Referred Judgements :-

WAVERLY JUTE MILLS CO LIMITED KELVIN JUTE CO LIMITED VS. RAYMON AND CO INDIA PYT LTD [REFERRED]
DODSAL PRIVATE LIMITED VS. DELHI ELECTRIC SUPPLY UNDERTAKING OF THE MUNICIPAL CORPORATION OF DELHI [REFERRED]
S K KACKER VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES [REFERRED]

Cited Judgements :-

MOHAMMEDHUSSAIN ABDULLABHAI VS. SHABBIRBHAI ABDULLABHAI [LAWS(BOM)-2017-10-172] [REFERRED TO]
VISAKHA PETROLEUM PRODUCTS PVT LTD VS. B L BANSAL [LAWS(BOM)-2015-3-2] [REFERRED TO]
UNION OF INDIA VS. PAWANDAS PAWAN KUMAR PVT LTD [LAWS(CAL)-2003-4-27] [REFERRED TO]
HANUMAN MOTORS PVT. LTD. VS. M/S. TATA MOTORS FINANCE LTD [LAWS(BOM)-2023-3-19] [REFERRED TO]
UNION OF INDIA VS. MAA AGENCY [LAWS(BOM)-2002-10-51] [REFERRED TO]
GANESH BENZOPLAST LTD VS. SAF YEAST COMPANY LTD [LAWS(BOM)-2007-4-25] [REFERRED TO]
STATE OF H.P. VS. INDERJEET SINGH AVTAR SINGH [LAWS(HPH)-2003-9-22] [REFERRED TO]
RAMESH CONDUCTORS P. LIMITED AND ORS. VS. M & SE FACILITATION COUNCIL (MICRO & SMALL ENTERPRISES) AND ORS. [LAWS(MAD)-2015-11-84] [REFERRED TO]
PGIMER VS. KALSI CONSTRUCTION COMPANY AND ANOTHER [LAWS(P&H)-2019-5-37] [REFERRED TO]
THYSSEN KRUPP INDUSTRIES INDIA PVT LIMITED VS. S D INDUSTRIES [LAWS(BOM)-2010-9-163] [REFERRED TO]
ENERCON (INDIA) LTD VS. ENERCON GMBH [LAWS(BOM)-2012-10-12] [REFERRED TO]
BOROSIL GLASS WORKS LIMITED VS. TATA MOTORS LIMITED [LAWS(BOM)-2015-1-41] [REFERRED TO]
M/S. HIRA STEEL LIMITED VS. M/S. PRASANNA V. GHOTAGE [LAWS(BOM)-2013-12-193] [REFERRED TO]
AJAY MEHRA VS. ENERCON GMBH [LAWS(BOM)-2019-6-89] [REFERRED TO]
RAJ KISHAN & COMPANY VS. NATIONAL THERMAL POWER CORPORATION [LAWS(DLH)-2012-9-274] [REFERRED TO]
GHAN SHYAM DAS VS. UNION OF INDIA UOI [LAWS(ALL)-2003-4-24] [REFERRED TO]
SARA INTERNATIONAL LTD VS. ARAB SHIPPING CO P LTD [LAWS(DLH)-2009-1-91] [REFERRED TO]
UNION OF INDIA VS. PAM DEVELOPMENTS PVT LTD [LAWS(CAL)-2003-10-12] [REFERRED TO]
BHUWALKA VS. BALJIT SECURITIES LIMITED [LAWS(CAL)-2011-5-16] [REFERRED TO]
MEENAKSHI JAIN VS. DELHI MEDICAL COUNCIL AND ORS. [LAWS(DLH)-2016-4-68] [REFERRED TO]
UNION OF INDIA VS. B K CONSTRUCTION [LAWS(GAU)-2003-9-50] [REFERRED TO]
AAR KAY CHEMICALS PRIVATE LIMITED AND ORS VS. A P REFINERY PRIVATE LIMITED AND ORS [LAWS(NCLT)-2017-11-500] [REFERRED TO]
SHAJOO ANTHAPPAN VS. ICICI SECURITYES LTD [LAWS(MAD)-2017-1-473] [REFERRED TO]
TERRY GOLD INDIA LIMITED VS. TVS FINANCE SERVICES LTD [LAWS(MAD)-2013-8-146] [REFERRED TO]
STATE OF JHARKHAND VS. B.M.S. ASSOCIATES [LAWS(JHAR)-2022-4-83] [REFERRED TO]
SHRI CHAUDHARY AVADHESH KUMAR, EX.PRESIDENT OF VOLLEYBALL FEDERATION OF INDIA, NO.7, LAXMI ROAD, DALANWALA, DEHRADUN 248 001, UTTARKHAND VS. VOLLEYBALL FEDERATION OF INDIA REP. BY ITS GENERAL SECRETARY ROOM NO.72, JAWAHARLAL NEHRU STADIUM PARK TOWN, CHENNAI 600 003. THROUGH THE AUTHORISED SIGNATORY, J.NADARAJAN, JOINT SECRETARY [LAWS(MAD)-2017-4-8] [REFERRED TO]
Y.P. KHANNA VS. N.P.S. BHANDARI [LAWS(DLH)-2013-8-189] [REFERRED TO]
GPT INFRA PROJECTS LIMITED VS. MIKI WIRE WORKS PVT. LTD. [LAWS(CAL)-2023-3-30] [REFERRED TO]
BHARAT OMAN REFINERIES LTD VS. MANTECH CONSULTANTS A PROPRIETARY FIRM THROUGH ITS PROPRIETOR  VITHALBHAI PATEL [LAWS(BOM)-2012-5-1] [REFERRED TO]
FUTURE RETAIL LTD VS. AMAZON.COM INVESTMENT HOLDINGS LLC [LAWS(DLH)-2020-12-12] [REFERRED TO]
KONKAN RAILWAY CORPORATION LTD VS. PATEL ENGINEERING COMPANY LTD [LAWS(BOM)-2004-8-179] [REFERRED TO]
UNION OF INDIA VS. AMCO TRADERS [LAWS(MAD)-2019-10-197] [REFERRED TO]
NATIONAL COUNCIL OF Y.M.C. OF INDIA VS. SUDHIR CHANDRA DATT [LAWS(MPH)-2012-9-87] [REFERRED TO]
PERIN HOSHANG DAVIERWALLA VS. KOBAD DORABJI [LAWS(BOM)-2013-9-13] [REFERRED TO]
ANITA GARG VS. GLENCORE GRAIN ROTTERDAM B V [LAWS(DLH)-2011-8-263] [REFERRED TO]
VIDYAWATI CONSTRUCTION COMPANY VS. UNION OF INDIA [LAWS(ALL)-2020-11-45] [REFERRED TO]
NEMAI CHAND PAL VS. NADER CHAND ALIAS PRABHAT PAL [LAWS(CAL)-2011-4-53] [REFERRED TO]
RAMAWATAR BABULAL JAJODIA VS. RAJEEV ANAND [LAWS(BOM)-2019-10-144] [REFERRED TO]
VIPUL AGARWAL VS. ATUL KANODIA AND CO [LAWS(ALL)-2003-3-91] [REFERRED TO]
P.K. RAMACHANDRAN VS. SREE NARAYANA TRUST MEDICAL MISSION [LAWS(KER)-2007-9-91] [REFERRED TO]
ALOK KUMAR LODHA AND ORS. VS. ASIAN HOTELS (NORTH) LIMITED AND ORS. [LAWS(DLH)-2020-12-156] [REFERRED TO]
P. SUBRAMANI VS. P. RAJAGOPAL [LAWS(MAD)-2021-3-385] [REFERRED TO]
QUIPPO CONSTRUCTION EQUIPMENT LIMITED VS. JANARDAN NIRMAN PVT. LIMITED [LAWS(SC)-2020-4-38] [REFERRED TO]
S. L. GOYAL VS. STATE OF M. P. [LAWS(MPH)-2022-1-94] [REFERRED TO]
RAJPAL CONSTRUCTION CO. VS. STATE OF M.P. [LAWS(MPH)-2022-1-36] [REFERRED TO]
M/S.CIMMCO BIRLA LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2010-12-107] [REFERRED TO]
UNION OF INDIA VS. PAM DEVELOPMENT PVT LTD [LAWS(CAL)-2005-6-16] [REFERRED TO]
STATE OF WEST BENGAL VS. SARKAR AND SARKAR [LAWS(CAL)-2005-9-53] [REFERRED TO]
DAMODAR VALLEY CORPORATION VS. CENTRAL CONCRETE AND ALLIED PRODUCTS LTD [LAWS(CAL)-2006-12-30] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. HARCHARAN DASS GUPTA [LAWS(DLH)-2012-10-10] [REFERRED TO]
GUNJAN SINHA JAIN VS. REGISTRAR GENERAL HIGH COURT OF DELHI [LAWS(DLH)-2012-4-1] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. HARCHARAN DASS GUPTA [LAWS(DLH)-2012-9-597] [REFERRED]
SATISH KUMAR VS. UOI [LAWS(DLH)-2008-7-252] [REFERRED TO]
UNION OF INDIA VS. J G ENGINEERS PVT LTD [LAWS(GAU)-2005-2-21] [REFERRED TO]
CHANDERMANI PVT LTD VS. DAWER FABRICS [LAWS(DLH)-2014-9-659] [REFERRED]
UNION PUBLIC SERVICE COMMISSION VS. CHANDAN KUMAR [LAWS(DLH)-2015-12-581] [REFERRED]
BHUPINDER SINGH MACHRE VS. VIVEK VARMA [LAWS(DLH)-2013-5-16] [REFERRED TO]
HEMANT KUMAR ROHATGI VS. SOUTH DELHI MATERNITY & NURSING HOME PRIVATE LTD [LAWS(DLH)-2012-7-363] [REFERRED TO]
S N MALHOTRA VS. AIRPORT AUTHORITY OF INDIA [LAWS(DLH)-2008-4-43] [REFERRED TO]
NATIONAL RUBBER CORPORATION VS. M R CHOUDHARY [LAWS(DLH)-2009-8-14] [REFERRED TO]
ASHOK S/O SHIVAL INGAPPA HUMBARWADI; DUNDAPPA S/O SHIVALINGAPPA HUMBARWADI AND ORS VS. VASUDEV S/O PADAPPA HANJI AND ORS [LAWS(KAR)-2012-7-606] [REFERRED]
BHAGAWAT SONKER VS. UNION OF INDIA [LAWS(CHH)-2022-4-82] [REFERRED TO]
PUSHPA P MULCHANDANI VS. ADMIRAL RADHAKRISHIN TAHILIANI [LAWS(BOM)-2007-10-198] [REFERRED TO]
UNION OF INDIA VS. CHAWLA INTERBILD CONSTRUCTION COMPANY PRIVATE LIMITED [LAWS(BOM)-2002-12-31] [REFERRED TO]
VIMAL G JAIN VS. VERTEX FINANCIAL SERVICES PVT LTD [LAWS(BOM)-2007-2-108] [REFERRED TO]
RADHEY SHYAM ASSOCIATES VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-189] [REFERRED TO]
BASAI STEELS PRIVATE LIMITED, PARVATHI NAGAR, BALLARI VS. GOBINS INDIA ENGINEERING PRIVATE LIMITED, VIDYANAGAR, BALLARI AND ANOTHER [LAWS(KAR)-2017-4-77] [REFERRED TO]
B.B.M ENTERPRISES VS. STATE OF WEST BENGAL [LAWS(SC)-2020-7-24] [REFERRED TO]
CLIFF NAVIGATION S A VS. LMJ INTERNATIONAL LIMITED [LAWS(CAL)-2015-7-24] [REFERRED TO]
ROPTONAL LTD VS. ANEES BAZMEE [LAWS(BOM)-2016-6-8] [REFERRED TO]
UNION OF INDIA VS. SURENDRANATH KANUNGO SI [LAWS(CAL)-2004-6-44] [REFERRED TO]
RISHABHKUMAR S/O BABULAL JEJANI VS. SECRETARY TO THE GOVERNMENT OF INDIA [LAWS(BOM)-2021-11-111] [REFERRED TO]
P D KHANNA VS. ASHWANI KHANNA [LAWS(DLH)-2008-8-94] [REFERRED TO]
IRCON INTERNATIONAL LIMITED VS. SATYA PRAKASH BUILDERS LIMITED [LAWS(DLH)-2017-4-196] [REFERRED TO]
CIMMCO BIRLA LIMITED VS. THE STATE OF HARYANA AND ANR. [LAWS(P&H)-2010-12-151] [REFERRED TO]
BHARAT SANCHAR NIGAM LTD. VS. NATIONAL TELECOM OF INDIA LTD. AND ORS. [LAWS(DLH)-2016-1-47] [REFERRED TO]
UNION OF INDIA VS. SUNDER LAL [LAWS(CHH)-2022-4-5] [REFERRED TO]
KRISHAK BHARATI COOPERATIVE LIMITED VS. ALUTEC INC [LAWS(DLH)-2002-3-94] [REFERRED]
SHYAM TELECOM LTD VS. ARM LTD [LAWS(DLH)-2004-9-154] [REFERRED TO]
SUNIL KUMAR AGARWAL VS. GOVIND RAM AGARWAL & ORS [LAWS(CAL)-2018-9-87] [REFERRED TO]
SIFANDROS CARRIER LTD VS. LMJ INTERNATIONAL LTD [LAWS(CAL)-2018-10-13] [REFERRED TO]
Krishna Kumar Mundhra VS. Narendra Kumar Anchalia [LAWS(CAL)-2003-8-41] [REFERRED TO]
DEBI PRASAD SATAPATHY, SON OF BRAHMANANDA SATAPATHY VS. UNION OF INDIA, THROUGH [LAWS(BOM)-2017-10-173] [REFERRED TO]
IFIN COMMODITIES LIMITED VS. AYESHA MADGAVKAR, HAVING OFFICE AT NIZARI BHAWAN [LAWS(BOM)-2018-8-131] [REFERRED TO]
OIL INDIA LIMITED VS. ESSAR OIL LIMITED [LAWS(DLH)-2012-8-139] [REFERRED TO]
ORIENT BELL LTD. VS. KANERIA GRANITO LTD & ANR. [LAWS(DLH)-2017-2-43] [REFERRED TO]