Cited Judgements :-

SHRI BALKRISHNA SHIVRAM NAIK GAONKAR, AGED 44 YEARS, LANDLORD, MARRIED, AND HIS WIFE, VS. STATE OF GOA, REPRESENTED BY ITS CHIEF SECRETARY, GOVERNMENT OF GOA, SECRETARIAT, PANAJI, GOA., [LAWS(BOM)-2011-11-181] [REFERRED TO]
HARINDAR PRASAD SAHANI VS. CHANCHAL GHOSE AND ORS. [LAWS(GAU)-2003-3-68] [REFERRED TO]
M.K. JOKAI AGRI PLANTATIONS (P) LTD. AND ORS. VS. BHAWANI SHANKAR BAGARIA AND ORS. [LAWS(GAU)-2016-2-10] [REFERRED TO]
R.R. MAZUMDAR VS. ZENITH PHARMACEUTICALS [LAWS(GAU)-2017-8-64] [REFERRED TO]
MD. HARUNOR ROSHID AND ANOTHER VS. SMTI JYSOTSNA PHUKAN AND 2 OTHERS [LAWS(GAU)-2017-8-145] [REFERRED TO]
K. PRAKASH VS. GANGAPPA CHANDALLI AND ORS. [LAWS(KAR)-2015-9-69] [REFERRED TO]
BILSANUR CHANDRAPPA REDDY VS. CHENNAKESHAVA REDDY; SECRETARY; ANAGADI SHIVALINGAPPA [LAWS(KAR)-2015-7-412] [REFERRED]
SARAMMA SAMUEL VS. ABRAHAM JACOB [LAWS(KER)-2022-9-268] [REFERRED TO]
NIYAMAT ALI MOLLA VS. SONARGON HOUSING CO OPERATIVE SOCIETY LTD [LAWS(SC)-2007-10-77] [REFERRED TO]
OM PARKASH VS. VINOD KUMAR [LAWS(P&H)-2017-3-15] [REFERRED TO]
SHANTHAMMA VS. K S KRISHNA [LAWS(KAR)-2016-6-23] [REFERRED TO]
RAMACHANDRAN VS. SANKARAIAH NAIDU [LAWS(MAD)-2010-5-57] [REFERRED TO]
MARYKUTTY PHILIP VS. VARGHESE ABRAHAM [LAWS(KER)-2007-11-27] [REFERRED TO]
SANJAY MAKHANLAL GUPTA VS. ANANT BHIVA MADHAVI [LAWS(BOM)-2023-9-68] [REFERRED TO]
KRISHAN KUMAR VS. NEELAM DEVI [LAWS(DLH)-2012-3-351] [REFERRED TO]
BHOLA PRASAD KORI VS. MST.URMILA [LAWS(CHH)-2019-9-98] [REFERRED TO]
SREEDHAR YESHWANT MORAJKAR VS. PUSHPA MANDREKAR [LAWS(BOM)-2022-12-121] [REFERRED TO]
GOLDSTONE EXPORTS PRIVATE LIMITED VS. CYRUS INVESTMENTS PRIVATE LIMITED [LAWS(APH)-2004-10-13] [REFERRED TO]
Goldstone Exports Private Limited VS. Cyrus Investments Private Limited [LAWS(APH)-2004-4-4] [REFERRED TO]
AKBAR ALI KHAN VS. JAMELA BEGUM [LAWS(GAU)-2015-3-61] [REFERRED TO]
NAROTTAM BARMAN VS. SUMI SUTRADHAR [LAWS(GAU)-2020-12-10] [REFERRED TO]
PRAKASH BHAGAWATI VS. LEGAL HEIRS OF PHANIDHAR BORA [LAWS(GAU)-2021-11-99] [REFERRED TO]
PAWAN KR. AGARWAL VS. ISHWAR PRASAD JALAN [LAWS(GAU)-2018-6-163] [REFERRED TO]
SMTI. AYITA BEGUM CHAUDHURY VS. SRI KUMAR KANTI SINHA [LAWS(GAU)-2017-6-25] [REFERRED TO]
GITA RANI DHAR AND ORS. VS. MILAN KANTI DEY AND ORS. [LAWS(GAU)-2015-6-63] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD. VS. AJAY BHATIA [LAWS(DLH)-2021-11-85] [REFERRED TO]
PRATAPSINGH RAOJI RANE VS. JITENDRA ZOIBA RANE AND ORS. [LAWS(BOM)-2015-12-159] [REFERRED TO]
GLORIO ROSARIO FURTADO AND ORS. VS. THE CATHEDRAL CHAPTER OF THE ARCHDIOCESE OF GOA AND DAMAN AND ORS. [LAWS(BOM)-2015-7-82] [REFERRED TO]
VIRENDRA KUMAR MARKANDE VS. TARSEEM CHAND JAIN [LAWS(DLH)-2013-10-240] [REFERRED TO]
BHANDUL SHAW VS. TARAK SHAW [LAWS(CAL)-2023-9-51] [REFERRED TO]
THEMMA VS. INFANT JESUS CHURCH [LAWS(KER)-2016-10-32] [REFERRED TO]
CHHAJU VS. GIAN CHAND [LAWS(HPH)-2013-5-78] [REFERRED TO]
T GUNABALAN VS. T SELVARAJAN [LAWS(MAD)-2010-11-102] [REFERRED TO]
SHANMUGAM VS. ARTHANARI [LAWS(MAD)-2010-6-80] [REFERRED TO]
BHAGWAN DASS VS. PAWAN KUMAR [LAWS(P&H)-2013-10-67] [REFERRED TO]
DEVARAJAN VS. C.P. MYTHILI [LAWS(MAD)-2020-8-339] [REFERRED TO]
VIJAY K DOSHI AS DIRECTOR OF VS. UNION OF INDIA [LAWS(GJH)-2011-12-320] [REFERRED TO]
DASHMESH RICE MILLS VS. GOVIND RAM ANIL KUMAR [LAWS(P&H)-2003-5-85] [REFERRED TO]
KISHAN LAL VS. MAHESH KUMAR [LAWS(P&H)-2018-11-75] [REFERRED TO]
KISHUN SHARMA VS. RAM PREET MAHATO & ORS. [LAWS(JHAR)-2013-7-233] [REFERRED TO]
M.K.JOKAI AGRI PLANTATIONS PVT. LTD (M/S) VS. LEGAL HEIRS OF ALOK BAGARIA [LAWS(GAU)-2016-2-16] [REFERRED TO]
MOHNA KASHINATH NAIK, SON OF LATE KASHINATH NAIK VS. PRAKASH GAJANAN SUKTHANKAR [LAWS(BOM)-2018-1-256] [REFERRED TO]
SHANKARLAL CHHANULAL NAGPURE VS. PRAMODKUMAR PRAHLADRAI AGRAWAL AND ANOTHER [LAWS(BOM)-2018-3-281] [REFERRED TO]
RAMNORD RESEARCH LAB PVT. LTD VS. RANVIR KUMAR [LAWS(DLH)-2009-11-225] [REFERRED TO]
BHARAT SHANTILAL SHAH VS. ROYAL PALMS I PVT LTD [LAWS(BOM)-2007-10-192] [REFERRED TO]
KAILASH KUMAR VS. GANESH KUMAR [LAWS(GAU)-2019-1-97] [REFERRED TO]
SHRI KISHAN CHAND DASS & ORS. VS. KUONI TRAVEL (INDIA) PRIVATE LTD. [LAWS(DLH)-2016-9-5] [REFERRED TO]
MADHAV TUKARAM KULAL VS. KISAN AYAJI BODAKHE [LAWS(BOM)-2007-3-167] [REFERRED TO]
CHAKKA RANGA RAO VS. MOLLA MUSTARI BANU [LAWS(APH)-2006-6-65] [REFERRED TO]
HANSABAI SRIPATI BHOSALE VS. PARUBAI GOPAL BHOSALE [LAWS(BOM)-2009-8-82] [REFERRED TO]
SURENDRA KUMAR GUPTA VS. NARAYAN RAM [LAWS(CHH)-2010-10-6] [REFERRED TO]
YOGINDER KUMAR SUD VS. THAKUR RAJIV SINGH [LAWS(P&H)-2022-4-109] [REFERRED TO]
BHUPAT PATEL VS. STATE OF M P [LAWS(MPH)-2016-3-75] [REFERRED TO]
JAMBUVENI VS. LEELAVATHY AND ORS. [LAWS(MAD)-2016-1-16] [REFERRED TO]
PALANIAMMAL VS. SUKUMAR [LAWS(MAD)-2018-2-651] [REFERRED TO]
PACKIASELVI VS. YESUBALAN [LAWS(MAD)-2017-9-86] [REFERRED TO]
DEO KUMAR SAH VS. MAHESH PD RAI [LAWS(PAT)-2004-5-32] [REFERRED TO]
SAJAL KUMAR AND ANOTHER VS. DISTRICT JUDGE BALLIA & 14 OTHERS [LAWS(ALL)-2016-5-301] [REFERRED]
PRADEEP KAPOOR VS. LAXMI NARAIN KAPOOR [LAWS(ALL)-2011-4-43] [REFERRED TO]
ANIL KR RAY VS. KSHAMA RANI DUTTA [LAWS(CAL)-2008-4-21] [REFERRED TO]
MEHATAB BEGUM VS. BHAGWANDAS [LAWS(APH)-2008-9-114] [REFERRED TO]
NAMDEO VS. SHRIPATI [LAWS(BOM)-2021-6-140] [REFERRED TO]
D LATE NAWAB BASHEER JUNG DIED VS. M A BARI [LAWS(APH)-2004-10-9] [REFERRED TO]
LATE NAWAB BASHEER JUNG VS. LATEEFUDDIN KHAN [LAWS(APH)-2004-10-89] [REFERRED TO]
YEMPALLA RAMAAIAH VS. PALLAMPARTHI KRISHNAREDDY [LAWS(APH)-2006-6-152] [REFERRED TO]
SWATANTRA PRAKASH VERMA VS. RAMESH CHAND [LAWS(ALL)-2013-3-129] [REFERRED TO]
MUMTAZ BEGUM VS. M. BALAJI [LAWS(KAR)-2020-9-670] [REFERRED TO]
NATESAN VS. SHANMUGAM [LAWS(MAD)-2009-12-176] [REFERRED TO]
SARATH KAKUMANU VS. VEERAPPAN ARUNACHALAM [LAWS(MAD)-2021-10-88] [REFERRED TO]
Retnasawamy VS. Justin [LAWS(MAD)-2004-7-14] [REFERRED TO]
DES RAJ VS. MAHAVIR PARSHAD [LAWS(HPH)-2007-5-36] [REFERRED TO]
SHIVASHANKARGOUDA VS. BAGALKOT UDYOG LTD. [LAWS(KAR)-2017-9-113] [REFERRED TO]
DEVAKI JOGI @ PURUSHA VS. M. SHASHISHEKAR KAMATH [LAWS(KAR)-2017-1-284] [REFERRED TO]
B JOTHI VS. S RANGANAYAKI [LAWS(MAD)-2017-12-296] [REFERRED TO]
ANNALAKSHMI VS. JAGADEESWARI [LAWS(MAD)-2019-7-208] [REFERRED TO]
M S MUNUSAMY VS. G VENKO SIVASAKTHI [LAWS(MAD)-2011-6-352] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD VS. AJAY BHATIA [LAWS(SC)-2022-9-108] [REFERRED TO]
SAROJ VS. INDERCHAND NAHTA [LAWS(MPH)-2015-1-158] [REFERRED TO]
HIND FREIGHT SERVICES PVT LTD VS. ANKIT AGARWAL [LAWS(NCD)-2012-8-81] [REFERRED TO]
NAGARPALIKA PARISHAD VS. MOHAN SINGH SISODIYA [LAWS(MPH)-2009-10-32] [REFERRED TO]
KSHETRIMAYUM IBOHAL SINGH VS. STATE OF MANIPUR [LAWS(GAU)-2005-9-21] [REFERRED TO]
DWARAKA PRASAD AGARWALLA VS. NIL KAMAL BEZBARUA [LAWS(GAU)-2015-1-2] [REFERRED TO]
STATE OF MIZORAM VS. VANTHANGLIANA [LAWS(GAU)-2020-7-11] [REFERRED TO]
GODAWARIBAI PURUSHOTTAM BAWASKAR VS. SITARAM BHAGWAN PAITHANE [LAWS(BOM)-2020-1-298] [REFERRED TO]
VIRENDRAPRASAD SRIVASTAVA VS. VAISHYA BROTHERS AND CO P LTD [LAWS(ALL)-2007-12-169] [REFERRED TO]
DERIVATE CASOIL LTD VS. AGRO TECH FOODS LIMITED [LAWS(APH)-2008-6-32] [REFERRED TO]
FIRTU RAM VS. FIRATRAM KASHYAP AND ANOTHER [LAWS(CHH)-2017-12-7] [REFERRED TO]