Referred Judgements :-

SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [RELIED ON]

Cited Judgements :-

SEWA SINGH VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-12-22] [REFERRED TO]
Sewa Singh and another VS. State of Uttaranchal [LAWS(UTN)-2003-8-24] [REFERRED TO]
STATE OF RAJASTHAN VS. ASHOK [LAWS(RAJ)-2019-9-284] [REFERRED TO]
STATE OF RAJASTHAN VS. MOOLYA [LAWS(RAJ)-2020-1-133] [REFERRED TO]
STATE OF U P VS. AWDHESH [LAWS(SC)-2008-9-81] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAN LAL [LAWS(SC)-2009-4-189] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURESH KUMAR [LAWS(HPH)-2014-12-64] [REFERRED TO]
STATE OF H.P VS. HHC KASHMIR SINGH [LAWS(HPH)-2014-8-41] [REFERRED TO]
STATE OF H.P. VS. AMAR NATH [LAWS(HPH)-2014-8-84] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. GURPREET SINGH [LAWS(HPH)-2014-8-92] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PANKAJ KUMAR [LAWS(HPH)-2014-5-96] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. AVINASH KATOCH [LAWS(HPH)-2015-3-104] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ONYEMAECHI [LAWS(HPH)-2015-5-42] [REFERRED TO]
ASHWANI KUMAR VS. STATE OF H.P. [LAWS(HPH)-2015-10-79] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ANIL KUMAR [LAWS(HPH)-2015-1-13] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. CHANALU RAM [LAWS(HPH)-2014-9-93] [REFERRED TO]
PARAMJIT SINGH VS. KANWALJIT SINGH [LAWS(P&H)-2013-4-608] [REFERRED]
KULDIP SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-4-623] [REFERRED]
GURMAIL SINGH VS. MANOJ AND OTHERS [LAWS(P&H)-2013-4-307] [REFERRED]
GURSHARANJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-2-426] [REFERRED]
STATE OF HARYANA VS. MANDALSA RANI [LAWS(P&H)-2010-1-304] [REFERRED TO]
SIMRANJIT KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-433] [REFERRED]
GURJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2012-7-180] [REFERRED TO]
ONKAR SINGH VS. PARMINDER SINGH AND OTHERS [LAWS(P&H)-2012-11-478] [REFERRED]
ANOOP KAUR VS. DALBIR SINGH AND ANOTHER [LAWS(P&H)-2012-11-570] [REFERRED]
RAMPHOOL & ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-7-448] [REFERRED]
HUKAM SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-7-469] [REFERRED]
PAL SINGH VS. STATE OF HARYANA [LAWS(P&H)-2012-7-497] [REFERRED]
RAJBIR VS. KRISHAN DUTT AND ANOTHER [LAWS(P&H)-2013-11-343] [REFERRED TO]
STATE OF HARYANA VS. RAKESH KUMAR AND OTHERS [LAWS(P&H)-2013-2-406] [REFERRED]
SUNITA DEVI VS. MANINDER SINGH ALIAS MAHINDRI AND ANOTHER [LAWS(P&H)-2013-1-686] [REFERRED]
JANG SINGH VS. NISHAN SINGH [LAWS(P&H)-2013-1-759] [REFERRED]
RAM KUMAR VS. SANGEETA [LAWS(P&H)-2013-11-303] [REFERRED TO]
STATE OF HARYANA VS. SOM NATH [LAWS(P&H)-2013-11-305] [REFERRED TO]
STATE OF PUNJAB VS. SURJIT SINGH AND OTHERS [LAWS(P&H)-2012-9-513] [REFERRED]
JAGBIR VS. SUBHASH AND OTHERS [LAWS(P&H)-2012-9-633] [REFERRED]
DALJIT KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-1-636] [REFERRED]
ROHTASH ALIAS ROHTASH SHARMA VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-1-675] [REFERRED]
GURLAL SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-2-509] [REFERRED]
MOHAN LAL VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-161] [REFERRED]
POOJA VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-9-311] [REFERRED]
RANJIT VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-9-312] [REFERRED]
STATE OF HARYANA VS. KRISHAN [LAWS(P&H)-2009-5-1] [REFERRED TO]
SOBARAN SINGH AND OTHERS VS. STATE OF M P [LAWS(MPH)-2012-3-238] [REFERRED]
STATE OF PUNJAB VS. LEKH RAJ [LAWS(P&H)-2006-1-169] [REFERRED TO]
FARIDA TRADING CO VS. RAINBOW BOARD MILLS PVT LTD [LAWS(P&H)-2014-9-492] [REFERRED]
RANJEET SINGH VS. RAJE RAM [LAWS(P&H)-2015-2-32] [REFERRED TO]
JASPAL KAUR VS. JIT SINGH AND OTHERS [LAWS(P&H)-2013-7-1290] [REFERRED]
STATE OF RAJ. VS. JAYANTI LAL AND ORS. [LAWS(RAJ)-2013-7-208] [REFERRED TO]
DEPARTMENT OF CUSTOMS VS. LUKE ANTONY KOCHERRY [LAWS(DLH)-2010-9-263] [REFERRED TO]
MUKESH SINGH VS. STATE [LAWS(DLH)-2014-2-191] [REFERRED TO]
SWARANJIT SINGH VS. KARAM SINGH AND OTHERS [LAWS(P&H)-2013-7-553] [REFERRED TO]
STATE OF GUJARAT VS. PINALKUMAR SURESHBHAI PATEL [LAWS(GJH)-2021-4-290] [REFERRED TO]
SUBHASH VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2016-8-446] [REFERRED]
STATE OF GUJARAT VS. UMMAR ABHARAM JAM & 2 [LAWS(GJH)-2015-9-202] [REFERRED]
SATTAR VS. STATE OF U.P. [LAWS(ALL)-2019-4-304] [REFERRED TO]
STATE OF U.P. VS. IRFAN [LAWS(ALL)-2013-9-2] [REFERRED TO]
NIL KAMAL SINGH VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-4-84] [REFERRED TO]
STATE VS. PARAMJEET SINGH [LAWS(UTN)-2010-4-77] [REFERRED TO]
SUKHENDRA SINGH S/O NIRANJAN SINGH GHOSH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-9-4] [REFERRED TO]
STATE OF HARYANA VS. MANGE RAM [LAWS(P&H)-2009-1-60] [REFERRED TO]
PRAKASHA VS. STATE [LAWS(KAR)-2004-10-13] [REFERRED TO]
STATE OF GOA VS. PANDURANG MOHITE [LAWS(SC)-2008-12-181] [REFERRED TO]
SURAJ SINGH VS. STATE OF U P [LAWS(SC)-2008-7-130] [REFERRED TO]
AAYUSHI JAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-8-30] [REFERRED TO]
RAJENDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-158] [REFERRED TO]
RATANLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-265] [REFERRED TO]
HARMEET KAUR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-5-716] [REFERRED]
RAMESH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-5-653] [REFERRED]
SUNIL DEVI AND OTHERS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-5-429] [REFERRED]
SEEMA PARSHAD VS. CHANCHAL DADWAL AND ANOTHER [LAWS(P&H)-2013-4-582] [REFERRED]
ROHTAS VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-592] [REFERRED]
STATE OF U P VS. DINESH [LAWS(SC)-2009-2-5] [REFERRED TO]
MURUGAN VS. STATE [LAWS(SC)-2008-9-138] [REFERRED TO]
STATE OF MAHARASHTRA VS. MANOHAR S O RAGHOBA PATIL [LAWS(BOM)-2004-8-105] [REFERRED TO]
SUNNY VS. STATE [LAWS(DLH)-2009-12-85] [REFERRED TO]
JARNAIL SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-3-541] [REFERRED]
HARNAM SINGH VS. DARSHAN KAUR [LAWS(P&H)-2013-4-538] [REFERRED]
AMRIK SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-3-319] [REFERRED]
MAHABIR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-3-355] [REFERRED]
KULWINDER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-3-487] [REFERRED]
HARJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-2-403] [REFERRED]
MANJU VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-2-531] [REFERRED]
IMLESH VS. AMIT AND OTHERS [LAWS(P&H)-2013-2-566] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. DARSHAN SINGH AND ANOTHER [LAWS(P&H)-2013-1-702] [REFERRED]
BIR SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-10-672] [REFERRED]
D K STONE CRASHER VS. MADAN LAL GUPTA [LAWS(P&H)-2013-10-706] [REFERRED]
JORA SINGH AND ANOTHER VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-491] [REFERRED]
SHIKHA TYAGI VS. AJAY AND OTHERS [LAWS(P&H)-2012-7-502] [REFERRED]
ASHWANI SHARMA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-7-444] [REFERRED]
DEVENDER VS. SALEEM AND OTHERS [LAWS(P&H)-2012-11-172] [REFERRED]
MELA SINGH VS. SOMA SINGH AND ANOTHER [LAWS(P&H)-2012-2-401] [REFERRED]
SHEO RAM VS. CHANDERHASS @ NEETU [LAWS(P&H)-2013-1-685] [REFERRED]
KULBIR SINGH VS. RANJIT SINGH [LAWS(P&H)-2013-1-51] [REFERRED TO]
CHANDAN RAM VS. KARAMJIT SINGH AND OTHERS [LAWS(P&H)-2012-8-394] [REFERRED]
JAGTAR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-577] [REFERRED]
STATE OF HARYANA VS. SATBIR ETC [LAWS(P&H)-2012-7-635] [REFERRED]
DHARMA RAJAN VS. STATE OF KERALA [LAWS(KER)-2014-4-3] [REFERRED TO]
NARINDER KUMAR VS. KAMLESH AND OTHERS [LAWS(P&H)-2013-7-498] [REFERRED TO]
KARTAR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-9-586] [REFERRED]
AMAR SINGH VS. TARA CHAND AND OTHERS [LAWS(P&H)-2013-8-1170] [REFERRED]
CHARANJI LAL VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2014-9-255] [REFERRED]
HARPREET SINGH ANAND VS. JMD DEVELOPERS AND OTHERS [LAWS(P&H)-2014-11-369] [REFERRED]
CHARANJIT KAUR VS. GURMAIL SINGH AND OTHERS [LAWS(P&H)-2013-8-1179] [REFERRED]
SURESH PAL AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-9-282] [REFERRED]
STATE OF HIMACHAL PRADESH VS. PARVEEN KUMAR [LAWS(HPH)-2014-12-44] [REFERRED TO]
JASWANT VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-6-25] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SARWAN KUMAR [LAWS(HPH)-2014-6-59] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SATISH KUMAR [LAWS(HPH)-2015-8-141] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JARNAIL SINGH [LAWS(HPH)-2015-9-23] [REFERRED TO]
ASTAFA & OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-10-141] [REFERRED TO]
PARSAN VS. STATE OF U.P. [LAWS(ALL)-2010-8-204] [REFERRED TO]
BALWANT DAULAT PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-4-140] [REFERRED TO]
STATE NCT OF DELHI VS. PRAKASH [LAWS(DLH)-2012-2-44] [REFERRED TO]
INDERJIT NARULA AND ORS. VS. ROHIT DUA AND ORS. [LAWS(DLH)-2015-1-202] [REFERRED TO]
ANGREJ SINGH VS. STATE [LAWS(DLH)-2013-10-395] [REFERRED TO]
GULAB SINGH VS. VINOD PARKASH AND ANOTHER [LAWS(P&H)-2013-9-855] [REFERRED]
OM PARKASH VS. PARMINDER SINGH AND ANOTHER [LAWS(P&H)-2014-11-341] [REFERRED]
S.K. GOYAL VS. M/S. CHITTAR MAL MOOL CHAND AND ANOTHER [LAWS(P&H)-2013-8-688] [REFERRED TO]
SHER SINGH VS. RAJINDER SINGH AND OTHERS [LAWS(P&H)-2013-8-689] [REFERRED TO]
S K GOYAL VS. CHITTAR MAL MOOL CHAND AND ANOTHER [LAWS(P&H)-2013-8-976] [REFERRED]
STATE OF PUNJAB VS. AMARJIT SINGH AND ANOTHER [LAWS(P&H)-2014-9-477] [REFERRED]
ANOOP SINGH AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-1-163] [REFERRED TO]
RAM CHANDER VS. NATHI RAM AND ORS. [LAWS(P&H)-2015-2-220] [REFERRED TO]
MADAN LAL VS. RAJ TRADING COMPANY [LAWS(P&H)-2015-2-629] [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2007-2-167] [REFERRED TO]
RABINDRA KUMAR PAL ALIAS DARA SINGH VS. REPUBLIC OF INDIA [LAWS(SC)-2010-1-11] [REFERRED TO]
STATE OF UTTAR PRADESH VS. ASHOK SAXENA [LAWS(UTN)-2010-7-166] [REFERRED TO]
RATANLAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-78] [REFERRED TO]
STATE OF RAJASTHAN VS. GHASI LAL BRAHMIN [LAWS(RAJ)-2020-1-156] [REFERRED TO]
MAHESH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-7-32] [REFERRED TO]
INDRA SAINI VS. RAKESH KUMAR & ORS [LAWS(RAJ)-2017-11-196] [REFERRED TO]
BALWINDER SINGH & ANR. VS. STATE OF PUNJAB & ORS. [LAWS(P&H)-2013-3-259] [REFERRED TO]
SANJAY VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-5-656] [REFERRED]
BAHADUR SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-2-665] [REFERRED]
PEE KAY ENTERPRISES NIT FARIDABAD VS. TECHNO PACK INDUSTRIES [LAWS(P&H)-2013-5-582] [REFERRED]
GURDIP SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-2-431] [REFERRED]
RAJ KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-2-395] [REFERRED]
STATE OF PUNJAB VS. AMRIK SINGH AND OTHERS [LAWS(P&H)-2012-2-400] [REFERRED]
GAGANPREET SINGH VS. JAGWINDER KAUR AND ANOTHER [LAWS(P&H)-2012-8-366] [REFERRED]
STATE OF PUNJAB VS. KAILASH NATH [LAWS(P&H)-2012-7-454] [REFERRED]
SONIA MAHANT @ RANJIT KUMAR SONU VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-2-654] [REFERRED]
MOHINDER KAUR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-1-708] [REFERRED]
STATE OF PUNJAB VS. JAGTAR SINGH [LAWS(P&H)-2013-11-509] [REFERRED]
MEENU SHARMA VS. RAVINDER KUMAR ALIAS VARINDER KUMAR ALIAS BABLU AND OTHERS [LAWS(P&H)-2012-9-510] [REFERRED]
Ram Karan VS. State of Uttar Pradesh [LAWS(UTN)-2011-2-14] [REFERRED TO]
RUKMUDDIN VS. INAM [LAWS(P&H)-2012-2-276] [REFERRED]
NEETA VS. SANDEEP ALIAS ATHANNI AND OTHERS [LAWS(P&H)-2012-11-421] [REFERRED]
KULDEEP SINGH @ KULDEEP AND ANOTHER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-1-900] [REFERRED]
NARENDER KUMAR VS. STATE OF HRYANA AND OTHERS [LAWS(P&H)-2012-10-187] [REFERRED]
DALIP KUMAR VS. MOHINDER KUMAR & OTHERS [LAWS(P&H)-2012-10-480] [REFERRED]
VIKAS CHODHA VS. MUKADAR LAL AND OTHERS [LAWS(P&H)-2012-10-577] [REFERRED]
STATE OF PUNJAB VS. SUKHWINDER KAUR AND OTHERS [LAWS(P&H)-2012-11-420] [REFERRED]
SARWAN KUMAR VS. ASHOK KUMAR AND ANOTHER [LAWS(P&H)-2012-1-417] [REFERRED]
KAWALJIT KOCHAR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-1-727] [REFERRED]
AVTAR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-1-797] [REFERRED]
NARBAD AHIRWAR VS. STATE OF M.P [LAWS(MPH)-2021-10-108] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. TINKU [LAWS(HPH)-2015-12-98] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DEVI SINGH [LAWS(HPH)-2015-5-146] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ATUL SHARMA [LAWS(HPH)-2015-2-11] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MEHBOOB KHAN [LAWS(HPH)-2015-3-31] [REFERRED TO]
GAHNU MAHTO VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-1-10] [REFERRED TO]
STATE OF TRIPURA VS. NIKHILESH ALIAS NIKHIL CHANDRA ESH [LAWS(GAU)-2007-4-38] [REFERRED TO]
STATE OF GUJARAT VS. RASID ALIAS PAPODO ABDUL KADAR [LAWS(GJH)-2012-12-57] [REFERRED TO]
MATA VAISHNO FINSEC (P) LTD. VS. SHAILENDER [LAWS(DLH)-2015-2-156] [REFERRED TO]
SAJJAN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-11-1] [REFERRED TO]
GAGAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-9-160] [REFERRED TO]
MEERA @ ASHMEER VS. STATE OF U. P. [LAWS(ALL)-2019-8-8] [REFERRED TO]
PRITAM VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-1-714] [REFERRED]
CHHOTA SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-414] [REFERRED]
MEHAR SINGH VS. HARBHINDER SINGH AND OTHERS [LAWS(P&H)-2012-10-455] [REFERRED]
MEWI DEVI VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-1-605] [REFERRED]
NASIB KAUR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-1-617] [REFERRED]
SURJIT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-1-504] [REFERRED]
KARAJ SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-8-367] [REFERRED]
STATE OF HARYANA VS. MANOJ [LAWS(P&H)-2012-7-335] [REFERRED]
RAM KISHAN VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-8-444] [REFERRED]
GURDEV SINGH VS. MOHAN LAL [LAWS(P&H)-2012-7-550] [REFERRED]
STATE OF HARYANA VS. GULZAR SINGH ETC [LAWS(P&H)-2012-3-499] [REFERRED]
BUTA SINGH VS. MOHINDER SINGH AND OTHERS [LAWS(P&H)-2012-2-257] [REFERRED]
ANIL PUNIA VS. KAMALJIT AND OTHERS [LAWS(P&H)-2012-2-286] [REFERRED]
STATE OF PUNJAB VS. AJAIB SINGH AND ANOTHER [LAWS(P&H)-2013-5-415] [REFERRED]
HARBANS SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-546] [REFERRED]
PARKASH RANI VS. PURAN CHAND AND OTHERS [LAWS(P&H)-2013-3-652] [REFERRED]
RANJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-293] [REFERRED]
STATE OF HARYANA VS. RAJ KUMAR AND OTHERS [LAWS(P&H)-2013-4-338] [REFERRED]
SEWA SINGH VS. SURJIT SINGH AND OTHERS [LAWS(P&H)-2013-4-534] [REFERRED]
JOSNA VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-2-735] [REFERRED]
PARAMJIT KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-1-758] [REFERRED]
NARENDER DESWAL VS. JAGDISH DAHIYA [LAWS(P&H)-2013-11-300] [REFERRED TO]
SURINDER SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-1-669] [REFERRED]
ROOPWANTI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-1-707] [REFERRED]
STATE OF PUNJAB VS. UDHEY SINGH [LAWS(P&H)-2003-8-138] [REFERRED TO]
STATE OF GUJARAT VS. AMRA SAMAT RABARI [LAWS(GJH)-2020-1-228] [REFERRED TO]
STATE OF GUJARAT VS. AMRA SAMAT RABARI [LAWS(GJH)-2020-1-228] [REFERRED TO]
VALSON VS. STATE OF KERALA [LAWS(SC)-2008-8-6] [REFERRED TO]
BHASKAR RAMAPPA MADAR VS. STATE OF KARNATAKA [LAWS(SC)-2009-3-197] [REFERRED TO]
KESRI LAL MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-2-106] [REFERRED TO]
SHAIK SIDDIQ HUSSAIN ALIAS SIDDIQ VS. STATE OF A P [LAWS(APH)-2002-11-16] [REFERRED TO]
RAM KISHORE VS. STATE OF U P [LAWS(ALL)-2019-7-162] [REFERRED TO]
RAM JEEVAN VS. STATE OF U.P. [LAWS(ALL)-2019-4-300] [REFERRED TO]
STATE OF H.P. VS. SHYAM LAL [LAWS(HPH)-2016-2-23] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ANIL KUMAR [LAWS(HPH)-2015-9-65] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MUSTKEEN [LAWS(HPH)-2014-12-116] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURINDER KUMAR [LAWS(HPH)-2014-5-147] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHER SINGH [LAWS(HPH)-2015-7-37] [REFERRED TO]
AJIT SINGH VS. JASLEEN BHALLA @ SONU AND OTHERS [LAWS(P&H)-2013-8-815] [REFERRED TO]
RAM NARAIN VS. SURENDER KUMAR [LAWS(P&H)-2013-7-1379] [REFERRED]
MUKESH VS. PURAN AND OTHERS [LAWS(P&H)-2013-8-1102] [REFERRED]
ROSHAN LAL BINDAL VS. MOHAMAD SAYEEN AND OTHERS [LAWS(P&H)-2013-7-572] [REFERRED TO]
STATE OF ORISSA VS. BHARAT JENA [LAWS(ORI)-2002-7-11] [REFERRED TO]
DEPARTMENT OF CUSTOMS VS. LUKE ANTHONY KOCHERRY [LAWS(DLH)-2013-9-540] [REFERRED TO]
PREDEEP KUMAR VERMA VS. APARNA MEHRA AND ORS. [LAWS(DLH)-2015-1-201] [REFERRED TO]
STATE OF MAHARASHTRA VS. MOHAMMED AJMAL MOHAMMAD AMIR KASAB [LAWS(BOM)-2011-2-190] [REFERRED TO]
SUDHIR ANNAJI CHOUDHARY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-1-102] [REFERRED TO]
DURAB VS. STATE OF U.P. [LAWS(ALL)-2016-8-70] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF U P [LAWS(ALL)-2018-9-77] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAGHUPATIRAO C S VENKATRAMAN [LAWS(BOM)-2003-11-38] [REFERRED TO]
THE GOVT. OF NCT OF DELHI VS. SH. RAMA SHANKAR PANDEY AND ANR. [LAWS(DLH)-2010-11-332] [REFERRED TO]
RAJBIR SINGH VS. STATE OF DELHI [LAWS(DLH)-2009-12-208] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAVI KANT AND ORS. [LAWS(HPH)-2016-4-47] [REFERRED TO]
ANIL KUMAR JAIN VS. OM PARKASH GUPTA AND ORS. [LAWS(P&H)-2015-2-33] [REFERRED TO]
RAJBIR SINGH RAI & ORS. VS. STATE OF PUNJAB & ANR. [LAWS(P&H)-2013-8-449] [REFERRED TO]
PAL SINGH VS. DALER SINGH AND OTHERS [LAWS(P&H)-2013-7-1195] [REFERRED]
M R G FINANCE PVT LTD VS. SARABJIT SINGH [LAWS(P&H)-2013-7-1279] [REFERRED]
MADAN LAL MAHAJAN VS. SHIROGA INTERNATIONAL PVT LIMITED [LAWS(P&H)-2015-2-796] [REFERRED TO]
STATE OF H.P. VS. BRIJ MOHAN [LAWS(HPH)-2014-9-94] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DHANI RAM [LAWS(HPH)-2014-12-63] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. NOMU RAM AND ORS. [LAWS(HPH)-2015-5-52] [REFERRED TO]
STATE OF H P VS. SANDEEP SINGH AND OTHERS [LAWS(HPH)-2013-8-72] [REFERRED]
STATE OF HP VS. RAVINDER KUMAR SON OF SH RAGHBIR DASS [LAWS(HPH)-2014-11-7] [REFERRED TO]
PREM CHAND VS. STATE OF H.P. [LAWS(HPH)-2014-11-66] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VIRENDER KUMAR [LAWS(HPH)-2015-9-37] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAM KRISHAN [LAWS(HPH)-2015-9-34] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. DIWAN CHAND [LAWS(HPH)-2015-7-6] [REFERRED TO]
MAHESH S/O JAGAN PRASAD KHATI VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2017-11-108] [REFERRED TO]
RABINDRA KUMAR PAL ALIAS DARA SINGH VS. REPUBLIC OF INDIA [LAWS(SC)-2011-1-114] [REFERRED TO]
MANGE RAM VS. PARMINDER SINGH AND OTHERS [LAWS(P&H)-2013-5-625] [REFERRED]
BALBIR SINGH @ BALLU VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-354] [REFERRED]
BUDH RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-2-34] [REFERRED TO]
AVINASH SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-552] [REFERRED]
STATE OF PUNJAB VS. GURCHARAN DASS AND OTHERS [LAWS(P&H)-2012-7-356] [REFERRED]
DHARAMVIR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-2-365] [REFERRED]
RAVI KANT VS. SONU @ KALA AND ANOTHER [LAWS(P&H)-2012-11-511] [REFERRED]
GURDEEP SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-526] [REFERRED]
SWARAN KAUR VS. SIKANDER SINGH AND OTHERS [LAWS(P&H)-2012-1-704] [REFERRED]
HAKIMAN VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-10-518] [REFERRED]
KRISHAN SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-1-655] [REFERRED]
MOHINDER SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-7-445] [REFERRED]
VINOD KUMAR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-9-634] [REFERRED]
ANITA DEVI AND ANOTHER VS. DILSHAD ALI AND OTHERS [LAWS(P&H)-2013-1-485] [REFERRED]
SURINDER KUMAR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-1-740] [REFERRED]
ZILE SINGH VS. NEETA AND ANOTHER [LAWS(P&H)-2013-1-748] [REFERRED]
JAGVIR SINGH @ JAGSIR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-3-536] [REFERRED]
KULBHUSHAN VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-12-508] [REFERRED]
JITENDER VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-1-760] [REFERRED]
RAM CHAND VS. ASHOK KUMAR [LAWS(P&H)-2013-10-93] [REFERRED TO]
C MUNIAPPAN VS. STATE OF TAMIL NADU [LAWS(SC)-2010-8-78] [REFERRED TO]
ALLI NOUSHAD VS. RASHEED [LAWS(KER)-2022-2-39] [REFERRED TO]
SHERA VS. KRISHAN KUMAR AND OTHERS [LAWS(P&H)-2014-12-448] [REFERRED]
STATE OF HIMACHAL PRADESH VS. KURBAN KHAN [LAWS(HPH)-2014-10-49] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. AJAY SHAKTI [LAWS(HPH)-2014-12-104] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BABA RAJINDER NATH OGPEER AND ORS. [LAWS(HPH)-2015-12-97] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. HANIF AND ORS. [LAWS(HPH)-2015-9-81] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHESH RAM [LAWS(HPH)-2015-2-13] [REFERRED TO]
BALJIT KAUR @ KAKA VS. BAAJ SINGH AND OTHERS [LAWS(P&H)-2013-4-545] [REFERRED]
RAM KUMAR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-341] [REFERRED]
BALBIR KAUR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-4-528] [REFERRED]
MOHD. SAHID VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-140] [REFERRED TO]
JAGMOHAN PANDIT VS. STATE OF BIHAR [LAWS(PAT)-2004-9-171] [RELIED ON]
HARICHARAN VS. STATE OF MADHYA PRADESH [LAWS(SC)-2011-3-94] [REFERRED TO]
GOVINDARAJU VS. STATE OF KARNATAKA [LAWS(SC)-2009-5-199] [REFERRED TO]
RAMJEEVAN MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-7-5] [REFERRED TO]
STATE OF RAJASTHAN VS. ISHWAR [LAWS(RAJ)-2020-2-31] [REFERRED TO]
KALYAN SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-8-18] [REFERRED TO]
STATE OF GUJARAT VS. JILUBHAI D. VALA [LAWS(GJH)-2020-3-55] [REFERRED TO]
STATE OF H.P. VS. DEVI RAM AND ORS. [LAWS(HPH)-2016-3-29] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VINOD KUMAR [LAWS(HPH)-2023-1-94] [REFERRED TO]
KULDIP KUMAR VS. KARAM SINGH AND ANOTHER [LAWS(P&H)-2013-7-802] [REFERRED TO]
SARJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-1-735] [REFERRED]
HARI SINGH VS. LALIT KUMAR MAKKAR AND OTHERS [LAWS(P&H)-2012-10-444] [REFERRED]
MEENA VS. NARESH AND OTHERS [LAWS(P&H)-2012-10-514] [REFERRED]
HEM RAJ JINDAL VS. GURCHETAN SINGH @ TEJI AND ANOTHER [LAWS(P&H)-2012-10-524] [REFERRED]
RAM LUBHAYA VS. BALBIR KAUR AND OTHERS [LAWS(P&H)-2012-10-548] [REFERRED]
BALVIR KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-181] [REFERRED]
SHANTI DEVI VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-2-437] [REFERRED]
STATE OF PUNJAB VS. BALBIR ALIAS BIRI AND OTHERS [LAWS(P&H)-2012-2-242] [REFERRED]
ROHIT SHARMA VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-11-417] [REFERRED]
MOHINDER SINGH VS. SEWA SINGH AND OTHERS [LAWS(P&H)-2012-11-452] [REFERRED]
STATE OF PUNJAB VS. SATNAM SINGH [LAWS(P&H)-2013-2-390] [REFERRED]
RAMESH KUMAR VS. BEERU RAM AND OTHERS [LAWS(P&H)-2013-2-593] [REFERRED]
SATVERT SINGH VS. VED PARKASH AND OTHERS [LAWS(P&H)-2013-10-650] [REFERRED]
SUDESH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-11-530] [REFERRED]
JAGIR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-1-603] [REFERRED]
ALLAUDDIN VS. STATE [LAWS(DLH)-2014-4-178] [REFERRED TO]
STATE BANK OF PATIALA VS. SUNITA [LAWS(P&H)-2015-2-173] [REFERRED TO]
SHEKHAR GUPTA VS. TARLOKI NATH [LAWS(P&H)-2015-1-436] [REFERRED TO]
JITENDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2014-8-56] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. JAGDISH CHAND [LAWS(HPH)-2015-9-40] [REFERRED TO]
MURUGAN VS. STATE [LAWS(SC)-2008-10-102] [REFERRED TO]
MURALIDHAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2007-1-12] [REFERED TO]
ROOPWANTI VS. STATE OF HARYANA [LAWS(SC)-2023-2-60] [REFERRED TO]
STATE OF RAJASTHAN VS. BHAJAN LAL [LAWS(RAJ)-2019-7-52] [REFERRED TO]
SUMER SINGH VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2016-9-291] [REFERRED TO]
SMT. KRISHNA DEVI VS. RATAN PRAKASH GOYAL [LAWS(RAJ)-2016-8-233] [REFERRED TO]
SUKRITA VS. RAMESHWAR LADRE [LAWS(P&H)-2013-5-715] [REFERRED]
CHAMEL SINGH VS. SATISH KUMAR AND OTHERS [LAWS(P&H)-2013-5-606] [REFERRED]
STATE OF U.P. NOW, STATE OF UTTARAKHAND VS. SMT. KALA AND ANR. [LAWS(UTN)-2010-9-221] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BABA SURAJ NATH AND ORS. [LAWS(HPH)-2016-5-2] [REFERRED TO]
DILIP SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-10-56] [REFERRED TO]
STATE OF M P VS. HABIB AHMED [LAWS(MPH)-2009-5-31] [REFERRED TO]
KRISHAN LAL VS. BAL KISHAN [LAWS(P&H)-2013-7-546] [REFERRED TO]
PREM SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-11-524] [REFERRED]
STATE OF HARYANA VS. ANIL [LAWS(P&H)-2009-3-18] [REFERRED TO]
NAR SINGH @ NARSI RAM VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2010-4-476] [REFERRED]
AVTAR SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-1-311] [REFERRED]
STATE OF PUNJAB VS. HARDEEP SINGH [LAWS(P&H)-2012-1-322] [REFERRED]
STATE OF PUNJAB VS. BALDEV SINGH [LAWS(P&H)-2012-1-707] [REFERRED]
COL S K RANDEV VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-1-861] [REFERRED]
PARAMJIT KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-10-253] [REFERRED]
STATE OF PUNJAB VS. DIAL SINGH [LAWS(P&H)-2012-10-430] [REFERRED]
RAJESH VS. STATE OF HARYANA AND ORS [LAWS(P&H)-2013-10-800] [REFERRED]
KAKA SINGH VS. KALA SINGH & OTHERS [LAWS(P&H)-2012-10-527] [REFERRED]
MANJIT KAUR VS. CHARANJIT KAUR AND OTHERS [LAWS(P&H)-2012-11-457] [REFERRED]
STATE OF PUNJAB VS. LAKHWINDER SINGH [LAWS(P&H)-2012-11-534] [REFERRED]
NAVDEEP KAUR VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-7-457] [REFERRED]
KIRANJEET KAUR VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2012-3-498] [REFERRED]
AMAR NATH VS. RAJIV SHARMA [LAWS(P&H)-2013-11-342] [REFERRED TO]
PARTAP SINGH VS. LAL SINGH AND OTHERS [LAWS(P&H)-2013-1-683] [REFERRED]
BALVIR KAUR VS. KALA [LAWS(P&H)-2013-1-538] [REFERRED]
STATE OF PUNJAB VS. GURDEV SINGH [LAWS(P&H)-2013-1-673] [REFERRED]
MANJIT SINGH VS. DALBIR SINGH AND OTHERS [LAWS(P&H)-2012-7-546] [REFERRED]
RAGHBIR SINGH VS. DEV KISHAN [LAWS(P&H)-2012-9-228] [REFERRED]
RANJIT SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-9-511] [REFERRED]
MOHAN SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-493] [REFERRED]
USHA VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-630] [REFERRED]
KAPIL VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-339] [REFERRED]
HARINDERVIR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-2-653] [REFERRED]
KULWINDER SINGH VS. PAWAN KUMAR AND OTHERS [LAWS(P&H)-2013-2-554] [REFERRED]
JASVIR SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-2-587] [REFERRED]
ABHIMANUE GUPTA VS. RANJAN MAHAJAN AND OTHERS [LAWS(P&H)-2013-12-267] [REFERRED TO]
SEHDU UMAR VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-2-409] [REFERRED]
LUMINOUS POWER TECHNOLOGY PVT. LTD. VS. VINAY AGGARWAL [LAWS(DLH)-2015-2-75] [REFERRED TO]
STATE OF GUJARAT VS. MANGUBHAI RANCHHODBHAI BARIA [LAWS(GJH)-2023-6-12] [REFERRED TO]
MRINALINI MANDAL VS. SWAPAN KUMAR MANDAL [LAWS(CAL)-2021-12-71] [REFERRED TO]
AMAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-7-4] [REFERRED]
MUNNA VS. STATE OF U.P. [LAWS(ALL)-2020-1-111] [REFERRED TO]
PREM NATH YADAVA VS. STATE OF U.P. [LAWS(ALL)-2022-1-90] [REFERRED TO]
HARUBHA BHURUBHA GARASHIYA VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-189] [REFERRED TO]
NARENDRABHAI DHIRAJLAL KACHA VS. STATE OF GUJARAT [LAWS(GJH)-2023-9-29] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. LEKH RAJ [LAWS(HPH)-2014-12-52] [REFERRED TO]
SEGGASM VEERA BRAHMAMAIH VS. P P , HYD [LAWS(APH)-2020-7-44] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SUNIL VISHNU OMBASE [LAWS(BOM)-2015-1-114] [REFERRED TO]
CUSTOMS PREVENTIVE STATION OF CUSTOMS DEPARTMENT VS. BAHADUR SINGH [LAWS(HPH)-2014-5-156] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. VIJAY KUMAR [LAWS(HPH)-2015-8-50] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PARDEEP KUMAR [LAWS(HPH)-2015-2-12] [REFERRED TO]
STATE OF PUNJAB AND ORS VS. DHARAM SINGH AND OTHERS [LAWS(P&H)-2012-2-502] [REFERRED]
STATE OF HARYANA VS. SAMRAT SINGH ALIAS SONU AND OTHERS [LAWS(P&H)-2012-10-542] [REFERRED]
GRAM PANCHAYAT OF VILLAGE RAMPUR HALER VS. SAROJ SHARMA AND OTHERS [LAWS(P&H)-2012-2-396] [REFERRED]
STATE OF HARYANA VS. RANBIR SINGH [LAWS(P&H)-2012-7-338] [REFERRED]
STATE OF PUNJAB VS. SURJIT KAUR [LAWS(P&H)-2012-5-477] [REFERRED]
BALJIT SINGH VS. HARVINDER SINGH [LAWS(P&H)-2010-1-491] [REFERRED TO]
KANTA DEVI VS. JASPAL [LAWS(P&H)-2012-10-216] [REFERRED]
PRASANNA DEVI VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-4-627] [REFERRED]
STATE OF PUNJAB VS. VINOD KUMAR [LAWS(P&H)-2013-3-385] [REFERRED]
SUKHBIR SINGH VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-2-558] [REFERRED]
STATE OF HARYANA VS. ANIL KUMAR [LAWS(P&H)-2013-2-640] [REFERRED]
MUNI LAL VS. RANDHIR SINGH AND OTHERS [LAWS(P&H)-2013-2-655] [REFERRED]
STATE OF HARYANA AND ORS VS. MOTI LAL BHOMIK TARA CHAND AND ANOTHER [LAWS(P&H)-2013-3-335] [REFERRED]
HARYANA AGRO-INDUSTRIES CORPORATION LIMITED AND ORS VS. PAWAN KUMAR GARG AND ANOTHER [LAWS(P&H)-2013-12-476] [REFERRED]
JASWANT SINGH VS. STATE OF PUNJAB AND ANOTHER [LAWS(P&H)-2013-11-284] [REFERRED TO]
AJIT SINGH WARAICH VS. WORLDWIDE CORPORATION LTD. AND OTHERS [LAWS(P&H)-2013-11-298] [REFERRED TO]
HARCHARANJIT SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2012-9-607] [REFERRED]
UNION TERRITORY OF CHANDIGARH VS. RAM JIWAN YADAV [LAWS(P&H)-2013-1-426] [REFERRED]
JITENDRA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-24] [REFERRED TO]
RAM KUMAR VS. MUKESH KUMAR [LAWS(P&H)-2015-2-524] [REFERRED TO]
NEELAM VS. STATE OF HARYANA [LAWS(P&H)-2015-1-386] [REFERRED TO]
MANJEET KAUR VS. STATE OF HARYANA [LAWS(P&H)-2015-1-17] [REFERRED TO]
SURAJ BHAN VS. PARDEEP KUMAR [LAWS(P&H)-2014-8-129] [REFERRED TO]
DARSHAN SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-738] [REFERRED TO]
SAROJ BALA VS. MANGE RAM AND OTHERS [LAWS(P&H)-2013-7-1238] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. RAMESH BATRA [LAWS(P&H)-2013-9-808] [REFERRED]
STATE OF ORISSA VS. SHEIK BASHA AND OTHERS [LAWS(ORI)-2014-1-100] [REFERRED]
DARSHAN LAL VS. STATE [LAWS(UTN)-2004-9-1] [REFERRED TO]
GOVINDRAJU VS. STATE OF KARNATAKA [LAWS(SC)-2009-5-83] [REFERRED TO]
MALLAPPA SIDDAPPA ALAKANUR VS. STATE OF KARNATAKA [LAWS(SC)-2009-7-116] [REFERRED TO]
BRAHM SWAROOP VS. STATE OF UP [LAWS(SC)-2010-10-65] [REFERRED TO]