Referred Judgements :-

ANIL KUMAR NEOTIA VS. UNION OF INDIA [REFERRED]
HARI SINGH VS. SUKHBIR SINGH [REFERRED]
BALRAJ VS. STATE OF UTTAR PRADESH [REFERRED]
K BHASKARAN VS. SANKARAN VAIDHYAN BALAN [REFERRED]
PANKAJBHAI NAGJIBHAI PATEL VS. STATE OF GUJARAT [REFERRED]
RAJENDRAN VS. JOSE [REFERRED]

Cited Judgements :-

GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD VS. SECOND INDUSTRIAL TRIBUNAL [LAWS(CAL)-2007-9-56] [REFERRED TO]
FARHAT HUSSAIN AZAD VS. STATE OF U P [LAWS(ALL)-2004-12-80] [REFERRED TO]
SHEIKH SHABBIR VS. SHAIKH YUSUF [LAWS(BOM)-2012-9-82] [REFERRED TO]
SIMBHOLI SUGARS LTD VS. STATE OF U P [LAWS(ALL)-2010-4-132] [REFERRED TO]
STATE VS. PEC LIMITED AND ANR. [LAWS(DLH)-2016-12-68] [REFERRED TO]
MOHAMED ALI MULLA VS. STATE OF GOA [LAWS(BOM)-2005-9-79] [REFERRED TO]
GOA HANDICRAFTS RURAL and SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD VS. SAMUDRA ROPES PVT LTD [LAWS(BOM)-2005-6-46] [REFERRED TO]
DAMODAR S PRABHU VS. B H SAYED [LAWS(BOM)-2007-8-230] [REFERRED TO]
KALIM M KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-2-94] [REFERRED TO]
ATHARVA AGRO CHEMICAL PVT. LTD. VS. GOPAL CHAND BARIK [LAWS(CHH)-2021-2-45] [REFERRED TO]
MURLIDHAR DASHRATH SAPAKLE VS. COMMITTEE SECRUTINY AND VERIFICATION OF TRIBE CLAIMS NASIK [LAWS(BOM)-2001-3-30] [REFERRED TO]
SABA BEGUM VS. STATE OF TELANGANA [LAWS(APH)-2014-11-39] [REFERRED TO]
PAWAN KUMAR VS. SANT LAL [LAWS(DLH)-2012-8-38] [REFERRED TO]
K RAVEENDRAN VS. P CHANDRASEKHARAN [LAWS(KER)-2006-10-86] [REFERRED TO]
C GANGA VS. LAKSHMI AMMAL [LAWS(KER)-2008-3-30] [REFERRED TO]
NARAYANAN NAMBIAR K VS. MATHEW A M [LAWS(KER)-2008-8-21] [REFERRED TO]
M KAMALA KANNAN VS. M MANIKANDAN [LAWS(MAD)-2014-3-92] [REFERRED TO]
SEBASTIAN CHOKKATTU VS. DISTRICT COLLECTOR [LAWS(KER)-2013-8-157] [REFERRED TO]
RAJENDRA MAHESHWARI VS. N K B SECURITIES [LAWS(MPH)-2018-8-81] [REFERRED TO]
SHRIMATI RAGINI GUPTA VS. PIYUSH DUTT SHARMA [LAWS(MPH)-2019-3-20] [REFERRED TO]
RANJEET VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2010-7-134] [REFERRED TO]
DILIP S DAHANUKAR VS. KOTAK MAHINDRA CO LTD [LAWS(SC)-2007-4-32] [RELIED ON]
M BALASUBRAMANI VS. SHINE LEATHER EXPORTS [LAWS(MAD)-2007-4-70] [REFERRED TO]
AFTAB SINGH VS. EMAAR MGF LAND LTD. [LAWS(NCD)-2017-7-20] [REFERRED TO]
GAURAV KHULLAR VS. ELEVEN V INDUSTRIES [LAWS(P&H)-2023-2-148] [REFERRED TO]
JITENDER KUMAR VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2016-2-170] [REFERRED TO]
SUFAL HAIT @ SUFAL CHANDRA HAIT VS. STATE OF W.B. [LAWS(CAL)-2002-5-73] [REFERRED TO]
HEMANT PAVEL GRACIAS VS. SOCORRO SANTAN FERNANDES [LAWS(BOM)-2007-8-142] [REFERRED TO]
MERCANTILE FINANCE HOUSE PRIVATE LIMITED VS. ALFRED M COTTA [LAWS(BOM)-2008-8-202] [REFERRED TO]
BHARATBHAI DHANJIBHAI MODI VS. COLLECTOR [LAWS(GJH)-2008-2-221] [REFERRED TO]
L N CHATURVEDI VS. STATE [LAWS(DLH)-2012-4-30] [REFERRED TO]
RANI SAHA VS. DIPAK KUMAR SAHA [LAWS(GAU)-2006-8-21] [REFERRED TO]
M.GREGORY RETNARAJ,S/O.G.S.MUTHU,PROPRIETOR,RETNA FINANCE VS. M.KUMARADHAS [LAWS(MAD)-2013-1-509] [REFERRED TO]
S Madhuri VS. State Level Scrutiny Committee [LAWS(MAD)-2002-9-232] [REFERRED TO]
LALIT KAUSHAL VS. YADVINDER KAUSHAL [LAWS(HPH)-2020-6-42] [REFERRED TO]
DHEERAJ KUMAR VS. PURAN CHAND [LAWS(HPH)-2017-1-45] [REFERRED TO]
DHEERAJ KUMAR VS. PURAN CHAND [LAWS(HPH)-2017-1-45] [REFERRED TO]
MERCURIA ENERGY TRADING PTE. LTD. VS. IMAGE MINE PRODUCTS PVT. LTD. [LAWS(GJH)-2022-4-64] [REFERRED TO]
CBI VS. R.K. YADAV AND ORS. [LAWS(DLH)-2015-12-207] [REFERRED TO]
AMRIT BIR KAUR VS. STATE OF PUNJAB, THROUGH THE SECRETARY [LAWS(P&H)-2003-2-71] [REFERRED TO]
MAHARANA PARTAP CHARITABLE TRUST VS. STATE OF HARYANA [LAWS(P&H)-2014-12-48] [REFERRED TO]
SATYAPRAKASH AASURE VS. SMT. KALPANA ASURE [LAWS(MPH)-2017-1-79] [REFERRED TO]
K.M. CHIKKATHAYAMMA AND ORS. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-3-75] [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [LAWS(SC)-2014-5-4] [REFERRED TO]
PRAKASH CHAND PRADHAN VS. UNION OF INDIA [LAWS(SIK)-2019-8-7] [REFERRED TO]
THE DIRECTOR, FRANCIS J. PALLAN & OTHERS VS. HAJI ABDULLA HAJI ADAM SAIT CHARITABLE ENDOWMENT & OTHERS [LAWS(KER)-2018-1-429] [REFERRED TO]
RAMAN GOPI VS. KUNJU RAMAN UTHAMAN [LAWS(KER)-2011-9-52] [REFERRED TO]
RELIANCE INDUSTRIES LIMITED VS. LUXMI LABORATORIES P LIMITED [LAWS(MAD)-2008-9-379] [REFERRED TO]
YASIR AMIN KHAN VS. ABDUL RASHID GANIE [LAWS(J&K)-2021-11-38] [REFERRED TO]
PUESH KUMAR GUPTA VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-100] [REFERRED TO]
REGISTRAR OF COMPANIES VS. KAMAL INFOSYS LTD [LAWS(ALL)-2005-3-197] [REFERRED TO]
ABDUL KHALIK S/O ABDUL SATTAT QURESHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-5-81] [REFERRED TO]
RADHESHAM LAXMINARAYAN AND CO. VS. KASHMIRILAL AND ORS. [LAWS(BOM)-2016-4-77] [REFERRED TO]
HBHL-VKS (J.V.) VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2006-8-292] [REFERRED TO]
GOWRI SHANKER GUPTA VS. STATE OF A.P. [LAWS(APH)-2012-12-32] [REFERRED TO]
SANJAY KUMAR BASOYA VS. CANARA BANK [LAWS(DLH)-2017-7-167] [REFERRED TO]
SHARAD MADHAVRAO PATIL VS. ROHIDAS CHUDAMAN PATIL [LAWS(BOM)-2007-6-200] [REFERRED TO]
RAVIKANT C BORKAR VS. GOKULDAS RAMCHANDRA NAIK [LAWS(BOM)-2008-7-209] [REFERRED TO]
BASAVRAJ D ALLAYYANAVAR VS. SANTOSH KAPADI [LAWS(BOM)-2007-1-45] [REFERRED TO]
KRISHI VIKAS KENDRA GONDIA VS. MUKUND SHRIKISHAN FUNDE [LAWS(BOM)-2005-10-61] [REFERRED TO]
VISHNU YESHWANT PARAB VS. STATE OF GOA [LAWS(BOM)-2003-11-101] [REFERRED TO]
PETER JAGDISH NAZARETH VS. STATE OF GUJARAT [LAWS(GJH)-2021-8-19] [REFERRED TO]
BANSHIDHAR BAUG VS. ORISSA HIGH COURT [LAWS(ORI)-2021-5-2] [REFERRED TO]
RAMRAJSINGH VS. STATE OF M P [LAWS(MPH)-2002-10-21] [REFERRED TO]
NATHURAM SHARRAA VS. RAJENDRA GOYAL [LAWS(MPH)-2007-8-4] [REFERRED TO]
RAGINI GUPTA VS. PIYUSH DUTT SHARMA [LAWS(MPH)-2019-3-142] [REFERRED TO]
POOJA AGARWAL VS. STATE OF ASSAM [LAWS(GAU)-2022-4-11] [REFERRED TO]
SAJJANSING ALIAS RAJU JAGDISHSINH PAWAR VS. STATE OF GUJARAT [LAWS(GJH)-2003-3-5] [REFERRED]
H DAWOOD VS. L THANGARAJAN [LAWS(MAD)-2008-8-68] [REFERRED TO]
GOKULAM CHIT & FINANCE CO. (P) LTD. VS. SHEEJA DAS [LAWS(KER)-2014-11-150] [REFERRED TO]
CHERLAKUNDIL ALAVI VS. N K ABOOBACKER [LAWS(KER)-2014-11-222] [REFERRED TO]
CHANDRAKANT LAXMAN KERKAR VS. SAI MUNDRA FINANCE PVT LTD [LAWS(BOM)-2005-3-113] [REFERRED TO]
ASHOK KUMAR VS. STATE (NCT OF DELHI) [LAWS(DLH)-2016-2-163] [REFERRED TO]
SARDAR HARVINDER SINGH VS. CHABROLU HUTASANA RAO [LAWS(APH)-2014-11-80] [REFERRED TO]
SATYANARAYAN MOTILALJI MALPANI VS. NANDLAL SIVNARAYAN BHUTADA [LAWS(BOM)-2012-6-84] [REFERRED TO]
RESHMA SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-12-83] [REFERRED TO]
SANAY ADHIKARI VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-6-62] [REFERRED TO]
R L KANORIA VS. STATE OF WEST BENGAL [LAWS(CAL)-2003-6-25] [RELIED ON]
PRABIR KUMAR MAJI VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-4-18] [REFERRED TO]
RABINDRA NATH MAHATA VS. STATE OF W B [LAWS(CAL)-2005-7-6] [REFERRED TO]
R MOHAN VS. A K VIJAYA KUMAR [LAWS(SC)-2012-7-10] [REFERRED TO]
NAR BAHADUR KHATIWADA VS. STATE OF SIKKIM [LAWS(SIK)-2013-7-3] [REFERRED TO]
AJAY BANSAL VS. NIRMAL JAIN [LAWS(P&H)-2005-12-11] [REFERRED TO]
AFZAL AHEMED VS. MOHD FAIZAN [LAWS(UTN)-2006-5-9] [REFERRED TO]
STATE OF MEGHALAYA VS. CMJ FOUNDATION [LAWS(MEGH)-2021-5-2] [REFERRED TO]
R DANIEL MADHUKAR VS. FERTILIZERS AND CHEMICAL TRAVANCORE LTD [LAWS(KER)-2017-7-218] [REFERRED TO]
PRADEEP U.R. VS. KERALA STATE CO-OPERATIVE ELECTION COMMISSION [LAWS(KER)-2016-7-9] [REFERRED TO]
Y VISHNU VS. S VENKATESH [LAWS(KAR)-2006-2-20] [REFERRED TO]
JOHN BOSCO VS. M ABDUL KADER [LAWS(KER)-2010-8-249] [REFERRED TO]
GEETHA VS. STATE OF KERALA [LAWS(KER)-2005-3-11] [REFERRED TO]
VIJAYKUMAR G VS. T P HARI [LAWS(KER)-2009-3-53] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. REKHA [LAWS(KER)-2007-8-91] [REFERRED TO]
K M IBRAHIM VS. K P MOHAMMED [LAWS(KER)-2009-1-47] [REFERRED TO]
MADHUSUDAN BEHERA VS. DISTRICT JUDGE [LAWS(ORI)-2009-3-113] [REFERRED TO]
M3M INDIA PVT LTD & ANRINFRABUILD (P) LTD VS. DINESH SHARMA & ANR [LAWS(DLH)-2019-9-20] [REFERRED TO]
H DAWOOD VS. L THANGARAJAN [LAWS(MAD)-2007-8-309] [REFERRED TO]
QDSEATAMON DESIGNS PRIVATE LIMITED VS. P. SURESH [LAWS(MAD)-2018-11-46] [REFERRED TO]
K A ABBAS HSA VS. SABU JOSEPH [LAWS(SC)-2010-5-89] [REFERRED TO]
AB SUGARS LTD. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-7-68] [REFERRED TO]
SURINDER DHIRAN VS. STATE OF HARYANA [LAWS(P&H)-2010-8-2] [REFERRED TO]
PUSHPA VS. P BALASUBRAMANIAN [LAWS(MAD)-2013-10-146] [REFERRED TO]
ARAVINDAKSHAN NAIR VS. BINJOY KURIAN [LAWS(KER)-2017-3-93] [REFERRED TO]
SMITHA T. PILLAI VS. JOINT REGISTRAR (GENERAL), CO-OPERATIVE SOCIETIES AND ORS. [LAWS(KER)-2015-9-63] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. K.C. SUBRAMANYAM [LAWS(KAR)-2012-7-422] [REFERRED TO]
KRISHNAKANT PARMANAND SHARMA VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-6-134] [REFERRED]
RAVIKANT C BORKAR VS. GOKULDAS RAMCHANDRA NAIK [LAWS(BOM)-2007-7-106] [REFERRED TO]
JITENDER KUMAR VS. STATE OF DELHI [LAWS(DLH)-2010-2-475] [REFERRED TO]
PRASHANT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-8-523] [REFERRED TO]
ABHAYKUMAR BANSILAL MUTHA VS. ARIS @ ARISH MOHAMMAD SHAIKH [LAWS(BOM)-2022-3-76] [REFERRED TO]
JAI KISHAN BASOYA VS. CANARA BANK AND ANOTHER [LAWS(DLH)-2017-7-213] [REFERRED TO]
B KALADHAR VS. GOVT OF A P [LAWS(APH)-2005-11-95] [REFERRED TO]
BRAHMANAND T MAMLEKAR VS. EKNATH ASHOK TARI [LAWS(BOM)-2010-12-118] [REFERRED TO]
SAHARANPUR ELECTRIC SUPPLY CP LTD VS. STATE OF U P [LAWS(ALL)-2006-7-70] [REFERRED TO]
MAA VIND VASINI INDUSTRIES VS. PURVANCHAL VIDYUT VITRAN NIGAMLTD [LAWS(ALL)-2007-12-91] [REFERRED TO]
NATIONAL FERTILIZERS LTD. VS. RAJNIGANDHA ENTERPRISES PVT. LTD. [LAWS(DLH)-2013-4-307] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
MD. SARFARAZ VS. UNION OF INDIA [LAWS(CAL)-2019-8-36] [REFERRED TO]
ARUN KUMAR CHATTOPADHYAY VS. RUPA KARPAS [LAWS(CAL)-2022-6-32] [REFERRED TO]
SUNIL KUMAR MANNA VS. GAFFAR MOLLA [LAWS(CAL)-2023-9-25] [REFERRED TO]
PREMALATHA VS. JACOB [LAWS(KER)-2002-10-4] [REFERRED TO]
SUKUMARAN VS. STATE OF KERALA [LAWS(KER)-2007-12-37] [REFERRED TO]
R. DANIEL MADHUKAR VS. FERTILISERS AND CHEMICAL TRAVANCORE LTD. AND OTHER [LAWS(KER)-2017-7-286] [REFERRED TO]
LYKA LABS LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-3-15] [REFERRED TO]
U P STATE ELECTRICITY BOARD VS. ASHOK KUMAR SHUKLA [LAWS(ALL)-2003-3-89] [REFERRED TO]
HMP ENGINIRS LIMITED VS. RALLIS INDIA LTD [LAWS(BOM)-2003-2-177] [REFERRED]
VISHWANATH PRASAD AND OTHERS VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-11-147] [REFERRED TO]
RAM SURAT MISHRA VS. STATE OF U P [LAWS(ALL)-2013-7-64] [REFERRED TO]
KAMAL BABULAL SHARMA VS. RAMKUMAR SAGARMAL [LAWS(BOM)-2014-9-170] [REFERRED TO]
N . T . R . UNIVERSITY OF HEALTH SCIENCE VS. DUBBASI PRAVEEN KUMAR [LAWS(APH)-2015-3-159] [REFERRED TO]
NAGPAL TRADERS VS. DAVINDER SINGH [LAWS(SC)-2014-7-111] [REFERRED TO]
S R SUNIL & CO VS. D SRINIVASAVARADAN [LAWS(SC)-2011-1-123] [REFERRED TO]
SUNIL KUMAR GUPTA VS. STATE OF UTTARANCHAL [LAWS(UTN)-2010-6-151] [REFERRED TO]
DIRECTOR OF INCOME TAX VS. WILLINGTON CHARITABLE TRUST [LAWS(MAD)-2010-10-19] [REFERRED TO]
SATYA PAL ANAND VS. BAL NEKETAN NYAS AND ORS. [LAWS(MPH)-2015-3-102] [REFERRED TO]
GIRISHBHAI ALIAS HARISHBHAI HIRALAL PATEL VS. NITIN SURESHBHAI PARANTE [LAWS(GJH)-2009-7-169] [REFERRED TO]
DIRECTOR, FRANCIS J. PALLAN & OTHERS VS. HAJI ABDULLA HAJI ADAM SAIT CHARITABLE ENDOWMENT & OTHERS [LAWS(KER)-2018-1-656] [REFERRED TO]
REJIKUMAR K T VS. MAHATMA GANDHI UNIVERSITY [LAWS(KER)-2018-3-287] [REFERRED TO]
P.V. KUNHIRAMAN VS. CUSTODIAN OF VESTED FOREST [LAWS(KER)-2014-9-84] [REFERRED TO]
V.K. RAVEENDRANATH VS. SUBHASH AND ORS. [LAWS(KER)-2015-2-200] [REFERRED TO]
REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD VS. AKTHAR UNNISA [LAWS(KAR)-2014-7-259] [REFERRED TO]
ACHINTA KUMAR DEB BARMA VS. STATE BANK OF INDIA [LAWS(GAU)-2005-6-6] [REFERRED TO]
RAM AVTAR VS. DELHI FLOUR MILLS CO. LTD. [LAWS(DLH)-2007-11-141] [REFERRED TO]
HMP ENGINEERS LIMITED VS. RALLIS INDIAN LIMITED MUMBAI [LAWS(BOM)-2003-2-133] [REFERRED TO]
RAJENDRA RAMSING GHORPADE VS. SHIKSHAN PRASARAK MANDAL [LAWS(BOM)-2006-7-172] [REFERRED TO]
RAJBIR PAL VS. KANWAR PRATAP SINGH [LAWS(DLH)-2011-10-59] [REFERRED TO]
SHARAD KUMAR VS. CBI [LAWS(DLH)-2011-11-40] [REFERRED TO]
JOHN SEBASTIAN DIAS VS. B ABDUL KADAR [LAWS(BOM)-2010-11-101] [REFERRED TO]
CHHATTHU NARAIN VISHWAKARMA VS. STATE OF U.P. THROUGH SECY. REVENUE DEPT. AND ANOTHER [LAWS(ALL)-2011-9-509] [REFERRED TO]
THE LAND COMMISSIONER CHEPAUK VS. VGP HOUSING PVT. LTD. [LAWS(MAD)-2016-8-145] [REFERRED TO]
GOPAL SHARMA AND ANOTHER VS. PUNJAB STORES AND ANOTHER [LAWS(MPH)-2017-9-25] [REFERRED TO]
MAGANLAL JAIN VS. ABHIJEET KUMAR DASH [LAWS(ORI)-2004-4-11] [REFERRE TO 2002 CRI LJ 1003 : : 2002 AIR SCW 298 6]
DHARAM DEV VS. ASHOK KUMAR [LAWS(DLH)-2021-5-111] [REFERRED TO]
H. PUKHRAJ VS. D. PARASMAL [LAWS(SC)-2014-8-86] [REFERRED TO]
METERS AND INSTRUMENTS PRIVATE LIMITED VS. KANCHAN MEHTA [LAWS(SC)-2017-10-1] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MADHO SINGH [LAWS(RAJ)-2003-9-4] [REFERRED TO]
SELVARAJ VS. N JEYARAMAN [LAWS(MAD)-2006-7-201] [REFERRED TO]
JAYAM COMPANY VS. T RAVICHANDRAN [LAWS(MAD)-2003-3-126] [REFERRED TO]
NATIONAL FIRE ARMOR VS. R.SOMARAJAN, PROP.M/S. KARTHIK WOOD INDUSTRIES. [LAWS(MAD)-2021-12-147] [REFERRED TO]
RAMJEET BIND VS. STATE OF U P [LAWS(ALL)-2006-2-39] [REFERRED TO]
RAMJEET BIND AND JAGDISH BIND BOTH SONS VS. STATE OF U P [LAWS(ALL)-2006-1-125] [REFERRED TO]
JASUBHAI BUSINESS SERVICES PVT LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-12-156] [REFERRED TO]
SARFARAZ VS. UNION OF INDIA [LAWS(CAL)-2019-8-188] [REFERRED TO]
MANGAL SAI ARMO S/O LATE SUKRIT RAM VS. UNION OF INDIA [LAWS(CHH)-2022-5-19] [REFERRED TO]
JINRAJ PAPER UDYOG VS. DINESH ASSOCIATES [LAWS(BOM)-2008-11-63] [REFERRED TO]
State of Maharashtra VS. Sadashiv Ganpat Avhad [LAWS(BOM)-2005-10-104] [REFERRED TO]
KRISHI VIKAS KENDRA VS. MUKUND [LAWS(BOM)-2005-10-235] [REFERRED TO]
SURESH FULCHAND BUMB VS. SHANTIKUMAR K DAMANI [LAWS(BOM)-2004-3-53] [REFERRED TO]
ISMAYIL VS. STATE OF KERALA [LAWS(KER)-2010-8-369] [REFERRED TO]
SANKURU VS. GOPINATHAN [LAWS(KER)-2005-12-16] [REFERRED TO]
K S SAJI KUMAR VS. K SOMAN PILLAI [LAWS(KER)-2006-7-78] [REFERRED TO]
P N GOPINATHAN VS. SIVADASAN KUNJU [LAWS(KER)-2006-9-49] [FOLLOWED ON]
RAVEENDRAN VS. STATE OF KERALA [LAWS(KER)-2012-8-353] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. FATHIMATH ZUHARA [LAWS(KER)-2016-3-189] [REFERRED TO]
K M POULOSE VS. STATE OF KERALA AND ORS [LAWS(KER)-2015-1-307] [REFERRED TO]
LARSEN & TOUBRO LIMITED VS. P ANI; STATE OF KERALA [LAWS(KER)-2015-12-201] [REFERRED]