Referred Judgements :-

UNITED MOTORS (INDIA) LTD. V. THE STATE OF BOMBAY [REFERRED TO]
EBRAHIM ABOOBAKAR VS. CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI [REFERRED TO]
REGISTRAR OF TRADE MARKS VS. ASHOK CHANDRA RAKHIT LIMITED [REFERRED TO]
K S VENKATARAMAN AND CO PRIVATE LIMITED VS. STATE OF MADRAS [REFERRED TO]
UTTAR PRADESH CO OPERATIVE FEDERATION LIMITED VS. SUNDER BROS DELHI [REFERRED TO]
DHULABHAI VS. STATE OF MADHYA PRADESH [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
COLLECTOR OF CUSTOMS BOMBAY VS. SWASTIC WOOLLENS PRIVATE LIMITED [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
MURLI MANOHAR AND CO VS. STATE OF HARYANA [REFERRED TO]
STATE OF KERALA VS. A C K RAJAH [REFERRED TO]
RELIANCE SILICON 1 PVT LIMITED VS. COLLECTOR CENTRAL EXCISE THANE [REFERRED TO]
STATE OF UTTAR PRADESH VS. CHHABRA BRICKS AND TILES MFG CO [REFERRED TO]
ALLAHABAD BANK VS. CANARA BANK [REFERRED TO]
NAFAR CHANDRA JUTE MILLS LIMITED VS. UNITED BANK OF INDIA [REFERRED TO]
M S M M MEYYAPPA CHETTIAR KARAIKUDI VS. INCOME-TAX OFFICER KARAIKUDI [REFERRED TO]

Cited Judgements :-

JAI BALAJI INDUSTRIES LIMITRED VS. UNION OF INDIA [LAWS(CAL)-2012-12-13] [REFERRED TO]
MCX STOCK EXCHANGE LIMITED VS. SECURITIES AND EXCHANGE BOARD OF INDIA [LAWS(BOM)-2012-3-24] [REFERRED TO]
D.SIVA SANKARA RAO VS. INCOME TAX OFFICER [LAWS(APH)-2012-11-34] [REFERRED TO]
HIMACHAL PRADESH STATE VS. JAI PRAKASH POWER VENTURES [LAWS(ET)-2012-2-13] [REFERRED TO]
PAVAN PRAKASH VS. COMMISSIONER OF INCOME-TAX (CENTRAL) [LAWS(PAT)-2016-1-138] [REFERRED TO]
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED VS. R K POWERGEN PRIVATE LIMITED [LAWS(KAR)-2005-8-41] [REFERRED TO]
VERIETY ENTERTAINMENT PVT LTD VS. STATE OF ORISSA [LAWS(ORI)-2008-5-17] [REFERRED TO]
BHARAT SANCHAR NIGAM LIMITED VS. TELECOM REGULATORY AUTHORITY OF INDIA [LAWS(SC)-2013-12-11] [REFERRED TO]
GENERAL MANAGER TELECOME BSNL KOZHIKODE VS. M KRISHNAN [LAWS(KER)-2003-2-25] [REFERRED TO]
ABDUL RAHEEM VS. KARNATAKA ELECTRICITY BOARD [LAWS(SC)-2007-11-77] [REFERRED TO]
CLARIANT INTERNATIONAL LIMITED VS. SECURITIES AND EXCHANGE BOARD [LAWS(SC)-2004-8-155] [REFERED TO 13.]
KRISHNA POULTRY FARM AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2015-8-10] [REFERRED TO]
M MUNIVENKATAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2006-1-18] [REFERRED TO]
YALLAPPA IRAPPA KUMBAR AND ORS. VS. CHANNABASAPPA AND ORS. [LAWS(KAR)-2017-2-175] [REFERRED TO]
M SAINALABDEEN VS. KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2005-11-39] [REFERRED TO]
MAA LAXMI STEELS PRIVATE LTD VS. ODISHA ELECTRICITY REGULATORY COMMISSION [LAWS(ORI)-2012-10-14] [REFERRED TO]
KIRLOSKAR BROTHERS LTD VS. COMMISSIONER OF CENTRAL EXCISE PUNE [LAWS(SC)-2005-3-3] [REFERRED TO]
BADRI KEDAR PAPER PVT LTD VS. U P ELECTRICITY REGULATORY COMMN [LAWS(SC)-2008-12-53] [REFERRED TO]
UTTAR PRADESH POWER CORPORATION LTD VS. NTPC LTD [LAWS(SC)-2011-9-55] [REFERRED TO]
SUPER STEEL CASTING LIMITED VS. DAMODAR VALLEY CORPORATION [LAWS(JHAR)-2020-2-9] [REFERRED TO]
DR. SANDEEP SINGH VS. STATE OF UTTARANCHAL AND ORS. [LAWS(UTN)-2004-2-14] [REFERRED TO]
KANDLA SALT LEASEHOLDER WELFARE ASSOCIATION VS. UNION OF INDIA [LAWS(GJH)-2013-6-17] [REFERRED TO]
COURT ON ITS OWN MOTION VS. BANSI LAL [LAWS(HPH)-2013-8-56] [REFERRED TO]
IMC LIMITED & 1 OTHER(S) VS. UNION OF INDIA & 2 OTHER(S) [LAWS(GJH)-2019-5-33] [REFERRED TO]
YOUNG FRIENDS & CO. & ORS. VS. PURI INVESTMENTS [LAWS(DLH)-2018-11-26] [REFERRED TO]
VODAFONE INDIA LTD. & ORS. VS. TELECOM REGULATORY AUTHORITY OF INDIA [LAWS(DLH)-2017-9-165] [REFERRED TO]
ANAND NARAIN SINGH VS. U P SECONDARY EDUCATION SERVICES SELECTION BOARD ALLAHABAD [LAWS(ALL)-2003-9-58] [REFERRED TO]
AMIYA SINHA VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-36] [REFERRED TO]
QUAZI MOHD NAJMUDDIN HUSSAIN VS. STATE OF A P [LAWS(APH)-2005-8-2] [REFERRED TO]
THDC INDIA LIMITED VS. CHAIRMAN AND MANAGING DIRECTOR, PUNJAB STATE POWER CORPORATION LIMITED AND ORS. [LAWS(APTE)-2014-2-16] [REFERRED TO]
HOOGHLY CHAMBER OF COMMERCE & INDUSTRY VS. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS. [LAWS(APTE)-2015-5-1] [REFERRED TO]
ECOREN ENERGY INDIA PRIVATE LIMITED VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-3-109] [REFERRED TO]
AKHIL BHARTIYA EMPLOYEES PROVIDENT FUND STAFF FEDERATION VS. UNION OF INDIA [LAWS(DLH)-2007-12-121] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION [LAWS(BOM)-2003-2-47] [REFERRED TO]
SATISH DATTATRAY NADGAUDA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-5-32] [REFERRED TO]
NIRMA LIMITED VS. UNION OF INDIA [LAWS(GJH)-2017-2-255] [REFERRED TO]
ASHWAMEGH CO OP HOUSING SOCIETY LTD VS. UTTAR GUJARAT VIJ COMPANY LIMITED & ELECTRICITY OMBUDSMAN [LAWS(GJH)-2021-6-81] [REFERRED TO]
SHRI SAJID KHAN VS. PRINCIPAL COMMISSIONER OF INCOME TAX [LAWS(ALL)-2019-8-200] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY BOARD VS. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION [LAWS(BOM)-2004-2-40] [REFERRED TO]
GAJENDRA HALDEA VS. STATE OF THE NCT OF DELHI [LAWS(DLH)-2007-7-110] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
SUBRATA PATRA VS. DISTRICT INSPECTOR OF SCHOOLS [LAWS(CAL)-2008-8-25] [REFERRED TO]
T M INTERNATIONAL LOGISTICS LTD VS. TARIFF AUTHORITY FOR MAJOR PORTS [LAWS(CAL)-2009-5-50] [REFERRED TO]
UNITED RWAS JOINT ACTION AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-324] [REFERRED TO]
LANCO KONDAPALLI POWER P LTD VS. TRANSMISSION CORPN OF A P [LAWS(APH)-2004-10-130] [REFERRED TO]
APERC, SCY, HYDERABAD AND ORS. VS. CPDCL, M.D., HYD. AND ORS. [LAWS(APH)-2015-5-22] [REFERRED TO]
THE COMMISSIONER OF INCOME TAX, BELGAUM AND ANOTHER VS. M/S. BAHUBALI NEMINATH MUTTIN [LAWS(KAR)-2016-7-47] [REFERRED TO]
SMT. SAKUNTALA DEVI WIFE OF SRI MITHU CHOUDHARY VS. MAHENDRA CHOUDHARY [LAWS(PAT)-2018-1-425] [REFERRED TO]
STATE OF RAJASTHAN VS. DADU DAYAL MARRIAGE GARDEN [LAWS(RAJ)-2018-3-164] [REFERRED TO]
URMILA DEVI (SMT.) AND ANR. VS. STATE OF UTTARANCHAL AND ORS. [LAWS(UTN)-2004-6-16] [REFERRED TO]
M/S. JINDAL STAINLESS VS. STATE OF ORISSA [LAWS(ORI)-2006-11-62] [REFERRED TO]
M/S. INDIAN CHARGE CHROME LIMITED VS. GRID CORPORATION OF ORISSA LIMITED [LAWS(ORI)-2006-11-65] [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. SIEL LTD [LAWS(SC)-2008-8-105] [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [LAWS(SC)-2011-8-39] [REFERRED TO]
RAJESH AWASTHI VS. NAND LAL JAISWAL [LAWS(SC)-2012-10-60] [REFERRED TO]
SURESH RAJAN VS. REGISTRAR GENERAL [LAWS(MAD)-2014-6-474] [REFERRED]
R. MUTHUKUMARASWAMY, PRESIDENT OF MADRAS BAR ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-2-50] [REFERRED TO]
M/S VIJAY LOHA BHANDAR VS. COMMISSIONER TRADE TAX U.P. GOMTI ... [LAWS(ALL)-2017-12-58] [REFERRED TO]
RAMDAS S/O. MAROTRAO KATHLE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-36] [REFERRED TO]
P Keshava Reddy VS. Municipal Commissioner Manchiryala Municipality [LAWS(APH)-2005-2-108] [REFERRED TO]
LANCO KONDAPALLI POWER P LTD VS. TRANSMISSION CORPORATION OF A P [LAWS(APH)-2004-10-52] [REFERRED TO]
P.HARSHA VARDHAN VS. GOVERNMENT OF INDIA, MINISTRY OF HEALTH & FAMILY WELFARE [LAWS(APH)-2014-12-73] [REFERRED TO]
ROHIT FERRO TECH LIMITED VS. WEST BENGAL STATE ELECTRICITY REGULATORY COMMISSION [LAWS(CAL)-2005-2-78] [REFERRED TO]
BARI BRAHMANA INDUSTRIES ASSO VS. POWER DEVELOPMENT DEPTT [LAWS(J&K)-2008-8-2] [REFERRED TO]
BARI BRAHMANA INDUSTRIES ASSO VS. POWER DEVELOPMENT DEPTT [LAWS(J&K)-2008-8-2] [REFERRED TO]
ADDITIONAL DIRECTOR GENERAL VS. ITS MY NAME PVT. LTD. [LAWS(DLH)-2020-6-32] [REFERRED TO]
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI VS. UNION OF INDIA [LAWS(DLH)-2016-8-76] [REFERRED TO]
D P LON VS. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS [LAWS(SC)-2003-3-34] [REFERRED]
CESC LTD VS. SURESH AGARWAL [LAWS(CAL)-2006-4-39] [REFERRED TO]
DAMODAR VALLEY CORPORATION VS. DEPARTMENT OF ENERGY, GOVERNMENT OF WEST BENGAL, KOLKATA AND ORS. [LAWS(APTE)-2013-4-15] [REFERRED TO]
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED VS. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION [LAWS(HPH)-2013-8-6] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX VS. BIRJU CHHOTALAL SHAH [LAWS(GJH)-2023-8-365] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) VS. PRABODHCHANDRA JAYANTILAL PATEL [LAWS(GJH)-2023-7-33] [REFERRED TO]
TELANGANA STATE ELECTRICITY REGULATORY COMMISSION VS. AGARWAL FOUNDRIES PVT. LTD. [LAWS(TLNG)-2019-3-169] [REFERRED TO]
VIJAY KUMAR TALWAR VS. COMMISSIONER OF INCOME TAX DELHI [LAWS(SC)-2010-12-7] [REFERRED TO]
SHREE SIDHBALI STEELS LTD VS. STATE OF U P [LAWS(SC)-2011-1-108] [REFERRED TO]
VISA STEEL VS. STATE OF ORISSA [LAWS(ORI)-2009-3-73] [REFERRED TO]
TATA IRON AND STEEL CO LTD VS. STATE OF ORISSA [LAWS(ORI)-2006-3-1] [REFERRED TO]
SURYACHAKRA SPINNING MILLS P LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-7-247] [REFERRED TO]
NIRMAL LOHIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-6-53] [REFERRED TO]
JAIPRAKASH ASSOCIATES LTD. VS. MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION [LAWS(MPH)-2016-5-25] [REFERRED TO]
L M T LIMITED VS. STATE OF U P [LAWS(SC)-2007-12-1] [REFERRED TO]
KASHI VISHWANATH STEELS LTD. VS. STATE OF UTTARANCHAL [LAWS(UTN)-2005-8-46] [REFERRED TO]
JEET SINGH AND ORS. VS. STATE OF UTTARANCHAL AND ORS. [LAWS(UTN)-2006-3-45] [REFERRED TO]
CELLULAR OPERATORS ASSOCIATION OF INDIA VS. UNION OF INDIA [LAWS(SC)-2002-12-107] [REFERRED TO]
UMABAI VS. NILKANTH DHONDIBA CHAVAN [LAWS(SC)-2005-4-39] [REFERRED TO]
JINDAL THERMAL POWER COMPANY LIMITED VS. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED [LAWS(KAR)-2004-4-6] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX VS. CLASSIC NETWORK PVT. LTD. [LAWS(GJH)-2023-8-981] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX VS. CHAMPALAL GOPIRAM AGARWAL [LAWS(GJH)-2023-7-1275] [REFERRED TO]
MADHYA PRADESH POWERGENERATION VS. MADHYA PRADESH ELECTRICITY [LAWS(ET)-2012-3-11] [REFERRED TO]
SHIVCO L.P.G. BOTTLING COMPANY VS. M.P. ELECTRICITY BOARD AND OTHERS [LAWS(MPH)-2017-3-3] [REFERRED TO]
NIRMAL LOHIYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-6-49] [REFERRED TO]
PHILIPS ELECTRONICS INDIA LTD. VS. COMMISSIONER OF C. EX., KOLKATA-I [LAWS(CE)-2008-9-194] [REFERRED TO]
INDIA CEMENTS LTD VS. CHAIRMAN APSERC [LAWS(APH)-2011-7-20] [REFERRED]
MR. PUSHPENDRA SURANA VS. ADANI POWER LIMITED AND OTHERS INTERLOCUTORY [LAWS(APTE)-2014-2-39] [REFERRED TO]
TATA MOTORS LIMITED VS. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION & ANOTHER [LAWS(APTE)-2014-8-22] [REFERRED TO]
KANDLA PORT TRUST VS. KANDLA SALT LEASEHOLDER WELFARE ASSOCATION AND ORS [LAWS(GJH)-2013-10-277] [REFERRED TO]
TATA POWER DELHI DISTRIBUTION LTD. VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [LAWS(DLH)-2022-1-86] [REFERRED TO]
GAUR DISTRIBUTORS VS. HATHWAY CABLE & DATACOM LTD [LAWS(DLH)-2016-8-188] [REFERRED]
STATE BANK OF INDIA VS. CONSORTIUM OF MR. MURARI LAL JALAN [LAWS(SC)-2024-11-22] [REFERRED TO]
TATA COMMUNICATIONS LTD , THROUGH ITS ASSISTANT MANAGER (HR) V GEETHA VS. TELECOM REGULATORY AUTHORITY OF INDIA [LAWS(MAD)-2018-7-25] [REFERRED TO]
COMMISSIONER OF CUSTOMS CHENNAI VS. ADANI EXPORT LIMITED [LAWS(SC)-2004-4-149] [REFERRED TO]
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD VS. SAI RENEWABLE POWER PVT LTD [LAWS(SC)-2010-7-1] [REFERRED TO]
NTPC LTD VS. M P STATE ELECTRICITY BOARD [LAWS(SC)-2011-9-44] [REFERRED TO]
UNION OF INDIA VS. RAJASTHAN REAL ESTATE REGULATORY AUTHORITY [LAWS(RAJ)-2021-12-121] [REFERRED TO]
SIEL LIMITED VS. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION [LAWS(P&H)-2003-11-59] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), SURAT VS. JAYANTIBHAI VIRJIBHAI BABARIYA [LAWS(GJH)-2023-9-109] [REFERRED TO]
SAJID KHAN VS. PRINCIPAL COMMISSIONER OF INCOME TAX [LAWS(ALL)-2019-8-336] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD VS. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION [LAWS(BOM)-2011-11-76] [REFERRED TO]
TATA POWER COMPANY LIMITED VS. RELIANCE ENERGY LIMITED [LAWS(BOM)-2004-12-107] [REFERRED TO]
A.P. STATE FINANCIAL CORPN. VS. MAGNA HARD TEMPT LTD. [LAWS(APH)-2008-2-111] [REFERRED TO]
PEOPLES MONITORING ON ELETRICITY REGULATION VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2011-2-88] [REFERRED TO]
SRI RANA SINHA ALIAS SUJIT SINHA VS. STATE OF TRIPURA [LAWS(GAU)-2011-4-15] [REFERRED TO]
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II VS. ORES INDIA (P) LTD. [LAWS(CE)-2008-10-106] [REFERRED TO]
JEET SINGH VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-3-82] [REFERRED TO]
RAJENDER PRASHAD VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2016-8-11] [REFERRED TO]
COMMISSIONER OF CUSTOMS VS. JHUNJHUNWALA VANASPATI LTD [LAWS(GJH)-2008-7-39] [REFERRED TO]
SAL STEEL LTD VS. STATE LOAD DISPATCH CENTRE [LAWS(GJH)-2010-4-234] [REFERRED TO]
RAJENDRA PRASAD NAUTIYAL VS. KRISHNA KUMAR BANGWAL [LAWS(UTN)-2006-8-1] [RELIED ON]
CENTRAL BANK OF INDIA VS. VRAJLAL KAPURCHAND GANDHI [LAWS(SC)-2003-7-94] [REFERRED]
CHANDNA IMPEX PVT LIMITED VS. COMMISSIONER OF CUSTOMS NEW DELHI [LAWS(SC)-2011-7-105] [REFERRED TO]
COIMBATORE STOCK EXCHANGE LTD. AND ORS. VS. TAMIL NADU ELECTRICITY REGULATORY COMMISSION AND ORS. [LAWS(SC)-2013-2-109] [REFERRED TO]
U P STATE SPINNING CO LTD VS. R S PANDEY [LAWS(SC)-2005-9-27] [REFERRED TO]
PRASAD CONSTRUCTION & COMPANY VS. COMMISSIONER OF INCOME TAX [LAWS(PAT)-2016-4-203] [REFERRED TO]
Balmukund Sponge VS. Union of India [LAWS(JHAR)-2012-3-179] [REFERRED TO]
ADANI POWER LIMITED VS. UTTAR HARYANA BIJLI VIDYUT NIGAM LTD., DAKSHIN HARYANA BIJLI VIDYUT NIGAM LTD. AND GUJARAT URJA VIKAS NIGAM LTD. [LAWS(ET)-2014-2-4] [REFERRED TO]
BELMA MAWRIE AND ORS. VS. CHIEF INFORMATION COMMISSIONER (C.I.C.) MEGHALAYA STATE INFORMATION COMMISSION AND ORS. [LAWS(MEGH)-2015-7-13] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME-TAX VS. BELL CERAMICS LTD. [LAWS(GJH)-2021-7-343] [REFERRED TO]
KAMLA BAI VS. UNION OF INDIA [LAWS(DLH)-2003-12-28] [REFERRED TO]
CHANDNI CHOWK SARV VYAPAR MANDAL VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2005-10-12] [REFERRED TO]