Referred Judgements :-

UNION OF INDIA V. WING COMMANDER T.PARTHASARATHY [REFERRED TO]
RAJENDRA KUMAR VERMA V. STATE OF MADHYA PRADESH AND ORS. [REFERRED TO]
SURAJ BESAN AND RICE MILLS V. FCI [REFERRED TO]
JAI RAM VS. UNION OF INDIA [REFERRED TO]
JAN MOHAMMAD NOOR MOHAMAD BAGBAN VS. STATE OF GUJARAT [REFERRED TO]
RAJ KUMAR VS. UNION OF INDIA [REFERRED TO]
LACHOO MAL VS. RADHEY SHYAM [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
UNION OF INDIA VS. GOPAL CHANDRA MISRA [REFERRED TO]
ATLAS CYCLE INDUSTRIES LIMITED VS. STATE OF HARYANA [REFERRED TO]
V T KHANZODE VS. RESERVE BANK OF INDIA [REFERRED TO]
BALRAM GUPTA VS. UNION OF INDIA [REFERRED TO]
BRIJENDRA MATH BHARGAVA VS. HARSH WARDHAN [REFERRED TO]
DEVI KRISHAN GOYAL VS. DISTRICT INSPECTOR OF SCHOOLS GHAZIABAD [REFERRED TO]
PUNJAB NATIONAL BANK VS. P K MITTAL [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. D T C MAZDOOR CONGRESS ANB [REFERRED TO]
POWER FINANCE CORPORATION LIMITED VS. PRAMOD KUMAR BHATIA [REFERRED TO]
J N SRIVASTAVA VS. UNION OF INDIA [REFERRED TO]
SHAMBHU MURARI SINHA VS. PROJECT AND DEVELOPMENT INDIA LIMITED [REFERRED TO]
JANARDAN MISRA VS. STATE OF U P [REFERRED TO]
ABDUS SALAM CHOUDHURY VS. STATE OF ASSAM [REFERRED TO]
RAJENDRA KUMAR VERMA VS. STATE OF MADHYA PRADESH [REFERRED TO]
MANAGING COMMITTEE OF SHREE GANESH ADARSH SANSKRIT HIGH SCHOOL BAKHTIARPUR VS. STATE OF BIHAR [REFERRED TO]
T. LINGA GOWDER VS. STATE OF MADRAS [REFERRED TO]
A.S. KHONGPHAI VS. THE SPECIAL JUDICIAL OFFICER, SHILLONG AND ORS. [REFERRED TO]

Cited Judgements :-

ADIKANDA BISWAL VS. BHUBANESWAR DEVELOPMENT AUTHORITY BHUBNESWAR [LAWS(ORI)-2005-1-51] [RELIED ON]
C D Sampath VS. State Bank of India [LAWS(MAD)-2005-4-122] [REFERRED TO]
CHEMPLAST SANMAR LTD VS. PRESIDING OFFICER [LAWS(MAD)-2005-2-76] [REFERRED TO]
MOHAMMAD SHAFI GANAI VS. STATE OF J&K [LAWS(J&K)-2021-4-80] [REFERRED TO]
C.V.FRANCIS VS. UNION OF INDIA [LAWS(JHAR)-2009-5-176] [REFERRED TO]
PRADEEP SONI VS. M P ROAD TRANSPORT CORPORATION [LAWS(MPH)-2007-7-75] [REFERRED TO]
BHUWAN KUMAR RATHORE VS. M.P. RAJYA SAHKARI BANK MARYADIT [LAWS(MPH)-2007-7-129] [REFERRED TO]
RAM CHARAN PIDHA VS. M.P.R.T.C. & ANR. [LAWS(MPH)-2007-7-140] [REFERRED TO]
R.S. SONI VS. PUNJAB STATE SEEDS CORP. LTD. [LAWS(P&H)-2003-5-209] [REFERRED]
BAKSHI RAM VS. STATE BANK OF PATIALA AND ORS. [LAWS(P&H)-2007-12-147] [REFERRED TO]
GURCHARAN NARANG VS. THE STATE BANK OF INDIA AND ORS. [LAWS(P&H)-2007-12-149] [REFERRED TO]
KRISHNA BAHADUR VS. PURNA THEATRE [LAWS(SC)-2004-8-5] [REFERRED TO]
PUNJAB AND SIND BANK VS. MOHINDER PAL SINGH [LAWS(SC)-2005-10-114] [REFERRED TO]
SUKANTA KUMAR SARANGI VS. ORISSA STATE FINANCIAL CORPORATION [LAWS(ORI)-2020-2-19] [REFERRED TO]
B R SHAH VS. GUJ IND INVESTMENT CORPN LTD [LAWS(GJH)-2005-2-29] [REFERRED TO]
HARBIN POWER ENGINEERING CI LTD VS. STATE BANK OF INDIA [LAWS(APH)-2014-3-79] [REFERRED TO]
S. MOHAN RAO VS. THE SUPERINTENDING ENGINEER [LAWS(APH)-2017-4-24] [REFERRED TO]
D.P.RAJPUT VS. FOOD CORPORATION OF INDIA [LAWS(CHH)-2005-5-7] [REFERRED TO]
INDIRA DEVI VS. THE HIGH COURT OF KERALA [LAWS(KER)-2014-5-208] [REFERRED TO]
GEORGE PUTHENANGADI AND ORS. VS. STATE BANK OF INDIA AND ORS. [LAWS(KER)-2015-10-57] [REFERRED TO]
P C SEKHAR VS. NEW INDIA ASSURANCE COMPANY LIMITED & ORS [LAWS(DLH)-2019-1-249] [REFERRED TO]
S MURUGADOSS VS. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2018-9-43] [REFERRED TO]
FEDERAL MOGUL BEARING INDIA LTD VS. STATE OF H P [LAWS(HPH)-2011-9-5] [REFERRED TO]
DEVENDRA GOPALRAO ABETKAR VS. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, FINANCE DEPARTMENT, MANTRALAYA, MUMBAI [LAWS(BOM)-2018-10-107] [REFERRED TO]
INDERJIT BHANOT VS. PUNJAB NATIONAL BANK [LAWS(DLH)-2006-11-4] [REFERRED TO]
N RAJENDRA RAJU VS. NEESA VENTURE HOLDING LTD [LAWS(GJH)-2015-3-237] [REFERRED TO]
MOLIND PANDHARINATH BEHERE VS. UNION BANK OF INDIA MUMBAI [LAWS(BOM)-2009-7-64] [REFERRED TO]
ATUL KUMAR JAIN VS. UTI AMC (P) LTD. AND ORS. [LAWS(DLH)-2009-3-313] [REFERRED TO]
SHASHI BALA KULSHRESHTA VS. INDIA TELEPHONE INDUSTRIES LTD [LAWS(DLH)-2008-9-85] [REFERRED TO]
VIRESHWAR SINGH VS. MCD [LAWS(DLH)-2011-7-107] [REFERRED TO]
MANAGING DIRECTOR STEEL AUTHORITY OF INDIA LTD VS. BASANTA BAI [LAWS(CHH)-2009-10-9] [REFERRED TO]
KARSANBHAI JIVABHAI CHAMAR VS. EXECUTIVE ENGINEER AND ORS. [LAWS(GJH)-2016-3-86] [REFERRED TO]
MUNICIPAL COUNCIL VS. JAGANNATH [LAWS(BOM)-2019-9-205] [REFERRED TO]
ANJUM NATH VS. BRITISH AIRWAYS [LAWS(DLH)-2015-12-283] [REFERRED TO]
P.C. SHEKHAR VS. THE NEW INDIA ASSURANCE CO. LTD. AND ORS. [LAWS(DLH)-2015-7-252] [REFERRED TO]
ASHA WIDOW OF LATE HARPAL SINGH VS. U P STATE SUGAR CORPORATION LTD [LAWS(ALL)-2005-12-11] [REFERRED TO]
JAYAPRAKASH SHETTY VS. UNION OF INDIA [LAWS(KAR)-2009-9-34] [REFERRED TO]
Hongkong and Shanghai Banking Corporation Ltd., through authorized representative, Mr. Manoj Puroshottam Paradkar VS. Lisa Apparels Pvt. Ltd., r/by its Managing Director Mr. R. Subrahmanyam Iyer, Mr. R. Subrahmanyam Iyer S/o V. Ragavan Iyer and [LAWS(KAR)-2010-7-62] [REFERRED TO]
RAJESH KUMAR BALAK RAM CHANDRAKAR VS. INFORMATION AND LIBRARY NETWORK CENTRE (INFLIBNET) [LAWS(GJH)-2022-6-47] [REFERRED TO]
UP STATE SUGAR CORPORATION EMPLOYEES ASSOCIATION VS. STATE OF UP [LAWS(ALL)-2010-7-163] [REFERRED TO]
SURESH SINGH VS. STATE OF U. P. [LAWS(ALL)-2019-9-139] [REFERRED TO]
P R K RAO VS. FOOD CORPORATION OF INDIA [LAWS(CHH)-2005-5-13] [REFERRED TO]
K HARIDAS L SHENOY VS. JOHNOSON and JOHNOSON LTD [LAWS(BOM)-2004-10-107] [REFERRED TO]
DEVI DAYAL GUPTA VS. SAMBHAR SALTS LIMITED AND ORS. [LAWS(RAJ)-2008-9-120] [REFERRED TO]
PADMINI RAJASEKARAN VS. INDIAN AIRLINES LIMITED [LAWS(MAD)-2003-6-7] [REFERRED TO]
GENERAL MARKETING AND MANUFACTURING COMPANY LIMITED VS. R DEVARAJ [LAWS(MAD)-2003-9-158] [REFERRED TO]
ABHISHEK KUMAR RAI VS. INDIAN INSTITUTE OF TECHNOLOGY, BHUBANESWAR, KHURD [LAWS(ORI)-2018-5-27] [REFERRED TO]
UNITED INDIA INSURANCE CO. VS. N. SRINIVASAN [LAWS(MAD)-2017-7-168] [REFERRED TO]
SANJEEV KALRA VS. STATE BANK OF INDIA AND ANR. [LAWS(P&H)-2007-12-127] [REFERRED TO]
D.K. ANGRISH AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(P&H)-2007-12-151] [REFERRED TO]
DHARAM LAL VS. PUNJAB NATIONAL BANK [LAWS(P&H)-2008-1-29] [REFERRED TO]
AIR INDIA EXPRESS LIMITED VS. CAPT. GURDARSHAN KAUR SANDHU [LAWS(SC)-2019-8-100] [REFERRED TO]
P LAL VS. UNION OF INDIA [LAWS(SC)-2003-2-125] [REFERRED]
BABULAL BADRIPRASAD VARMA VS. SURAT MUNICIPAL CORPORATION [LAWS(SC)-2008-5-215] [REFERRED TO]
ASSOCIATE BANKS' RETIRED OFFICERS' ASSOCIATION VS. STATE BANK OF TRAVANCORE [LAWS(KER)-2014-2-89] [REFERRED TO]
UNION OF INDIA VS. SANOHAR [LAWS(ALL)-2003-5-142] [REFERRED TO]
KULDIP GANDOTRA VS. UNION OF INDIA [LAWS(DLH)-2005-10-45] [RELIED ON]
KUNBI SAHAKARI BANK LTD VS. SHAKTI PAPER COMPANY [LAWS(BOM)-2008-8-107] [REFERRED TO]
JITENDRANATH NAYER VS. ORIENTAL INSURANCE CO LTD [LAWS(BOM)-2007-6-77] [REFERRED TO]
SHIVANAND MADANMOHAN MISHRA VS. UNIVERSAL FERRO AND ALLIED CHEMICALS [LAWS(BOM)-2004-4-30] [REFERRED TO]
TOURISM CORPORATION OF GUJARAT VS. V K DHARIA [LAWS(GJH)-2012-10-206] [REFERRED TO]
P MATHAPPAN VS. DEPUTY COMMISSIONER OF LABOUR [LAWS(MAD)-2008-6-19] [REFERRED TO]
UNION OF INDIA AND ANOTHER VS. EX. MAJ. DIPINDER SINGH [LAWS(P&H)-2005-2-166] [REFERRED]
AGI MUSIC SDN BHD AND ORS. VS. ILAIYARAJA AND ORS. [LAWS(MAD)-2019-6-683] [REFERRED TO]
INDIAN DEFENCE SERVICE OF ENGINEERS ASSOCIATION (G VS. UNION OF INDIA AND ORS [LAWS(DLH)-2016-9-404] [REFERRED]
TUHIN MUKHERJEE VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2012-1-631] [REFERRED TO]
SUJIT KUMAR CHATTERJEE VS. COAL INDIA LIMITED & ORS [LAWS(CAL)-2016-9-79] [REFERRED]
H A MOHAN KUMAR VS. P MURALIDHAR [LAWS(APH)-2005-2-71] [REFERRED]
VINOD ACHARYA VS. FOOD CORPORATION OF INDIA & ORS. [LAWS(CHH)-2005-5-17] [REFERRED TO]
VIPIN KALIA VS. STATE BANK OF INDIA [LAWS(DLH)-2007-2-131] [REFERRED TO]
SURESH KUMAR RANA VS. MANAGING DIRECTOR HOTEL CORPORATION OF INDIA LTD [LAWS(DLH)-2007-12-10] [REFERRED TO]
SANJAY MADHUKAR BUGADE & ORS VS. PUNJAB AND MAHARASHTRA COOP BANK LTD & ORS [LAWS(BOM)-2018-6-181] [REFERRED TO]
CHITTOR SUGARS VRS (SSNP) VS. STATE OF KERALA [LAWS(KER)-2019-3-164] [REFERRED TO]
UNION BANK OF INDIA VS. SHIVPRAKASH P MALHOTRA [LAWS(GJH)-2003-9-39] [REFERRED]
BANK OF INDIA RETIRED OFFICER ASSOCIATION VS. BANK OF INDIA [LAWS(GJH)-2006-8-13] [REFERRED TO]
BAREJA AUTOMOBILES PVT LTD VS. STATE OF HARYANA [LAWS(P&H)-2012-8-37] [REFERRED TO]
S P JAUHARI VS. MADHYA PRADESH LAGHU UDYOG NIGAM MARYADIT [LAWS(MPH)-2003-3-50] [REFERRED TO]
GANESWAR BISWAL VS. STATE OF ORISSA [LAWS(ORI)-2011-8-9] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. RAMESH KUMAR [LAWS(SC)-2007-8-94] [REFERRED TO]
VICE CHAIRMAN AND MANAGING DIRECTOR APSIDC LIMITED VS. R VARAPRASAD [LAWS(SC)-2003-5-12] [REFERRED]
ARIANE ORGACHEM PVT LTD VS. WYETH EMPLOYEES UNION [LAWS(SC)-2015-4-84] [REFERRED TO]
SATYA PRAKASH SAXENA VS. REGIONAL HIGHER EDUCATION OFFICER [LAWS(ALL)-2012-4-243] [REFERRED TO]
T K CHAKRABORTY VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2006-8-20] [REFERRED TO]
SHIV RAM VERMA VS. MANAGING DIRECTOR, FOOD CORPORATION OF INDIA AND ORS. [LAWS(DLH)-2009-3-180] [REFERRED TO]
NARENDRA KUMAR VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2008-9-110] [REFERRED TO]
INDIAN TOURISM DEVELOPMENT CORPORATION LTD VS. SRI KANT SHARMA [LAWS(DLH)-2011-7-69] [REFERRED TO]
ARJUN AHLUWALIA VS. AIR INDIA LIMITED [LAWS(DLH)-2021-6-66] [REFERRED TO]
POONAM GARG VS. IFCI VENTURE CAPITAL FUNDS LTD [LAWS(DLH)-2019-9-247] [REFERRED TO]
Alex Venancio Almeida VS. Central Bank of India [LAWS(BOM)-2004-2-97] [REFERRED TO]
CHHAGANBHAI BHAGABHAI CHAUHAN VS. BANK OF INDIA [LAWS(GJH)-2005-4-27] [REFERRED TO]
KANTIBHAI ISHWARDAS PATEL VS. PALANPUR MUNICIPALITY THROUGH CHIEF OFFICER & ORS. [LAWS(GJH)-2016-3-269] [REFERRED TO]
UNION OF INDIA THRO GENERAL MANAGER VS. HEMABEN WD/O.LT.UDAYANBHAI M PANDYA [LAWS(GJH)-2013-2-359] [REFERRED TO]
O.P. SHARMA & ORS. VS. UNION OF INDIA & ORS. [LAWS(DLH)-2013-2-378] [REFERRED TO]
BHIKHAJI SOMAJI THAKORE VS. CHIEF EXECUTIVE OFFICER [LAWS(GJH)-2022-6-1705] [REFERRED TO]
GOHIL RAMESHBHAI AMARSINH VS. INDIAN PETROCHEMICALS CORPORATION LTD [LAWS(GJH)-2022-9-24] [REFERRED TO]
MANAGEMENT T I DIAMOND CHAIN LIMITED VS. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI [LAWS(MAD)-2011-12-137] [REFERRED TO]
M A ASHARAFF ALI VS. SECRETARY TO GOVERNMENT [LAWS(MAD)-2009-9-461] [REFERRED TO]
B VARADHARAJAN VS. DEPUTY MANAGING DIRECTOR STATE BANK OF INDIA MUMBAI [LAWS(MAD)-2010-3-211] [REFERRED TO]
DEPOT MANAGER VS. HAZARI LAL KHATIK [LAWS(RAJ)-2013-9-90] [REFERRED TO]
VALIBEN JETHABHAI BHANJI VS. PATAN MUNICIPALITY [LAWS(GJH)-2006-7-58] [REFERRED TO]
SUSHILABEN NAVINCHANDRA SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2006-7-25] [REFERRED TO]
KISHAN GOPAL VERMA VS. BALOISE MARINE INSURANCE CO LTD [LAWS(RAJ)-2012-5-163] [REFERRED TO]
SRI SUKANTA KUMAR SARANGI VS. MANAGING DIRECTOR, ORISSA STATE FINANCIAL CORPORATION, O.M.P. CHHAK, COLLEGE SQUARE, CUTTACK [LAWS(ORI)-2020-2-77] [REFERRED TO]
BANK OF RAJASTHAN RETIRED STAFF SOCIETY VS. BANK OF RAJASTHAN LTD [LAWS(RAJ)-2004-7-37] [REFERRED TO]
SHARDA PAREEK VS. BOARD OF SECONDARY EDUCATION [LAWS(RAJ)-2005-6-17] [REFERRED TO]
EX. MAJ. DIPINDER SINGH VS. UNION OF INDIA (UOI) AND ANR. [LAWS(P&H)-2003-5-205] [REFERRED TO]
M.P. HALLAN VS. STATE BANK OF INDIA AND ORS. [LAWS(P&H)-2007-12-138] [REFERRED TO]
TIKENDRA SINGH AND OTHERS VS. MANAGING DIRECTOR, MECOFED AND OTHERS [LAWS(MEGH)-2013-7-7] [REFERRED TO]
DHRUB KUMAR ROY VS. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LIMITED [LAWS(PAT)-2011-7-96] [REFERRED TO]
NEW VICTORIA MILLS VS. SHRIKANT ARYA [LAWS(SC)-2021-9-90] [REFERRED TO]
NATIONAL INSURANCE SPECIAL VOLUNTARY VS. UNITED INDIA INSURANCE [LAWS(SC)-2018-10-68] [REFERRED TO]
HINDUSTAN LEVER LIMITED VS. SECRETARY, LABOUR DEPARTMENT [LAWS(JHAR)-2009-6-28] [REFERRED TO]
MISSION DIRECTOR RCH VS. RANJIT JAIN [LAWS(MPH)-2011-7-25] [REFERRED TO]
PUNJAB AND SIND BANK VS. S RANVEER SINGH BAWA [LAWS(SC)-2004-4-97] [REFERRED TO]
INDU SHEKHAR SINGH VS. STATE OF U. P [LAWS(SC)-2006-5-118] [REFERRED TO]
JAI NARAIN PARASURAMPURIA VS. PUSHPA DEVI SARAF [LAWS(SC)-2006-8-104] [RELIED ON]
CHANDRAKANTA TRIPATHY VS. STATE OF ORISSA [LAWS(ORI)-2014-7-16] [REFERRED TO]
SUDESH KUMAR GUPTA VS. STATE BANK OF PATIALA AND ORS. [LAWS(P&H)-2007-12-150] [REFERRED TO]
N U KURUP VS. UNION BANK OF INDIA [LAWS(KER)-2006-6-54] [REFERRED TO]
VIJAY TRADERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-7-129] [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR, ITDC, NEW DELHI VS. RABINDRANATH SAHOO [LAWS(ORI)-2022-12-77] [REFERRED TO]
MRIGANK JOHRI AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(SC)-2017-7-33] [REFERRED TO]
GENERAL MANAGER, ELECTRICAL RENGALI HYDRO ELECTRIC PROJECT, ORISSA VS. GIRIDHARI SAHU [LAWS(SC)-2019-9-29] [REFERRED TO]
NATIONAL TEXTILE CORPORATION M P LTD VS. M R JHADAV [LAWS(SC)-2008-4-176] [REFERRED TO]
AVAS VIKAS SANSTHAN VS. AVAS VIKAS SANSTHAN ENGINEERS ASSN [LAWS(SC)-2006-3-8] [REFERRED TO]
VENEET AGRAWAL VS. UNION OF INDIA [LAWS(SC)-2007-10-106] [REFERRED TO]
SECRETARY HOME DEPARTMENT GOVT OF MAHARASHTRA MANTRALAYAMUMBAI VS. SANJAY PANDEY EX IPS [LAWS(DLH)-2005-12-15] [RELIED ON]
KALYANAM RAJA GOPAL VS. ANDHRA BANK [LAWS(APH)-2012-4-115] [REFERRED TO]
NILKANTH PD SHARMA VS. FOOD CORPORATION OF INDIA [LAWS(CHH)-2005-5-3] [REFERRED TO]
P.P. VAIDYA VS. IFCI LTD [LAWS(DLH)-2014-5-4] [REFERRED TO]
RATTAN SINGH VS. INDIAN OVERSEAS BANK [LAWS(J&K)-2006-11-45] [REFERRED TO]
DINESH CHAUHAN VS. HIMACHAL PRADESH STATE ELECTRICITY BOARD [LAWS(HPH)-2012-7-298] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. P SURENDRA PRABHU [LAWS(KAR)-2005-9-29] [REFERRED TO]
YOGENDRA SINGH INDOLIA VS. STATE OF U.P. [LAWS(ALL)-2020-2-387] [REFERRED TO]
STATE OF U P VS. AJAY KUMAR SINGH [LAWS(ALL)-2010-11-85] [REFRRED TO]
SMARTCHEM TECHNOLOGIES LIMITED VS. INDIAN OIL CORPORATION LIMITED [LAWS(CAL)-2019-11-11] [REFERRED TO]
HINDUSTAN CABLES LTD VS. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 [LAWS(CAL)-2004-8-5] [REFERRED TO]
URMILA CHANDRAKANT GAIKWAD VS. CHAIRMAN AND MANAGING DIRECTOR [LAWS(BOM)-2014-7-18] [REFERRED TO]
SIDDHARTHA KUMAR VS. TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA [LAWS(DLH)-2007-3-179] [REFERRED TO]
J.S. CONTINENTAL LTD VS. INDIAN OIL CORPORATION LTD [LAWS(DLH)-2008-3-228] [REFERRED TO]
NORTH DELHI POWER LTD VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2007-7-109] [REFERRED TO]
CHAIRMAN STATE BANK OF INDIA VS. MIHIR KUMAR NANDI [LAWS(CAL)-2010-1-68] [REFERRED TO]
PHILIPS INDIA LIMITED VS. P N THORAT ASST COMMR OF LABOUR AND CONCILLIATION OFFICER [LAWS(BOM)-2006-1-3] [REFERRED TO]
RATTAN SINGH VS. INDIAN OVERSEAS BANK [LAWS(J&K)-2014-2-9] [REFERRED TO]
RATTAN SINGH VS. INDIAN OVERSEAS BANK [LAWS(J&K)-2014-2-9] [REFERRED TO]
CHEMPLAST SANMAR LIMITED VS. PRESIDING OFFICER LABOUR COURT [LAWS(MAD)-2005-2-54] [REFERRED TO]
VIJAY KUMAR ANIL VS. UNION BANK OF INDIA [LAWS(PAT)-2003-5-8] [RELIED TO]
ARCE POLYMERS PRIVATE LIMITED VS. ALPHINE PHARMACEUTICALS PRIVATE LIMITED [LAWS(SC)-2021-12-14] [REFERRED TO]
AAM BEEMA SEVA NIVRATT KARAMCHARI SAMITI VS. UNION OF INDIA [LAWS(RAJ)-2013-7-84] [REFERRED TO]
PRITAM DAS GERYANI VS. NATIONAL INS. CO. LTD. [LAWS(RAJ)-2017-2-1] [REFERRED TO]
M.P. POLICE HOUSING CORPORATION VS. ANIL PRADHAN [LAWS(MPH)-2007-4-85] [REFERRED TOSC]
RAMESHCHANDRA MALVIYA VS. ALLAHABAD BANK [LAWS(MPH)-2004-6-11] [REFERRED TO]
SUBHASH CHANDRA SINGH VS. UNION OF INDIA [LAWS(JHAR)-2003-12-45] [REFERRED TO]
STATE BANK OF PATIALA VS. ROMESH CHANDER KANOJI [LAWS(SC)-2004-2-9] [REFERRED TO]
PUNJAB NATIONAL BANK VS. C S SANON [LAWS(DLH)-2006-2-174] [REFERRED TO]
SHAKIR KHAN KHALIL KHAN PATHAN VS. MAHARASHTRA STATE TEXTILE CORPORATION LTD. [LAWS(BOM)-2022-1-93] [REFERRED TO]
A.K.SINHA VS. MANAGER-AIRPORT AUTHORITY OF INDIA [LAWS(GJH)-2014-2-41] [REFERRED TO]
KRISHAN KUMAR VATS VS. BSES YAMUNA POWER LTD. AND ORS. [LAWS(DLH)-2015-2-97] [REFERRED TO]
R. KOTHANDARAMAN VS. SPEAKER, LOK SABHA SECRETARIAT [LAWS(DLH)-2013-1-94] [REFERRED TO]
ALL INDIA RETIRED BANK EMPLOYEES ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2012-3-497] [REFERRED TO]
UNION OF INDIA VS. V K JAIN [LAWS(DLH)-2012-1-503] [REFERRED TO]
K GOPAL KRISHNA VS. SYNDICATE BANK [LAWS(KAR)-2007-2-32] [REFERRED TO]
OK PLAY AUTO PVT LTD VS. INDIAN COMMERCE & INDUSTRIES CO PVT LTD [LAWS(DLH)-2018-4-259] [REFERRED TO]
SATYEN SANNIGRAHI VS. INDIAN IRON and STEEL CO LTD [LAWS(CAL)-2005-8-68] [REFERRED TO]
L.NAGARAJU VS. SYNDICATE BANK [LAWS(APH)-2013-12-30] [REFERRED TO]
RUPAL E BHAGAT VS. VOCATIONAL TRAINING COLLEGE [LAWS(GJH)-2016-9-135] [REFERRED]
TULSIRAM NATTHUJI SALMAKHE VS. GENERAL MANAGER MAHARASHTRA STATE CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LIMITED MUMBAI [LAWS(BOM)-2003-12-18] [REFERRED TO]
R D AVHAD VS. MAHARASHTRA STATE FARMING CORPORATION LTD [LAWS(BOM)-2006-3-24] [REFERRED TO]
WORKERS UNION, NAGALAND PULP AND PAPER CO. LTD. VS. NAGALAND PULP AND PAPER COMPANY LTD. AND OTHERS [LAWS(GAU)-2011-10-30] [REFERRED TO]
BHARATKUMAR CHANDRAVADAV DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2010-1-168] [REFERRED TO]
A V BENGALI VS. STATE OF GUJARAT [LAWS(GJH)-2016-3-319] [REFERRED]
U.P. HANDICRAFT DEVELOPMENT & MARKETING VS. DAYA RAM YADAV [LAWS(ALL)-2019-9-256] [REFERRED TO]
MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LTD., BHILAI VS. SMT. NARMADA BAI & ANR. [LAWS(CHH)-2009-10-48] [REFERRED TO]
THE STATE TRADING CORPORATION OF INDIA LTD. VS. HELM DUNGEMITTEL GMBH & ANR. [LAWS(DLH)-2016-8-21] [REFERRED TO]
NIPA DHAR VS. NATIONAL AVIATION COMPANY OF INDIA LTD [LAWS(CAL)-2010-12-74] [REFERRED]
FRIENDS COOPERATIVE HOUSING SOCIETY LIMITED AND ORS VS. ASIT MULTI PURPOSE ASSOCIATION & ORS [LAWS(BOM)-2008-8-677] [REFERRED]
ANDHRA BANK HYDERABAD VS. V VISHNU VARDHAN REDDY [LAWS(APH)-2009-10-81] [REFERRED TO]
HINDUSTAN COPPER LTD VS. BANSHI LAL [LAWS(SC)-2005-12-26] [REFERRED TO]
INDU SHEKHAR SINGH VS. STATE OF U P [LAWS(SC)-2006-4-43] [REFERRED TO]
BHARAT EARTH MOVERS LTD. AND ANR. VS. A. SEETHARAMA BHAT AND ORS. [LAWS(SC)-2009-8-166] [REFERRED TO]
A-ONE WINE SALES AGENCY VS. STATE OF HARYANA [LAWS(P&H)-2010-2-43] [REFERRED TO]
GIRISH CHANDRA MISHRA VS. COTTON CORPORATION OF INDIA AND ANR. [LAWS(MPH)-2003-12-71] [REFERRED TO]
LEELA SHARMA VS. STATE OF M P [LAWS(MPH)-2007-4-136] [REFERRED]
GURCHARAN SINGH VS. FOOD CORPORATION OF INDIA [LAWS(P&H)-2005-9-17] [REFERRED TO]
A.K.PRAVEENAKUMARI VS. TAMIL NADU PUBLIC SERVICE COMMISSION [LAWS(MAD)-2019-3-590] [REFERRED TO]
SURAJ NARAYAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-8-253] [REFERRED TO]
EMPLOYEES STATE INSURANCE CORPORATION VS. SUSHAMA N. [LAWS(KER)-2020-11-675] [REFERRED TO]
UNION OF INDIA VS. WG CDR SUBRATA DAS [LAWS(SC)-2019-1-109] [REFERRED TO]
DAYAL ASHOK SINHA VS. BHARAT WAGON AND ENGINEERING COMPANY LTD [LAWS(PAT)-2003-9-20] [REFERRED TO]
D RENUGA DEVI VS. DIRECTOR OF COLLEGIATE EDUCATION [LAWS(MAD)-2011-5-18] [REFERRED TO]
P K GANESAN VS. TAMIL NADU TEA PLANTATION CORPORATION LTD [LAWS(MAD)-2010-3-160] [REFERRED TO]
AIR INDIA LIMITED VS. KANWARDEEP SINGH BAMRAH [LAWS(DLH)-2021-12-130] [REFERRED TO]
SHRI KANT ARYA VS. NEW VICTORIA MILLS KANPUR [LAWS(ALL)-2005-8-193] [REFERRED TO]
THAKOR NAGJIBHAI BHAILAL VS. IPCL NOW AMALGAMATED WITH RELIEANCE IND LTD [LAWS(GJH)-2010-8-317] [REFERRED TO]
TRIBAL CO-OPERATIVE MARKETING DEVELOPMENT FEDERATION OF INDIA VS. SIDDHARTHA KUMAR [LAWS(DLH)-2008-2-391] [REFERRED TO]
JAGMAL SINGH YADAV VS. COMMISSIONER MCD [LAWS(DLH)-2008-5-332] [REFERRED TO]
N DINAKARA SHETTY VS. UNION OF INDIA [LAWS(BOM)-2005-5-31] [REFERRED TO]
BHARATI SANTOSH PAI VS. UCO BANK [LAWS(BOM)-2004-3-187] [REFERRED TO]
GKW LTD. VS. DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY [LAWS(CAL)-2016-5-16] [REFERRED TO]
ICICI BANK LTD VS. CHOUDHARY RAJNI & ANR [LAWS(DLH)-2016-5-816] [REFERRED]
ALLAHABAD BANK VS. SANJIT KUMAR MUKHOPADHYAY [LAWS(CAL)-2010-7-81] [REFERRED TO]
UNITED BANK OF INDIA AND ANOTHER VS. SUBHAS CHANDRA DE AND OTNER [LAWS(CAL)-2005-7-72] [REFERRED TO]
Santimay Chaudhuri VS. Union of India [LAWS(CAL)-2005-1-12] [REFERRED TO]
MANABENDRA CHAKRABORTY VS. UNION OF INDIA & OTHERS [LAWS(CAL)-2004-7-89] [REFERRED TO]
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION VS. MANOJ KUMAR & ANR. [LAWS(SC)-2016-8-47] [REFERRED TO]
GHANSHYAM DASS VS. STATE BANK OF PATIALA [LAWS(P&H)-2007-12-156] [REFERRED]
RUCHI HEALTH FOODS LIMITED VS. UNION BANK OF INDIA [LAWS(MAD)-2018-6-389] [REFERRED TO]
RAMA KRUSHNA DHAL VS. UNITED COMMERCIAL BANK [LAWS(ORI)-2018-9-9] [REFERRED TO]
PURSHOTTAM A VADHER VS. PHYSICAL RESEARCH LABORATORY [LAWS(GJH)-2005-3-1] [REFERRED TO]
K PRATAP REDDY VS. INSTITUTE OF RURAL MANAGEMENT ANAND SOCIETY [LAWS(GJH)-2005-8-51] [REFERRED TO]
UPENDRA ARVINDEKAR VS. STATE OF M P [LAWS(MPH)-2011-8-37] [REFERRED]
SATYA PRAKASH UPADHYAY VS. M.P. POLICE HOUSING CORPORATION LTD [LAWS(MPH)-2013-7-16] [REFERRED TO]
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED VS. SHIVA KANT JHA @ S.K.JHA [LAWS(JHAR)-2005-2-35] [REFERRED TO]
MOHAMMAD SHAFI GANAI VS. STATE OF JK [LAWS(J&K)-2021-4-36] [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR VS. PRESIDING OFFICER, LABOUR COURT, AMBALA [LAWS(P&H)-2014-2-36] [REFERRED TO]
BOARD OF TRUSTEES VISAKHAPATNAM PORT TRUST VS. T S N RAJU [LAWS(SC)-2006-9-14] [REFERRED TO]
HEC VOLUNTARY RETD EMPS WELFARE SOC VS. HEAVY ENGINEEERING CORPORATION LTD [LAWS(SC)-2006-2-2] [REFERRED TO]
ALLAHABAD BANK VS. ALL INDIA ALLAHABAD BANK RETIRED EMPS ASSN [LAWS(SC)-2009-12-8] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAGHUVIR SINGH NARANG [LAWS(SC)-2010-2-74] [DISTINGUISHED]