(P&H)-2015-3-585] [REFERRED TO]
PARMINDER SINGH SANDHU VS. MANINDER SINGH [LAWS(P&H)-2015-3-615] [REFERRED TO]
TARSEM LAL VS. RAJIV CHOPRA ETC. [LAWS(P&H)-2015-1-652] [REFERRED TO]
GURMEET SINGH VS. AMRIT PAL KAUR DEOL [LAWS(P&H)-2015-2-715] [REFERRED TO]
SANTOSH RANI AND OTHERS VS. DR. MANPREET SINGH SEKHON [LAWS(P&H)-2017-10-177] [REFERRED TO]
ASTRAZENECA UK LIMITED VS. ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED [LAWS(DLH)-2011-7-327] [REFERRED TO]
BACHAN SINGH VS. YADWINDER KUMAR [LAWS(P&H)-2010-1-517] [REFERRED TO]
SURINDER GUPTA VS. SHRI MOTI LAL [LAWS(P&H)-2010-11-466] [REFERRED]
SURINDER KUMAR VS. LEELA DEVI [LAWS(P&H)-2011-3-233] [REFERRED TO]
ASHWANI KUMAR VS. AMARTEX INDUSTRIES LTD [LAWS(P&H)-2013-3-10] [REFERRED TO]
PARSHOTAM DAS GOEL VS. RAJENDER JAIN [LAWS(P&H)-2012-4-142] [REFERRED TO]
SANTOKH SINGH VS. RAJ KUMAR BATRA [LAWS(P&H)-2019-5-290] [REFERRED TO]
NATIONAL TEXTILE COPORATION LTD VS. AHMEDABADNI SAMASTA MODH CHAMPANERI VANIK GNATI [LAWS(GJH)-2007-12-61] [REFERRED TO]
RAM DAYAL PRAJAPATI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-6-4] [REFERRED TO]
ABDULLA K M VS. SECRETARY [LAWS(KER)-2009-8-89] [REFERRED TO]
CHANDRA PAPER INDUSTRIES VS. DEPUTY COMMERCIAL TAX OFFICER AND ANR. [LAWS(MAD)-2009-3-235] [REFERRED TO]
TUBE INVESTMENTS OF INDIA LIMITED VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(MAD)-2009-9-369] [REFERRED TO]
KAILASH CHAND VS. DHARAM DASS [LAWS(SC)-2004-10-62] [REFERRED TO]
AJAI AGARWAL VS. HAR GOVIND PRASAD SINGHAL [LAWS(SC)-2005-11-42] [REFERRED TO]
MANDEEP SINGH AND ORS. VS. IMPERIAL GARDENS PVT. LTD. AND ORS. [LAWS(SC)-2015-1-128] [REFERRED TO]
R. MADESH VS. M. RATHINAM [LAWS(MAD)-2015-2-379] [REFERRED TO]
GAWRITEX INDUSTRIES LIMITED VS. SQN LDR. GURDIAL SINGH [LAWS(P&H)-2009-7-21] [REFERRED TO]
RAJESH THAKUR VS. JANGI LAL [LAWS(P&H)-2010-12-52] [REFERRED TO]
BRIJINDER SINGH VS. PRITPAL SINGH [LAWS(P&H)-2010-9-764] [REFERRED TO]
SAT PAUL JINDAL VS. SMT.SUSHMA [LAWS(P&H)-2011-12-387] [REFERRED TO]
PREM SINGH VS. JOGINDER KAUR [LAWS(P&H)-2012-1-69] [REFERRED TO]
STATE OF BIHAR VS. CHINIBAS MAHTO [LAWS(JHAR)-2007-12-9] [REFERRED TO]
SUDARSHA AVASTHI VS. STATE OF U.P. [LAWS(ALL)-2006-6-55] [REFERRED TO]
AJAY KASHYAP VS. MOHINI NIJHAWAN [LAWS(P&H)-2009-1-34] [REFERRED TO]
KAUSHALYA RANI VS. SHAM LAL [LAWS(P&H)-2007-8-21] [REFERRED TO]
MOHINDER MASHIH VS. JAGJIT SINGH [LAWS(P&H)-2008-1-289] [REFERRED]
JAI CHAND VS. DAULAT RAM [LAWS(P&H)-2002-10-91] [REFERRED TO]
MEENA RANI VS. SHAM LAL [LAWS(P&H)-2007-11-23] [REFERRED TO]
BALWANT SINGH VS. NEKI RAM [LAWS(P&H)-2002-8-83] [REFERRED TO]
RAMANAND SHASTRI VS. GIAN SINGH [LAWS(P&H)-2003-3-69] [REFERRED TO]
MADAN LAL VS. BALDEV RAJ [LAWS(P&H)-2004-5-28] [REFERRED TO]
KULDIP SINGH VS. RAM KISHAN [LAWS(P&H)-2004-7-37] [REFERRED TO]
SUNIL KUMAR VS. SANTOSH DEVI [LAWS(P&H)-2005-5-21] [REFERRED TO]
GURMINDER KAUR VS. SUNIL KUMAR GUPTA [LAWS(P&H)-2016-9-33] [REFERRED TO]
JUGAL KISHORE VS. KAMLESH SINGH DUGGAL [LAWS(P&H)-2017-1-247] [REFERRED TO]
BAKSHI MOHD. SHAFI VS. RIAZ [LAWS(P&H)-2015-2-123] [REFERRED TO]
BHANU PARKASH VS. SHARDA AND ORS. [LAWS(P&H)-2015-2-370] [REFERRED TO]
AJAY PARTAP SINGH VS. GURDIAL SINGH AND ORS. [LAWS(P&H)-2015-5-475] [REFERRED TO]
SWARN KUMAR SANDHIR VS. LAKHBIR SINGH [LAWS(P&H)-2015-3-154] [REFERRED TO]
OBEROI TIMBER TRADERS VS. NARBIR SINGH AND ORS. [LAWS(P&H)-2015-4-59] [REFERRED TO]
KANTA VS. AVINASH KAUR [LAWS(P&H)-2014-4-465] [REFERRED TO]
KESAR SINGH VS. FINANCIAL COMMISSIONER [LAWS(P&H)-2013-9-263] [REFERRED TO]
ANWAR HUSSAIN VS. BHUPINDERJIT SINGH [LAWS(P&H)-2014-12-426] [REFERRED]
RAM GOPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-47] [REFERRED TO]
C T RAMASAMY VS. S P KAVERI ACHI [LAWS(MAD)-2002-10-33] [REFERRED TO]
R S SIVASWAMI VS. S SOUNDRAMMAL [LAWS(MAD)-2008-7-55] [REFERRED TO]
BALWINDER SINGH VS. SARWAN KUMAR [LAWS(P&H)-2019-5-222] [REFERRED TO]
SUNIL KUMAR DUBEY VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-4-303] [REFERRED TO]
RAJINDER SINGH VS. CHHOTU RAM KISAN COLLEGE, JIND [LAWS(P&H)-2022-5-277] [REFERRED TO]
LALITA DEVI VS. VIVEK [LAWS(P&H)-2022-5-282] [REFERRED TO]
RAM CHANDRA KASLIWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-5-9] [REFERRED TO]
GAUTAM PARKASH VS. NARESH KUMAR [LAWS(P&H)-2003-2-107] [REFERRED TO]
YASHPAL SINGLA VS. VIJAY KUMAR [LAWS(P&H)-2004-4-27] [REFERRED TO]
RAVI AHUJA VS. RAM LEELA COMMITTEE [LAWS(P&H)-2004-9-24] [REFERRED TO]
AMAR SINGH VS. F.C. HARYANA [LAWS(P&H)-2006-1-123] [REFERRED TO]
MUKAT KUMAR VS. JIWAN RAM [LAWS(P&H)-2006-10-479] [REFERRED TO]
JAGDAMBA TEA FACTORY VS. PARSHOTAM KISHAN [LAWS(P&H)-2008-4-36] [REFERRED TO]
BALWINDER KUMAR VS. MADAN MOHAN [LAWS(P&H)-2007-10-37] [REFERRED TO]
RAJINDER KUMAR VS. BACHAN SINGH [LAWS(P&H)-2007-12-19] [REFERRED TO]
BABA SHADI RAM KATANIWALA VS. PADAM DEV AUPLISH [LAWS(P&H)-2007-5-55] [REFERRED TO]
GURPREET SINGH VS. BRIJINDER BHARDWAJ [LAWS(P&H)-2011-3-238] [REFERRED TO]
SANJEET SINGH VS. MOHALI MOTOR FINANCE CO. [LAWS(P&H)-2011-4-79] [REFERRED TO]
TIRLOK SINGH ANAND VS. PREM CHAND [LAWS(P&H)-2012-5-242] [REFERRED TO]
FAUJI VS. FINANCIAL COMMISSIONER [LAWS(P&H)-2013-10-198] [REFERRED TO]
SURINDER KUMAR VS. RUPINER SINGH [LAWS(P&H)-2017-1-250] [REFERRED TO]
INDERTEJPAUL SINGH VS. RAJ KUMAR AND ORS. [LAWS(P&H)-2015-5-536] [REFERRED TO]
S. PACKIALAKSHMI VS. K. BASKARAN [LAWS(MAD)-2017-1-163] [REFERRED TO]
ASHOK KUMAR VS. GURDEV SINGH [LAWS(P&H)-2019-10-229] [REFERRED TO]
SANTOSH KUMARI VS. PUSHP LATA MEHTA & ORS [LAWS(P&H)-2019-5-101] [REFERRED TO]
SMT. HARJEET KAUR VS. ADDL. DIST. JUDGE LUCKNOW AND ORS. [LAWS(ALL)-2005-10-251] [REFERRED TO]
SADHANA FOUNDATION VS. ESPIRE INFOLABS PVT. LTD. [LAWS(P&H)-2017-2-7] [REFERRED TO]
MANI NANDWANI VS. M.R. SHARMA AND OTHERS [LAWS(P&H)-2017-3-192] [REFERRED TO]
PARITOSH BHOWMICK VS. NANDADULAL KAR @ GOSWAMI [LAWS(CAL)-2010-11-81] [REFERRED]
JAGDISH SINGH PATHANIA VS. PARSHOTTAM KUMAR [LAWS(HPH)-2023-3-18] [REFERRED TO]
PRABHUJI VS. STATE OF U P [LAWS(ALL)-2010-12-35] [REFERRED TO]
ANJANI KUMAR SONI S/O LATE SRI RAM GOPAL SONI VS. HON'BLE HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2013-4-16] [REFERRED TO]
MOHD SAIED VS. MODEL PRESS P LTD [LAWS(DLH)-2010-2-115] [REFERRED TO]
NEERA CHADHA VS. PARDEEP KAUR [LAWS(P&H)-2021-2-83] [REFERRED TO]
JASBIR SINGH VS. GURMEJ SINGH [LAWS(P&H)-2022-9-160] [REFERRED TO]
DHANPAT RAI TANEJA VS. JAGDISH CHAND [LAWS(P&H)-2009-4-32] [REFERRED TO]
CHOPRA JEWELLERS VS. RAJENDER PAL GUPTA [LAWS(P&H)-2009-9-30] [REFERRED TO]
BASESHAR NATH TRUST VS. KRIPO DEVI [LAWS(P&H)-2010-8-115] [REFERRED TO]
SHARDA SHARMA VS. SOHAN LAL [LAWS(P&H)-2011-3-231] [REFERRED TO]
VIJAY KUMAR VS. SWARNA RANI [LAWS(P&H)-2013-10-809] [REFERRED TO]
MOHD. FIAZ VS. MOHD. GULZAR AND ANOTHER [LAWS(P&H)-2011-3-913] [REFERRED TO]
AJMER SINGH VS. JAGWINDER SINGH [LAWS(P&H)-2011-5-118] [REFERRED TO]
SURAJ BHAN VS. KRISHAN LAL [LAWS(P&H)-2013-2-228] [REFERRED TO]
MADAN LAL VS. TEK CHAND SHARMA [LAWS(P&H)-2011-3-264] [REFERRED TO]
VRINDAVAN VS. JAIPRATAP [LAWS(MPH)-2007-2-94] [REFERRED TO]
RAVI SHANKAR VS. SATPAL [LAWS(P&H)-2017-3-59] [REFERRED TO]
MITHLESH KUMAR TRIPATHI V S TRIPATHI VS. COMMISSIONER OF INCOME TAX THE ADDITIONAL COMMISSIONER OF INCOME TAX [LAWS(ALL)-2005-11-7] [REFERRED TO]
R GOVINDARAJAN VS. PRESIDING OFFICER LABOUR COURT TIRUCHI [LAWS(MAD)-2009-11-11] [REFERRED TO]
SUNDER KRISHAN VS. MURARI LAL [LAWS(P&H)-2002-11-74] [REFERRED TO]
KARPOORI THAKUR VS. DEWAN CHAND [LAWS(P&H)-2002-9-62] [REFERRED TO]
VIJAY (KHANDANI VAID) VS. DHARAMPAL AND OTHERS [LAWS(P&H)-2004-5-136] [REFERRED TO]
DEVINDER SINGH PURI VS. B.N. RAMPAL [LAWS(P&H)-2004-7-36] [REFERRED TO]
GIAN CHAND VS. LACHMAN DASS [LAWS(P&H)-2007-5-54] [REFERRED TO]
UTTAM CHAND (DEAD) THRU. LRS ASHOK KUMAR VS. JAWAHAR LAL [LAWS(P&H)-2007-7-31] [REFERRED TO]
BALWAN VS. PANCHAYATI PIAO DHARAMSHALA AND ORS. [LAWS(P&H)-2008-1-153] [REFERRED TO]
KARAMJIT KAUR VS. AJMER SINGH [LAWS(P&H)-2016-5-86] [REFERRED TO]
S.C. BHANDARI VS. SURESH KUMAR [LAWS(P&H)-2015-5-434] [REFERRED TO]
MOHAN SINGH VS. MANMOHAN KUMAR [LAWS(P&H)-2013-9-501] [REFERRED TO]
RAMAN KUMAR NANDA VS. KANWAL NAIN [LAWS(P&H)-2015-2-427] [REFERRED TO]
A.K. GOEL VS. HARJEET KAUR AND ORS. [LAWS(P&H)-2015-1-88] [REFERRED TO]
STATE OF KERALA VS. UNNI [LAWS(SC)-2006-12-12] [REFERRED TO]
RAJINDER SINGH ALIAS RAJAN VS. SARDARI LAL [LAWS(P&H)-2012-10-104] [REFERRED]
ASHOK KUMAR VS. RAJ KUMAR MADAN MEMORIAL CHARITABLE TRUST [LAWS(P&H)-2009-8-32] [REFERRED TO]
SURJIT SINGH VS. MANJIT SINGH AND ANR [LAWS(P&H)-2010-11-451] [REFERRED]
TITU PETER VS. MOHINDER PAL SINGH [LAWS(P&H)-2010-5-441] [REFERRED]
YUVRAJ SINGH VS. HARJIT SINGH [LAWS(P&H)-2011-3-684] [REFERRED TO]
UJJWAL SAHRAWAT VS. AJAY GARMENTS [LAWS(P&H)-2019-8-40] [REFERRED TO]
DEEPAK AGGARWAL VS. STATE OF HARYANA [LAWS(P&H)-2017-8-35] [REFERRED TO]
BALWINDER SINGH SANDHU VS. RITESH ARYA [LAWS(P&H)-2018-10-54] [REFERRED TO]
SHAMSUNDAR L. ASRANI AND ORS. VS. SHANKHA BRITA DAS AND ORS. [LAWS(KAR)-2015-4-21] [REFERRED TO]
CT RAMASAMY VS. SP KAVERI ACHI [LAWS(MAD)-2002-10-51] [REFERRED TO]
VINOD KUMAR VS. PREM LATA [LAWS(SC)-2003-8-40] [REFERRED . (PARA 1) 2.]
HUKMA DEVI VS. BHAGWAN DASS [LAWS(P&H)-2003-2-94] [REFERRED TO]
JAGDISH SINGH VS. MOHAN LAL [LAWS(P&H)-2004-5-30] [REFERRED TO]
S. NIHAL SINGH MOTORS VS. SHAMA MALHOTRA [LAWS(P&H)-2004-8-33] [REFERRED TO]
MOTI RAM VS. BALWINDER KAUR [LAWS(P&H)-2005-9-45] [REFERRED TO]
GIAN SINGH VS. SUKHWINDER KAUR [LAWS(P&H)-2007-11-20] [REFERRED TO]
RAJ PAL VS. BHIM SAINI [LAWS(P&H)-2007-2-25] [REFERRED TO]
NARINDER KUMAR VS. PUSHPA GUPTA [LAWS(P&H)-2008-8-105] [REFERRED TO]
HARI CHAND VS. BANTI [LAWS(P&H)-2008-10-20] [REFERRED TO]
NEENA AND ORS. VS. LAL CHAND SIDHU AND ORS. [LAWS(P&H)-2015-3-83] [REFERRED TO]
GURVINDER SINGH VS. MALKIAT KAUR [LAWS(P&H)-2014-4-376] [REFERRED TO]
TANINDER TANDON VS. DR. ANJAN PARKASH KAUR [LAWS(P&H)-2014-11-215] [REFERRED TO]
MANAGEMENT GEETA VIDYA MANDIR UCH VIDYALAYA VS. VED PARKASH [LAWS(P&H)-2014-12-172] [REFERRED TO]
SURINDERPAL SINGH VS. BHAGWAN SINGH [LAWS(P&H)-2013-8-231] [REFERRED TO]
SUNIL DUTTA VS. GURNAM SINGH [LAWS(P&H)-2014-1-262] [REFERRED TO]
OBEROI TIMBER TRADERS VS. NARBIR SINGH [LAWS(P&H)-2015-5-623] [REFERRED TO]
DHIAN KAUR VS. PREM PAL SRAN [LAWS(SC)-2014-10-100] [REFERRED TO]
VIJAY SINGLA VS. LAJWANTI [LAWS(P&H)-2022-5-279] [REFERRED TO]
DINESH SONI VS. KAMLESH RANI [LAWS(P&H)-2022-8-185] [REFERRED TO]
B. D. KHANNA PUBLICITY VS. JALVEEN ROSHA [LAWS(DLH)-2022-7-208] [REFERRED TO]
UNION OF INDIA VS. K. ASAIAH [LAWS(DLH)-2016-6-86] [REFERRED TO]
ASHISH KUMAR DAS VS. REKHA MUKHERJEE [LAWS(CAL)-2004-9-30] [REFERRED TO]
M/S MANCHANDA GLASS HOUSE VS. SUDESH KUMAR KALRA [LAWS(P&H)-2017-5-10] [REFERRED TO]
AJIT SINGH VS. HARJIT KAUR [LAWS(P&H)-2017-6-14] [REFERRED TO]
SATPAL JINDAL VS. SUNIL GUPTA [LAWS(P&H)-2022-1-132] [REFERRED TO]
RAM CHANDER VS. ABHEY SINGH [LAWS(P&H)-2019-5-547] [REFERRED TO]
MALKIT KAUR VS. JOGINDER LAL KHURANA [LAWS(P&H)-2019-9-27] [REFERRED TO]
HINDU UNDIVIDED FAMILY M/S LAL CHAND AGGARWAL VS. SADHU SINGH [LAWS(P&H)-2003-10-22] [REFERRED TO]
RATI RAM VS. TEJ PARKASH AND OTHERS [LAWS(P&H)-2014-11-305] [REFERRED]
AMRIK SINGH CHANA VS. PUNJAB WEAVING MILLS [LAWS(P&H)-2014-12-3] [REFERRED TO]
CENLUB ENGINEERS VS. MASTER NIMI [LAWS(P&H)-2014-2-140] [REFERRED TO]
CHAIRMAN BHARAT PETROLEUM CORPORATION LTD. VS. SARDAR INDER MOHAN SINGH [LAWS(P&H)-2017-1-140] [REFERRED TO]
DEEP CHAND VS. DEVINDER PARSHAD [LAWS(P&H)-2003-5-118] [REFERRED TO]
SUBHASH CHANDER CHAWLA VS. GURDIAL SINGH [LAWS(P&H)-2004-4-32] [REFERRED TO]
JADISH LAL SEHGAL VS. R.K. JAIN [LAWS(P&H)-2005-8-28] [REFERRED TO]
RAJINDER LAL VS. GOPAL KRISHAN [LAWS(P&H)-2006-3-519] [REFERRED TO]
CHAMAN LAL VS. RAMESH CHANDER [LAWS(P&H)-2006-7-523] [REFERRED TO]
ASHOK KUMAR VS. MALKIAT KAUR [LAWS(P&H)-2008-12-228] [REFERRED TO]
GURDIAL SINGH VS. NARINDERPAL SINGH [LAWS(P&H)-2009-1-27] [REFERRED TO]
SAROJ KAPOOR VS. JOSHWA CHOUDHARY AND ANOTHER [LAWS(P&H)-2010-10-253] [REFERRED TO]
SARDAR TIRLOCHAN SINGH VS. SARDAR BALWANT SINGH [LAWS(P&H)-2010-5-442] [REFERRED]
SUDHIR KUMAR VS. KULDIP SINGH MALHOTRA [LAWS(P&H)-2010-9-154] [REFERRED TO]
SANDEEP MEHRA VS. SAJESH KUMAR KHANNA [LAWS(P&H)-2011-9-70] [REFERRED TO]
NAND KISHORE VS. SMT. KANTA DEVI [LAWS(P&H)-2013-10-330] [REFERRED TO]
JEET SINGH AND ANOTHER VS. SUBHASH CHANDER SHARMA [LAWS(P&H)-2013-10-369] [REFERRED TO]
K.BASKARAN AND OTHERS VS. R.BHAVANI [LAWS(MAD)-2017-1-230] [REFERRED TO]
KAILASH CHAND VS. DHARAM DAS [LAWS(SC)-2005-5-10] [REFERRED TO]
HARJIT SINGH UPPAL VS. ANUP BANSAL [LAWS(SC)-2011-5-92] [REFERRED TO]
OM PRAKASH VS. ASHWANI KUMAR BASSI [LAWS(SC)-2010-8-70] [REFERRED TO]
REGISTRAR GENERAL VS. UNION OF INDIA [LAWS(GAU)-2013-9-49] [REFERRED TO]
VIJAY MAHAJAN @ VIJAY KUMAR GUPTA & ANR VS. AMRIT SAGAR PURI [LAWS(P&H)-2018-1-105] [REFERRED TO]
ANIL KUMAR VS. GHANSHYAM DASS [LAWS(P&H)-2012-1-68] [REFERRED TO]
ONKAR SINGH VS. GURCHARAN SINGH AND ORS. [LAWS(P&H)-2011-3-690] [REFERRED TO]
ISWHAR DASS VS. SANJIV KUMAR [LAWS(P&H)-2011-2-206] [REFERRED TO]
PAWAN KUMAR GUPTA VS. SURINDER KAUR [LAWS(P&H)-2009-7-27] [REFERRED TO]
MEHAR CHAND VS. RAMA SHARMA [LAWS(P&H)-2010-10-298] [REFERRED]
ANUP BANSAL VS. HARJIT SINGH UPPAL [LAWS(P&H)-2010-9-306] [REFERRED TO]
MADAN GOPAL MITTAL VS. NATH BASSI [LAWS(P&H)-2012-2-125] [REFERRED TO]
HARVINDER SINGH VS. HARVINDER KAUR [LAWS(P&H)-2021-2-19] [REFERRED TO]
JAGJIT SINGH VS. RAJESH BANSAL [LAWS(P&H)-2019-8-41] [REFERRED TO]
RAKESH SHARMA VS. KUNDAN LAL KAPOOR [LAWS(P&H)-2020-3-290] [REFERRED TO]
OM PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2020-7-39] [REFERRED TO]
VISHWANATH CHATURVEDI VS. UNION OF INDIA [LAWS(ALL)-2010-12-44] [REFERRED TO]
SURAJ BHAN VS. BHARAT SINGH [LAWS(DLH)-2010-7-332] [REFERRED TO]
LIKHA SERBI VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-8-62] [REFERRED TO]
SHAMMA RANI VS. MOHAN LAL AND ANOTHER [LAWS(P&H)-2006-10-608] [REFERRED]
SARWAN SINGH VS. JAGIR KAUR [LAWS(P&H)-2006-2-99] [REFERRED TO]
RAJINDER KAUR VS. AMRIK SINGH [LAWS(P&H)-2007-2-23] [REFERRED TO]
SHANTI DEVI VS. AMAR SINGH [LAWS(P&H)-2007-9-32] [REFERRED TO]
S.S. MANN VS. A.K. SHARMA [LAWS(P&H)-2008-10-18] [REFERRED TO]
BALDEV SINGH VS. JIWAN KUMAR PATHAK [LAWS(P&H)-2004-9-93] [REFERRED TO]
RAGHBIR SINGH VS. SANSAR CHAND [LAWS(P&H)-2004-8-61] [REFERRED TO]
DHANNA SINGH VS. TEJA SINGH [LAWS(P&H)-2002-10-90] [REFERRED TO]
PARKASH CHAND VS. LACHHMAN DASS [LAWS(P&H)-2008-9-23] [REFERRED TO]
AMEEK SINGH VS. D.N. GAUR, CHIEF ENGINEER [LAWS(P&H)-2009-11-30] [REFERRED TO]
PARMANAND VS. DIVISIONAL COMMISSIONER [LAWS(P&H)-2013-8-195] [REFERRED TO]
MAHABIR PARSHAD GARG VS. MAHABIR PARSHAD [LAWS(P&H)-2013-8-87] [REFERRED TO]
STATE BANK OF INDIA VS. VED PARKASH [LAWS(P&H)-2014-10-58] [REFERRED TO]
GURINDERJIT KAUR AND ORS. VS. BALDEV SINGH BOPARAI [LAWS(P&H)-2015-2-143] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED AND ORS. VS. BHAGWANTI DEVI AND ORS. [LAWS(P&H)-2015-4-135] [REFERRED TO]
NIHARIKA SINGH VS. STATE OF M P [LAWS(MPH)-2014-9-97] [REFERRED TO]
JASVINDER SINGH AND OTHERS VS. KEDAR NATH AND OTHERS [LAWS(HPH)-2012-12-89] [REFERRED TO]