Referred Judgements :-

DEEPAK KUMAR SUTHAR V. STATE OF RAJASTHAN [REFFERRED (PARA 2) 3.]
L C GOLAK NATH N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT VS. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE [REFFERRED]
A V S NARASIMHA RAO VS. STATE OF ANDHRA PRADESH [REFFERRED 11.]
STATE OF MAHARASHTRA VS. RAJ KUMAR [REFFERRED (PARAS 24,38) 9.]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFFERRED (PARA 18) 8.]
NIDAMARTI MAHESHKUMAR VS. STATE OF MAHARASHTRA [REFFERRED (PARA 27) 7.]
MANAGING DIRECTOR ECIL HYDERABAD VS. B KARUNAKAR [REFFERRED (PARA 44) 5. BALJIT KAUR'S CASE [1992 WLR RAJ. P.83] (PARA 35) 6.]
MADANLAL VS. STATE OF JAMMU AND KASHMIR [REFFERRED (PARA 49) 4.]
GOVIND A MANE VS. STATE OF MAHARASHTRA [REFFERRED (PARA 19) 2.]

Cited Judgements :-

DEEPAK KUMAR, SON OF BIRENDRA KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2017-1-168] [REFERRED TO]
SHRI MEIHOUBAM RAKESH SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-3-9] [REFERRED TO]
JAI PRAKASH BATHAM VS. STATE OF M P [LAWS(MPH)-2011-3-56] [REFERRED TO]
K DAVID PACKIA MUTHU VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2008-2-374] [REFERRED TO]
RANJEET PANDIT VS. STATE OF BIHAR [LAWS(PAT)-2022-6-67] [REFERRED TO]
SAVITRI DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-46] [REFERRED TO]
SAMAY SINGH GURJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-10-10] [REFERRED TO]
STATE OF RAJASTHAN VS. NEMI CHAND MAHELA [LAWS(SC)-2019-4-129] [REFERRED TO]
SHIVAM UPADHYAY VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-9-21] [REFERRED TO]
RAMVIJAI YADAV VS. STATE OF U.P.THRU SECY [LAWS(ALL)-2013-4-6] [REFERRED TO]
ASHOK LAXMANRAO GADGE VS. PRATIMA DEODATTA KARMAKAR [LAWS(BOM)-2009-7-91] [REFERRED TO]
RAJENDRA PANDURANG PAGARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-7-116] [REFERRED TO]
RAJENDRA SINGH BHAGOR VS. CHIEF OF THE ARMY STAFF [LAWS(ALL)-2003-10-4] [REFERRED TO]
N.JYOTHI NIRMALA AND ORS. VS. THE REGIONAL JOINT DIRECTOR, WOMEN DEVELOPMENT AND CHILD WELFARE DEPT., WARANGAL REGION AND ORS. [LAWS(APH)-2016-4-40] [REFERRED TO]
G RAJABABU VS. GOVERNMENT OF A P [LAWS(APH)-2007-3-57] [REFERRED TO]
D J PRASAD VS. REGISTRAR SN KRISHNADEVARAYA UNIVERSITY ANANTAPUR [LAWS(APH)-2002-9-34] [REFERRED TO]
HIRAMANI HALOI VS. STATE OF ASSAM [LAWS(GAU)-2015-12-91] [REFERRED TO]
TIRUPATI CYLINDERS PVT. LTD. AND ANR. VS. INDIAN OIL CORPORATION LIMITED AND ANR. [LAWS(DLH)-2017-9-168] [REFERRED TO]
SOCIAL JURIST, A CIVIL RIGHTS GROUP VS. GOVERNMENT OF NCT OF DELHI AND ANR [LAWS(DLH)-2018-10-51] [REFERRED TO]
Nathu Ram Sharma VS. Bikram Singh Mehta [LAWS(HPH)-2010-1-92] [REFERRED TO]
SHAILENDRA PRASAD MEHTA VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-9-55] [REFERRED TO]
MANOHAR MAHTO AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-1-32] [REFERRED TO]
H B THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2003-9-75] [REFERRED]
DINESH KUMAR VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-9-119] [REFERRED TO]
DR. ASHOK NIGAM VS. LUCKNOW NAGAR NIGAM [LAWS(ALL)-2017-7-212] [REFERRED TO]
GAURAV TRIPATHI VS. STATE OF U P [LAWS(ALL)-2009-12-84] [REFERRED TO]
A H WHEELER VS. UNION OF INDIA [LAWS(ALL)-2005-3-72] [REFERRED TO]
PUSHPAK JYOTI VS. STATE OF U P [LAWS(ALL)-2003-12-4] [REFERRED TO]
ANSHUL AGGARWAL VS. UNION OF INDIA & ORS [LAWS(DLH)-2018-5-245] [REFERRED TO]
RAHUL SARMA VS. STATE OF ASSAM [LAWS(GAU)-2016-3-98] [REFERRED TO]
JASWINDER KAUR GAMBHIR VS. UOI [LAWS(DLH)-2012-9-90] [REFERRED TO]
BINANI INDUSTRIES LIMITED VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [LAWS(KAR)-2005-10-31] [REFERRED TO]
SUDHA T.K. AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2020-12-515] [REFERRED TO]
M MUTHULAKSHMI VS. SECRETARY TO THE GOVERNMENT OF TAMIL NADU SOCIAL WELFARE AND NUTRITION MEALS DEPARTMENT [LAWS(MAD)-2012-10-19] [REFERRED TO]
LALIT KUMAR PARASAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-3-251] [REFERRED TO]
GHANSHYAM SEVA SAMITI VS. STATE OF M.P [LAWS(MPH)-2021-10-118] [REFERRED TO]
KHILAN LAL VANSHKAR VS. STATE OF M P & ORS [LAWS(MPH)-2013-7-460] [REFERRED]
DR. SATYABRATA KANUNGO VS. STATE OF ODISHA & OTHERS [LAWS(ORI)-2016-3-28] [REFERRED TO]
SHAMBHU DAYAL SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-9-29] [REFERRED TO]
JHAMMAN LAL GUPTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-9-155] [REFERRED TO]
N JAGANNATHAN MEDICAL OFFICER TIRUPATTUR CO OP SUGAR MILLS LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-4-467] [REFERRED TO]
ANJALI MISHRA VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-7-81] [REFERRED TO]
TRIVENI CHANDRA PANDEY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2013-11-13] [REFERRED TO]
VIJAY BAHADUR VS. STATE OF UP [LAWS(ALL)-2008-1-60] [REFERRED TO]
INDRA DHANUSH VS. STATE ELECTION COMMISSION [LAWS(ALL)-2003-9-285] [REFERRED TO]
STATE OF U P VS. ANANT KUMAR TIWARI [LAWS(ALL)-2002-11-132] [REFERRED]
AJIT MURUR VS. THE COMMISSIONER STATE COMMON ENTRANCE TEST [LAWS(BOM)-2016-7-137] [REFERRED TO]
A AND N ADMINISTRATION VS. BHAN KHARIA [LAWS(CAL)-2005-8-77] [REFERRED TO]
JAYANTA BORA VS. STATE OF ASSAM [LAWS(GAU)-2004-11-38] [REFERRED TO]
RAMESH KAUNDAL AND OTHERS VS. STATE OF H P & OTHERS [LAWS(HPH)-2017-9-76] [REFERRED TO]
JAGRUTIBEN ISHVARLAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2017-3-443] [REFERRED TO]
S S KUTLEHRIA VS. STATE OF H P [LAWS(HPH)-2009-10-63] [REFERRED]
MASTER BALACHANDAR KRISHNAN VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-642] [REFERRED TO]
AIDED HIGHER SECONDARY TEACHERS ASSOCIATION (AHSTA) AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-10-66] [REFERRED TO]
SUDESH RANI VS. STATE OF PUNJAB [LAWS(P&H)-2010-4-195] [REFERRED TO]
SUDESH RANI VS. STATE OF PUNJAB [LAWS(P&H)-2010-4-195] [REFERRED TO]
ABHISHEK RISHI VS. STATE OF PUNJAB [LAWS(P&H)-2011-6-7] [REFERRED TO]
LALITA TOMAR VS. STATE OF M P [LAWS(MPH)-2009-8-48] [REFERRED TO]
THAN SINGH VS. STATE OF M P [LAWS(MPH)-2005-3-22] [REFERRED TO]
NEELAM SINGH SIKARWAR VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2014-12-115] [REFERRED TO]
BRIGHT RESORTS P LTD VS. DEBTS RECOVERY APPELLATE TRIBUNAL [LAWS(KER)-2003-5-21] [REFERRED TO]
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2007-3-234] [REFERRED TO]
SUBEG SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2014-8-251] [REFERRED TO]
SUBEG SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2014-8-251] [REFERRED TO]
BODU RAM S/O GOMA RAM BIJARNIA VS. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT SECRETARIAT, RAJASTHAN, JAIPUR AND OTHERS [LAWS(RAJ)-2017-5-156] [REFERRED TO]
SMALL SCALE INDUSTRIAL MANUFACTURES ASSOCIATION (REGD.) VS. UNION OF INDIA [LAWS(SC)-2021-3-57] [REFERRED TO]
MANMOHAN SHARMA VS. STATE OF RAJASTHAN [LAWS(SC)-2014-4-12] [REFERRED TO]
ALL INDIA L P G DISTRIBUTORS FEDERATION KERALA CIRCLE VS. UNION OF INDIA [LAWS(KER)-2003-5-22] [REFERRED TO]
MAVOOR PERUVAYAL PERUMANNA GRAMA VIKASANA FORAM VS. UNION OF INDIA [LAWS(KER)-2003-7-59] [REFERRED TO]
STATE OF KERALA VS. MANAGER NIRMAL PUPLIC SCHOOL [LAWS(KER)-2008-4-34] [REFERRED TO]
ROBIN TIRKEY VS. STATE OF JHARKHAND [LAWS(JHAR)-2005-3-45] [REFERRED TO]
DALBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-2-439] [REFERRED TO]
PANNE SINGH VS. RSRTC [LAWS(RAJ)-2014-3-3] [REFERRED TO]
SUBHASH CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-2-52] [REFERRED TO]
PRAKASH CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-58] [REFERRED TO]
S SIVAJI GANESAN VS. DISTRICT REVENUE OFFICER MADURAI [LAWS(MAD)-2009-11-26] [REFERRED TO]
DHANYAV S VS. KERALA PUBLIC SERVICE COMMISSION [LAWS(KER)-2012-1-51] [REFERRED TO]
SONI KUMARI AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2020-9-56] [REFERRED TO]
ATEEQ VS. SANDEEP SHARMA & ORS. [LAWS(J&K)-2016-2-51] [REFERRED TO]
STATE OF GUJARAT VS. BEROJGAR A T D UNION [LAWS(GJH)-2007-2-188] [REFERRED TO]
RAVINDER BALORIA VS. STATE OF H.P. [LAWS(HPH)-2005-1-19] [REFERRED TO]
DAYARAM KHEMKARAN VERMA S/O KHEMKARAN VERMA VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-48] [REFERRED TO]
SHIHABUDHEEN C.A. AND ANR. VS. THE ADMINISTRATOR, U.T. OF LAKSHADWEEP AND ORS. [LAWS(CA)-2010-2-4] [REFERRED TO]
JITENDRA KALITA VS. STATE OF ASSAM [LAWS(GAU)-2006-5-49] [REFERRED TO]
RAM JANAK MAURYA AND ORS VS. STATE OF U P THRU SECY BASIC EDUCATION AND ORS [LAWS(ALL)-2018-11-164] [REFERRED TO]
SADHANA SHARMA VS. STATE OF U P [LAWS(ALL)-2012-1-59] [REFERRED TO]
KU SONALI RAMKRISHNA BAYANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-9-163] [REFERRED]
AMBRISH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-1-127] [REFERRED TO]
PARMAR ALPABEN SANABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2004-9-3] [REFERRED TO]
DINESH KUMAR VS. STATE OF H.P. [LAWS(HPH)-2019-7-84] [REFERRED TO]
BINDU G VS. KERALA PUBLIC SERVICE COMMISSION [LAWS(KER)-2012-1-13] [REFERRED TO]
RAJENDRA PRASAD MAITRI VS. STATE OF C G [LAWS(CHH)-2005-2-21] [REFERRED TO]
FRANCISCO D LUTS VS. SATTE OF MAHARASHTRA [LAWS(BOM)-2008-8-99] [REFERRED TO]
KALIPADA MISHRA VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2016-3-59] [REFERRED]
SAHELI EXPORT PRIVATE LIMITED VS. MINISTRY OF NEW AND RENEWALABLE ENERGY; INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED [LAWS(MAD)-2015-3-169] [REFERRED TO]
ABHISHEK RISHI VS. STATE OF PUNJAB [LAWS(P&H)-2013-4-90] [REFERRED TO]
ABHISHEK RISHI VS. STATE OF PUNJAB [LAWS(P&H)-2013-4-90] [REFERRED TO]
ANIL KUMAR SHARMA VS. PUNJAB STATE AGRICULTURE MARKETING BOARD AND ORS. [LAWS(P&H)-2015-5-426] [REFERRED TO]
DISTRICT COLLECTOR VS. J ARUL LUTHER SINGH [LAWS(MAD)-2007-9-431] [REFERRED TO]
ASHOK KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-12-2] [REFERRED TO]
MANJU BISSA VS. STATE [LAWS(RAJ)-2012-8-1] [REFERRED TO]
LAXMI CHAND VS. RAJ. STATE ROAD TRANS. CORPN. AND ORS. [LAWS(RAJ)-2015-3-98] [REFERRED TO]
PRADEEP KUMAR PALIWAL AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2016-3-28] [REFERRED TO]
SATYAJIT KUMAR VS. STATE OF JHARKHAND [LAWS(SC)-2022-8-12] [REFERRED TO]
K. MADHAVA REDDY AND ORS. VS. GOVT. OF A.P. AND ORS. [LAWS(SC)-2014-5-93] [REFERRED TO]
DAGME KADU VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2018-11-143] [REFERRED TO]
P B KARUNAKAR AND OTHERS VS. STATE OF TELANGANA [LAWS(APH)-2018-2-10] [REFERRED TO]
ALCON RESORT HOLDINGS LTD VS. DEPUTY COLLECTOR AND SUB DIVISIONAL OFFICER [LAWS(BOM)-2002-8-57] [REFERRED TO]
RAKESH KUMAR SHARMA VS. STATE OF U P [LAWS(ALL)-2004-5-141] [REFERRED TO]
ASSAM AYURVEDIC DOCTORS SERVICE ASSOCIATION VS. STATE OF ASSAM [LAWS(GAU)-2023-6-68] [REFERRED TO]
KRISHNA H RAO VS. SHETH V S GENERAL HOSPITAL AND SHETH CHINAI MATERNITY HOSPITA [LAWS(GJH)-2002-9-33] [REFERRED TO]
SONI KUMARI VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2020-8-48] [REFERRED TO]
RUBINA GAUHAR VS. STATE OF KARNATAKA [LAWS(KAR)-2022-3-15] [REFERRED TO]
YOGEN GHATANI VS. STATE OF SIKKIM [LAWS(SIK)-2020-2-3] [REFERRED TO]
JHEER AHMAD VS. RAJASTHAN [LAWS(RAJ)-2021-2-238] [REFERRED TO]
YOGENDRA KUMAR SHARMA VS. SECRETARY CUM COMMISSIONER [LAWS(RAJ)-2004-4-104] [REFERRED TO]
MANNA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-9-40] [REFERRED TO]
S. SIVAJI GANESAN VS. DISTRICT REVENUE OFFICER MADURAI DISTRICT [LAWS(MAD)-2020-12-7] [REFERRED TO]
STATE OF KERALA VS. MANAGER ST. ROCH'S HIGH SCHOOL [LAWS(KER)-2014-4-57] [REFERRED TO]
KERALA PUBLIC SERVICE COMMISSION AND ORS. VS. JEEJA C.V. AND ORS. [LAWS(KER)-2016-3-116] [REFERRED TO]
M BHUVANESWARI VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-4-147] [REFERRED TO]
RAGHVENDRA SINGH VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-4-60] [REFERRED TO]
SHIVANI SINGH VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-5-96] [REFERRED TO]
MADHAV SHRAMA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-2-42] [REFERRED TO]
A S VIMALAKSHI W/O LATE M S MALLESHAIAH VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-71] [REFERRED TO]
GAUTAM SHARMA VS. JAWAHAR LAL NEHRU UNIVERSITY AND ORS. [LAWS(DLH)-2016-1-154] [REFERRED TO]
NANDKUMAR GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-42] [REFERRED TO]
JAVED VS. STATE OF U P [LAWS(ALL)-2005-4-200] [REFERRED TO]
RAKHI THAREJA VS. UNION OF INDIA [LAWS(ALL)-2010-8-2] [REFERRED TO]
BHAGIRATH & 4 ORS VS. D M , LAKHIMPUR KHERI & 2 ORS [LAWS(ALL)-2017-11-154] [REFERRED TO]
SMT. JYOTI KHARE VS. STATE OF U.P. [LAWS(ALL)-2017-5-167] [REFERRED TO]
RAMDAS ARJUN JAPE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2002-10-134] [REFERRED TO]
IQBAL HUSSAIN VS. MCD [LAWS(DLH)-2005-9-101] [REFERRED TO]
TAMIL NADU COMPUTER SCIENCE B ED GRADUATE TEACHERS WELFARE SOCIETY, REGD BO 77/2006 VS. P SELVARAJ [LAWS(MAD)-2007-3-513] [REFERRED]
SARITA BAI PATEL VS. DRAUPATI BAI & ORS [LAWS(MPH)-2019-2-41] [REFERRED TO]
KULTAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-1-139] [REFERRED TO]
CHANDRAMANI JENA VS. STATE OF ORISSA [LAWS(ORI)-2007-8-13] [REFERRED TO]
EX NK PRABHAKAR SETHI VS. G M STATE BANK OF INDIA [LAWS(ORI)-2010-3-49] [REFERRED TO]
BASANTI SURYAWANSHI VS. STATE OF M P [LAWS(MPH)-2011-7-86] [REFERRED TO]
MANOJ KUMAR PANDYA VS. STATE OF M P [LAWS(MPH)-2008-1-65] [REFERRED TO]
ABHILASHA SHARMA VS. SAROJ DEVI AND ORS. [LAWS(MPH)-2014-12-156] [REFERRED TO]
APPU FOOD PRODUCTS VS. STATE OF TAMIL NADU [LAWS(MAD)-2019-2-515] [REFERRED TO]
VISHNU LAL SEN S/O SH PREM CHAND SEN VS. RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, PARIVAHAN MARG, JAIPUR ; MEMBER SECRETARY, SERVICE SELECTION BOARD, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, PARIVAHAN MARG, JAIPUR ; ABHIMANYU SINGH YADAV; SURENDRA [LAWS(RAJ)-2016-9-198] [REFERRED]
DHANRAJ & OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-364] [REFERRED]
PAVAN KUMAR VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2014-12-291] [REFERRED]
RAJASTHAN AUTO CHALAK UNION INTACK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-1-21] [REFERRED TO]
SAHENDRA BAI VS. R P S C [LAWS(RAJ)-2008-3-36] [REFERRED TO]
BRIJESH KUMAR SHARMA VS. STATE OF RAJASTHAN & ORS [LAWS(RAJ)-2012-9-399] [REFERRED]
BANA LAL GERJAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-7-31] [REFERRED TO]
UNEMPLOYED SECONDARY GRADE TEACHERS VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-5-51] [REFERRED TO]
K. MADHAVA REDDY VS. GOVT. OF A.P. [LAWS(SC)-2014-4-86] [REFERRED TO]
ZARANBEN RASIKBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-8-4] [REFERRED]
SUHARA VS. KERALA PUBLIC SERVICE COMMISSION [LAWS(KER)-2012-1-46] [REFERRED TO]
S S KUTLEHRIA VS. STATE OF H P [LAWS(HPH)-2010-1-74] [REFERRED TO]
FRANCISCO D LUIS VS. DIRECTOR BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION [LAWS(BOM)-2008-9-246] [REFERRED TO]
CHELLARAM JETHANAND MADHRANI VS. MARUTI RAGHUNATH KADAM [LAWS(BOM)-2005-12-164] [REFERRED TO]
GOPIKA PROJECTS PRIVATE LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-11-3] [REFERRED TO]
ARINDAM CHATTERJEE VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-4-133] [REFERRED TO]
KAPIL DEO SRIVASTAVA VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2004-5-157] [REFERRED TO]
ARVIND NATH DEVENDRA PAL SHARMA AND ATUL KRISHNA VS. STATE OF U P [LAWS(ALL)-2004-9-155] [REFERRED TO]
RUCHI VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2018-8-63] [REFERRED TO]
SUMIT AND 14 OTHERS VS. STATE OF U P AND 4 OTHERS [LAWS(ALL)-2019-5-38] [REFERRED TO]
B RAMA MOORTHY VS. G RAJABABU [LAWS(APH)-2010-11-90] [REFERRED TO]
E V CHINNAIAH VS. STATE OF A P [LAWS(SC)-2004-11-82] [REFERRED TO]
JINTENDRA KUMAR SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-4-114] [REFERRED TO]
SAVITRI SINGH VS. STATE OF M P [LAWS(MPH)-2003-4-58] [REFERRED TO]
GIRISH CHANDRA TRIPATHY VS. STATE OF ODISHA [LAWS(ORI)-2019-1-64] [REFERRED TO]
MADHU SONI VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2003-9-96] [REFERRED]
MAMTA BORA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2006-4-46] [REFERRED TO]
DEVANRAJA @ DEVENDRA KUMARI PARMAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-2-20] [REFERRED TO]