Referred Judgements :-

N SUKUMARAN NAIR VS. FOOD INSPECTOR MAVELIKARA [REFERRED]
STATE OF PUNJAB VS. KESAR SINGH [REFERRED]
SANTOSH KUMAR VS. MUNICIPAL CORPORATION [REFERRED]

Cited Judgements :-

SUNIL KUMAR VERMA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(SC)-2015-9-89] [REFERRED TO]
SUNIL KUMAR VERMA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(SC)-2015-9-89] [REFERRED TO]
NOIDA ENTREPRENEURS ASSOCIATION VS. NOIDA [LAWS(SC)-2011-5-28] [REFERRED TO]
NOIDA ENTREPRENEURS ASSOCIATION VS. NOIDA [LAWS(SC)-2011-5-28] [REFERRED TO]
CHAMPION R. SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2014-12-17] [REFERRED TO]
CHAMPION R. SANGMA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2014-12-17] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. MUKUND TRIAMBAK KAPRE [LAWS(MHCDRC)-2013-9-3] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. MUKUND TRIAMBAK KAPRE [LAWS(MHCDRC)-2013-9-3] [REFERRED TO]
R. ANGAYARKANI VS. SECRETARY TO THE GOVERNMENT [LAWS(MAD)-2017-1-234] [REFERRED TO]
R. ANGAYARKANI VS. SECRETARY TO THE GOVERNMENT [LAWS(MAD)-2017-1-234] [REFERRED TO]
GEORGEKUTTY Y. VS. STATE OF KERALA [LAWS(KER)-2015-12-133] [REFERRED TO]
GEORGEKUTTY Y. VS. STATE OF KERALA [LAWS(KER)-2015-12-133] [REFERRED TO]
STATE OF KERALA VS. UNNI [LAWS(KER)-2012-12-232] [REFERRED TO]
STATE OF KERALA VS. UNNI [LAWS(KER)-2012-12-232] [REFERRED TO]
TUMAKURU CITY CORPORATION VS. TUMKURU POURA KARMIKARA SANGHA (REGD. ) [LAWS(KAR)-2022-12-116] [REFERRED TO]
TUMAKURU CITY CORPORATION VS. TUMKURU POURA KARMIKARA SANGHA (REGD. ) [LAWS(KAR)-2022-12-116] [REFERRED TO]
KOLKATA MUNICIPAL CORPORATION VS. YUSUF KHAN [LAWS(CAL)-2021-3-69] [REFERRED TO]
KOLKATA MUNICIPAL CORPORATION VS. YUSUF KHAN [LAWS(CAL)-2021-3-69] [REFERRED TO]
ABHAI RAM SAND VS. DEBT RECOVERY TRIBUNAL [LAWS(ALL)-2003-9-222] [REFERRED TO]
SANDEEP PALACE GOPIGANJ BHADOHI VS. STATE OF U P [LAWS(ALL)-2003-11-138] [REFERRED TO]
SANDEEP PALACE GOPIGANJ BHADOHI VS. STATE OF U P [LAWS(ALL)-2003-11-138] [REFERRED TO]
RAVINDRA KUMAR VS. DISTRICT MAGISTRATE [LAWS(ALL)-2004-10-129] [REFERRED TO]
RAVINDRA KUMAR VS. DISTRICT MAGISTRATE [LAWS(ALL)-2004-10-129] [REFERRED TO]
ABHAI RAM SAND VS. DEBT RECOVERY TRIBUNAL [LAWS(ALL)-2003-9-222] [REFERRED TO]
SUNITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-628] [REFERRED TO]
SUNITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-628] [REFERRED TO]
SUNITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-628] [REFERRED TO]
SUNITA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-628] [REFERRED TO]
DELHI JAL BOARD VS. WORKMEN OF ERSTWHILE DELHI WATER SUPPLY [LAWS(DLH)-2006-2-155] [REFERRED TO]
DELHI JAL BOARD VS. WORKMEN OF ERSTWHILE DELHI WATER SUPPLY [LAWS(DLH)-2006-2-155] [REFERRED TO]
RAJA SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-1-299] [REFERRED TO]
RAJA SINGH VS. STATE OF U.P. [LAWS(ALL)-2019-1-299] [REFERRED TO]
HARI OM VS. STATE [LAWS(ALL)-2019-1-316] [REFERRED TO]
HARI OM VS. STATE [LAWS(ALL)-2019-1-316] [REFERRED TO]
TRIDIB BHATTACHARJEE VS. RANJIT ROY [LAWS(CAL)-2003-7-14] [REFERRED TO]
TRIDIB BHATTACHARJEE VS. RANJIT ROY [LAWS(CAL)-2003-7-14] [REFERRED TO]
RAHUL S/O VIRENDRA DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-72] [REFERRED TO]
RAHUL S/O VIRENDRA DESHMUKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-5-72] [REFERRED TO]
PUNJAB NATIONAL BANK VS. OFFICIAL LIQUIDATOR OF AESCULAPIUS REMEDIES LTD [LAWS(GJH)-2015-3-247] [REFERRED TO]
PUNJAB NATIONAL BANK VS. OFFICIAL LIQUIDATOR OF AESCULAPIUS REMEDIES LTD [LAWS(GJH)-2015-3-247] [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [LAWS(SC)-2015-12-10] [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [LAWS(SC)-2015-12-10] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAMMAD MUSLIM TAGALA [LAWS(SC)-2014-10-11] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAMMAD MUSLIM TAGALA [LAWS(SC)-2014-10-11] [REFERRED TO]
SHREE GANESH STEEL ROLLING MILLS LIMITED VS. ASSISTANT COMMISSIONER OF CUSTOMS, (SEA PORT - APPRAISING GROUP); ADDITIONAL DIRECTOR-GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE AND COMMISSIONER OF CUSTOMS [LAWS(MAD)-2005-7-245] [REFERRED]
SHREE GANESH STEEL ROLLING MILLS LIMITED VS. ASSISTANT COMMISSIONER OF CUSTOMS, (SEA PORT - APPRAISING GROUP); ADDITIONAL DIRECTOR-GENERAL, DIRECTORATE OF REVENUE INTELLIGENCE AND COMMISSIONER OF CUSTOMS [LAWS(MAD)-2005-7-245] [REFERRED]
BHIM SINGH VERMA VS. YATENDRA KUMAR YADAV AND ORS. [LAWS(MEGH)-2015-8-7] [REFERRED TO]
BHIM SINGH VERMA VS. YATENDRA KUMAR YADAV AND ORS. [LAWS(MEGH)-2015-8-7] [REFERRED TO]
UPPER LALHA COOP. AGRICULTURE SERVICE SOCIETY LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-11-27] [REFERRED TO]
UPPER LALHA COOP. AGRICULTURE SERVICE SOCIETY LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-11-27] [REFERRED TO]
B S THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-3-9] [REFERRED TO]
B S THAKUR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-3-9] [REFERRED TO]
DEVARAJ VS. DAYARATHINI MAJOR [LAWS(KAR)-2020-3-124] [REFERRED TO]
DEVARAJ VS. DAYARATHINI MAJOR [LAWS(KAR)-2020-3-124] [REFERRED TO]
SATTE OF KERALA VS. UNNI [LAWS(KER)-2012-12-245] [REFERRED TO]
SATTE OF KERALA VS. UNNI [LAWS(KER)-2012-12-245] [REFERRED TO]
RAJIV KUMAR VS. STATE OF U.P. AND ANR. [LAWS(SC)-2017-8-66] [REFERRED TO]
RAJIV KUMAR VS. STATE OF U.P. AND ANR. [LAWS(SC)-2017-8-66] [REFERRED TO]
SURYA PRAKASH PANDEY VS. STATE OF U P [LAWS(ALL)-2014-8-437] [REFERRED TO]
SURYA PRAKASH PANDEY VS. STATE OF U P [LAWS(ALL)-2014-8-437] [REFERRED TO]
STATE OF UP VS. SUNIL KUMAR VERMA [LAWS(ALL)-2010-7-12] [REFERRED TO]
STATE OF UP VS. SUNIL KUMAR VERMA [LAWS(ALL)-2010-7-12] [REFERRED TO]
STATE OF UP VS. SUNIL KUMAR VERMA [LAWS(ALL)-2010-7-12] [REFERRED TO]
STATE OF UP VS. SUNIL KUMAR VERMA [LAWS(ALL)-2010-7-12] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY VS. NAFISHA BEGUM [LAWS(ALL)-2019-7-110] [REFERRED TO]
AGRA DEVELOPMENT AUTHORITY VS. NAFISHA BEGUM [LAWS(ALL)-2019-7-110] [REFERRED TO]
RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD) THRU CONVENOR VS. STATE OF U.P. & ANOTHER [LAWS(ALL)-2017-3-46] [REFERRED TO]
RASHTRIYA KISAN MAZDOOR SANGATHAN (REGD) THRU CONVENOR VS. STATE OF U.P. & ANOTHER [LAWS(ALL)-2017-3-46] [REFERRED TO]
OM PRAKASH VS. DAKSHINANCHAL VIDYUT VITRAN NIGAMLTD [LAWS(ALL)-2006-5-218] [REFERRED TO]
OM PRAKASH VS. DAKSHINANCHAL VIDYUT VITRAN NIGAMLTD [LAWS(ALL)-2006-5-218] [REFERRED TO]
AJEET SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-7-107] [REFERRED TO]
AJEET SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-7-107] [REFERRED TO]
RAVINDRA PAL MISHRA SRI CHANDRA SHEKHAR MISHRA VS. ETAH DISTRICT CO OPERATIVE BANK LTD [LAWS(ALL)-2004-3-253] [REFERRED TO]
RAVINDRA PAL MISHRA SRI CHANDRA SHEKHAR MISHRA VS. ETAH DISTRICT CO OPERATIVE BANK LTD [LAWS(ALL)-2004-3-253] [REFERRED TO]
MODI INDUSTRIES LTD VS. STATE OF U P [LAWS(ALL)-2004-5-68] [REFERRED TO]
MODI INDUSTRIES LTD VS. STATE OF U P [LAWS(ALL)-2004-5-68] [REFERRED TO]
STATE OF U P VS. SANJAY KUMAR PANDEY [LAWS(ALL)-2004-8-193] [REFERRED TO]
STATE OF U P VS. SANJAY KUMAR PANDEY [LAWS(ALL)-2004-8-193] [REFERRED TO]
TARUN CHANDRA DEY VS. STATE OF TRIPURA [LAWS(GAU)-2003-1-8] [REFERRED TO]
TARUN CHANDRA DEY VS. STATE OF TRIPURA [LAWS(GAU)-2003-1-8] [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAJENDRA PRASAD [LAWS(ALL)-2003-10-182] [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAJENDRA PRASAD [LAWS(ALL)-2003-10-182] [REFERRED TO]
M/S JAIPRAKASH-GAYATRI JOINT VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-11-28] [REFERRED TO]
M/S JAIPRAKASH-GAYATRI JOINT VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-11-28] [REFERRED TO]
SECRETARY SALIAR MAHAJANA HIGHER SECONDARY SCHOOLS ARUPPUKOTTAI VIRUDHUNAGAR DISTRICT VS. G SUBBURAJ [LAWS(MAD)-2004-12-42] [REFERRED TO]
SECRETARY SALIAR MAHAJANA HIGHER SECONDARY SCHOOLS ARUPPUKOTTAI VIRUDHUNAGAR DISTRICT VS. G SUBBURAJ [LAWS(MAD)-2004-12-42] [REFERRED TO]
S NALINI VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-9-195] [REFERRED TO]
S NALINI VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-9-195] [REFERRED TO]
RAMESH CHAND PRASHER VS. STATE OF HIMACHAL PRADESH THROUGH SECRETARY [LAWS(HPH)-2012-8-76] [REFERRED TO]
RAMESH CHAND PRASHER VS. STATE OF HIMACHAL PRADESH THROUGH SECRETARY [LAWS(HPH)-2012-8-76] [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [LAWS(SC)-2002-12-93] [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [LAWS(SC)-2002-12-93] [REFERRED TO]
VEER SINGH KOTHARI VS. STATE BANK OF INDIA [LAWS(ORI)-2008-9-3] [REFERRED TO]
VEER SINGH KOTHARI VS. STATE BANK OF INDIA [LAWS(ORI)-2008-9-3] [REFERRED TO]
MADANLAL VS. BHANWARLAL [LAWS(RAJ)-2003-1-23] [REFERRED TO]
MADANLAL VS. BHANWARLAL [LAWS(RAJ)-2003-1-23] [REFERRED TO]
PROMUK HOFFMAN INTERNATIONAL LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-8-24] [REFERRED TO]
PROMUK HOFFMAN INTERNATIONAL LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-8-24] [REFERRED TO]
ROHIDAS S/O NAKALIRAM DULGACH VS. NANDED-WAGHALA CITY MUNICIPAL CORPORATION [LAWS(BOM)-2019-8-178] [REFERRED TO]
ROHIDAS S/O NAKALIRAM DULGACH VS. NANDED-WAGHALA CITY MUNICIPAL CORPORATION [LAWS(BOM)-2019-8-178] [REFERRED TO]
INDIAN BANK VS. TECHNO FUTURA INTERNATIONAL LTD. [LAWS(DR)-2006-3-14] [REFERRED TO]
INDIAN BANK VS. TECHNO FUTURA INTERNATIONAL LTD. [LAWS(DR)-2006-3-14] [REFERRED TO]
CENTRAL BOARD OF TRUSTEES VS. AKOLA JANTA COMMERCIAL CO.OPERATIVE BANK LTD [LAWS(BOM)-2022-7-17] [REFERRED TO]
CENTRAL BOARD OF TRUSTEES VS. AKOLA JANTA COMMERCIAL CO.OPERATIVE BANK LTD [LAWS(BOM)-2022-7-17] [REFERRED TO]
GOLAP CHAND PRASAD GUPTA VS. STATE OF ASSAM [LAWS(GAU)-2004-6-14] [REFERRED TO]
GOLAP CHAND PRASAD GUPTA VS. STATE OF ASSAM [LAWS(GAU)-2004-6-14] [REFERRED TO]
PREM CHANDRA MISHRA VS. IIND ADDITIONAL DISTRICT JUDGE ETAH [LAWS(ALL)-2008-9-16] [REFERRED TO]
PREM CHANDRA MISHRA VS. IIND ADDITIONAL DISTRICT JUDGE ETAH [LAWS(ALL)-2008-9-16] [REFERRED TO]
CHHATRAPAL SINGH VS. STATE OF U P [LAWS(ALL)-2003-9-193] [REFERRED TO]
CHHATRAPAL SINGH VS. STATE OF U P [LAWS(ALL)-2003-9-193] [REFERRED TO]
IFCI LTD VS. O L OF GUJARAT INJECT LTD [LAWS(GJH)-2015-3-248] [REFERRED TO]
IFCI LTD VS. O L OF GUJARAT INJECT LTD [LAWS(GJH)-2015-3-248] [REFERRED TO]
DHAJBEER SINGH RAWAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-7-100] [REFERRED TO]
DHAJBEER SINGH RAWAT VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-7-100] [REFERRED TO]
CHAUHAN ISHWARBHAI DUDHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-76] [REFERRED TO]
CHAUHAN ISHWARBHAI DUDHABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-76] [REFERRED TO]
RAMESH CHANDRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-5-139] [REFERRED TO]
RAMESH CHANDRA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-5-139] [REFERRED TO]
STATE GOVERNMENT OF NCT OF DELHI VS. PREM RAJ [LAWS(SC)-2003-8-103] [REFERRED]
STATE GOVERNMENT OF NCT OF DELHI VS. PREM RAJ [LAWS(SC)-2003-8-103] [REFERRED]
SUDHIR KUMAR BAJPAI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-82] [REFERRED TO]
SUDHIR KUMAR BAJPAI AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-82] [REFERRED TO]
BODHISATWA SAMAJ SEVA SANSTHAN U.P. AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-49] [REFERRED TO]
BODHISATWA SAMAJ SEVA SANSTHAN U.P. AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-11-49] [REFERRED TO]
SANJAY KUMAR VS. STATE OF U P [LAWS(ALL)-2013-1-231] [REFERRED TO]
SANJAY KUMAR VS. STATE OF U P [LAWS(ALL)-2013-1-231] [REFERRED TO]
K.M. COLLEGE OF EDUCATION, MURIYA GHATAMPUR, KANPUR NAGAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-7-175] [REFERRED TO]
K.M. COLLEGE OF EDUCATION, MURIYA GHATAMPUR, KANPUR NAGAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-7-175] [REFERRED TO]
U S SINHA DR VS. STATE OF U P [LAWS(ALL)-2003-7-20] [REFERRED TO]
U S SINHA DR VS. STATE OF U P [LAWS(ALL)-2003-7-20] [REFERRED TO]
NAGARATHNA ALIAS RATHNA VS. STATE OF KARNATAKA [LAWS(KAR)-2009-1-43] [REFERRED TO]
NAGARATHNA ALIAS RATHNA VS. STATE OF KARNATAKA [LAWS(KAR)-2009-1-43] [REFERRED TO]
SECRETARY - INDIAN RED CROSS SOCIETY & 1 VS. MANOJ AMBARAM KAHAR & 1 [LAWS(GJH)-2014-3-184] [REFERRED TO]
SECRETARY - INDIAN RED CROSS SOCIETY & 1 VS. MANOJ AMBARAM KAHAR & 1 [LAWS(GJH)-2014-3-184] [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LTD VS. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD [LAWS(SC)-2006-11-112] [REFERRED TO]
INDIAN DRUGS AND PHARMACEUTICALS LTD VS. WORKMAN INDIAN DRUGS AND PHARMACEUTICALS LTD [LAWS(SC)-2006-11-112] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MADHO SINGH [LAWS(RAJ)-2003-9-4] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MADHO SINGH [LAWS(RAJ)-2003-9-4] [REFERRED TO]
M SARAVANAKUMAR VS. SECRETARY TO GOVT EDUCATION DEPARTMENT [LAWS(MAD)-2005-7-96] [REFERRED TO]
M SARAVANAKUMAR VS. SECRETARY TO GOVT EDUCATION DEPARTMENT [LAWS(MAD)-2005-7-96] [REFERRED TO]
MUTHIRAM PARAMBATH HARIDAS VS. STATE OF ASSAM [LAWS(GAU)-2003-1-9] [REFERRED TO]
MUTHIRAM PARAMBATH HARIDAS VS. STATE OF ASSAM [LAWS(GAU)-2003-1-9] [REFERRED TO]
Gordhan Singh VS. Abdulji Alamji [LAWS(MPH)-2005-1-134] [REFERRED TO]
Gordhan Singh VS. Abdulji Alamji [LAWS(MPH)-2005-1-134] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SANJEEV BALKRISHNA SHIRSAT [LAWS(MHCDRC)-2013-12-10] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SANJEEV BALKRISHNA SHIRSAT [LAWS(MHCDRC)-2013-12-10] [REFERRED TO]
RAKESH KUMAR VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2005-11-34] [REFERRED TO]
RAKESH KUMAR VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2005-11-34] [REFERRED TO]
ASSTT. CIT VS. NORMA DETERGENT (PVT.) LTD. [LAWS(GJH)-2016-2-91] [REFERRED TO]
ASSTT. CIT VS. NORMA DETERGENT (PVT.) LTD. [LAWS(GJH)-2016-2-91] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SWAPNA ROY [LAWS(ALL)-2010-5-330] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SWAPNA ROY [LAWS(ALL)-2010-5-330] [REFERRED TO]
JIBAN KUMAR GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-11-19] [REFERRED TO]
JIBAN KUMAR GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-11-19] [REFERRED TO]
ANSAL HOUSING AND CONSTRUCTION LTD VS. STATE OF U P [LAWS(ALL)-2004-7-37] [REFERRED TO]
ANSAL HOUSING AND CONSTRUCTION LTD VS. STATE OF U P [LAWS(ALL)-2004-7-37] [REFERRED TO]
AMBALAL SARABHAI ENTERPRISES LIMITED VS. RAJEEV DAGA [LAWS(CAL)-2013-12-11] [REFERRED TO]
AMBALAL SARABHAI ENTERPRISES LIMITED VS. RAJEEV DAGA [LAWS(CAL)-2013-12-11] [REFERRED TO]
B. VENKATESWARLU VS. GOVERNMENT OF A.P. [LAWS(APH)-2014-3-3] [REFERRED TO]
B. VENKATESWARLU VS. GOVERNMENT OF A.P. [LAWS(APH)-2014-3-3] [REFERRED TO]
LOGIX BUILDWELL PRIVATE LIMITED VS. STATE OF U.P [LAWS(ALL)-2022-8-25] [REFERRED TO]
LOGIX BUILDWELL PRIVATE LIMITED VS. STATE OF U.P [LAWS(ALL)-2022-8-25] [REFERRED TO]
CENTRAL BOARD OF SECONDARY EDUCATION VS. TUSHR WELFARE SOCIETY [LAWS(DLH)-2005-12-31] [RELIED ON]
RAVINDER KUMAR VS. DIRECTOR, AIIMS [LAWS(DLH)-2005-12-161] [REFERRED TO]
RAVINDER KUMAR VS. DIRECTOR, AIIMS [LAWS(DLH)-2005-12-161] [REFERRED TO]
STATE OF MAHARASHTRA VS. MURARAO MALOJIRAO GHORPADE [LAWS(BOM)-2009-10-34] [REFERRED TO]
STATE OF MAHARASHTRA VS. MURARAO MALOJIRAO GHORPADE [LAWS(BOM)-2009-10-34] [REFERRED TO]
CENTRAL BOARD OF SECONDARY EDUCATION VS. TUSHR WELFARE SOCIETY [LAWS(DLH)-2005-12-31] [RELIED ON]
RAKESH KUMAR SRIVASTAVA VS. CHIEF ENGINEER IRRIGATION DEPARTMENT [LAWS(ALL)-2012-7-327] [REFERRED TO]
RAKESH KUMAR SRIVASTAVA VS. CHIEF ENGINEER IRRIGATION DEPARTMENT [LAWS(ALL)-2012-7-327] [REFERRED TO]
SHYAM DEV VS. STATE OF U P [LAWS(ALL)-2013-1-90] [REFERRED TO]
SHYAM DEV VS. STATE OF U P [LAWS(ALL)-2013-1-90] [REFERRED TO]
KRIPA SHANKER VS. STATE OF U.P. [LAWS(ALL)-2018-12-214] [REFERRED TO]
KRIPA SHANKER VS. STATE OF U.P. [LAWS(ALL)-2018-12-214] [REFERRED TO]
R.L. SRIVASTAVA VS. SAM HIGINBOTTOM INSTITUTE OF AGRICULTURE AND ORS. [LAWS(ALL)-2016-4-46] [REFERRED TO]
R.L. SRIVASTAVA VS. SAM HIGINBOTTOM INSTITUTE OF AGRICULTURE AND ORS. [LAWS(ALL)-2016-4-46] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-9-195] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-9-195] [REFERRED TO]
SOMARU PRASAD. VS. STATE OF U.P. [LAWS(ALL)-2019-1-260] [REFERRED TO]
SOMARU PRASAD. VS. STATE OF U.P. [LAWS(ALL)-2019-1-260] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SINDHUBAI KONDIRAM DARWANTE [LAWS(BOM)-2010-3-119] [REFERRED TO [ 9 ]]
UNITED INDIA INSURANCE CO LTD VS. SINDHUBAI KONDIRAM DARWANTE [LAWS(BOM)-2010-3-119] [REFERRED TO [ 9 ]]
LT.COL.(MRS.) SAROJ MAHANTA VS. UNION OF INDIA & ORS. [LAWS(ALL)-2003-4-304] [REFERRED TO]
LT.COL.(MRS.) SAROJ MAHANTA VS. UNION OF INDIA & ORS. [LAWS(ALL)-2003-4-304] [REFERRED TO]
REKHA VS. PRAMOD KUMAR [LAWS(RAJ)-2003-2-22] [REFERRED TO]
REKHA VS. PRAMOD KUMAR [LAWS(RAJ)-2003-2-22] [REFERRED TO]
ABDUL SALAM VS. MAHARANA PRATAP UNIVERSITY & ORS. [LAWS(RAJ)-2004-2-62] [REFERRED TO]
ABDUL SALAM VS. MAHARANA PRATAP UNIVERSITY & ORS. [LAWS(RAJ)-2004-2-62] [REFERRED TO]
UNION OF INDIA BHARAT SANCHAR NIGAM LTD., CHENNAI VS. P. SHYAMALA [LAWS(MAD)-2017-1-303] [REFERRED TO]
UNION OF INDIA BHARAT SANCHAR NIGAM LTD., CHENNAI VS. P. SHYAMALA [LAWS(MAD)-2017-1-303] [REFERRED TO]
BEAUTY SYIEMLIEH AND ORS. VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-7-9] [REFERRED TO]
BEAUTY SYIEMLIEH AND ORS. VS. THE STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2015-7-9] [REFERRED TO]
RAMCHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-9-37] [REFERRED TO]
RAMCHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-9-37] [REFERRED TO]
RAVIKANT DATTATRAY CHANDPURE VS. SURESH SHANKAR AHIRE [LAWS(BOM)-2006-10-33] [REFERRED TO]
RAVIKANT DATTATRAY CHANDPURE VS. SURESH SHANKAR AHIRE [LAWS(BOM)-2006-10-33] [REFERRED TO]
TAPARIA OVERSEAS P LIMITED VS. UNION OF INDIA [LAWS(BOM)-2003-1-107] [REFERRED TO]
TAPARIA OVERSEAS P LIMITED VS. UNION OF INDIA [LAWS(BOM)-2003-1-107] [REFERRED TO]
UNION OF INDIA VS. CENTRAL INFORMATION COMMISSION [LAWS(DLH)-2012-7-159] [REFERRED TO]
UNION OF INDIA VS. CENTRAL INFORMATION COMMISSION [LAWS(DLH)-2012-7-159] [REFERRED TO]
BHARAT COKING COAL LTD KOYLA VS. DLF POWER LIMITED AND JHARKHAND [LAWS(ET)-2012-2-14] [REFERRED TO]
BHARAT COKING COAL LTD KOYLA VS. DLF POWER LIMITED AND JHARKHAND [LAWS(ET)-2012-2-14] [REFERRED TO]
M/S. JAIPRAKASH-GAYATRI JOINT VENTURE VS. STATE OF A.P. [LAWS(APH)-2017-10-6] [REFERRED TO]
M/S. JAIPRAKASH-GAYATRI JOINT VENTURE VS. STATE OF A.P. [LAWS(APH)-2017-10-6] [REFERRED TO]
A. MUTHYALA AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2018-2-56] [REFERRED TO]
A. MUTHYALA AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2018-2-56] [REFERRED TO]
KRISHNA RICE MILLS VS. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL ALLAHABAD [LAWS(ALL)-2003-8-204] [REFERRED TO]
KRISHNA RICE MILLS VS. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL ALLAHABAD [LAWS(ALL)-2003-8-204] [REFERRED TO]
RAJENDRA TYAGI VS. STATE OF U P [LAWS(ALL)-2012-11-51] [REFERRED TO]
RAJENDRA TYAGI VS. STATE OF U P [LAWS(ALL)-2012-11-51] [REFERRED TO]
AJOULI BRAHAMANA AGRICULTURE COOPERATIVE SERVICE SOCIETY LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-72] [REFERRED TO]
AJOULI BRAHAMANA AGRICULTURE COOPERATIVE SERVICE SOCIETY LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-72] [REFERRED TO]
MATEHAR CO-OPERATIVE SERVICE SOCIETY LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-11-24] [REFERRED TO]
MATEHAR CO-OPERATIVE SERVICE SOCIETY LTD. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-11-24] [REFERRED TO]
PRAJAPATI HITESH MOHANLAL VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-235] [REFERRED TO]
PRAJAPATI HITESH MOHANLAL VS. STATE OF GUJARAT [LAWS(GJH)-2016-7-235] [REFERRED TO]
S.A. MIYAJAN VS. UNION OF INDIA [LAWS(MAD)-2014-2-1] [REFERRED TO]
S.A. MIYAJAN VS. UNION OF INDIA [LAWS(MAD)-2014-2-1] [REFERRED TO]
KESHAV DEV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-5-31] [REFERRED TO]
KESHAV DEV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-5-31] [REFERRED TO]
MOHAMMAD SHAHBAJ ALAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-10-37] [REFERRED TO]
MOHAMMAD SHAHBAJ ALAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-10-37] [REFERRED TO]
ROOPAKALA PRASAD VS. UNIVERSITY GRANTS COMMISSION [LAWS(KER)-2012-12-103] [REFERRED TO]
ROOPAKALA PRASAD VS. UNIVERSITY GRANTS COMMISSION [LAWS(KER)-2012-12-103] [REFERRED TO]
USHAM IBOTOMBI SINGH VS. STATE BANK OF INDIA [LAWS(MANIP)-2013-5-12] [REFERRED TO]
USHAM IBOTOMBI SINGH VS. STATE BANK OF INDIA [LAWS(MANIP)-2013-5-12] [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [LAWS(PAT)-2021-9-8] [REFERRED TO]
SUNITA DEVI VS. STATE OF BIHAR [LAWS(PAT)-2021-9-8] [REFERRED TO]
ROHIDAS VS. NANDED [LAWS(BOM)-2019-8-258] [REFERRED TO]
ROHIDAS VS. NANDED [LAWS(BOM)-2019-8-258] [REFERRED TO]
PRADIP KR JAIN VS. STATE OF ASSAM [LAWS(GAU)-2006-6-27] [REFERRED TO]
PRADIP KR JAIN VS. STATE OF ASSAM [LAWS(GAU)-2006-6-27] [REFERRED TO]
PRIYANKA OVERSEAS PVT LTD VS. J AND K BANK LTD [LAWS(J&K)-2009-6-5] [REFERRED TO]
PRIYANKA OVERSEAS PVT LTD VS. J AND K BANK LTD [LAWS(J&K)-2009-6-5] [REFERRED TO]
HOLIRAM BORDOLOI VS. UNION OF INDIA [LAWS(GAU)-2015-12-44] [REFERRED TO]
HOLIRAM BORDOLOI VS. UNION OF INDIA [LAWS(GAU)-2015-12-44] [REFERRED TO]
C I T III VS. BARODA PEOPLES CO OP BANK LTD [LAWS(GJH)-2005-8-49] [REFERRED TO]
C I T III VS. BARODA PEOPLES CO OP BANK LTD [LAWS(GJH)-2005-8-49] [REFERRED TO]
ITC LIMITED VS. CC APPEALS AND CE [LAWS(ALL)-2003-10-157] [REFERRED TO]
ITC LIMITED VS. CC APPEALS AND CE [LAWS(ALL)-2003-10-157] [REFERRED TO]
TRIBHUWAN NATH SRIVASTAVA VS. CHAIRMAN and MANAGING DIRECTOR INDIAN OVERSEAS BANK CONTROL OFFICE CHENNAI [LAWS(ALL)-2003-9-30] [REFERRED TO]
TRIBHUWAN NATH SRIVASTAVA VS. CHAIRMAN and MANAGING DIRECTOR INDIAN OVERSEAS BANK CONTROL OFFICE CHENNAI [LAWS(ALL)-2003-9-30] [REFERRED TO]
UPENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2003-9-150] [REFERRED TO]
UPENDRA KUMAR VS. STATE OF U P [LAWS(ALL)-2003-9-150] [REFERRED TO]
STATE OF U P VS. U P MADHYAMIK SHIKSHA PARISHAD SHRAMIK SANGH [LAWS(ALL)-2003-9-172] [REFERRED TO]
STATE OF U P VS. U P MADHYAMIK SHIKSHA PARISHAD SHRAMIK SANGH [LAWS(ALL)-2003-9-172] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
KESARI DEVI VS. STATE OF U P [LAWS(ALL)-2005-8-185] [REFERRED TO]
MORIROKU UT INDIA PVT LTD VS. UNION OF INDIA [LAWS(ALL)-2005-9-13] [REFERRED TO]
MORIROKU UT INDIA PVT LTD VS. UNION OF INDIA [LAWS(ALL)-2005-9-13] [REFERRED TO]
NALINI AND ASSOCIATES VS. STATE OF U P [LAWS(ALL)-2004-2-24] [REFERRED TO]
NALINI AND ASSOCIATES VS. STATE OF U P [LAWS(ALL)-2004-2-24] [REFERRED TO]
BAISHALI HOM CHAUDHURI VS. UNION OF INDIA [LAWS(CAL)-2009-7-47] [REFERRED TO]
BAISHALI HOM CHAUDHURI VS. UNION OF INDIA [LAWS(CAL)-2009-7-47] [REFERRED TO]
SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY VS. STATE OF U.P. [LAWS(ALL)-2020-5-46] [REFERRED TO]
SHAKUNTLA EDUCATIONAL AND WELFARE SOCIETY VS. STATE OF U.P. [LAWS(ALL)-2020-5-46] [REFERRED TO]
SARDAR SURJEET SINGH VS. SURESH CHANDRA PORWAL [LAWS(ALL)-2014-3-233] [REFERRED TO]
SARDAR SURJEET SINGH VS. SURESH CHANDRA PORWAL [LAWS(ALL)-2014-3-233] [REFERRED TO]
B F DITTIA VS. APPROPRIATE AUTHORITY [LAWS(APH)-2008-8-28] [REFERRED TO]
B F DITTIA VS. APPROPRIATE AUTHORITY [LAWS(APH)-2008-8-28] [REFERRED TO]
STATE OF U P VS. JEET S BISHT [LAWS(SC)-2007-5-148] [REFERRED TO]
STATE OF U P VS. JEET S BISHT [LAWS(SC)-2007-5-148] [REFERRED TO]