Referred Judgements :-

COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [RELIED ON]

Cited Judgements :-

MOHD. HAROON VS. UNION OF INDIA [LAWS(SC)-2014-3-44] [REFERRED TO]
MOHD. HAROON VS. UNION OF INDIA [LAWS(SC)-2014-3-44] [REFERRED TO]
RAMESH CHANDRA SINGH S/O MADHO SINGH DEPUTY BLOCK EDUCATION OFFICER VS. STATE OF UTTARAKHAND [LAWS(UTN)-2009-9-44] [REFERRED]
RAMESH CHANDRA SINGH S/O MADHO SINGH DEPUTY BLOCK EDUCATION OFFICER VS. STATE OF UTTARAKHAND [LAWS(UTN)-2009-9-44] [REFERRED]
DIVINE RETREAT CENTRE VS. STATE OF KERALA [LAWS(SC)-2008-3-110] [REFERRED TO]
DIVINE RETREAT CENTRE VS. STATE OF KERALA [LAWS(SC)-2008-3-110] [REFERRED TO]
BYRRAJU RAMALINGA RAJU VS. STATE [LAWS(APH)-2010-4-20] [REFERRED TO]
BYRRAJU RAMALINGA RAJU VS. STATE [LAWS(APH)-2010-4-20] [REFERRED TO]
R BHAGWAN SINGH VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2002-10-130] [REFERRED TO]
R BHAGWAN SINGH VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2002-10-130] [REFERRED TO]
B. SAMPATHKUMAR AND ORS VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-3-172] [REFERRED TO]
B. SAMPATHKUMAR AND ORS VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-3-172] [REFERRED TO]
SAURABH JAISWAL VS. CENTRAL BUREAU OF INVESTIGATION (C B I ) [LAWS(CHH)-2020-5-71] [REFERRED TO]
SAURABH JAISWAL VS. CENTRAL BUREAU OF INVESTIGATION (C B I ) [LAWS(CHH)-2020-5-71] [REFERRED TO]
S. JAYAN VS. STATE OF KERALA [LAWS(KER)-2023-11-179] [REFERRED TO]
S. JAYAN VS. STATE OF KERALA [LAWS(KER)-2023-11-179] [REFERRED TO]
TEJASVEE ABHISHEK GHOSALKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-27] [REFERRED TO]
TEJASVEE ABHISHEK GHOSALKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2024-9-27] [REFERRED TO]
MANOHAR LAL SHARMA VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-143] [REFERRED TO]
DEEPAK ANAND VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-142] [REFERRED TO]
DEEPAK ANAND VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-142] [REFERRED TO]
MANOHAR LAL SHARMA VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-12-143] [REFERRED TO]
MS. BABA BETI VS. STATE OF U. P. [LAWS(ALL)-2024-3-128] [REFERRED TO]
MS. BABA BETI VS. STATE OF U. P. [LAWS(ALL)-2024-3-128] [REFERRED TO]
PRADEEP KUMAR VS. BAREILLY KSHETRIYA GRAMIN BANK [LAWS(ALL)-2006-1-165] [REFERRED TO]
PRADEEP KUMAR VS. BAREILLY KSHETRIYA GRAMIN BANK [LAWS(ALL)-2006-1-165] [REFERRED TO]
BHUVAN CHANDRA PANDEY VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-9-126] [REFERRED TO]
BHUVAN CHANDRA PANDEY VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-9-126] [REFERRED TO]
MUKH RAM VS. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD [LAWS(ALL)-2007-3-138] [REFERRED TO]
MUKH RAM VS. CHIEF GENERAL MANAGER BHARAT SANCHAR NIGAM LTD [LAWS(ALL)-2007-3-138] [REFERRED TO]
SALEM KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-68] [REFERRED TO]
SALEM KHAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-6-68] [REFERRED TO]
K. NITHYANANDAN VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2014-6-284] [REFERRED TO]
K. NITHYANANDAN VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2014-6-284] [REFERRED TO]
G. P. S. KARTHICK VS. DIRECTOR, VIGILANCE AND ANTI-CORRUPTION [LAWS(MAD)-2020-12-255] [REFERRED TO]
G. P. S. KARTHICK VS. DIRECTOR, VIGILANCE AND ANTI-CORRUPTION [LAWS(MAD)-2020-12-255] [REFERRED TO]
SHIRISH MISHRA VS. HOME DEPARTMENT [LAWS(MPH)-2020-9-9] [REFERRED TO]
SHIRISH MISHRA VS. HOME DEPARTMENT [LAWS(MPH)-2020-9-9] [REFERRED TO]
MUKESHBHAI MANHARLAL KHAKHAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-122] [REFERRED TO]
MUKESHBHAI MANHARLAL KHAKHAR VS. STATE OF GUJARAT [LAWS(GJH)-2019-4-122] [REFERRED TO]
JOSHI N.THOMAS VS. STATE OF KERALA [LAWS(KER)-2020-11-712] [REFERRED TO]
JOSHI N.THOMAS VS. STATE OF KERALA [LAWS(KER)-2020-11-712] [REFERRED TO]
JOSHI.N.THOMAS VS. STATE OF KERALA [LAWS(KER)-2020-8-663] [REFERRED TO]
JOSHI.N.THOMAS VS. STATE OF KERALA [LAWS(KER)-2020-8-663] [REFERRED TO]
SURINDER KAUR VS. UNION OF INDIA [LAWS(MANIP)-2023-10-5] [REFERRED TO]
SURINDER KAUR VS. UNION OF INDIA [LAWS(MANIP)-2023-10-5] [REFERRED TO]
MUKESHBHAI MANHARLAL KHAKHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-125] [REFERRED TO]
MUKESHBHAI MANHARLAL KHAKHAR VS. STATE OF GUJARAT [LAWS(GJH)-2020-6-125] [REFERRED TO]
PRAMOD KUMAR DWIVEDI VS. STATE OF M.P. & OTHERS. [LAWS(MPH)-2017-4-158] [REFERRED TO]
PRAMOD KUMAR DWIVEDI VS. STATE OF M.P. & OTHERS. [LAWS(MPH)-2017-4-158] [REFERRED TO]
SADHANA SINGH TOMAR & ANR VS. STATE OF M P AND ORS [LAWS(MPH)-2017-10-156] [REFERRED TO]
SADHANA SINGH TOMAR & ANR VS. STATE OF M P AND ORS [LAWS(MPH)-2017-10-156] [REFERRED TO]
ANJANI KUMAR JHA S/O SRI HARENDRA NARAYAN JHA VS. UNION OF INDIA [LAWS(PAT)-2011-11-75] [REFERRED TO]
ANJANI KUMAR JHA S/O SRI HARENDRA NARAYAN JHA VS. UNION OF INDIA [LAWS(PAT)-2011-11-75] [REFERRED TO]
VIMAL ASHOK THAKRE VS. INCHARGE POLICE STATION OFFICER [LAWS(BOM)-2010-3-25] [REFERRED TO]
VIMAL ASHOK THAKRE VS. INCHARGE POLICE STATION OFFICER [LAWS(BOM)-2010-3-25] [REFERRED TO]
ANDREW JORDAN VS. STATE OF KERALA [LAWS(KER)-2018-8-23] [REFERRED TO]
ANDREW JORDAN VS. STATE OF KERALA [LAWS(KER)-2018-8-23] [REFERRED TO]
U.GOPAKUMAR VS. STATE OF KERALA [LAWS(KER)-2019-10-142] [REFERRED TO]
U.GOPAKUMAR VS. STATE OF KERALA [LAWS(KER)-2019-10-142] [REFERRED TO]
HARESHBHAI KIRITBHAI TRIVEDI VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2018-2-141] [REFERRED TO]
HARESHBHAI KIRITBHAI TRIVEDI VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2018-2-141] [REFERRED TO]
SHREE SHREE RAM JANKI JI ASTHAN TAPOVAN MANDIR VS. STATE OF JHARKHAND [LAWS(SC)-2019-5-1] [REFERRED TO]
SHREE SHREE RAM JANKI JI ASTHAN TAPOVAN MANDIR VS. STATE OF JHARKHAND [LAWS(SC)-2019-5-1] [REFERRED TO]
BHAGWAN HIRANANDANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-52] [REFERRED TO]
BHAGWAN HIRANANDANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-52] [REFERRED TO]
G MURUGAN VS. SECRETARY TO GOVERNMENT, HOME SECRETARY [LAWS(MAD)-2009-9-509] [REFERRED]
G MURUGAN VS. SECRETARY TO GOVERNMENT, HOME SECRETARY [LAWS(MAD)-2009-9-509] [REFERRED]
STATE VS. K V RAJENDRAN [LAWS(MAD)-2004-10-146] [REFERRED TO]
STATE VS. K V RAJENDRAN [LAWS(MAD)-2004-10-146] [REFERRED TO]
OM PRAKASH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-8-4] [REFERRED TO]
OM PRAKASH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-8-4] [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [LAWS(SC)-2010-2-67] [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [LAWS(SC)-2010-2-67] [REFERRED TO]
SMT. VIMLA KANWAR WIFE OF LATE BHIM SINGH VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-167] [REFERRED TO]
SMT. VIMLA KANWAR WIFE OF LATE BHIM SINGH VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-167] [REFERRED TO]
LAKSHMI VS. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2015-8-343] [REFERRED]
LAKSHMI VS. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2015-8-343] [REFERRED]
ACHUTHANANDAN V S VS. STATE OF KERALA [LAWS(KER)-2013-8-125] [REFERRED TO]
ACHUTHANANDAN V S VS. STATE OF KERALA [LAWS(KER)-2013-8-125] [REFERRED TO]
D. K. SHIVAKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2023-4-61] [REFERRED TO]
D. K. SHIVAKUMAR VS. STATE OF KARNATAKA [LAWS(KAR)-2023-4-61] [REFERRED TO]
POOJA PATHANIA VS. STATE OF H.P. [LAWS(HPH)-2014-12-30] [REFERRED TO]
POOJA PATHANIA VS. STATE OF H.P. [LAWS(HPH)-2014-12-30] [REFERRED TO]
RUKMANI SHARMA AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-9-102] [REFERRED TO]
RUKMANI SHARMA AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-9-102] [REFERRED TO]
SANTI PRASAD SINHA VS. LAXMI TUNGA [LAWS(CAL)-2022-5-82] [REFERRED TO]
SANTI PRASAD SINHA VS. LAXMI TUNGA [LAWS(CAL)-2022-5-82] [REFERRED TO]
BAPOJITH LANGTHASA VS. STATE OF ASSAM [LAWS(GAU)-2023-2-29] [REFERRED TO]
BAPOJITH LANGTHASA VS. STATE OF ASSAM [LAWS(GAU)-2023-2-29] [REFERRED TO]
BORANG LAMA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2010-5-9] [REFERRED TO]
BORANG LAMA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2010-5-9] [REFERRED TO]
VINOD TIWARI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CHH)-2023-3-89] [REFERRED TO]
VINOD TIWARI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CHH)-2023-3-89] [REFERRED TO]
MOHD ARSHAD KHAN VS. BAR COUNCIL OF INDIA [LAWS(CHH)-2019-7-35] [REFERRED TO]
MOHD ARSHAD KHAN VS. BAR COUNCIL OF INDIA [LAWS(CHH)-2019-7-35] [REFERRED TO]
ON DEATH OF MAGNI DEVI JAIN HER LEGAL HEIRS BINOD KUMAR JAIN AND ORS W/O PANNA LAL JAIN VS. STATE OF ASSAM AND ORS REP BY ITS CHIEF SECY [LAWS(GAU)-2019-5-11] [REFERRED TO]
ON DEATH OF MAGNI DEVI JAIN HER LEGAL HEIRS BINOD KUMAR JAIN AND ORS W/O PANNA LAL JAIN VS. STATE OF ASSAM AND ORS REP BY ITS CHIEF SECY [LAWS(GAU)-2019-5-11] [REFERRED TO]
LEGAL HEIRS BINOD KUMAR JAIN VS. STATE OF ASSAM [LAWS(GAU)-2019-5-142] [REFERRED TO]
LEGAL HEIRS BINOD KUMAR JAIN VS. STATE OF ASSAM [LAWS(GAU)-2019-5-142] [REFERRED TO]
INDRA PAL SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-6-9] [REFERRED TO]
INDRA PAL SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-6-9] [REFERRED TO]
ATUL GUPTA VS. UNION OF INDIA [LAWS(ALL)-2020-6-184] [REFERRED TO]
ATUL GUPTA VS. UNION OF INDIA [LAWS(ALL)-2020-6-184] [REFERRED TO]
SWADESHI POLYTEX LIMITED KARAMCHARI KALYAN SANGH VS. UNION OF INDIA [LAWS(ALL)-2005-3-62] [REFERRED TO]
SWADESHI POLYTEX LIMITED KARAMCHARI KALYAN SANGH VS. UNION OF INDIA [LAWS(ALL)-2005-3-62] [REFERRED TO]
SWADESHI COMMERCIAL CO LTD VS. UNION OF INDIA [LAWS(CAL)-2006-11-57] [REFERRED TO]
SWADESHI COMMERCIAL CO LTD VS. UNION OF INDIA [LAWS(CAL)-2006-11-57] [REFERRED TO]
SACHCHIDANAND VS. STATE OF U P [LAWS(ALL)-2011-11-31] [REFERRED TO]
SACHCHIDANAND VS. STATE OF U P [LAWS(ALL)-2011-11-31] [REFERRED TO]
SITARAM VISHWAKARMA VS. ENGINEER IN CHIEF [LAWS(ALL)-2012-7-146] [REFERRED TO]
SITARAM VISHWAKARMA VS. ENGINEER IN CHIEF [LAWS(ALL)-2012-7-146] [REFERRED TO]
RAM SINGH KASWA AND ORS. VS. CBI AND ORS. [LAWS(RAJ)-2015-9-47] [REFERRED TO]
RAM SINGH KASWA AND ORS. VS. CBI AND ORS. [LAWS(RAJ)-2015-9-47] [REFERRED TO]
MATAP MARK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2013-11-8] [REFERRED TO]
MATAP MARK VS. STATE OF MEGHALAYA [LAWS(MEGH)-2013-11-8] [REFERRED TO]
ABAL M. SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-5-29] [REFERRED TO]
ABAL M. SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2023-5-29] [REFERRED TO]
USHA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2022-12-95] [REFERRED TO]
USHA SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2022-12-95] [REFERRED TO]
SUJATHA RAVI KIRAN @ SUJATASAHU VS. STATE OF KERALA & ORS. [LAWS(SC)-2016-5-23] [REFERRED TO]
SUJATHA RAVI KIRAN @ SUJATASAHU VS. STATE OF KERALA & ORS. [LAWS(SC)-2016-5-23] [REFERRED TO]
SUSHILA DEVI VS. STATE [LAWS(DLH)-2012-8-76] [REFERRED TO]
SUSHILA DEVI VS. STATE [LAWS(DLH)-2012-8-76] [REFERRED TO]
NEELAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-5-286] [REFERRED TO]
NEELAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-5-286] [REFERRED TO]
ASHOK KUMAR TODI VS. KISHWAR JAHAN [LAWS(CAL)-2010-5-29] [REFERRED TO]
ASHOK KUMAR TODI VS. KISHWAR JAHAN [LAWS(CAL)-2010-5-29] [REFERRED TO]
P SHANKAR RAO VS. GOVERNMENT OF AP [LAWS(APH)-2011-7-97] [REFERRED TO]
P SHANKAR RAO VS. GOVERNMENT OF AP [LAWS(APH)-2011-7-97] [REFERRED TO]
P SHANKAR RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2011-8-1] [REFERRED TO]
P SHANKAR RAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2011-8-1] [REFERRED TO]
ONKAR NATH TIWARI AND 2 ORS VS. STATE OF U P THRU CHIEF SECY CIVIL SECTT LUCKNOW AND ORS [LAWS(ALL)-2018-9-31] [REFERRED TO]
ONKAR NATH TIWARI AND 2 ORS VS. STATE OF U P THRU CHIEF SECY CIVIL SECTT LUCKNOW AND ORS [LAWS(ALL)-2018-9-31] [REFERRED TO]
AMAR SINGH VS. STATE OF U P & 4 ORS [LAWS(ALL)-2016-9-73] [REFERRED]
AMAR SINGH VS. STATE OF U P & 4 ORS [LAWS(ALL)-2016-9-73] [REFERRED]
KITPLY INDUSTRIES LTD VS. UNION OF INDIA [LAWS(GAU)-2006-3-58] [REFERRED TO]
KITPLY INDUSTRIES LTD VS. UNION OF INDIA [LAWS(GAU)-2006-3-58] [REFERRED TO]
BHURI SINGH RAMJI LAL KASHYAP VS. GENERAL MANAGER APPELLATE AUTHORITY KANARA BANK DEPUTY GENERAL MANAGER [LAWS(ALL)-2005-11-98] [REFERRED TO]
BHURI SINGH RAMJI LAL KASHYAP VS. GENERAL MANAGER APPELLATE AUTHORITY KANARA BANK DEPUTY GENERAL MANAGER [LAWS(ALL)-2005-11-98] [REFERRED TO]
R P N TEWARI VS. STATE OF U P [LAWS(ALL)-2003-9-244] [REFERRED TO]
R P N TEWARI VS. STATE OF U P [LAWS(ALL)-2003-9-244] [REFERRED TO]
U P E S I MEDICAL SERVICES ASSOCIATION ESI HOSPITAL KANPUR VS. STATE OF U P [LAWS(ALL)-2003-8-76] [REFERRED TO]
U P E S I MEDICAL SERVICES ASSOCIATION ESI HOSPITAL KANPUR VS. STATE OF U P [LAWS(ALL)-2003-8-76] [REFERRED TO]
RAM DARASH VS. STATE OF U P [LAWS(ALL)-2005-11-227] [REFERRED TO]
RAM DARASH VS. STATE OF U P [LAWS(ALL)-2005-11-227] [REFERRED TO]
GULAB SINGH VS. STATE OF U P [LAWS(ALL)-2006-12-174] [REFERRED TO]
GULAB SINGH VS. STATE OF U P [LAWS(ALL)-2006-12-174] [REFERRED TO]
SANTOSH KUMAR SINGH VS. COLLECTOR KANPUR DEHAT [LAWS(ALL)-2007-5-297] [REFERRED TO]
SANTOSH KUMAR SINGH VS. COLLECTOR KANPUR DEHAT [LAWS(ALL)-2007-5-297] [REFERRED TO]
CHANDANA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-57] [REFERRED TO]
CHANDANA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-57] [REFERRED TO]
J ANBAZHAGAN MEMBER OF LEGISLATIVE ASSEMBLY CHEPAUK VS. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-4-733] [REFERRED TO]
SNEHALATA TRIPATHY AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-8-35] [REFERRED TO]
SNEHALATA TRIPATHY AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-8-35] [REFERRED TO]
J ANBAZHAGAN MEMBER OF LEGISLATIVE ASSEMBLY CHEPAUK VS. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-4-733] [REFERRED TO]
ARANAV PRAKASH (MINOR) VS. ST. XAVIER’S SCHOOL [LAWS(JHAR)-2020-10-41] [REFERRED TO]
ARANAV PRAKASH (MINOR) VS. ST. XAVIER’S SCHOOL [LAWS(JHAR)-2020-10-41] [REFERRED TO]
KANTIBHAI BHIKHABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-249] [REFERRED TO]
KANTIBHAI BHIKHABHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2017-4-249] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. MUTHULAKSHMI [LAWS(MAD)-2006-3-111] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. MUTHULAKSHMI [LAWS(MAD)-2006-3-111] [REFERRED TO]
JK INDUSTRIES LTD VS. ALI MOHD DAR [LAWS(J&K)-2003-5-56] [REFERRED TO]
JK INDUSTRIES LTD VS. ALI MOHD DAR [LAWS(J&K)-2003-5-56] [REFERRED TO]
MANGLAM WAREHOUSING PVT LTD VS. RAJASTHAN STATE POLLUTION CONTROL BOARD & ORS [LAWS(RAJ)-2014-10-214] [REFERRED]
MANGLAM WAREHOUSING PVT LTD VS. RAJASTHAN STATE POLLUTION CONTROL BOARD & ORS [LAWS(RAJ)-2014-10-214] [REFERRED]
UNIVERSITY OF CALICUT VS. MOHAMED SAJID T. [LAWS(KER)-2022-7-171] [REFERRED TO]
UNIVERSITY OF CALICUT VS. MOHAMED SAJID T. [LAWS(KER)-2022-7-171] [REFERRED TO]
UMESH KUMAR BOHARE VS. STATE OF M.P. [LAWS(MPH)-2013-11-3] [REFERRED TO]
UMESH KUMAR BOHARE VS. STATE OF M.P. [LAWS(MPH)-2013-11-3] [REFERRED TO]
IQBAL SINGH VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-7-17] [REFERRED]
IQBAL SINGH VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2016-7-17] [REFERRED]
CHAIRMAN & BOARD OF GOVERNORS VS. W B VASANTHA [LAWS(MAD)-2016-8-264] [REFERRED]
CHAIRMAN & BOARD OF GOVERNORS VS. W B VASANTHA [LAWS(MAD)-2016-8-264] [REFERRED]
BAKHASHI RAM VS. SATWANT SINGH MANAK [LAWS(P&H)-2013-11-175] [REFERRED TO]
BAKHASHI RAM VS. SATWANT SINGH MANAK [LAWS(P&H)-2013-11-175] [REFERRED TO]
USHA ARORA VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-53] [REFERRED TO]
USHA ARORA VS. STATE OF PUNJAB [LAWS(P&H)-2009-11-53] [REFERRED TO]
AWATAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-5-4] [REFERRED TO]
AWATAR SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-5-4] [REFERRED TO]
THANGAVEL VS. STATE OF TAMIL NADU REP BY SECRETARY HOME DEPARTMENT SECRETARIAT CHENNAI [LAWS(MAD)-2012-3-189] [REFERRED TO]
THANGAVEL VS. STATE OF TAMIL NADU REP BY SECRETARY HOME DEPARTMENT SECRETARIAT CHENNAI [LAWS(MAD)-2012-3-189] [REFERRED TO]
ABDUL MAJEED VS. SHAREEFA [LAWS(KER)-2013-12-82] [REFERRED TO]
ABDUL MAJEED VS. SHAREEFA [LAWS(KER)-2013-12-82] [REFERRED TO]
B KRISHNA BHAT VS. UNION OF INDIA [LAWS(KAR)-2008-10-3] [REFERRED TO]
B KRISHNA BHAT VS. UNION OF INDIA [LAWS(KAR)-2008-10-3] [REFERRED TO]
ANURAG MODI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-8-72] [REFERRED TO]
ANURAG MODI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-8-72] [REFERRED TO]
STATE OF KERALA VS. T. P. NANDAKUMAR [LAWS(KER)-2007-1-686] [REFERRED TO]
STATE OF KERALA VS. T. P. NANDAKUMAR [LAWS(KER)-2007-1-686] [REFERRED TO]
PRAMOD KUMAR PATHAK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-11-20] [REFERRED TO]
PRAMOD KUMAR PATHAK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-11-20] [REFERRED TO]
DAYALAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-31] [REFERRED TO]
DAYALAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-31] [REFERRED TO]
MITESH @ DILIP BABUBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-145] [REFERRED TO]
MITESH @ DILIP BABUBHAI PATANI VS. STATE OF GUJARAT [LAWS(GJH)-2008-6-145] [REFERRED TO]
V.D.SATHEESAN M.L.A VS. STATE OF KERALA [LAWS(KER)-2024-9-60] [REFERRED TO]
V.D.SATHEESAN M.L.A VS. STATE OF KERALA [LAWS(KER)-2024-9-60] [REFERRED TO]
V.D.SATHEESAN M.L.A VS. STATE OF KERALA [LAWS(KER)-2024-9-60] [REFERRED TO]
V.D.SATHEESAN M.L.A VS. STATE OF KERALA [LAWS(KER)-2024-9-60] [REFERRED TO]
HIMANSHU KUMAR VS. STATE OF CHHATTISGARH [LAWS(SC)-2022-7-69] [REFERRED TO]
HIMANSHU KUMAR VS. STATE OF CHHATTISGARH [LAWS(SC)-2022-7-69] [REFERRED TO]
KAMLA PANWAR AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-5-175] [REFERRED TO]
KAMLA PANWAR AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-5-175] [REFERRED TO]
CABLE OPERATORS ASSOCIATION OF TAMIZHAGAM VS. COMMISSIONER OF POLICE [LAWS(MAD)-2011-5-15] [REFERRED TO]
CABLE OPERATORS ASSOCIATION OF TAMIZHAGAM VS. COMMISSIONER OF POLICE [LAWS(MAD)-2011-5-15] [REFERRED TO]
DHARAMVIR SINGH VS. UNION OF INDIA [LAWS(MPH)-2011-7-80] [REFERRED TO]
DHARAMVIR SINGH VS. UNION OF INDIA [LAWS(MPH)-2011-7-80] [REFERRED TO]
SATYANAND S/O S.S. MISHRA AND ANOTHER VS. PRAKASH CHAND JAIN AND ANOTHER [LAWS(MPH)-2006-3-170] [REFERRED TO]
SATYANAND S/O S.S. MISHRA AND ANOTHER VS. PRAKASH CHAND JAIN AND ANOTHER [LAWS(MPH)-2006-3-170] [REFERRED TO]
HARJINDER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-456] [REFERRED]
HARJINDER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-456] [REFERRED]
COURT ON ITS OWN MOTION VS. STATE OF PUNJAB [LAWS(P&H)-2011-1-73] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF PUNJAB [LAWS(P&H)-2011-1-73] [REFERRED TO]
HANSA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-180] [REFERRED TO]
HANSA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-180] [REFERRED TO]
STATE OF ARUNACHAL PRADESH AND OTHERS VS. BUISHI YADA MOTORS [LAWS(GAU)-2011-11-45] [REFERRED TO]
STATE OF ARUNACHAL PRADESH AND OTHERS VS. BUISHI YADA MOTORS [LAWS(GAU)-2011-11-45] [REFERRED TO]
HIGH COURT BAR ASSOCIATION VS. STATE OF MANIPUR [LAWS(GAU)-2011-8-13] [REFERRED TO]
HIGH COURT BAR ASSOCIATION VS. STATE OF MANIPUR [LAWS(GAU)-2011-8-13] [REFERRED TO]
SANTHOSH EAPPEN VS. UNION OF INDIA [LAWS(KER)-2021-1-9] [REFERRED TO]
SANTHOSH EAPPEN VS. UNION OF INDIA [LAWS(KER)-2021-1-9] [REFERRED TO]
MICHAEL VARGHESE VS. HONOURABLE SHRI PINARAYI VIJAYAN, CHIEF MINISTER OF KERALA, TRIVANDRUM [LAWS(KER)-2020-7-73] [REFERRED TO]
MICHAEL VARGHESE VS. HONOURABLE SHRI PINARAYI VIJAYAN, CHIEF MINISTER OF KERALA, TRIVANDRUM [LAWS(KER)-2020-7-73] [REFERRED TO]
MANOHAR DHONDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-46] [REFERRED TO]
MANOHAR DHONDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-46] [REFERRED TO]
S K SRIVASTAVA VS. UOI [LAWS(DLH)-2011-6-31] [REFERRED TO]
S K SRIVASTAVA VS. UOI [LAWS(DLH)-2011-6-31] [REFERRED TO]
MAJ. RAGHUVEER S/O VISHWAS SHIDORE VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2017-4-459] [REFERRED TO]
MAJ. RAGHUVEER S/O VISHWAS SHIDORE VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2017-4-459] [REFERRED TO]
STATE OF WEST BENGAL VS. BALARAM HALDER [LAWS(CAL)-2005-8-71] [REFERED TO]
STATE OF WEST BENGAL VS. BALARAM HALDER [LAWS(CAL)-2005-8-71] [REFERED TO]
BHIM SINGH VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-8-361] [REFERRED TO]
BHIM SINGH VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-8-361] [REFERRED TO]
ANIL VASANTRAO DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-90] [REFERRED TO]
ANIL VASANTRAO DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-90] [REFERRED TO]
JAISODI THAOSEN VS. STATE OF ASSAM [LAWS(GAU)-2023-10-11] [REFERRED TO]
JAISODI THAOSEN VS. STATE OF ASSAM [LAWS(GAU)-2023-10-11] [REFERRED TO]
RAMSWARUP VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2010-10-35] [REFERRED TO]
RAMSWARUP VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2010-10-35] [REFERRED TO]
ANSHUMAN KANUNGO VS. UNION OF INDIA [LAWS(ORI)-2023-8-150] [REFERRED TO]
ANSHUMAN KANUNGO VS. UNION OF INDIA [LAWS(ORI)-2023-8-150] [REFERRED TO]
W.B.VASANTHA VS. CHAIRMAN & BOARD OF GOVERNORS, INDIAN INSTITUTE OF TECHNOLOGY [LAWS(MAD)-2013-7-159] [REFERRED TO]
W.B.VASANTHA VS. CHAIRMAN & BOARD OF GOVERNORS, INDIAN INSTITUTE OF TECHNOLOGY [LAWS(MAD)-2013-7-159] [REFERRED TO]
PARTAP SINGH RANGA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-3-504] [REFERRED]
PARTAP SINGH RANGA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-3-504] [REFERRED]
ROOPLATA HARSULE VS. STATE OF MADHYA PRADHESH [LAWS(MPH)-2018-10-84] [REFERRED TO]
ROOPLATA HARSULE VS. STATE OF MADHYA PRADHESH [LAWS(MPH)-2018-10-84] [REFERRED TO]
RAM SHARAN BAGHEL VS. STATE OF M P [LAWS(MPH)-2018-4-302] [REFERRED TO]
RAM SHARAN BAGHEL VS. STATE OF M P [LAWS(MPH)-2018-4-302] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2006-3-40] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2006-3-40] [REFERRED TO]
NUSRATH JAHAN W/O LATE NAUSHAD KASHIMJI VS. STATE OF KARNATAKA; CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2012-9-530] [REFERRED]
NUSRATH JAHAN W/O LATE NAUSHAD KASHIMJI VS. STATE OF KARNATAKA; CENTRAL BUREAU OF INVESTIGATION [LAWS(KAR)-2012-9-530] [REFERRED]
A K SURENDRAN ENVIRONMENTAL ENGINEER VS. SIMON K FRANCIS [LAWS(KER)-2006-9-43] [REFERRED TO]
A K SURENDRAN ENVIRONMENTAL ENGINEER VS. SIMON K FRANCIS [LAWS(KER)-2006-9-43] [REFERRED TO]
SUKHMANIBEN KUSHALBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-309] [REFERRED TO]
SUKHMANIBEN KUSHALBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2021-10-309] [REFERRED TO]
R LAKSHMI FORMERLY COMMISSIONER TIRUNELVELI MUNICIPAL CORPORATION VS. STATE, REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION [LAWS(MAD)-2018-2-519] [REFERRED TO]
R LAKSHMI FORMERLY COMMISSIONER TIRUNELVELI MUNICIPAL CORPORATION VS. STATE, REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION [LAWS(MAD)-2018-2-519] [REFERRED TO]
STATE OF MEGHALAYA VS. PHIKIRBHA KHARIAH [LAWS(MEGH)-2017-11-2] [REFERRED TO]
STATE OF MEGHALAYA VS. PHIKIRBHA KHARIAH [LAWS(MEGH)-2017-11-2] [REFERRED TO]
MEGHALAYA PUBLIC SERVICE COMMISSION VS. MILLON CH. MOMIN [LAWS(MEGH)-2016-10-7] [REFERRED TO]
MEGHALAYA PUBLIC SERVICE COMMISSION VS. MILLON CH. MOMIN [LAWS(MEGH)-2016-10-7] [REFERRED TO]
ALLAMA ZAMIR NAQVI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-82] [REFERRED TO]
ALLAMA ZAMIR NAQVI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-3-82] [REFERRED TO]
T. CHIRANJEEVI AND ORS. VS. TSRTC AND ORS. [LAWS(APH)-2015-8-42] [REFERRED TO]
T. CHIRANJEEVI AND ORS. VS. TSRTC AND ORS. [LAWS(APH)-2015-8-42] [REFERRED TO]
NATIONAL PLYWOOD INDUSTRIES LTD VS. UNION OF INDIA [LAWS(GAU)-2006-12-38] [REFERRED TO]
NATIONAL PLYWOOD INDUSTRIES LTD VS. UNION OF INDIA [LAWS(GAU)-2006-12-38] [REFERRED TO]
VEEDHI NOOKARATNAM VS. UNION OF INDIA [LAWS(APH)-2023-1-66] [REFERRED TO]
VEEDHI NOOKARATNAM VS. UNION OF INDIA [LAWS(APH)-2023-1-66] [REFERRED TO]
BHABEN HANDIQUE VS. STATE OF ASSAM [LAWS(GAU)-2017-9-127] [REFERRED TO]
BHABEN HANDIQUE VS. STATE OF ASSAM [LAWS(GAU)-2017-9-127] [REFERRED TO]
SURENDRA PRASAD SHRIVASTAVA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-12-15] [REFERRED TO]
SURENDRA PRASAD SHRIVASTAVA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2023-12-15] [REFERRED TO]
G. S. SREEKUMARAGED VS. STATE OF KERALA [LAWS(KER)-2022-12-198] [REFERRED TO]
G. S. SREEKUMARAGED VS. STATE OF KERALA [LAWS(KER)-2022-12-198] [REFERRED TO]
MOHD UMAR VS. STATE OF U P [LAWS(ALL)-2010-12-10] [REFERRED TO]
MOHD UMAR VS. STATE OF U P [LAWS(ALL)-2010-12-10] [REFERRED TO]
RAMESH CHANDRA SINGH & ANOTHER VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2020-3-21] [REFERRED TO]
RAMESH CHANDRA SINGH & ANOTHER VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2020-3-21] [REFERRED TO]
STATE OF WEST BENGAL VS. SOUMEN NANDY [LAWS(CAL)-2023-6-16] [REFERRED TO]
SHANKARLAL PATEL VS. STATE OF W B [LAWS(CAL)-2013-3-63] [REFERRED TO]
SHANKARLAL PATEL VS. STATE OF W B [LAWS(CAL)-2013-3-63] [REFERRED TO]
STATE OF WEST BENGAL VS. SOUMEN NANDY [LAWS(CAL)-2023-6-16] [REFERRED TO]
HARE RAM GUPTA VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2008-3-229] [REFERRED TO]
HARE RAM GUPTA VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2008-3-229] [REFERRED TO]
DOLIBEN KANTILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-6] [REFERRED TO]
DOLIBEN KANTILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-11-6] [REFERRED TO]
GOURI ABHAY BHIDE VS. UNION OF INDIA [LAWS(BOM)-2023-3-68] [REFERRED TO]
GOURI ABHAY BHIDE VS. UNION OF INDIA [LAWS(BOM)-2023-3-68] [REFERRED TO]
VINDHESHWARI PRASAD KHARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-76] [REFERRED TO]
VINDHESHWARI PRASAD KHARE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-5-76] [REFERRED TO]
Y S VIJAYA VS. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME SHASTRI BHAVAN NEW DELHI [LAWS(APH)-2012-2-48] [REFERRED TO]
Y S VIJAYA VS. UNION OF INDIA REP BY ITS SECRETARY MINISTRY OF HOME SHASTRI BHAVAN NEW DELHI [LAWS(APH)-2012-2-48] [REFERRED TO]
R P PANDEY VS. U P POWER CORPORATION LTD [LAWS(ALL)-2003-9-92] [REFERRED TO]
R P PANDEY VS. U P POWER CORPORATION LTD [LAWS(ALL)-2003-9-92] [REFERRED TO]
KRISHNA KUMARI TALWAR VS. DEBT RECOVERY TRIBUNAL [LAWS(ALL)-2004-3-162] [REFERRED TO]
KRISHNA KUMARI TALWAR VS. DEBT RECOVERY TRIBUNAL [LAWS(ALL)-2004-3-162] [REFERRED TO]
SHIVNAIK SINGH VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2007-4-487] [REFERRED TO]
SHIVNAIK SINGH VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2007-4-487] [REFERRED TO]
GULAM MURTAZA ALLIUDDIN VS. STATE OF U P [LAWS(ALL)-2005-11-37] [REFERRED TO]
GULAM MURTAZA ALLIUDDIN VS. STATE OF U P [LAWS(ALL)-2005-11-37] [REFERRED TO]
RAVI KANT GUPTA VS. UNION OF INDIA [LAWS(ALL)-2011-5-75] [REFERRED TO]
RAVI KANT GUPTA VS. UNION OF INDIA [LAWS(ALL)-2011-5-75] [REFERRED TO]
RAVI KANT GUPTA VS. UNION OF INDIA [LAWS(ALL)-2011-5-75] [REFERRED TO]
RAVI KANT GUPTA VS. UNION OF INDIA [LAWS(ALL)-2011-5-75] [REFERRED TO]
AMITABH THAKUR VS. UNION OF INDIA [LAWS(ALL)-2012-8-13] [REFERRED TO]
AMITABH THAKUR VS. UNION OF INDIA [LAWS(ALL)-2012-8-13] [REFERRED TO]
PARVEZ PARWAZ & ANOTHER VS. STATE OF U P & OTHERS [LAWS(ALL)-2018-2-132] [REFERRED TO]
PARVEZ PARWAZ & ANOTHER VS. STATE OF U P & OTHERS [LAWS(ALL)-2018-2-132] [REFERRED TO]
BENNET CASTELINO VS. STATE OF U.P. [LAWS(ALL)-2016-8-90] [REFERRED TO]
BENNET CASTELINO VS. STATE OF U.P. [LAWS(ALL)-2016-8-90] [REFERRED TO]
KADAKAMPALLY MANOJ VS. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD. AND ORS. [LAWS(KER)-2015-9-62] [REFERRED TO]
KADAKAMPALLY MANOJ VS. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD. AND ORS. [LAWS(KER)-2015-9-62] [REFERRED TO]
AKHILA KARNATAKA POLICE VS. B S YEDIYURAPPA [LAWS(KAR)-2008-12-29] [REFERRED TO]
AKHILA KARNATAKA POLICE VS. B S YEDIYURAPPA [LAWS(KAR)-2008-12-29] [REFERRED TO]
DHIAN SINGH VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-9-101] [REFERRED TO]
DHIAN SINGH VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-9-101] [REFERRED TO]
MUKESH KUMARI VS. STATE OF HARYANA [LAWS(P&H)-2022-5-208] [REFERRED TO]
MUKESH KUMARI VS. STATE OF HARYANA [LAWS(P&H)-2022-5-208] [REFERRED TO]
MURUKESHAN VS. STATE OF KERALA [LAWS(KER)-2010-5-33] [REFERRED TO]
MURUKESHAN VS. STATE OF KERALA [LAWS(KER)-2010-5-33] [REFERRED TO]
SARVHITKARI ADHYATMIK KENDRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-3-15] [REFERRED TO]
SARVHITKARI ADHYATMIK KENDRA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2023-3-15] [REFERRED TO]
S ANTONY JEYABALAN VS. INSPECTOR OF POLICE; SUB INSPECTOR OF POLICE; INSPECTOR OF POLICE, CBCID [LAWS(MAD)-2009-9-495] [REFERRED]
S ANTONY JEYABALAN VS. INSPECTOR OF POLICE; SUB INSPECTOR OF POLICE; INSPECTOR OF POLICE, CBCID [LAWS(MAD)-2009-9-495] [REFERRED]
K C PALANISWAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-10-142] [REFERRED TO]
K C PALANISWAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-10-142] [REFERRED TO]
Madan Lal VS. State of Jharkhand [LAWS(JHAR)-2011-4-48] [REFERRED TO]
Madan Lal VS. State of Jharkhand [LAWS(JHAR)-2011-4-48] [REFERRED TO]
JAI KISHAN S/O SHRI BHARTA RAM VS. DIRECTOR [LAWS(RAJ)-2018-8-163] [REFERRED TO]
JAI KISHAN S/O SHRI BHARTA RAM VS. DIRECTOR [LAWS(RAJ)-2018-8-163] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [LAWS(SC)-2011-12-10] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [LAWS(SC)-2011-12-10] [REFERRED TO]
SMT. SUREINDER KAUR VS. THE UNION OF INDIA [LAWS(MANIP)-2016-7-3] [REFERRED TO]
SMT. SUREINDER KAUR VS. THE UNION OF INDIA [LAWS(MANIP)-2016-7-3] [REFERRED TO]
V P PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-123] [REFERRED TO]
V P PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-123] [REFERRED TO]
N.A. SHAREEFA VS. STATE OF KERALA [LAWS(KER)-2014-3-46] [REFERRED TO]
N.A. SHAREEFA VS. STATE OF KERALA [LAWS(KER)-2014-3-46] [REFERRED TO]
JAMES K JOSEPH VS. UNION OF INDIA [LAWS(KER)-2012-5-35] [REFERRED TO]
JAMES K JOSEPH VS. UNION OF INDIA [LAWS(KER)-2012-5-35] [REFERRED TO]
KEDARNATH SHARMA VS. UNION OF INDIA [LAWS(MPH)-2007-8-30] [REFERRED TO]
KEDARNATH SHARMA VS. UNION OF INDIA [LAWS(MPH)-2007-8-30] [REFERRED TO]
ANANT THANUR KARMUSE VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-2-61] [REFERRED TO]
ANANT THANUR KARMUSE VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-2-61] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF PUNJAB [LAWS(P&H)-2004-10-62] [REFERRED TO]
COURT ON ITS OWN MOTION VS. STATE OF PUNJAB [LAWS(P&H)-2004-10-62] [REFERRED TO]
MANJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2004-8-85] [REFERRED TO]
MANJEET SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2004-8-85] [REFERRED TO]
KISHORI LAL VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2014-5-167] [REFERRED TO]
KISHORI LAL VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2014-5-167] [REFERRED TO]
MANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-72] [REFERRED TO]
MANDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-6-72] [REFERRED TO]
AWADHESH PRASAD SHUKLA VS. STATE OF M P [LAWS(MPH)-2014-4-180] [REFERRED TO]
AWADHESH PRASAD SHUKLA VS. STATE OF M P [LAWS(MPH)-2014-4-180] [REFERRED TO]
MAHADEO P RAID VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-112] [REFERRED TO]
MAHADEO P RAID VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-112] [REFERRED TO]
HARE RAM GUPTA VS. STATE OF UTTARAKHAND [LAWS(ALL)-2008-3-29] [REFERRED TO]
HARE RAM GUPTA VS. STATE OF UTTARAKHAND [LAWS(ALL)-2008-3-29] [REFERRED TO]
SHIV KUMAR SHARMA VS. DEPUTY GENERAL MANAGER CENTRAL BANK OF INDIA [LAWS(ALL)-2004-9-255] [REFERRED TO]
SHIV KUMAR SHARMA VS. DEPUTY GENERAL MANAGER CENTRAL BANK OF INDIA [LAWS(ALL)-2004-9-255] [REFERRED TO]
VIJAY PAL SINGH TOMAR VS. STATE OF U.P. & 6 OTHERS [LAWS(ALL)-2017-3-8] [REFERRED TO]
VIJAY PAL SINGH TOMAR VS. STATE OF U.P. & 6 OTHERS [LAWS(ALL)-2017-3-8] [REFERRED TO]
INDU CHOKSHI & ANR VS. CBI & ORS. [LAWS(DLH)-2012-2-631] [REFERRED TO]
INDU CHOKSHI & ANR VS. CBI & ORS. [LAWS(DLH)-2012-2-631] [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [LAWS(SC)-2016-1-63] [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [LAWS(SC)-2016-1-63] [REFERRED TO]
RAJAN SAH @ RAJAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-12-1] [REFERRED TO]
RAJAN SAH @ RAJAN KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-12-1] [REFERRED TO]
STATE OF MAHARASHTRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2021-7-91] [REFERRED TO]
STATE OF MAHARASHTRA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2021-7-91] [REFERRED TO]
ANITA AHLUWALIA VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2010-10-430] [REFERRED]
ANITA AHLUWALIA VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2010-10-430] [REFERRED]
IN RE F SHANKAR RAO MINISTER FOR HANDLOOM AND TEXTILES GOVERNMENT OF A P VS. STATE [LAWS(APH)-2011-10-15] [REFERRED TO]
IN RE F SHANKAR RAO MINISTER FOR HANDLOOM AND TEXTILES GOVERNMENT OF A P VS. STATE [LAWS(APH)-2011-10-15] [REFERRED TO]
P SHANKAR RAO VS. GOVERNMENT OF A P [LAWS(APH)-2011-2-101] [REFERRED TO]
P SHANKAR RAO VS. GOVERNMENT OF A P [LAWS(APH)-2011-2-101] [REFERRED TO]
SUSHILA DEVI VS. STATE [LAWS(DLH)-2012-6-28] [REFERRED TO]
SUSHILA DEVI VS. STATE [LAWS(DLH)-2012-6-28] [REFERRED TO]
NAGINA DEVI VS. STATE OF UP [LAWS(ALL)-2010-7-137] [REFERRED TO]
NAGINA DEVI VS. STATE OF UP [LAWS(ALL)-2010-7-137] [REFERRED TO]
SANJAY SINGH & ORS VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2016-11-148] [REFERRED TO]
SANJAY SINGH & ORS VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2016-11-148] [REFERRED TO]
NUTAN THAKUR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-49] [REFERRED TO]
NUTAN THAKUR VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-49] [REFERRED TO]
BALARAM CHOWDHURY VS. SAMARESH MRIDHA [LAWS(CAL)-2020-2-199] [REFERRED TO]
BALARAM CHOWDHURY VS. SAMARESH MRIDHA [LAWS(CAL)-2020-2-199] [REFERRED TO]
STATE OF WEST BENGAL VS. NEPAL KRISHNA ROY [LAWS(CAL)-2014-12-30] [REFERRED TO]
STATE OF WEST BENGAL VS. NEPAL KRISHNA ROY [LAWS(CAL)-2014-12-30] [REFERRED TO]
RAJENDRA PRASAD AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(KER)-2015-7-157] [REFERRED TO]
RAJENDRA PRASAD AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(KER)-2015-7-157] [REFERRED TO]
THE PROVIDENT INVESTMENT CO LTD VS. HEMLATA VIJAYSINGH VED [LAWS(BOM)-2012-1-86] [REFERRED TO]
THE PROVIDENT INVESTMENT CO LTD VS. HEMLATA VIJAYSINGH VED [LAWS(BOM)-2012-1-86] [REFERRED TO]
SHAMIN ALIAS CHINTU JAMALUDDIN SHAIKH VS. SENIOR INSPECTOR OF POLICE [LAWS(BOM)-2011-3-172] [REFERRED TO]
SHAMIN ALIAS CHINTU JAMALUDDIN SHAIKH VS. SENIOR INSPECTOR OF POLICE [LAWS(BOM)-2011-3-172] [REFERRED TO]
RAJENDER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-8-549] [REFERRED]
RAJENDER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-8-549] [REFERRED]
C Gomathi VS. Government of Tamil Nadu [LAWS(MAD)-2005-5-3] [REFERRED TO]
C Gomathi VS. Government of Tamil Nadu [LAWS(MAD)-2005-5-3] [REFERRED TO]
SMT. SATYAVAMA MOHAPATRA AND ANR. VS. STATE OF ORISSA AND 4 ORS. [LAWS(ORI)-2008-11-48] [REFERRED TO]
SMT. SATYAVAMA MOHAPATRA AND ANR. VS. STATE OF ORISSA AND 4 ORS. [LAWS(ORI)-2008-11-48] [REFERRED TO]
M KARTHIKEYAN VS. COMMISSIONER, SOCIAL WELFARE DEPARTMENT; DIRECTOR GENERAL OF POLICE, CBCID; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE [LAWS(MAD)-2009-8-641] [REFERRED]
M KARTHIKEYAN VS. COMMISSIONER, SOCIAL WELFARE DEPARTMENT; DIRECTOR GENERAL OF POLICE, CBCID; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE [LAWS(MAD)-2009-8-641] [REFERRED]
NINGTHOUJAM TOMCHOU VS. UNION OF INDIA [LAWS(MANIP)-2019-11-7] [REFERRED TO]
NINGTHOUJAM TOMCHOU VS. UNION OF INDIA [LAWS(MANIP)-2019-11-7] [REFERRED TO]
M. ABDUL RASHEED VS. INSPECTOR OF POLICE B-1 FLOWER BAZAAR POLICE STATION [LAWS(MAD)-2020-10-173] [REFERRED TO]
M. ABDUL RASHEED VS. INSPECTOR OF POLICE B-1 FLOWER BAZAAR POLICE STATION [LAWS(MAD)-2020-10-173] [REFERRED TO]
SUSHIL KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-45] [REFERRED TO]
SUSHIL KUMAR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-4-45] [REFERRED TO]
PAWAN KUMAR, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-143] [REFERRED TO]
PAWAN KUMAR, VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-2-143] [REFERRED TO]