Referred Judgements :-

NATIONAL TELEPHONE COMPANY LTD. V. POSTMASTER-GENERAL [REFFERED]
NATIONAL SEWING THREAD CO LIMITED CHIDAMBARAM THE REGISTRAR OF TRADE MARKS VS. JAMES CHADWICK AND BROS LIMITED:JAMES CHADWICK AND BROS LIMITED [REFFERED]
SHANKAR RAMCHANDRA ABHYANKAR VS. KRISHNAJI DATTATREYA BAPAT [REFFERED]
RAJBIR SINGH HFS II VS. STATE OF HARYANA [REFFERED]
BHATIA INTERNATIONAL VS. BULK TRADING S A [REFFERED]
R M A R A ADAIKAPPA CHETTIAR VS. R CHANDRASEKHARA THEVAR [REFFERED]

Cited Judgements :-

S LAKSHMI VS. RELIANCE BUILDERS, HYDERABAD [LAWS(APH)-2014-12-98] [REFERRED TO]
GOEL ASSOCIATES VS. JIVAN BIMA RASHTRIYA AVAS SAMATI LTD [LAWS(DLH)-2004-10-60] [REFERRED TO]
ARUN KESHAVRAO MONE VS. RAMESH BALVANT BAXI [LAWS(BOM)-2005-11-22] [REFERRED TO]
BEDABYAS BARIK VS. SUKANTI BARIK [LAWS(ORI)-2019-1-55] [REFERRED TO]
SHAMSHAD ALI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-5-97] [REFERRED TO]
TRAFALGAR HOUSE CONSTRUCTION VS. GOVERNMENT OF ORISSA [LAWS(ORI)-2013-9-6] [REFERRED TO]
JINI DHANRAJGIR VS. SHIBU MATHEW [LAWS(SC)-2023-5-73] [REFERRED TO]
Anup Kumar Biswas VS. Babul Kumar Biswas [LAWS(CAL)-2003-3-7] [REFERRED TO]
HOTEL PRADEEP VS. AIRPORTS AUTHORITY OF INDIA AND ANR. [LAWS(ALL)-2011-7-373] [REFERRED TO]
BHUSHAN STEEL LTD VS. SINGAPORE INTERNATIONAL ARBITRATION CENTRE [LAWS(DLH)-2010-6-30] [REFERRED TO]
UNION OF INDIA VS. VIDEOCON INDUSTRIES LTD. [LAWS(DLH)-2008-4-197] [REFERRED TO]
JAYANTRAO VS. SUMATIDEVI [LAWS(BOM)-2015-1-79] [REFERRED TO]
TULIP HOTELS PVT. LTD. AND ORS. VS. TRADE WINGS LTD. AND ORS. [LAWS(BOM)-2015-1-346] [REFERRED TO]
SALEM MOHAMMEDPURA PARIMALA SUNNATH JAMMTH MASJID COMMITTEE VS. P A KAREEM [LAWS(MAD)-2008-2-268] [REFERRED TO]
RAJESH AIYAR VS. SATHYA REDDY [LAWS(KAR)-2015-1-47] [REFERRED TO]
ASEAN LNG TRADING CO LTD NOW KNOWN PETRONAS LNG LTD VS. ADANI ENEGY LTD [LAWS(GJH)-2013-6-374] [REFERRED TO]
VENKATARAYA BUILDERS PRIVATE LIMITED VS. KAUSALYA SHELTERS LIMITED, [LAWS(TLNG)-2022-1-60] [REFERRED TO]
SMT. SUSHILA SINGHANIA AND ORS. VS. BHARAT HARI SINGHANIA AND ORS. [LAWS(BOM)-2017-3-102] [REFERRED TO]
ANTONETA FERNANDES VS. SONIA FURTADO DIAS [LAWS(BOM)-2018-10-261] [REFERRED TO]
COLUMBIA HOLDINGS PRIVATE LIMITED VS. SSP DEVELOPERS PVT. LTD. [LAWS(DLH)-2016-8-28] [REFERRED TO]
SHABANA KHATOON VS. THE DISTRICT ELECTION TRIBUNAL/DISTRICT JUDGE AND ORS. [LAWS(ALL)-2015-12-153] [REFERRED TO]
SEEMA BEGUM VS. MARIUM BIBI [LAWS(CAL)-2011-2-7] [REFERRED TO]
PUNJ LLOYD LTD VS. GVK POWER (GOINDWAL SAHIB) LTD [LAWS(DLH)-2015-4-97] [REFERRED TO]
SERVANTS OF PEOPLE SOCIETY VS. SUDESH OBEROI [LAWS(DLH)-2007-5-253] [REFERRED TO]
SATPAL P. MALHOTRA VS. PUNEET MALHOTRA [LAWS(BOM)-2013-6-17] [REFERRED TO]
OM SAKTHI RENERGIES LIMITED VS. MEGATECH CONTROL LIMITED [LAWS(MAD)-2006-2-70] [REFERRED TO]
FIZA DEVELOPERS VS. AMCI PVT LTD [LAWS(KAR)-2008-9-32] [REFERRED TO]
EDELWEISS FINANCIAL SERVICES LTD VS. PERCEPT FINSERVE PVT LTD AND ANR [LAWS(BOM)-2019-3-152] [REFERRED TO]
BHARAT SALT REFINERIES LTD VS. COMPANIA NAVIERA SODNOC [LAWS(MAD)-2008-8-47] [REFERRED TO]
RASHI PROJECTS PRIVATE LIMITED VS. SAGAR AGRICULTURE & PROPERTIES PRIVATE LIMITED [LAWS(CHH)-2018-5-32] [REFERRED TO]
HARJINDER SINGH BHATIA VS. SURESH KAPOOR [LAWS(ALL)-2015-2-220] [REFERRED TO]
MARWADI SHARES AND FINANCE PVT LTD VS. KISHORKUMAR NAGJIBAHI MAVANI [LAWS(GJH)-2008-11-139] [REFERRED TO]
OIL & NATURAL GAS CO. LTD. VS. BRICK STEEL ENTERPRISES [LAWS(MAD)-2013-10-134] [REFERRED TO]
HIMUNGSU KUMAR BASU VS. SUDHANGSU KUMAR BASU [LAWS(CAL)-2003-11-18] [REFERRED TO]
B RAMA SWAMY VS. B RANGA SWAMY [LAWS(APH)-2004-2-1] [REFERRED TO]
ECC LEASING COMPANY LIMITED VS. PARAMOUNT AIRWAYS PVT LTD [LAWS(MAD)-2009-12-95] [REFERRED TO]
ECC LEASING COMPANY LIMITED VS. PARAMOUNT AIRWAYS PVT LTD [LAWS(MAD)-2010-4-292] [REFERRED TO]
SALEM MOHAMMEDPURA PARIMALA SUNNATH JAMMATH MASJID COMMITTEE VS. P A KAREEM [LAWS(MAD)-2008-2-389] [REFERRED TO]
ARUNACHAL PRADESH CONGRESS COMMITTEE (APCC), ARUNACHAL PRADESH AND ORS. VS. KALIKHO PUL [LAWS(GAU)-2015-10-27] [REFERRED TO]
PURBANCHAL CABLES & CONDUCTORS PVT LTD VS. STATE OF TRIPURA [LAWS(GAU)-2012-8-150] [REFERRED TO]
SHRI. C. LOWANG AND OTHERS VS. SHRI. TONGAM ANGH AND OTHERS [LAWS(GAU)-2017-8-159] [REFERRED TO]
PICASSO DIGITAL MEDIA PRIVATE LTD VS. ARUN SRIVASTAVA [LAWS(ALL)-2011-5-105] [REFERRED TO]
COXSWAIN PROJECTS AND ESTATES PVT. LTD. VS. NJ CONSTRUCTIONS, [LAWS(KER)-2022-2-156] [REFERRED TO]
NARMADA ENTERPRISES VS. STATE OF M P [LAWS(MPH)-2002-10-45] [REFERRED TO]
RAJ KUMAR VS. CHANDER SINGH [LAWS(P&H)-2003-5-69] [REFERRED TO]
N.S. ATWAL VS. JINDAL STEEL & POWER LTD [LAWS(DLH)-2011-1-404] [REFERRED TO]
ITE INDIA (P) LTD. VS. MUKESH SHARMA AND ORS. [LAWS(DLH)-2009-9-402] [REFERRED TO]
SRIKUMAR TEXTILES (P) LTD. VS. SUNDARAM FINANCE LTD. [LAWS(MAD)-2007-5-27] [REFERRED TO]
Symphony Services Corp. (India) Pvt. A Private Limited Company incorporated under The provisions of Companies Act, 1956, represented by its Director, Mr. Amitava Roy VS. Mr. Sudip Bhattacharjee S/o. Late R.C. Bhattacharjee [LAWS(KAR)-2007-8-83] [REFERRED TO]
HARIPRASAD MOHANLAL SONI AND ORS. VS. MALEGAON MUNICIPAL CORPORATION [LAWS(BOM)-2015-2-140] [REFERRED TO]
ASHAPURA MINECHEM LTD VS. PACIFIC BASIN IHX LTD [LAWS(BOM)-2013-1-201] [REFERRED TO]
AB RASHID VS. BLOCK DEVELOPMENT OFFICER [LAWS(J&K)-2004-8-12] [REFERRED TO]
VIJAY VISHWANTH TALWAR VS. MASHREQ BANK PSC [LAWS(DLH)-2003-10-82] [REFERRED TO]
MYSORE MANGANESE CO. (P) LTD. AND ORS. VS. PRAKASH NATURAL RESOURCES LTD. [LAWS(KAR)-2016-2-9] [REFERRED TO]
KALPATARU POWER TRANSMISSION LTD. VS. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. [LAWS(BOM)-2020-1-53] [REFERRED TO]
GEMINI BAY TRANSCRIPTION PRIVATE LTD. VS. INTEGRATED SALES SERVICE LTD. [LAWS(BOM)-2018-2-123] [REFERRED TO]
SIKKIM POWER DEVELOPMENT CORPORATION VS. AMALGAMATED TRANSPOWER (INDIA) LTD. [LAWS(SIK)-2022-7-5] [REFERRED TO]
ARUN DEV UPADHYAYA VS. INTEGRATED SALES SERVICE LTD [LAWS(SC)-2016-9-88] [REFERRED TO]
AJAY SINGH VS. KAL AIRWAYS PRIVATE LIMITED [LAWS(DLH)-2017-7-95] [REFERRED TO]
Banchhanidhi Samal VS. Basudev Nayak [LAWS(ORI)-2003-3-76] [REFERRED TO]
SYMPHONY SERVICE CORPORATION INDIA PRIVATE LTD VS. SUDIP BHATTACHARJEE [LAWS(KAR)-2007-8-20] [REFERRED TO]
SYKO BAG INDUSTRIES VS. ICDS LIMITED [LAWS(KAR)-2006-11-33] [REFERRED TO]
SYKO BAG INDUSTRIES BANGLORE VS. ICDS LTD [LAWS(KAR)-2006-11-71] [REFERRED TO]
IN RE: JHALANI TOOLS (INDIA) LTD. VS. MORGAN VENTURES LTD. [LAWS(DLH)-2009-5-434] [REFERRED TO]
TULIP HOTELS PVT LTD VS. TRADE WINGS LTD AND ORS [LAWS(BOM)-2015-10-239] [REFERRED]
NATIONAL INSURANCE CO LTD VS. SHRIKANT VINOD TIWARI [LAWS(MPH)-2007-3-77] [REFERRED TO]
LILADHAR HEMRAJ AGRAWAL VS. PRINCIPAL CIVIL JUDGE DISTRICT JUDGE BHANDARA [LAWS(BOM)-2006-2-39] [REFERRED TO]
NLC INDIA LIMITED VS. SICAL LOGISTICS LIMITED [LAWS(MAD)-2018-10-642] [REFERRED TO]
MAYA RANI GHOSH VS. STATE OF TRIPURA [LAWS(GAU)-2007-1-68] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. S SARAVANAN [LAWS(MAD)-2009-6-129] [REFERRED TO]
V PUNDARIKAKSHUDU SONS A PARTNERSHIP FIRM VS. UNION OF INDIA [LAWS(MAD)-2009-9-275] [REFERRED TO]
TIMBLO PRIVATE LIMITED VS. KAMALINI R PAINGUINKAR [LAWS(BOM)-2009-10-3] [REFERRED TO]
GAJANAN VS. MOHD JAMIL MOHD AMAD [LAWS(BOM)-2016-12-149] [REFERRED TO]
JITENDER SINGH AULAKH VS. ARUN KUMAR MITTAL [LAWS(DLH)-2009-3-157] [REFERRED TO]
OIL & NATURAL GAS CORPORATION LTD VS. DINAMIC CORPORATION [LAWS(BOM)-2012-10-128] [REFERRED TO]
MADHAV STRUCTURAL ENGINEERING LTD VS. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LIMITED [LAWS(BOM)-2013-1-55] [REFERRED TO]
M.P.POORV KSHETRA VIDYUT VITRAN CO. LTD. VS. SWASTIK WIRES AND ANOTHER [LAWS(MPH)-2020-1-176] [REFERRED TO]
VIPUL AGARWAL VS. ATUL KANODIA AND CO [LAWS(ALL)-2003-11-50] [REFERRED TO]
SURENDRA SINGH RAJENDRA SINGH YOGENDRA SINGH HARENDRA SINGH INDRA VS. SPECIAL JUDGE ADDITIONAL DISTRICT JUDGE MUNSIF MOHAMMADABAD GOHNA [LAWS(ALL)-2004-2-16] [REFERRED TO]
BIPLAB KANU PAL VS. STATE BANK OF INDIA [LAWS(GAU)-2006-11-27] [REFERRED TO]
RANJIT KR DEY VS. KRISHNA GOPAL AGARWALA [LAWS(GAU)-2004-6-30] [REFERRED TO]
V L SRIDHARAN VS. ECONO VALVES PVT LTD [LAWS(MAD)-2010-7-623] [FOLLOWED ON]
UNITED INDIA INSURANCE COMPANY LIMITED SALEM VS. V VIJAYAKUMAR [LAWS(MAD)-2010-9-34] [REFERRED TO]
MAHANAGAR TELEPHONE NIGAM LTD. VS. M/S. APPLIED ELECRONICS LTD. [LAWS(SC)-2016-11-56] [REFERRED TO]
M/S. CENTROTRADE MINERALS & METAL INC. VS. HINDUSTAN COPPER LTD. [LAWS(SC)-2016-12-68] [REFERRED TO]
ESSAR OIL LIMITED VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(GJH)-2014-11-51] [REFERRED TO]
U.P. RAJKIYA NIRMAN NIGAM LTD. (UPRNNL) VS. C & C CONSTRUCTION LTD. AND ANR. [LAWS(ALL)-2018-10-120] [REFERRED TO]
RAJEEV SOOD HEAD,UROLOGY DIVISION VS. MAHESHBHAI RAMANLAL DESAI MANAGING TRUSTEE AND MEDICAL [LAWS(GJH)-2017-8-196] [REFERRED TO]
GOPIKISAN VS. INDUBAI AND ORS. [LAWS(BOM)-2015-9-110] [REFERRED TO]
MUKESH NANJI GALA VS. HERITAGE ENTERPRISES [LAWS(BOM)-2014-12-11] [REFERRED TO]
CONROS STEELS PVT LTD VS. LU QIN HONG KONG CO LTD [LAWS(BOM)-2012-3-27] [REFERRED TO]
COMMISSIONER, H R AND C E DEPARTMENT VS. MANALI LAKSHMANA MUDALIAR SPECIFIC ENDOWMENT REPRESENTED BY ITS HEREDITARY TRUSTEE MANALI RAMAKRISHNAN MUDALIAR [LAWS(MAD)-2009-7-853] [REFERRED]
SUNWAY OPUS INTERNATIONAL (P) LIMITED VS. SRI RAGHAVA CONSTRUCTIONS LIMITED [LAWS(APH)-2016-12-42] [REFERRED TO]
MIC ELECTRONICS LIMITED VS. INTERNATIONAL TECHNO MEDIA PVT LTD [LAWS(APH)-2011-11-42] [REFERRED TO]
NATIONAL SHIPPING COMPANY OF SAUDI ARABIA VS. SENTRANS INDUSTRIES LIMITED [LAWS(BOM)-2004-1-14] [REFERRED TO]
SUNDARLAL LAXMAN MAHYAVANSHI VS. N T C MN LTD [LAWS(BOM)-2008-2-131] [REFERRED TO]
UNION OF INDIA VS. MYSORE PAPER MILLS LIMITED [LAWS(KAR)-2003-8-1] [REFERRED TO]
M/S. VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LTD) VS. NOBLE RESOURCES INTERNATIONAL PTE LTD. [LAWS(BOM)-2017-6-312] [REFERRED TO]
BRICK STEEL ENTERPRISES A REGISTERED PARTNERSHIP FIRM VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2006-4-107] [REFERRED TO]
CHENNAI CONTAINER TERMINAL PVT LTD VS. UNION OF INDIA [LAWS(MAD)-2007-6-15] [REFERRED TO]
ROBINSON CHIMANBHAI CHAUHAN VS. SECRETARY [LAWS(GJH)-2018-7-10] [REFERRED TO]
NEERU JAIN VS. JASMINE BUILDMART PVT. LTD. [LAWS(DLH)-2019-10-80] [REFERRED TO]
S.B. ENGINEERING ASSOCIATES VS. SANGYONG ENGINEERING & CONSTRUCTION CO. LTD. [LAWS(MPH)-2019-3-225] [REFERRED TO]
DINESH KUMAR YADAV VS. STATE OF U.P. & ANR. [LAWS(ALL)-2016-8-15] [REFERRED]
THE NEW INDIA ASSURANCE CO. LTD. VS. VIDHYA DEVI AND ORS. [LAWS(ALL)-2016-2-159] [REFERRED TO]
ICICI LAMBARD GENERAL INSURANCE COMPANY LIMITED. VS. M. RAKKATHAL [LAWS(MAD)-2010-2-707] [REFERRED TO]
STATE OF JHARKHAND VS. WEBEL TECHNOLOGY LIMITED [LAWS(JHAR)-2022-12-18] [REFERRED TO]
STATE OF JHARKHAND VS. WEBEL TECHNOLOGY LIMITED [LAWS(JHAR)-2022-12-18] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SWARAN SINGH [LAWS(SC)-2004-1-32] [REFFERED TO]
PREMBUSHAN VS. THULASIDAS [LAWS(KER)-2017-6-28] [REFERRED TO]
USHA DRAGER PVT. LTD VS. DRAGERWERK AG [LAWS(DLH)-2009-9-240] [REFERRED TO]
SHYAM TELECOM LTD VS. A.R.M. LTD [LAWS(DLH)-2008-5-395] [REFERRED TO]
M/S. DELTON ELECTRICALS VS. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED [LAWS(BOM)-2017-8-207] [REFERRED TO]
BANK OF BARODA VS. GOPAL SHRIRAM PANDA [LAWS(BOM)-2021-3-50] [REFERRED TO]
SHIN ETSU CHEMICAL CO LTD VS. VINDHYA TELELINKS LTD [LAWS(SC)-2009-3-28] [RELIED UPON]
DIVYA ASHIRWAD PROPERTIES PRIVATE LIMITED VS. INDO CRYSTAL LIMITED AND ANOTHER [LAWS(RAJ)-2015-3-303] [REFERRED TO]
KAKADE CONSTRUCTION COMPANY LTD. VS. VISTRA ITCL (INDIA) LTD. [LAWS(BOM)-2019-8-52] [REFERRED TO]
STATE OF A P VS. KONALA SUBBIREDDY [LAWS(APH)-2007-8-55] [REFERRED TO]
UNION OF INDIA VS. B C BIYANI [LAWS(BOM)-2009-10-103] [REFERRED TO]
PATEL UNITY JOINT VENTURE (PUJV) VS. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED [LAWS(MEGH)-2018-6-5] [REFERRED TO]
DINESH KUMAR YADAV VS. STATE OF U.P. & ANR. [LAWS(ALL)-2016-10-70] [REFERRED TO]
Macrotech India VS. Uma Roy [LAWS(CAL)-2002-11-8] [REFERRED TO]
SHRIMANT CHHATRAPATI UDYANRAJE PRATAPSINHMAHARAJ BHOSALE AND ORS. VS. SHRIMANT CHHATRAPATI VIJAYSINHRAJE SHAHUMAHARAJ BHOSALE AND ORS. [LAWS(BOM)-2015-4-117] [REFERRED TO]
STATE OF MAHARASHTRA VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(BOM)-2013-4-5] [REFERRED TO]
HINDUSTAN CONSTRUCTION CO LTD VS. HINDUSTAN CONSTRUCTION CO LTD [LAWS(BOM)-2013-4-207] [REFERRED TO]