Referred Judgements :-

S GANAPATHY VS. AIR INDIA [REFERRED </RC>]

Cited Judgements :-

THE MANAGEMENT, TAMIL NADU KHADI & VILLAGE INDUSTRIES BOARD VS. THE WORKMEN AND ORS. [LAWS(MAD)-2016-1-1] [REFERRED TO]
THE MANAGEMENT MADRAS GYMKHANA CLUB, REP. BY THE HONORARY SECRETARY, THE ISLAND GROUNDS, NO.1, ANNA SALAI, CHENNAI VS. MR. RAVI AROCKIASAMY [LAWS(MAD)-2016-4-407] [REFERRED TO]
MAHAMANTRI FOOD INDUSTRIES EMPLOYEES UNION AJMER VS. THE LABOUR COURT & INDUSTRIAL TRIBUNAL, AJMER [LAWS(RAJ)-2013-11-105] [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. SATYA PRAKASH [LAWS(SC)-2013-4-98] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. PRESIDING OFFICER [LAWS(GAU)-2005-5-41] [REFERRED TO]
KULADHAR HAZARIKA VS. INDIAN OIL CORPORATION [LAWS(GAU)-2006-2-1] [REFERRED TO]
ASHOK BHATTACHARJEE VS. STATE OF ASSAM [LAWS(GAU)-2012-11-16] [REFERRED TO]
ANDHRA BANK VS. P BALAKRISHNA [LAWS(APH)-2005-4-117] [REFERRED TO]
STATE BANK OF INDIA VS. UNION OF INDIA [LAWS(PAT)-2010-10-19] [RELIED ON ]
AMBALAL SARABHAI ENTERPRISES INFORMATION SERVICE VS. ARVIND KUMAR D PAREKH [LAWS(GJH)-2006-7-104] [REFERRED TO]
SURESH CHANDRA SINGH VS. DELHI CANTONMENT BOARD [LAWS(DLH)-2022-8-170] [REFERRED TO]
CONTAINER CORPORATION OF INDIA LTD VS. SANJEEV KUMAR [LAWS(DLH)-2004-12-79] [REFERRED TO]
E I H LIMITED VS. NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(DLH)-2004-7-37] [REFERRED TO]
INDIAN AIRLINES LTD VS. R V SAWANT [LAWS(BOM)-2006-9-287] [REFERRED]
Divisional Controller, NWKRTC] Bagalkot Division, Bagalkot By its CLO, NWKRTC Central Office Hubli VS. Hanamanthapa [LAWS(KAR)-2012-9-397] [REFERRED TO]
HAJI MALANGA VS. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION [LAWS(KAR)-2013-1-7] [REFERRED TO]
DIVISIONAL CONTROLLER VS. BHIMARAYA [LAWS(KAR)-2013-1-15] [REFERRED TO]
GUJARAT STATE PETRONET LIMITED VS. GAIL INDIA LIMITED [LAWS(GJH)-2017-12-337] [REFERRED TO]
MANAGING DIRECTOR SARIGE SADAN VS. SITARAM [LAWS(KAR)-2018-10-144] [REFERRED TO]
HINDUSTAN PETROLEUME CORPORATION LTD VS. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT CUM INDUSTRIAL TRIBUNAL [LAWS(MAD)-2008-7-370] [REFERRED TO]
MANAGEMENT OF CHERAN TRANSPORT CORPORATION VS. G BALASUBRAMANIAM [LAWS(MAD)-2009-1-369] [REFERRED TO]
H RAJASEKAR VS. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES [LAWS(MAD)-2009-4-557] [REFERRED TO]
GENERAL SECRETARY VS. MANAGEMENT [LAWS(MAD)-2011-12-311] [REFERRED]
COMMISSIONER, RAJAPALAYAM MUNICIPALITY RAJAPALAYAM, VIRUDHUNAGAR DISTRICT VS. PRESIDING OFFICER, LABOUR COURT, MADURAI AND S ARUMUGAM [LAWS(MAD)-2011-10-277] [REFERRED]
WORKMEN REP BY THE GENERAL SECRETARY VS. PRESIDING OFFICER [LAWS(MAD)-2011-11-37] [REFERRED TO]
K N ASOKAN VS. PRESINDING OFFICE LABOUR COURT [LAWS(MAD)-2009-9-395] [REFERRED TO]
HINDUSTAN AERONAUTICS LIMITED VS. PRESIDING OFFICER [LAWS(ALL)-2009-1-38] [REFERRED TO]
MD. NADER ALI VS. THE SECRETARY, LABOUR DEPT. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2004-7-91] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. B YELLAPPA [LAWS(CAL)-2004-10-4] [REFERRED TO]
MANAGEMENT OF BIRLA TEXTILES VS. RAM SAWROOP [LAWS(DLH)-2020-1-103] [REFERRED TO]
P SELVARAJAN VS. COMMISSIONER OF MUNICIPAL ADMINISTRATION, MUNICIPAL ADMINISTRATION DEPARTMENT [LAWS(MAD)-2018-2-730] [REFERRED TO]
MANAGEMENT OF BATRA HOSPITAL VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2012-8-471] [REFERRED TO]
YOGESH KUMAR SWAIN VS. MANAGEMENT OF M/S BIRLA TEXTILE MILLS [LAWS(DLH)-2013-9-496] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. DHAN RAJ SINGH [LAWS(DLH)-2014-2-339] [REFERRED TO]
D.T.C. VS. AMARJEET SINGH [LAWS(DLH)-2014-4-74] [REFERRED TO]
R.B. SETH JESSA RAM & BROS VS. M.K. GAUR [LAWS(DLH)-2014-7-103] [REFERRED TO]
RAJ KARAN VS. ALL INDIA WOMENS CONFERENCE [LAWS(DLH)-2015-2-158] [REFERRED TO]
M M NAGORI VS. UTTAR GUJART VIJ COMPANY LTD AND ORS [LAWS(GJH)-2014-4-223] [REFERRED TO]
K. Kumar S/o T. Kolan Deswamy VS. The Chief Traffic Manager B.M.T.C., Chief Traffic Manager, K.H. Road, Bangalore-360027 [LAWS(KAR)-2011-12-404] [REFERRED TO]
RAMANUJAM C CHENGAI DISTRICT VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS [LAWS(MAD)-2003-7-140] [REFERRED TO]
SHMPATH GIRI VASAN P R VS. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT [LAWS(MAD)-2004-4-218] [REFERRED TO]
DUNCAN ENGINEERING LTD VS. AJAY C. SHELKE [LAWS(BOM)-2021-6-96] [REFERRED TO]
BHARATSINH CHANUBHA ZALA VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(GJH)-2013-7-330] [REFERRED TO]
RAM SHANKAR VS. INDUSTRIAL TRIBUNAL NO II [LAWS(DLH)-2010-4-58] [REFERRED TO]
SH. RAM KISHAN VS. RENUTROL LIMITED AND ANR. [LAWS(DLH)-2010-5-199] [REFERRED TO]
AHMEDABAD TEXTILES INDUSTRYS RESEARCH ASSOCIATION VS. B.M. RAJPUT [LAWS(GJH)-2022-9-1772] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. BRAHAM PRAKASH [LAWS(DLH)-2008-3-318] [REFERRED]
TAMIL NADU CIVIL SUPPLIES CORPORATION PANIYALARGAL SANGAM VS. TAMIL NADU CIVIL SUPPLIES CORPORATION [LAWS(MAD)-2011-8-210] [REFERRED TO]
LATHI NAGARPALIKA VS. KANAIYALAL VIRJIBHAI SARVAIYA [LAWS(GJH)-2021-6-180] [REFERRED TO]
CENTRAL TASAR RESEARCH AND TRAINING INSTITUTE VS. GANGO ORAIN D/O LATE BANDHANA ORAON [LAWS(JHAR)-2018-4-25] [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. PRITHVIRAJ MEENA [LAWS(RAJ)-2012-3-80] [REFERRED TO]
V. PALANI VS. TAMIL NADU STATE TRANSPORT [LAWS(MAD)-2022-12-302] [REFERRED TO]
NORTHERN INDI TEXTILES RESEARCH ASSOCIATION VS. PRESIDING OFFICER [LAWS(ALL)-2009-2-108] [REFERRED TO]
BHANVARSINGH PUKHRAJSINGH CHAUHAN VS. GUJARAT URJA VIKAS NIGAM LTD [LAWS(GJH)-2007-5-18] [REFERRED TO]
SATYABRATA GOSWAMI VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DIBRUGARH [LAWS(GAU)-2007-9-26] [REFERRED TO]
SIDDARTHA CHAKRABORTY VS. THE UNITED BANK OF INDIA AND ORS. [LAWS(GAU)-2015-7-15] [REFERRED TO]
RAMA KANT MISRA VS. H P LABOUR COURTCUMINDUSTRIAL TRIBUNAL AND ANOTHER [LAWS(HPH)-2018-5-38] [REFERRED TO]
RSRTC VS. TEJ RAM AND ORS. [LAWS(RAJ)-2015-12-68] [REFERRED TO]
GOPAL PRASAD VS. MANAGING DIRECTOR, RSRTC, PARIVAHAN MARG [LAWS(RAJ)-2017-3-84] [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED VS. SH. VINOD KUMAR SHARMA [LAWS(RAJ)-2017-7-81] [REFERRED TO]
J.H. PATEL (D) BY L.RS. AND ORS. VS. NUBOARD MFG. COMPANY LTD. AND ORS. [LAWS(SC)-2014-2-113] [REFERRED TO]
RAM JANAM SINGH VS. ASHOK KUMAR JAIN [LAWS(JHAR)-2010-10-10] [REFERRED TO]
M.SEKAR VS. MANAGEMENT [LAWS(MAD)-2019-11-184] [REFERRED TO]
G. ALAGARSAMY VS. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) [LAWS(MAD)-2017-6-139] [REFERRED TO]
D. RAJAPPA AND OTHERS VS. STATE OF TAMIL NADU AND OTHERS [LAWS(MAD)-2018-3-841] [REFERRED TO]
D.T.C. VS. RAJPAL [LAWS(DLH)-2014-4-387] [REFERRED TO]
D T C VS. JAGDISH PRASAD [LAWS(DLH)-2012-8-196] [REFERRED TO]
BHAVNAGAR MUNICIPAL CORPO VS. DEVABHAI ZALABHAI [LAWS(GJH)-2015-3-51] [REFERRED TO]
SUBHASHCHANDRA PREMNARAYAN PATHAK VS. DIVISIONAL CONTROLLER M S R T CORPORATION CHANDRAPUR [LAWS(BOM)-2007-6-140] [REFERRED TO]
DISTRICT AGRICULTURE OFFICER & 1 ORS VS. PARBATH AALABHAI VARU & 1 ORS [LAWS(GJH)-2017-4-255] [REFERRED TO]
AUTOMOTIVE STAMPING VS. AKHIL GUJARAT GENERAL MAZDOOR SANGH [LAWS(GJH)-2018-4-185] [REFERRED TO]
KARAMSAD NAGARPALIKA VS. REKHABEN SHAILESHBHAI PARMAR AND ORS. [LAWS(GJH)-2016-4-274] [REFERRED]
CEMA ELECTRIC LIGHTING PRODUCTS (INDIA) PVT LTD VS. HANSABEN M SHAH [LAWS(GJH)-2016-5-77] [REFERRED TO]
DIVISIONAL CONTROLLER VS. LILABHAI VISABHAI KUCHHADIYA [LAWS(GJH)-2017-2-53] [REFERRED TO]
K.V. SUBRAMANYA VS. THE CHIEF TRAFFIC MANAGER, CENTRAL OFFICE, K.H. ROAD, SHANTHI NAGAR, BANGALORE [LAWS(KAR)-2017-2-67] [REFERRED TO]
KANAKAPPA VS. DIVISIONAL CONTROLLER NEKRTC [LAWS(KAR)-2015-11-357] [REFERRED]
MANAGEMENT OF KSRTC VS. RI SIDDARAJ R V [LAWS(KAR)-2018-3-506] [REFERRED TO]
MAHARASHTRA GENERAL KAMGAR UNION VS. J K CHEMICAL LIMITED [LAWS(BOM)-2004-1-123] [REFERRED TO]
METROPOLITAN TRANSPORT CORPORATION DIVISION I VS. PRESIDING OFFICER I ADDITIONAL LABOUR COURT [LAWS(MAD)-2008-1-83] [REFERRED TO]
PRADEEP PHOSPHATES LTD VS. SANKAR DAS [LAWS(ORI)-2011-5-5] [REFERRED TO]
MANAGEMENT OF TOGETHER TEXTILE MILLS INDIA PRIVATE LTD VS. PRESIDING OFFICER [LAWS(MAD)-2011-11-16] [REFERRED TO]
MANAGEMENT TAMIL NADU STATE TRANPORT CORPORATION KUMBAKONAM DIVISION III LTD VS. S VENKATRAMAN [LAWS(MAD)-2011-2-30] [REFERRED TO]
S. KRISHNAN VS. TAMIL NADU STATE TRANSPORT CORPORATION LTD. [LAWS(MAD)-2015-6-72] [REFERRED TO]
P.KRISHNAMOORTHY VS. COMMISSIONER [LAWS(MAD)-2017-11-34] [REFERRED TO]
MANAGEMENT GOBICHETTIPALAYAM AGRI PRODUCERS CO-OPERATIVE MARKETING SOCIETY LTD VS. G K PACHIAPPAN [LAWS(MAD)-2012-2-1] [REFERRED TO]
MANAGEMENT COIMBATORE DISTRICT CENTRAL COOPERATIVE BANK LTD VS. P THANGAMUTHU [LAWS(MAD)-2012-1-19] [REFERRED TO]
SH. AMAN SINGH VS. THE MANAGEMENT OF DELHI TRANSPORT CORPORATION [LAWS(DLH)-2009-3-287] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. ANUP SINGH [LAWS(DLH)-2009-8-21] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SH GIAN CHAND EX CONDUCTOR [LAWS(DLH)-2010-11-230] [REFERRED TO]
COLGATE PALMOLIVE INDIA LTD VS. ASSTT COMMISSIONER OF LABOUR [LAWS(BOM)-2012-2-173] [REFERRED TO]
KAPIL CHAWLA AND OTHERS VS. STATE AND ANOTHER. [LAWS(DLH)-2016-3-305] [REFERRED TO]
VED PRAKASH VS. D.T.C. [LAWS(DLH)-2018-10-320] [REFERRED TO]
D. T. C. VS. RAMESHWAR DAYAL [LAWS(DLH)-2023-1-295] [REFERRED TO]
MANAGEMENT KHIZARIA LEATHERS VS. PRESIDING OFFICER LABOUR COURT [LAWS(MAD)-2006-9-389] [REFERRED TO]
MANAGMENT OF KARUR VYASYA BANK LTD VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL [LAWS(MAD)-2007-1-436] [REFERRED TO]
HOLEYAPPA VS. DIVISIONAL CONTROLLER NWKRTCBAGALKOT DIVISION [LAWS(KAR)-2012-10-109] [REFERRED TO]
L Boomiraja VS. District Collector Dindigul District at Dindigul [LAWS(MAD)-2005-4-211] [REFERRED TO]
MANAGEMENT OF SRI GANAPATHY MILLS CO LTD VS. PRESIDING OFFICER [LAWS(MAD)-2003-7-58] [REFERRED TO]
BALASUNDARAM P VS. PRESIDING OFFICER LABOUR COURT COIMBATORE [LAWS(MAD)-2003-8-183] [REFERRED TO]
G CHANDRASHEKAR VS. MANAGEMENT OF SUNRISE INDUSTRIES [LAWS(KAR)-2008-5-8] [REFERRED TO]
THE MANAGEMENT OF ROURKELA STEEL PLANT, ROURKELA VS. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA [LAWS(ORI)-2016-9-24] [REFERRED TO]
J H PATEL VS. NUBOARD MFG CO LTD [LAWS(SC)-2014-1-78] [REFERRED TO]
ENGINEERING LAGHU UDYOG EMPLOYEES UNION VS. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL [LAWS(SC)-2003-11-19] [REFERRED TO]
D.T.C VS. BIJENDER SINGH [LAWS(DLH)-2018-5-1] [REFERRED TO]
VOLTAS LIMITED VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2020-1-47] [REFERRED TO]
CENTRAL WAREHOUSING CORPORATION VS. GOVT OF INDIA [LAWS(DLH)-2022-5-314] [REFERRED TO]
LARSEN & TOUBRO LTD. VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-I, FARIDABAD AND ANOTHER [LAWS(P&H)-2009-2-166] [REFERRED TO]
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. VS. NIRMALA DEVI [LAWS(RAJ)-2017-10-2] [REFERRED TO]
RANJEET SINGH CHOUDHARY VS. THE MANAGING DIRECTOR, R.S.R.T.C., CHOMU HOUSE, JAIPUR [LAWS(RAJ)-2017-10-108] [REFERRED TO]
SANKAR DAS VS. PRADEEP PHOSPHATES LTD [LAWS(ORI)-2012-5-11] [REFERRED TO]
INDUSTRIAL CO-OPERATIVE BANK LTD. VS. STATE OF ASSAM [LAWS(GAU)-2023-6-74] [REFERRED TO]
PRITPAL VS. FEDERAL MOGAL BEARING INDIA LTD [LAWS(HPH)-2018-10-120] [REFERRED TO]
HOTEL TAJ PALACE VS. JAGAT SINGH AND ORS. [LAWS(DLH)-2015-11-122] [REFERRED TO]
AIYYANGOUDA VS. DIVISIONAL CONTROLLER, N W K R T C [LAWS(KAR)-2014-4-378] [REFERRED TO]
RPG Cables Limited Hebbal Industrial Area Hootagalli, Belavadi Post Mysore 571186 VS. Sri G.M. Kulkarni [LAWS(KAR)-2012-11-138] [REFERRED TO]
RUDRAGOUDA VS. DIVISIONAL CONTROLLER [LAWS(KAR)-2012-12-117] [REFERRED TO]
CHANDRASHEKHAR VS. DIVISIONAL CONTROLLER [LAWS(KAR)-2013-1-10] [REFERRED TO]
NINGAPPA VS. DIVISIONAL CONTROLLER NEKRTC [LAWS(KAR)-2013-1-12] [REFERRED TO]
RAJENDRAKUMAR GOVINDLAL RAVAL VS. EXECUTIVE ENGINEER [LAWS(GJH)-2015-7-67] [REFERRED TO]
JASWANTBHAI HASMUKHBHAI PATEL VS. GUJARAT STATE ELECTRICITY CORPORATION LIMITED [LAWS(GJH)-2015-4-145] [REFERRED TO]
SUPERINTENDING ENGINEER VS. ASHWIN VAJUBHAI KAVAIYA [LAWS(GJH)-2017-2-51] [REFERRED TO]
MAHANAGARPALIKA BHAVNAGAR THROUGH ITS COMMISSIONER VS. MANILAL BABUBHAI VEGAD [LAWS(GJH)-2016-11-23] [REFERRED TO]
J K TYRES AND INDUSTRIES LTD VS. L R GOVINDE GOWDA MAJOR S/O RAME GOWDA [LAWS(KAR)-2018-2-337] [REFERRED TO]
DIVISIONAL CONTROLLER NEKRTC VS. NILOBA [LAWS(KAR)-2018-10-145] [REFERRED TO]
P SUNDARARAJ VS. PRESIDING OFFICER [LAWS(MAD)-2010-11-290] [REFERRED TO]
MANAGEMENT PALLAVAN TRANSPORT CORPORATION VS. MOORTHY [LAWS(MAD)-2010-11-120] [REFERRED TO]
COMMISSIONER, RAJAPALAYAM MUNICIPALITY RAJAPALAYAM, VIRUDHUNAGAR DISTRICT VS. K BALU [LAWS(MAD)-2011-10-253] [REFERRED]
NIMMAKAKAYALA GEETA SWAPNA VS. UNION OF INDIA [LAWS(DLH)-2008-10-31] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. RAM BHAJ EX CONDUCTOR [LAWS(DLH)-2007-10-66] [REFERRED TO]
D T C VS. RAM BHAJ [LAWS(DLH)-2007-5-222] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. RAM KISHAN [LAWS(DLH)-2009-5-477] [REFERRED TO]
HARJEET KAUR VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2009-5-251] [REFERRED TO]
BANWARI LAL VS. THE MANAGAMENT OF MOOLCHAND KHARAITIRAM HOSPITAL [LAWS(DLH)-2011-4-345] [REFERRED TO]
ALL INDIA WOMENS CONFERENCE VS. JAGAT SINGH [LAWS(DLH)-2010-4-51] [REFERRED TO]
SOHAN SINGH VS. LABOUR COMMISSIONER [LAWS(DLH)-2010-2-327] [REFERRED TO]
SUDHIR SHARMA VS. NATIONAL GANDHI MUSEUM [LAWS(DLH)-2009-8-127] [REFERRED TO]
CHANDER PAL VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2010-11-389] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SAHAB SINGH [LAWS(DLH)-2009-5-169] [REFERRED TO]
DUNCAN ENGINEERING LTD. VS. AJAY C. SHELKE [LAWS(BOM)-2020-10-9] [REFERRED TO]
ELANGOVAN VS. ADMINISTRATOR CHENGALVARAYAN COOPERATIVE SUGAR MILL PERIYASEVALAI ULUNDURPET TALUK VILLUPURAM DISTRICT [LAWS(MAD)-2012-3-135] [REFERRED TO]
SANMINA SCI THOZHILALAR SANGAM VS. COMMISSIONER OF LABOUR [LAWS(MAD)-2011-6-8] [REFERRED TO]
BPL REFRIGERATORS REP VS. DEPUTY LABOUR COMMISSIONER [LAWS(KAR)-2007-2-47] [REFERRED TO]
MANAGEMENT OF HINDUSTAN LEVER LTD VS. DOOD BADSHAH BANI [LAWS(KAR)-2007-3-58] [REFERRED TO]
Karnataka State Road Transport Corporation Mysore Rural Division by its Divisional Controller, represented by its Chief Law Officer and Karnataka State Road Transport Corporation by its Managing Director represented by its Chief Law Officer VS. [LAWS(KAR)-2007-4-65] [REFERRED TO]
N BALAKRISHNAN VS. MANAGEMENT PANDIYAN ROADWAYS CORPORATION LTD [LAWS(MAD)-2006-3-137] [REFERRED TO]
ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM VS. STATE EXPRESS TRANSPORT CORPORATION LTD [LAWS(MAD)-2006-4-164] [REFERRED TO]
Mohammed Hanifa VS. Presiding Officer [LAWS(MAD)-2005-1-48] [REFERRED TO]
XAVIER FERNANDES (REP BY PRESIDENT), GOA M R F EMPLOYEES UNION, PONDA VS. M R F LTD , PONDA [LAWS(BOM)-2003-7-213] [REFERRED]
MRF LIMITED VS. GOA MRF EMPLOYEES UNION GOA [LAWS(BOM)-2003-8-74] [REFERRED TO]
AIR INDIA LIMITED VS. LIBIO FRANCISCO COLACO [LAWS(BOM)-2003-6-134] [REFERRED TO]
ZANDU PHARMACEITICALS WORKS LIMITED VS. SNEHAL DHANSUKHLAL MUNIM [LAWS(BOM)-2003-3-99] [REFERRED TO]
HYDERABAD NATIONAL COLLEGIATE BOARD VS. NAVIN KUMAR TIWARI [LAWS(BOM)-2004-4-203] [REFERRED TO]
SOMABHAI BABUBHAI PARMAR VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-2008-7-208] [REFERRED TO]
SOMABHAI BABUBHAI PARMAR VS. GUJARAT STATE ROAD TRANSPORT CORPORATION [LAWS(GJH)-2008-7-208] [REFERRED TO]
ANIL PRODUCTS LTD VS. TEJMAL KURSI DESAI C/O GUJARAT MAZDOOR PANCHAYAT [LAWS(GJH)-2013-11-173] [REFERRED TO]
MYSORE SALES INTERNATIONAL LTD VS. DEPUTY COMMISSIONER OF INCOME TAX TDS 1 [LAWS(KAR)-2003-10-29] [REFERRED TO]
PETROLEUM EMPLOYEES UNION VS. BHARATH PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2002-9-105] [REFERRED TO]
MUTHIAH VS. MANAGEMENT OF SEETHALAKSHMI MILLS REP [LAWS(MAD)-2003-10-110] [RELIED ON]
MANAGEMENT OF KARUR VYASYA BANK LTD VS. PRESIDING OFICER INDUSTRIAL TRIBUNAL MADRAS [LAWS(MAD)-2007-1-277] [REFERRED TO]
BAGALKOT CEMENT COMPANY VS. MANAGEMENT OF KANORIA INDUSTRIAL LIMITED [LAWS(KAR)-2006-3-37] [REFERRED TO]
Divisional Controller BMTC, Bangalore Central Division, K.H. Road, Bangalore-27, Now Rep. By Its Chief Law Offices, KSRTC, Central Office Shanthinagar, Sarige Sadana Bangalore-27 VS. T. Ramu, S/O. Thimmegowda [LAWS(KAR)-2011-12-369] [REFERRED TO]
KANTILAL KACHARAJI RAJPUT VS. GUJARAT STATE ROAD TRNSPORT CORPORATION [LAWS(GJH)-2014-6-36] [REFERRED TO]
ANVARKHAN GHAFURKHAN PATHAN VS. TRANSPOT MANAGER [LAWS(GJH)-2011-8-254] [REFERRED TO]
HEMA CHEMICALS INDUSTRIES VS. RAMKAILAS SAROJ [LAWS(GJH)-2010-10-289] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. RISHI PRAKASH [LAWS(DLH)-2010-4-88] [REFERRED TO]
MUMBAI CRICKET ASSOCIATION VS. PRAMOD G SHINDE [LAWS(BOM)-2011-1-94] [REFERRED TO]
GULF AIR VS. GULF AIR EMPLOYEES ASSOCIATION [LAWS(BOM)-2014-8-197] [REFERRED TO]
R P BIDANI VS. HINDUSTAN LEVER LTD [LAWS(DLH)-2007-5-124] [REFERRED TO]
P.KRISHNAMOORTHY VS. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT [LAWS(MAD)-2016-8-28] [REFERRED TO]
THE MANAGEMENT OF ROURKELA STEEL PLANT VS. PRESIDING OFFICER [LAWS(ORI)-2017-4-10] [REFERRED TO]
RAMANARAYAN MILLS LTD VS. PRESIDING OFFICER [LAWS(MAD)-2013-6-237] [REFERRED TO (SC) [PARAS 6. 9]]
RAMANARAYAN MILLS LTD VS. PRESIDING OFFICER [LAWS(MAD)-2013-6-237] [REFERRED TO]
BAP EMPLOYEES UNION VS. GOVERNMENT OF INDIA [LAWS(MAD)-2012-8-106] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED VS. JOINT COMMISSIONER OF LABOUR [LAWS(MAD)-2013-10-147] [REFERRED TO]
LARSEN AND TOUBRO LTD. VS. THE LABOUR OFFICER (CONCILIATION) LABOUR DEPARTMENT NO. 15 [LAWS(MAD)-2012-3-466] [REFERRED TO]
N RAMALINGAM VS. ADMINISTRATOR TAMIL NADU STATE TRANSPORT CORPORATION [LAWS(MAD)-2012-6-221] [REFERRED TO]
PALANI ANDAVAR COTTON AND SYNTHETIC SPINNERS LTD VS. PRESIDING OFFICER LABOUR COURT COIMBATORE [LAWS(MAD)-2011-7-311] [REFERRED TO]
GUAJRAT AMBUJA CEMENT PVT LTD VS. U B GADHE [LAWS(GJH)-2005-10-15] [REFERRED TO]
GARMENT AND FASHION WORKERS UNION VS. ASSISTANT COMMISSIONER OF LABOUR [LAWS(MAD)-2018-12-139] [REFERRED TO]
D.T.C. VS. BRAHAM KUMAR [LAWS(DLH)-2012-9-115] [REFERRED TO]
TOPS SECURITY LTD VS. SUBHASH CHANDER JHA [LAWS(DLH)-2012-7-305] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SARJEEVAN KUMAR [LAWS(DLH)-2013-12-263] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. RAJINDER SINGH [LAWS(DLH)-2015-9-395] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. INDUSTRIAL TRIBUNAL NO. II [LAWS(DLH)-2014-4-393] [REFERRED TO]
SAVITRI DEVI VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2011-8-299] [REFERRED TO]
MANAGEMENT OF DAYA ENGINEERING WORKS (SLEEPER) LTD. VS. WORKMEN OF DAYA ENGINEERING WORKS (SLEEPER) LTD. [LAWS(PAT)-2019-8-217] [REFERRED TO]
TATA MEMORIAL HOSPITAL VS. SHASHIKANT SHRIKRISHNA SOMPURKAR [LAWS(BOM)-2005-8-92] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. JAGDISH CHANDER [LAWS(DLH)-2005-2-133] [REFERRED TO]
RANDHIR SINGH VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2002-3-124] [REFERRED TO]
AIR INDIA LTD VS. JAGDISH GURSAHANI [LAWS(BOM)-2004-9-37] [REFERRED TO]
ANGLO FRENCH DRUGS AND INDUSTRIES LTD VS. ROCHE ANGLO FRENCH EMPLOYEES UNION [LAWS(BOM)-2005-4-6] [REFERRED TO]
PRAKASH RUPCHAND GANGARDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-8-51] [REFERRED TO]
SANKAR RAM AND COMPANY VS. KASI NAICHER [LAWS(SC)-2003-7-28] [REFERRED]
G GOVINDAPILLAI VS. CHAIRMAN & MANAGING DIRECTOR [LAWS(KER)-2014-6-297] [REFERRED TO]
UNITED BANK OF INDIA VS. SIDHARTHA CHAKRABORTY [LAWS(GAU)-2005-4-32] [FOLLOWED ON]
DORAIRAJ SPINTEX VS. R. CHITTIBABU [LAWS(SC)-2021-9-174] [REFERRED TO]
TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM-DIVISION II LTD VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL [LAWS(MAD)-2009-12-443] [REFERRED TO]
MANAGEMENT OF FUTURA POLYESTERS LTD VS. PRESIDING OFFICER I ADDL LABOUR COURT [LAWS(MAD)-2008-7-256] [REFERRED TO]
BMTC, CENTRAL OFFICE VS. P.JAI SINGH [LAWS(KAR)-2013-9-43] [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC VS. M RAMASWAMY [LAWS(KAR)-2013-9-506] [REFERRED]
DIVISIONAL CONTROLLER VS. G.N. GUTTEDAR [LAWS(KAR)-2014-9-38] [REFERRED TO]
DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT DIVISION VS. NARENDRA [LAWS(KAR)-2015-10-288] [REFERRED]
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION VS. RUPASINGH R. CHAVAN [LAWS(KAR)-2016-7-252] [REFERRED TO]
DIVISIONAL CONTROLLER NEKRTC, VIJAYAPUR DIVN , VIJAYAPUR VS. RAGHAVENDRA [LAWS(KAR)-2018-10-108] [REFERRED TO]
TATA CHEMICALS LTD AND 1 VS. KIRIT B BAROT AND 1 [LAWS(GJH)-2017-4-520] [REFERRED TO]
AHMEDABAD MUNICIPAL TRANSPORT SERVICE VS. VINODKUMAR UDALSINH CHAUHAN AND 1 [LAWS(GJH)-2016-7-371] [REFERRED TO]
GENERAL MANAGER VS. VANGI VANIGA THODARBALARGAL SANGAM [LAWS(MAD)-2023-6-79] [REFERRED TO]
SATYA NARAIN VAISHNAV VS. R S R T C [LAWS(RAJ)-2010-8-75] [REFERRED TO]
DELHI PUBLIC LIBRARY VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2019-8-125] [REFERRED TO]
MANAGEMENT OF BIRLA TE VS. CHUNNI LAL [LAWS(DLH)-2019-11-76] [REFERRED TO]
AHMEDABAD MUNICIPAL TRANSPORT SERVICE VS. RANJITSINH BALUSINH [LAWS(GJH)-2017-3-429] [REFERRED TO]
M M NARAYANA VS. MANAGEMENT OF KSRTC [LAWS(KAR)-2012-7-383] [REFERRED TO]
DILIPKUMAR MANSUKHLAL TRIVEDI VS. DHORAJI MUNICIPALITY [LAWS(GJH)-2018-7-54] [REFERRED TO]
R. RANGASWAMY VS. VICE CHAIRMAN & MANAGING DIRECTOR [LAWS(KAR)-2014-2-46] [REFERRED TO]
DIVISIONAL CONTROLLER, NEKRTC VS. HEMARADDI [LAWS(KAR)-2014-2-506] [REFERRED TO]
MRF LIMITED VS. DEPUTY CHIEF INSPECTOR OF FACTORIES [LAWS(MAD)-2009-1-78] [REFERRED TO]
MANAGEMENT OF KARUR VYSYA BANK LIMITED VS. PRESIDING OFFICER [LAWS(MAD)-2008-8-11] [REFERRED TO]
M/S. TDYOTA KIRLOSKAR MOTOR PRIVATE LTD. VS. SHRI T.N. JAYARAM [LAWS(KAR)-2017-7-159] [REFERRED TO]
ANIL R JOSHI VS. AIR INDIA LTD [LAWS(BOM)-2002-12-37] [REFERRED TO]
DESEIN PRIVATE LIMITED VS. INDUSTRIAL TRIBUNAL III DELHI [LAWS(DLH)-2003-11-83] [REFERRED]
DELHI TRANSPORT CORPORATION VS. SARDAR SINGH [LAWS(DLH)-2005-2-116] [REFERRED TO]
MANAGEMENT OF W S INDUSTRIES INDIA LTD VS. K RAMAKRISHNAN [LAWS(MAD)-2009-8-505] [REFERRED TO]
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD VS. COMMISSIONER OF LABOUR [LAWS(MAD)-2011-11-127] [REFERRED TO]
ORISSA POWER GENERATION CORPORATION LTD VS. CONCILIATION OFFICER CUM ASST LABOUR COMMISSIONER [LAWS(ORI)-2010-5-11] [REFERRED TO]
MANAGEMENT OF CACHAR PAPER MILL HINDUSTAN PAPER CORPORATION LTD VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR AND ANR INDUSTRIAL TRIBUNAL, SILCHAR, ASSAM [LAWS(GAU)-2018-4-89] [REFERRED TO]
MD ABUL RAHIM VS. MANAGEMENT OF CACHAR PAPER MILL HINDUSTAN PAPER CORPORATION LTD [LAWS(GAU)-2009-2-40] [REFERRED TO]
MOTILAL @ MUNNA SEN AND OTHERS VS. BRIGADIER, MAHAR REGIMENT CENTER & ANOTHER [LAWS(MPH)-2018-4-226] [REFERRED TO]
MAPUSA MUNICIPAL COUNCIL VS. KRUPAL HALLIKAR [LAWS(BOM)-2013-5-72] [REFERRED TO]
MANAGEMENT OF HOTEL CONNAUGHT VS. OM PARKASH [LAWS(DLH)-2011-2-141] [REFERRED TO]
CONTAINER CORPORATION OF INDIA LTD VS. SANJEEV KUMAR [LAWS(DLH)-2011-10-34] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. RAMESH CHANDER [LAWS(DLH)-2011-4-73] [REFERRED TO]
HANSABAI SHRIPATI BHOSALE VS. PARUBAI GOPAL BHOSALE [LAWS(BOM)-2009-8-183] [REFERRED TO]
I.S.RANA VS. M/S. CENTAUR HOTEL [LAWS(DLH)-2013-8-77] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SARJEEVAN KUMAR [LAWS(DLH)-2013-1-241] [REFERRED TO]
MANAGEMENT OF BATRA HOSPITAL & MEDICAL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2012-12-159] [REFERRED TO]
JAGDISH PRASAD VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2012-12-248] [REFERRED]
AWADESH SINGH YADAV VS. LABOUR AND ENFORCEMENT OFFICER [LAWS(BOM)-2022-11-60] [REFERRED TO]
EVEREADY INDUSTRIES INDIA-LIMITED VS. STATE OF U. P. [LAWS(ALL)-2022-8-123] [REFERRED TO]
MANOJKUMAR NAROTTAMDAS VS. VADODARA MAHANAGAR [LAWS(GJH)-2012-9-232] [REFERRED TO]
GUJARAT STATE FERTILIZERS & CHEMICALS LTD VS. GULAMBHAI H GOHI [LAWS(GJH)-2013-6-23] [REFERRED TO]
PR Mallikarjuna Swamy Since Deceased by His L.Rs. Smt. R S Kavitha W/o. Late Sri P R Mallikarjuna Swamy and Baby Lakshmi D/o. Late PR Mallikarjuna Swamy VS. The karnataka state road transport corporation rep. by the Managing Director Central Off [LAWS(KAR)-2011-12-274] [REFERRED TO]
K.EZHILARASI VS. GOVERNMENT OF INDIA [LAWS(MAD)-2021-6-267] [REFERRED TO]
CHIEF TRAFFIC MANAGER VS. C. PUTTAIAH [LAWS(KAR)-2018-6-507] [REFERRED TO]
MAHALAKSHMI FIBRES & INDUSTRIAL LTD. VS. PRESIDING OFFICER, LABOUR COURT AND ANR. [LAWS(JHAR)-2003-4-134] [REFERRED TO]
PFIZER EMPLOYEES UNION VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(P&H)-2009-10-84] [REFERRED TO]
RADHEY SHYAM CHIPA VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION [LAWS(RAJ)-2005-2-7] [REFERRED TO]
SATYA NARAYAN PAREEK VS. THE JUDGE, INDUSTRIAL TRIBUNAL AND ORS. [LAWS(RAJ)-2008-2-136] [REFERRED TO]
PUTHIYA JANANAYAGA THOZILALAR MUNNANI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2016-12-216] [REFERRED TO]
BINAPANI JENA VS. CUTTACK MUNICIPAL CORPORATION [LAWS(ORI)-2019-9-28] [REFERRED TO]
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LTD REP BY ITS MANAGING DIRECTOR VS. JOINT COMMISSIONER OF LABOUR CHENNAI [LAWS(MAD)-2012-1-240] [REFERRED TO]
MANAGEMENT OF ALPHA HELICAL PUMPS VS. PRESIDING OFFICER OF LABOUR COURT [LAWS(MAD)-2011-9-55] [REFERRED TO]
PARAS RAM S/O RAM SWAROOP SINGH VS. PRESIDING OFFICER, LABOUR COURT DEHRADUN [LAWS(UTN)-2014-2-68] [REFERRED TO]
RAJESH KUMAR GANDHI VS. SHRIRAM INSTITUTE FOR INDUSTRIAL RESEARCH [LAWS(DLH)-2015-7-166] [REFERRED TO]
CONTAINER CORPORATION OF INDIA LTD VS. SH SANJEEV KUMAR [LAWS(DLH)-2012-8-176] [REFERRED TO]
CONTAINER CORPORATION OF INDIA LTD VS. SH SANJEEV KUMAR [LAWS(DLH)-2012-8-176] [REFERRED TO]
ROMI SHARMA VS. HOTEL THE OBEROI THRU ITS G.M. [LAWS(DLH)-2013-2-97] [REFERRED TO]
BADSHAH SINGH VS. DELHI WATER SUPPLY [LAWS(DLH)-2014-3-102] [REFERRED TO]
TAJ SERVICES LTD VS. INDUSTRIAL TRIBUNAL I DELHI [LAWS(DLH)-2011-8-108] [REFERRED TO]
D.T.C. VS. RAJ KUMAR [LAWS(DLH)-2012-12-156] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. INDERJIT [LAWS(DLH)-2019-10-162] [REFERRED TO]
AIR INDIA LTD VS. L R SOLANKI [LAWS(BOM)-2005-4-131] [REFERRED TO]
CENTURY TEXTILE AND INDUSTRIES LTD VS. BHAGIRATHMAL D SHARMA [LAWS(BOM)-2005-9-130] [REFERRED TO]
NOVARTIS INDIA LTD VS. SARABJEET S SINGH [LAWS(BOM)-2006-12-62] [REFERRED TO]
STANDARD CHARTERED GRINDLAYS BANK LIMITED VS. GOVIND PHOPALE [LAWS(BOM)-2002-9-60] [REFERRED TO]
RAJENDRA SINGH VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2002-5-146] [REFERRED]
MANAGEMENT OF AXLES INDIA LTD VS. PRESIDING OFFICER [LAWS(MAD)-2010-6-48] [REFERRED TO]
CENTRAL ORGANISATION TAMIL NADU ELECTRICITY EMPLOYEES VS. TAMILNADU GENERATION AND DISTRIBUTION COMPANY [LAWS(MAD)-2010-12-89] [REFERRED TO]
G HANUMANTHA RAO VS. MANAGEMENT OF NUCON INDUSTRIES PVT LTD [LAWS(APH)-2006-3-90] [REFERRED TO]
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD VS. K ANNALOURDU [LAWS(MAD)-2007-8-119] [REFERRED TO]
K V SUBRAMANYA AND ORS VS. CHIEF TRAFFIC MANAGER CENTRAL OFFICE AND ORS [LAWS(KAR)-2016-7-254] [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION VS. JOHN D SOUZA [LAWS(KAR)-2014-11-377] [REFERRED]
BANGALORE ELECTRICITY SUPPLY COMPANY LTD VS. S. JYOTHI [LAWS(KAR)-2014-1-24] [REFERRED TO]
THE MANAGEMENT OF MRF LTD., THIRUVOTTIYUR, CHENNAI VS. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, CHENNAI [LAWS(MAD)-2016-12-185] [REFERRED TO]
N. SUBRAMANIAN AND ORS. VS. MANAGEMENT OF EXPRESS PUBLICATIONS (MADURAI) LIMITED AND ORS. [LAWS(MAD)-2014-10-302] [REFERRED TO]
MANAGEMENT, FLORAM SHOES (INDIA) PVT. LTD. VS. PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS. [LAWS(MAD)-2014-12-251] [REFERRED TO]
NATARAJAN T VS. INDIAN OXYGEN LIMITED [LAWS(MAD)-2003-11-98] [REFERRED TO]
P R Sampath Giri Vasan VS. Presiding Officer [LAWS(MAD)-2004-4-35] [REFERRED TO]
GUJARAT STATE CO-OPE VS. NIRANJANABEN A POTHIWALA [LAWS(GJH)-2012-9-233] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SUDAN PAL [LAWS(DLH)-2011-4-113] [REFERRED TO]
CHANDER PAL VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2010-1-334] [REFERRED TO]
DTC VS. PRADEEP KUMAR [LAWS(DLH)-2007-10-171] [REFERRED TO]
MGT OF HOTEL CONNAUGHT VS. OM PRAKASH [LAWS(DLH)-2007-5-191] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. RAMESH CHANDER [LAWS(DLH)-2009-1-102] [REFERRED TO]
RAM SINGH VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & OTHERS [LAWS(RAJ)-2012-9-406] [REFERRED]
RAM SINGH VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION [LAWS(RAJ)-2009-2-37] [REFERRED TO]
R S R T C VS. KUMARESH GAUTAM [LAWS(RAJ)-2007-1-53] [REFERRED TO]
MAHALAKSHMI FIBRES AND INDUSTRIES LTD VS. SANTOSH TIWARI [LAWS(JHAR)-2010-10-1] [REFERRED TO]
KALI KANT JHA VS. BIRLA TEXTILE MILLS [LAWS(HPH)-2018-5-37] [REFERRED TO]
SHYAMAL KUMAR LODH VS. VIJAYA BANK & ORS. [LAWS(GAU)-2016-1-59] [REFERRED TO]
THAKORBHAI C PADHIYAR VS. FAG PRECESSION BEARING LTD [LAWS(GJH)-2006-1-38] [REFERRED TO]
SRI RAMANARAYAN MILLS LTD VS. PRESIDING OFFICER, LABOUR COURT, COIMBATORE AND ANR [LAWS(MAD)-2013-6-361] [REFERRED]
INDIAN AIRPORTS KAMGAR UNION VS. THE AIRPORTS AUTHORITY OF INDIA (SR) AND ORS. [LAWS(MAD)-2015-12-148] [REFERRED TO]
NANDJI VS. RENUTROL LIMITED [LAWS(DLH)-2010-3-116] [REFERRED TO]
RAM CHET VS. RENUTROL LIMITED AND ANR [LAWS(DLH)-2010-4-429] [REFERRED]
VIP INDUSTRIES SHRAMIK SANGH VS. VIP INDUSTRIES LIMITED [LAWS(BOM)-2014-10-86] [REFERRED TO]
VAIDYAKIYA KARMACHARI SANGHATANA, AHMEDNAGAR DISTRICT AND ORS. VS. PRAVARA MEDICAL TRUST [LAWS(BOM)-2015-12-86] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. RAM BHAJ EX CONDUCTOR [LAWS(DLH)-2007-10-5] [REFERRED TO]
LOKMAT MEDIA PRIVATE LIMITED VS. VIJAY S/O KRUSHANRAO PAWAR [LAWS(BOM)-2018-11-201] [REFERRED TO]
P.S. KARIKALAN VS. MANAGEMENT OF THE TAMIL NADU [LAWS(MAD)-2012-11-16] [REFERRED TO]
G SELVARAJ VS. PRESIDING OFFICER [LAWS(MAD)-2011-7-154] [REFERRED TO]
MANAGEMENT OF SAKTHI AUTO ANCILLARY PRIVATE LTD VS. PRESIDING OFFICER LABOUR COURT COIMBATORE [LAWS(MAD)-2011-9-53] [REFERRED TO]
SHRI PREM SHANKAR DRIVER VS. CHIEF GENERAL MANAGER DTC [LAWS(DLH)-2011-4-116] [REFERRED TO]
PREM SHANKAR DRIVER VS. CHIEF GENERAL MANAGER, DTC [LAWS(DLH)-2011-4-290] [REFERRED TO]
MANAGER/ OWNER GLOBE TEXTILE (INDIA) LTD. VS. PRAKASHBHAI RAJABHAI DALSANIYA [LAWS(GJH)-2022-4-1624] [REFERRED TO]
JAMNAGAR MUNICIPAL CORPORATION VS. MORA RANABHAI [LAWS(GJH)-2023-4-2263] [REFERRED TO]
S K RAMU S/O KALEGOWDA VS. DIVISIONAL CONTROLLER K S R T C [LAWS(KAR)-2018-9-286] [REFERRED TO]
SWADESHI PANCHALAI THOZILALAR VS. SECRETARY, INDUSTRIES AND COMMERCE [LAWS(MAD)-2021-12-59] [REFERRED TO]
SUBHASHBHAI BHANABHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2007-7-40] [REFERRED TO]
RAJENDRA VS. ASSTT. LABOUR COMMISSIONER (CENTRAL), NAGPUR [LAWS(BOM)-2023-1-112] [REFERRED TO]
MADURA COATS LIMITED VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [LAWS(MAD)-2003-12-94] [REFERRED TO]
PANDIAN ROADWAYS CORPORATION LTD VS. PRESIDING OFFICER [LAWS(MAD)-2004-12-102] [REFERRED TO]
B D K PROCESS CONTROLS PRIVATE LTD VS. BHARTIYA MAZDOOR SANGHA [LAWS(KAR)-2005-7-9] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CO VS. CHIRAG JITENDRARAI VORA [LAWS(GJH)-2012-7-2] [REFERRED TO]
KOVAI MAVATTA PRICOL THOZHILALAR OTRUMAI SANGAM VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-3-137] [REFERRED TO]
D.T.C. VS. DILPAT SINGH EX-DRIVER [LAWS(DLH)-2019-10-161] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. SHRI RAM KUMAR [LAWS(DLH)-2016-2-51] [REFERRED TO]
S. MAHALAKSHMI VS. PRESIDENT, NERKUNDRAM 1ST GRADE PANCHAYAT, VILLIVA [LAWS(MAD)-2018-2-451] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. GURCHARAN SINGH [LAWS(DLH)-2012-3-769] [REFERRED]
DELHI DEVELOPMENT AUTHORITY VS. RANI VERMA [LAWS(DLH)-2014-10-57] [REFERRED TO]
Amit Kumar VS. Indian Airlines Ltd [LAWS(BOM)-2005-12-49] [REFERRED TO]
PERMANENT MAGNETS LTD VS. UMASHANKAR PANDEY [LAWS(BOM)-2005-4-30] [REFERRED TO]
BRAJESH KUMAR SHARMA VS. NOVAPAN INDIA LIMITED [LAWS(BOM)-2008-6-292] [REFERRED]
DEPUTY EXECUTIVE ENGINEER VS. ARVINDBHAI NARENDRABHAI BRAHMBHATT & 1 [LAWS(GJH)-2016-8-177] [REFERRED]
MUKUNDBHAI MOGHABHAI DESAI VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SURAT, & 2 [LAWS(GJH)-2015-9-224] [REFERRED]
MANAGEMENT OF NEKRTC VS. RAJU. S. JAYDI [LAWS(KAR)-2014-10-65] [REFERRED TO]
ASHOK VS. NORTH EAST KARNATAKA ROAD [LAWS(KAR)-2013-1-8] [REFERRED TO]
ALSTOM INDIA LIMITED VS. SIDRAM AND ORS. [LAWS(KAR)-2015-11-177] [REFERRED TO]
IRAPPA VS. MANAGEMENT OF NWKRTC, HUBLI DIVISION [LAWS(KAR)-2015-11-351] [REFERRED]
R. RANGASWAMY VS. THE VICE CHAIRMAN & MANAGING DIRECTOR, KSRTC AND THE BOARD OF DIRECTORS & APPELLATE AUTHORITY, REP. BY BOARD SECRETARY [LAWS(KAR)-2014-4-265] [REFERRED TO]
THE MANAGEMENT OF TRACTORS AND FARMS EQUIPMENTS LTD. AND ORS. VS. H.K. UMESH AND ORS. [LAWS(KAR)-2015-3-258] [REFERRED TO]
THE DIVISIONAL CONTROLLER NEKRTC, BIDAR DIVISION VS. VENKAT [LAWS(KAR)-2015-8-205] [REFERRED TO]
N. DASHRATH WADI VS. THE MANAGING DIRECTOR KARNATAKA SCHEDULE CASTE AND SCHEDULE TRIBES DEVELOPMENT CORPORATION LTD. [LAWS(KAR)-2016-3-228] [REFERRED TO]
K.V. SUBRAMANYA VS. CHIEF TRAFFIC MANAGER [LAWS(KAR)-2016-7-251] [REFERRED TO]
THE DIVISIONAL CONTROLLER NEKRTC VS. SITARAM [LAWS(KAR)-2018-10-267] [REFERRED TO]
ANANDA KATHIRONE VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [LAWS(MAD)-2007-8-210] [REFERRED TO]
EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, URBAN DIVISION, FORMERLY AT KANAKA APARTMENT VS. K ANNA LOURDU [LAWS(MAD)-2010-12-444] [REFERRED]
SANKAR DAS VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BHUNESWAR [LAWS(ORI)-2011-3-24] [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANR [LAWS(P&H)-2011-6-62] [REFERRED]
RAMBABU SAXENA VS. TILAM SANGH RAJASTHAN KOTA PROJECT [LAWS(RAJ)-2008-2-1] [REFERRED TO]
MAHENDER SINGH VS. PRESIDING JUDGE AND ANOTHER [LAWS(HPH)-2018-5-177] [REFERRED TO]
HOTEL SUDARSAN VS. SUKESH [LAWS(KER)-2017-12-152] [REFERRED TO]
TRACTOR INDIA LIMITED VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-2-94] [REFERRED TO]
STATE OF BIHAR VS. PRESIDING OFFICERLABOUR COURT BHAGALPUR [LAWS(JHAR)-2005-9-7] [REFERRED TO]
BELLSONICA AUTO COMPONENT INDIA PVT. LTD. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-12-139] [REFERRED TO]
H D SHARMA VS. NORTHERN INDIA TEXTILE RESEARCH ASSOCIATION [LAWS(SC)-2018-12-30] [REFERRED TO]
GYANESWAR PRASAS YADAV VS. BIHAR STATE ROAD TRANSPORT CORPORATION [LAWS(PAT)-2007-3-1] [REFERRED TO]
SHANKAR LAL MANATH VS. THE JUDGE, INDUSTRIAL TRIBUNAL [LAWS(RAJ)-2014-10-42] [REFERRED TO]
MARUTI SUZUKI INDIA LIMITED VS. LAL CHAND [LAWS(P&H)-2020-3-140] [REFERRED TO]
DELHI TRANS CORPN VS. RAMESH CHANDER [LAWS(DLH)-2004-9-1] [REFERRED TO]
VIDYA V KULKARNI VS. BOMBAY KHADI AND VILLAGE INDUSTRIES ASSOCIATION [LAWS(BOM)-2007-4-42] [REFERRED TO]
AIR INDIA LTD VS. V M MHADGUT [LAWS(BOM)-2006-8-136] [REFERRED TO]
PANDRINATH VS. DIVISIONAL CONTROLLER N.E.K.R.T.C. [LAWS(KAR)-2013-1-11] [REFERRED TO]
CHIEF TRAFFIC MANAGER BMTC VS. M NARAYANA REDDY [LAWS(KAR)-2013-3-55] [REFERRED TO]
DHARI GRAM PANCHAYAT VS. PRESIDING OFFICER [LAWS(GJH)-2018-4-107] [REFERRED TO]
R M P BEARINGS LTD VS. CHANDUBHAI SHAMJIBHAI MITHAPARA [LAWS(GJH)-2018-6-63] [REFERRED TO]
BARODA RAYON EMPLOYEES EKTA UNION VS. BARODA RAYON CORPORATION LTD [LAWS(GJH)-2015-5-57] [REFERRED TO]
Sankar Das VS. Paradeep Phosphates Ltd. [LAWS(ORI)-2009-9-18] [REFERRED TO]
K BALARAMAN VS. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED [LAWS(MAD)-2009-11-55] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I LTD VS. JOINT COMMISSIONER OF LABOUR [LAWS(MAD)-2010-9-184] [REFERRED TO]
BIMAL CHANDRA KAR VS. WEST BENGAL STATE ELECTRICITY BOARD [LAWS(CAL)-2014-2-26] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. RAMJI NAIK [LAWS(ALL)-2007-8-7] [REFERRED TO]
GUJARAT AGRICULTURAL UNIVERSITY VS. ALL GUJARAT KAMDAR KARMACHARI UNION [LAWS(GJH)-2002-3-63] [REFERRED]
RAJESH KOOLWAL VS. SHANKAR LAL SHARMA [LAWS(RAJ)-2022-3-164] [REFERRED TO]
NATIONAL GANDHI MUSEUM VS. SUDHIR SHARMA [LAWS(SC)-2021-9-87] [REFERRED TO]
STATE BANK OF PATIALA VS. RAM NIWAS BANSAL [LAWS(SC)-2014-3-2] [REFERRED TO]
UNITED BANK OF INDIA VS. SIDHARTHA CHAKRABORTY [LAWS(SC)-2007-8-71] [REFERRED TO]
MANAGEMENT ESSORPE MILLS LTD VS. PRESIDING OFFICER LABOUR COURT [LAWS(SC)-2008-4-189] [REFERRED TO]
ASE INFORMATION SERVICE VS. ARVINDKUMAR D PAREKH [LAWS(GJH)-2006-7-74] [REFERRED TO]
INDIAN TELEPHONE INDUSTRIES LIMITED VS. PRABHAKAR H MANJARE [LAWS(SC)-2002-10-24] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. PREM CHAND EX SWEEPER [LAWS(DLH)-2006-12-15] [REFERRED TO]
JAMNAGAR MUNICIPAL CORPORATION VS. KETAN KARSAN MIYATRA [LAWS(GJH)-2022-7-284] [REFERRED TO]
ALL INDIA WOMENS CONFERENCE VS. RAJ KARAN [LAWS(DLH)-2010-4-50] [REFERRED TO]
DTC VS. PREM CHAND EX SWEEPER [LAWS(DLH)-2011-1-280] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KUMAR MADAN MOHAN [LAWS(JHAR)-2023-8-8] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. KUMAR MADAN MOHAN [LAWS(JHAR)-2023-8-8] [REFERRED TO]
V SANTHANAM VS. PRESIDING OFFICER, LABOUR COURT, MADURAI [LAWS(MAD)-2019-4-48] [REFERRED TO]
V SANTHANAM VS. PRESIDING OFFICER, LABOUR COURT, MADURAI [LAWS(MAD)-2019-4-48] [REFERRED TO]
CHIEF SECURITY & VIGILANCE OFFICER VS. M. VENKATASWAMY REDDY [LAWS(KAR)-2023-7-219] [REFERRED TO]
VOKKALIGARA SANGHA VS. P.RAJU [LAWS(KAR)-2022-5-19] [REFERRED TO]
ROMI SHARMA VS. MANAGEMENT OF HOTEL THE OBEROI [LAWS(DLH)-2013-7-155] [REFERRED TO]
PUTHIYA JANANAYAGA THOZHILALAR MUNNAI VS. GOVERNMENT OF TAMIL NADU AND OTHERS [LAWS(MAD)-2016-1-316] [REFERRED]
FEDERATION OF TAMIL NADU NEWSPRINT AND PAPERS OPPANTHA THOZHILALAR SANGAMS AND ORS. VS. THE CHAIRMAN, TAMIL NADU STATE ADVISORY CONTRACT LABOUR BOARD AND THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT [LAWS(MAD)-2015-6-428] [REFERRED TO]
THIRUVALLUR UNIVERSITY EMPLOYEES UNION VS. THE THIRUVALLUVAR UNIVERSITY AND ORS. [LAWS(MAD)-2015-2-152] [REFERRED TO]
UMA PARAMESWARI MILLS LTD VS. PRESIDING OFFICER [LAWS(MAD)-2013-2-213] [REFERRED TO]
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD. VS. THIRU D. CHINNATHU GOWNDER & ANR. [LAWS(MAD)-2012-7-541] [REFERRED TO]
DHANALAKSHMI MILLS LTD., TIRUPUR VS. PRESIDING OFFICER, LABOUR COURT, COIMBATORE [LAWS(MAD)-2011-7-395] [REFERRED TO]
V GOPU VS. MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION LIMITED [LAWS(MAD)-2011-7-75] [REFERRED TO]
MANAGEMENT OF FUTURA POLYESTERS LTD VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [LAWS(MAD)-2011-7-95] [REFERRED TO]
BIHAR STATE ROAD TRANSPORT CORPORATION VS. THE STATE OF BIHAR [LAWS(PAT)-2018-2-154] [REFERRED TO]
D.T.C. VS. JAGDISH [LAWS(DLH)-2019-10-220] [REFERRED TO]
CENTRAL WAREHOUSING CORPORATION VS. GOVT OF INDIA [LAWS(DLH)-2021-5-62] [REFERRED TO]
THE MANAGEMENT OF S.K.F. BEARINGS INDIA LIMITED VS. MR. S.M. RAVI KUMAR AND ORS. [LAWS(KAR)-2005-6-95] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CO AND ORS VS. PUNIT JITENDRABHAI ADHVARYU AND ORS [LAWS(GJH)-2012-7-595] [REFERRED TO]
MADRAS COATS LIMITED REP VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT MADURAI [LAWS(MAD)-2003-12-19] [REFERRED TO]