Referred Judgements :-

RAJA PRITHWI CHAND LALL CHOUDHRY ETC. V. RAI BAHADUR SUKHRAJ RAI AND ORS. ETC. [REFERRED]
S. NAGARAJ AND ORS. V. STATE OF KARNATAKA AND ANR. [REFERRED]
KESHAV MILLS CO LIMITED PETLAD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED]
NARESH SHRIDHAR MIRAJKAR VS. STATE OF MAHARASHTRA [REFERRED]
INDIAN ALUMINIUM COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA [REFERRED]
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD VS. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS [REFERRED]
HARBANS SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED]
A R ANTULAY VS. R S NAYAK [REFERRED]
TRIVENIBEN HARBHAJAN SINGH LAL SINGH INDIAN COUNCIL OF FAMILY AND SOCIAL WELFARE GURCHARAN SINGH AND PRITAM SINGH REP VS. STATE OF GUJARAT:STATE OF JAMMU AND KASHMIR:UNION OF INDIA:STATE OF TAMIL NADU:STATE OF PUNJAB [REFERRED]
BUILDERS ASSOCIATION OF INDIA VS. UNION OF INDIA [REFERRED]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED]
J RANGASWAMY VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED]
KRISHNA SWAMI RAJ KANWAR ADVOCATE VS. UNION OF INDIA [REFERRED]
KHODAY DISTILLERIES LIMITED VS. REGISTRAR GENERAL SUPREME COURT OF INDIA [REFERRED]
GURBACHAN SINGH VS. UNION OF INDIA [REFERRED]
MOHAMMAD ASLAM VS. UNION OF INDIA [REFERRED]
BABU SINGH BAINS VS. UNION OF INDIA [REFERRED]
P ASHOKAN VS. UNION OF INDIA [REFERRED]
SUPREME COURT BAR ASSOCIATION VS. UNION OF INDIA [REFERRED]
M S AHLAWAT VS. STATE OF HARYANA [REFERRED]
LILY THOMAS VS. UNION OF INDIA [REFERRED]
AJIT KUMAR BARAT VS. SECRETARY INDIAN TEA ASSOCIATION [REFERRED]
RAM DEO CHAUHAN ALIAS RAJ NATH CHAUHAN VS. STATE OF ASSAM [REFERRED]

Cited Judgements :-

MOHD ARIF @ ASHFAQ VS. REGISTRAR, SUPREME COURT OF INDIA [LAWS(SC)-2019-11-59] [REFERRED TO]
HDFC BANK LTD. VS. UNION OF INDIA [LAWS(SC)-2022-9-152] [REFERRED TO]
ANIMAL WELFARE BOARD OF INDIA VS. UNION OF INDIA [LAWS(SC)-2023-5-86] [REFERRED TO]
SITA SOREN VS. UNION OF INDIA [LAWS(SC)-2023-9-87] [REFERRED TO]
MUSARAF HOSSAIN KHAN VS. BHAGHEERATHA ENGG [LAWS(SC)-2006-2-69] [REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB [LAWS(SC)-2006-5-59] [REFERRED TO]
VIJAYANAND PURI VS. DEORANI DEVI [LAWS(PAT)-2019-10-27] [REFERRED TO]
KHALSA BEEJ BHANDAR VS. STATE OF PUNJAB [LAWS(P&H)-2007-1-45] [REFERRED TO]
VEDICA PROCON P. LTD. VS. BALLESHWAR GREENS P. LTD. AND ORS. [LAWS(GJH)-2014-12-201] [REFERRED TO]
EDELWEISS ASSET RECONSTRUCTION COMPANY EDELWEISS HOUSE, OFF C.S.T. ROAD KALINA CHENNAI VS. VINTAGE FOODS & INDUSTRIES LTD. [LAWS(MAD)-2017-11-392] [REFERRED TO]
SUPERINTENDENT, RAJMATA VUAYA RATE SCINDIA REGIONAL AGRICULTURAL RESEARCH STATION VS. HUSSAINI BEE [LAWS(MPH)-2015-12-56] [REFERRED TO]
UNION OF INDIA VS. VIDEOCON INDUSTRIES LTD [LAWS(DLH)-2012-3-1] [REFERRED TO]
OMKAR LAL VS. STATE OF UP [LAWS(ALL)-2014-10-27] [REFERRED TO]
MEERAJ ESTATE AND DEVELOPERS VS. COMMMISSIONER OF INCOME TAX [LAWS(ALL)-2019-9-411] [REFERRED TO]
RITA BHATTACHARJEE VS. SANTIRANJAN BHATTACHARJEE [LAWS(CAL)-2011-9-19] [REFERRED TO]
RAMCHANDRA DAGOJI RANGARI VS. VISHWANATH CHAMPAT NAIK [LAWS(BOM)-2010-12-95] [REFERRED TO]
SASTHI CHAKRABORTY VS. STATE OF TRIPURA [LAWS(TRIP)-2019-11-3] [REFERRED TO]
STATE OF KERALA VS. GOVINDASWAMY [LAWS(SC)-2017-4-192] [REFERRED TO]
STATE OF TAMIL NADU VS. STATE OF KERALA [LAWS(SC)-2014-5-12] [REFERRED TO]
VIKRAM SINGH AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-8-46] [REFERRED TO]
MD SHAHID VS. MARIUM IQBAL [LAWS(SIK)-2017-11-3] [REFERRED TO]
MARAYAMMAL VS. K.S. VENKIDUSAMY [LAWS(SC)-2022-8-118] [REFERRED TO]
ICE TV PRIVATE LIMITED VS. SREEDEVI DIGITAL SYSTEMS PRIVATE LIMITED [LAWS(SC)-2022-8-120] [REFERRED TO]
STATE OF MADHYA PRADESH VS. VISAN KUMAR SHIV CHARAN LAL [LAWS(SC)-2008-12-100] [REFERRED TO]
INDIAN COUNCIL FOR ENVIRO LEGAL ACTION VS. UNION OF INDIA [LAWS(SC)-2011-7-81] [REFERRED TO]
S B P AND CO VS. PATEL ENGINEERING LTD [LAWS(SC)-2005-10-34] [REFERRED TO]
JITENDRA RAM ALIAS JITU VS. STATE OF JHARKHAND [LAWS(SC)-2006-4-12] [REFERRED TO]
G. KRISHNAMOORTHY VS. INSTITUTION OF MECHANICAL ENGINEERS (INDIA) AND ORS. [LAWS(MAD)-2016-1-184] [REFERRED TO]
M. H. PATEL VS. NATIONAL CONSUMER DISPUTE REDRESSAL COMMISSION [LAWS(DLH)-2022-11-162] [REFERRED TO]
E.S.SUNDARA MAHALINGAM VS. SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES [LAWS(MAD)-2019-11-987] [REFERRED TO]
SANTHA VS. STATE OF KERALA THROUGH THE EXCISE INSPECTOR [LAWS(KER)-2018-3-817] [REFERRED TO]
KUWARBEN VALJIBEN PARMAR VS. PATAN MUNICIPALITY [LAWS(GJH)-2007-2-78] [REFERRED TO]
MITRA S.P. (P) LTD VS. DHIREN KUMA [LAWS(APH)-2022-3-45] [REFERRED TO]
H.P. NON-GAZETTED JUDICIAL EMPLOYEE WELFARE ASSOCIATION VS. STATE OF H.P. [LAWS(HPH)-2014-1-20] [REFERRED TO]
VIKAS YADAV AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(DLH)-2015-2-237] [REFERRED TO]
MANOJ KUMAR VS. STATE OF U.P. [LAWS(ALL)-2019-4-261] [REFERRED TO]
SRI. PATNALA VENKATA RAMAKRISHNA AND TWO OTHERS VS. M/S. MIDWEST (INDIA) INDUSTRIES LIMITED REP., BY OFFICIAL LIQUIDATOR, HIGH COURT OF A.P. HYDERABAD AND TWO OTHERS [LAWS(APH)-2012-8-133] [REFERRED TO]
ICON BUILD CON. PVT. LTD. VS. AGGARWAL DEVELOPERS PVT. LTD. [LAWS(DLH)-2016-11-57] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF U P [LAWS(ALL)-2008-6-2] [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2009-9-47] [REFERRED TO]
BAGH AMBERPET WELFARE SOCIETY VS. STATE OF A.P. [LAWS(APH)-2014-8-42] [REFERRED TO]
KASHIBHAI ISHWARBHAI PATEL VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2016-8-37] [REFERRED TO]
AKSHAY KUMAR SINGH VS. THE STATE OF N.C.T. OF DELHI [LAWS(SC)-2020-1-147] [REFERRED TO]
ZAKARIUS LAKRA VS. UNION OF INDIA [LAWS(SC)-2005-2-148] [REFERRED TO]
RAVINDER SINGH GORKHI VS. STATE OF U P [LAWS(SC)-2006-5-87] [REFERRED TO]
SHIYAS, K.B. VS. MANOJ PAUL AND ANOTHER [LAWS(KER)-2018-4-228] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF U P [LAWS(ALL)-2008-5-100] [REFERRED TO]
ZULFIKAR HUSSAIN VS. ZAINAB BEGUM (DIED) AND OTHER [LAWS(APH)-2018-1-80] [REFERRED TO]
MOHAMMAD RASOOL KHAN VS. STATE OF ANDHRA PRADESH HOME DEPARTMENT [LAWS(APH)-2003-11-111] [REFERRED TO]
PARUCHURI SRINIVASA RAO VS. GOVERMENT OF A P [LAWS(APH)-2005-11-77] [REFERRED TO]
QAMAR AHMAD VS. C E C NIRVACHAN SADAN ASHOK ROAD NEW DELHI [LAWS(ALL)-2017-11-59] [REFERRED TO]
VIRENDER VS. STATE OF DELHI [LAWS(DLH)-2012-9-369] [REFERRED TO]
AQAMA BUILDERS AND DEVELOPERS LIMITED LUCKNOW VS. CIVIL JUDGE,SENIOR DIVISION,MALIHABAD, LUCKNOW [LAWS(ALL)-2022-5-174] [REFERRED TO]
MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. VS. KALPATARU POWER TRANSMISSION LTD. [LAWS(BOM)-2019-11-33] [REFERRED TO]
PATEL CHHATRASINH GOKALBHAI VS. DIST PRIMARY EDUCATION OFFICER [LAWS(GJH)-2006-10-11] [REFERRED TO]
CBI VS. KESHUB MAHINDRA [LAWS(SC)-2011-5-69] [REFERRED TO]
SUMER VS. STATE OF U P [LAWS(SC)-2005-8-104] [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [LAWS(SC)-2003-8-89] [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPLE SECRETARY [LAWS(SC)-2014-9-86] [REFERRED TO]
NAZ FOUNDATION TRUST VS. SURESH KUMAR KOUSHAL AND ORS. [LAWS(SC)-2016-2-120] [REFERRED TO]
ASHIQ HUSSAIN FAKTOO VS. UNION OF INDIA & ORS. [LAWS(SC)-2016-8-50] [REFERRED TO]
NAZIR AHMAD DALAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(J&K)-2016-4-57] [REFERRED TO]
RANJANA VERMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2006-9-10] [REFERRED TO]
V J DHANAPAL VS. UNION BANK OF INDIA [LAWS(MAD)-2018-1-746] [REFERRED TO]
ANIL KHATWANI VS. NISTHA KHATWANI [LAWS(RAJ)-2012-5-66] [REFERRED TO]
VISHAL GUND @ AMAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-8-65] [REFERRED TO]
MAHESH KUMAR VS. STATE OF U P [LAWS(ALL)-2015-2-106] [REFERRED TO]
DUBA RAJU VS. VISAKHAPATNAM MUNICIPAL CORPORATION [LAWS(APH)-2004-3-105] [REFERRED TO]
MADUPU HARINARAYANA ALIAS HARIBABU VS. 1TH ADDITIONAL DISTRICT JUDGE [LAWS(APH)-2011-1-27] [REFERRED TO]
DHEERAJ SINGH RANA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2013-5-86] [REFERRED TO]
DELHI TRANSPORT CORPORATION VS. VIDYAWATI [LAWS(DLH)-2009-3-89] [REFERRED TO]
H.S.I.D.C. VS. PRAN SUKH & ORS. [LAWS(SC)-2015-10-21] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER PAL SINGH BHULLAR [LAWS(SC)-2011-12-10] [REFERRED TO]
SHAUKAT HUSSAIN GURU VS. STATE NCT DELHI [LAWS(SC)-2008-5-2] [REFERRED TO]
EX. HAVILDAR BHOOP SINGH VS. UNION OF INDIA [LAWS(SC)-2022-8-117] [REFERRED TO]
V N TRIPATHI VS. PUNJAB UNIVERSITY AND ANOTHER [LAWS(SC)-2019-2-358] [REFERRED TO]
KENNY ABRAHAM VS. TIGAKSHA METALLICS PRIVATE LIMITED [LAWS(HPH)-2022-3-73] [REFERRED TO]
DHANAM VS. DEPUTY SUPERINTENDENT OF POLICE CB-CID [LAWS(MAD)-2018-10-396] [REFERRED TO]
SHAILLENDRA KUMAR VS. DIVISIONAL FOREST OFFICER [LAWS(MPH)-2017-7-95] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2008-5-34] [REFERRED TO]
A.PAULRAJ VS. REGIONAL TRANSPORT AUTHORITY DHARMAPURI [LAWS(MAD)-2019-12-202] [REFERRED TO]
MOHAMED MUJEEBUR RAHMAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-6-2] [REFERRED TO]
KANCHHEDI LAL VS. PRESIDING OFFICER [LAWS(MPH)-2007-8-12] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. FIROZE M MOGAL [LAWS(GJH)-2013-12-109] [REFERRED TO]
UNION OF INDIA VS. UNION CARBIDE CORPORATION [LAWS(SC)-2023-3-43] [REFERRED TO]
ARJUN PRAKASH VS. SHYAM SAHANI [LAWS(SC)-2022-8-119] [REFERRED TO]
PM COLD STORAGE PRIVATE LIMITED VS. MONOTRONE LEASING PRIVATE LIMITED [LAWS(SC)-2022-8-121] [REFERRED TO]
SUBRATA ROY SAHARA VS. UNION OF INDIA [LAWS(SC)-2014-5-4] [REFERRED TO]
HRISHIKESH BHATTACHARJEE VS. INDIAN BANK A NATIONALIZED BANK [LAWS(MEGH)-2014-3-22] [REFERRED TO]
IN RE: SPECIAL REFERENCE NO. 1 OF 2012 VS. STATE [LAWS(SC)-2012-9-101] [REFERRED TO]
HARENDRA JHA VS. MINISTRY OF LAW [LAWS(SC)-2008-8-74] [REFERRED TO]
RADHEY SHYAM VS. CHHABI NATH [LAWS(SC)-2009-4-108] [REFERRED TO]
DEVENDER PAL SINGH VS. STATE OF NATIONAL CAPITAL TERRITORY OF DELHI [LAWS(SC)-2002-12-53] [REFERRED TO]
V M USHA RANI VS. UNION OF INDIA AND ANOTHER [LAWS(SC)-2019-2-316] [REFERRED TO]
PAWAN KUMAR GUPTA VS. STATE OF N.C.T. OF DELHI [LAWS(SC)-2020-3-96] [REFERRED TO]
P.S. VENKATESWARALU VS. A. BHANU [LAWS(ORI)-2017-1-71] [REFERRED TO]
Chemicare Products LTD VS. Assistant Commissioner of Commercial Taxes [LAWS(CAL)-2003-8-47] [REFERRED TO]
Commissioner of Income tax VS. Capital Electronics Gariahat [LAWS(CAL)-2003-2-31] [REFERRED TO]
JUSTICE C.S. KARNAN VS. HONBLE SUPREME COURT OF INDIA [LAWS(DLH)-2017-8-63] [REFERRED TO]
BHAGYA NAGAR PLOT OWNERS WELFARE ASSOCIATION VS. PRIME PROPERTIES AND ORS [LAWS(APH)-2018-2-61] [REFERRED TO]
K.VEERA RAGHAVA REDDY VS. STATE OF TELANGANA [LAWS(APH)-2016-11-4] [REFERRED TO]
KHROKSILA NONGKHLAW RNGI UMSNING VS. STATE OF MEGHALAYA [LAWS(GAU)-2008-4-40] [REFERRED TO]
KANTIKARMAKAR VS. UNION OF INDIA [LAWS(GAU)-2003-1-25] [REFERRED TO]
SATPAL NAHAR VS. UNION OF INDIA AND OTHERS [LAWS(HPH)-2017-7-72] [REFERRED TO]
GIRISH BHAGWATPRASAD HUF VS. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. [LAWS(GJH)-2014-1-98] [REFERRED TO]
M. DODDAIAH VS. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY TO REVENUE DEPARTMENT, BANGALORE [LAWS(KAR)-2011-7-65] [REFERRED TO]
P. RAMARAJ VS. THE REGISTRAR GENERAL AND ORS. [LAWS(MAD)-2015-3-252] [REFERRED TO]
JAIDEV SINDDHA VS. JAIPRAKASH SIDDHA [LAWS(MPH)-2007-7-27] [REFERRED TO]
K.VENUGOPALAN VS. DEPUTY REGISTRAR OF CO-OPERATIVE [LAWS(MAD)-2020-2-81] [REFERRED TO]
SANTHOSH P.K. VS. STATE OF KERALA AND ANOTHER [LAWS(KER)-2018-3-613] [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL KANPUR VS. J K CHARITABLE TRUST KAMAL TOWER KANPUR [LAWS(SC)-2008-11-21] [REFERRED TO]
PRAMILA KABITA NAYAK VS. THE DIRECTOR, SOUTH EASTERN CIRCLE SURVEY OF INDIA [LAWS(ORI)-2014-12-14] [REFERRED TO]
VIRENDRA SINGH VS. A. P. AGARWAL [LAWS(NCD)-2018-2-38] [REFERRED TO]
ESSAR TELEHOLDINGS LTD. VS. REGISTRAR GENERAL [LAWS(SC)-2013-7-14] [REFERRED TO]
STATE OF KARNATAKA VS. STATE OF TAMIL NADU & ORS. [LAWS(SC)-2016-12-45] [REFERRED TO]
JOGENDRASINHJI VIJAYSINGHJI VS. STATE OF GUJARAT [LAWS(SC)-2015-7-27] [REFERRED TO]
UNION OF INDIA VS. MAJOR S.P. SHARMA [LAWS(SC)-2014-3-12] [REFERRED TO]
KAKA RAMAKRISHNA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-5-46] [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR H P C LTD VS. BENDANKOKBA LONHKUMAR [LAWS(GAU)-2005-6-28] [REFERRED TO]
C K RAMA MURTHY VS. STATE ELECTION COMMISSION [LAWS(KAR)-2015-6-272] [REFERRED TO]
RANJIT KUMAR VS. STATE OF H P & ANOTHER [LAWS(HPH)-2017-5-46] [REFERRED TO]
DIBLU NASKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-5-22] [REFERRED]
DUDA RAJU VS. VISAKHAPATNAM MUNICIPAL CORPORATION [LAWS(APH)-2004-3-140] [REFERRED TO]
E PEDDI REDDY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2007-9-17] [REFERRED TO]
UPPALAPATI NIRUPA RANI VS. KOGANTI LAKSHMI [LAWS(APH)-2010-8-29] [REFERRED]
SHRI CHAND VS. HARBANS AND ORS. [LAWS(ALL)-2017-3-90] [REFERRED TO]
AZIZ VS. STATE OF U P [LAWS(ALL)-2015-5-265] [REFERRED TO]
LT COL S D SURIE VS. PARAMOUNT ENTERPRISES [LAWS(DLH)-2011-9-317] [REFERRED TO]
SUDHA HARI POPHALE VS. THE ORIENTAL INSURANCE COMPANY LTD. [LAWS(BOM)-2015-1-31] [REFERRED TO]
SIDRAM S PATIL VS. GURUNATH SHIVAPPA PATIL [LAWS(SC)-2004-12-27] [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [LAWS(SC)-2007-1-9] [REFERRED TO]
YAKUB ABDUL RAZAK MEMON VS. STATE OF MAHARASHTRA THROUGH STF, CBI, MUMBAI [LAWS(SC)-2015-7-147] [REFERRED TO]
C K GANGADHARAN VS. COMMISSIONER OF INCOME TAX [LAWS(SC)-2008-7-63] [REFERRED TO]
U/A 143(1) OF CONSTITUTION VS. OPINION OF INDIA [LAWS(SC)-2012-9-64] [REFERRED TO]
STATE OF UTTARAKHAND VS. GUJARAT AMBUJA EXPORTS LTD [LAWS(SC)-2019-2-321] [REFERRED TO]
KAMINI JAISWAL VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-11-20] [REFERRED TO]
SABAN MAJHI VS. STATE OF ORISSA [LAWS(ORI)-2012-9-4] [REFERRED TO]
MARIA RONIKKAM VS. ARULDASS [LAWS(MAD)-2003-10-103] [REFERRED TO]
DABULU SHEDTHI VS. STATE OF KARNATAKA [LAWS(KAR)-2005-3-64] [REFERRED TO]
SK CHATTERJEE VS. UOI [LAWS(DLH)-2011-7-421] [REFERRED TO]
V VENUGOPAL VS. JOINT COLLECTOR CHITTOOR DISTRICT AT CHITTOOR [LAWS(APH)-2010-4-28] [REFERRED TO]
MAHENDER KUMAR GANDHI S/O LATE GULABCHAND GANDHI R/O FLAT NO. 201, H.NO.4 VS. BINDESH KAMDAR S/O LATE RAMESH KUMAR 3 [LAWS(APH)-2016-9-47] [REFERRED TO]
M/S. MAGMA LEASING LTD. VS. BADRI VISHAL [LAWS(ALL)-2021-11-58] [REFERRED TO]
HARESH K BORISAGAR VS. STATE OF GUJARAT [LAWS(GJH)-2003-7-64] [REFERRED]
MANISH KHANDELWAL VS. ICICI BANK LIMITED [LAWS(BOM)-2022-4-85] [REFERRED TO]