Referred Judgements :-

DAHYABHAI CHHAGANBHAI THAKKAR VS. STATE OF GUJARAT [REFERRED]
SHERALLI WALI MOHAMMED VS. STATE OF MAHARASHTRA [REFERRED]

Cited Judgements :-

PANEERSELVAM VS. STATE [LAWS(MAD)-2017-12-91] [REFERRED TO]
SHER SINGH @ MULLU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-4-61] [REFERRED TO]
RAMCHANDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-382] [REFERRED TO]
SURYAKANT J. GAWDE VS. STATE [LAWS(BOM)-2020-1-239] [REFERRED TO]
BHATU S/O HIMMAT AKHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-8-62] [REFERRED TO]
JANARDAN @ SHANKAR TUKARAM BAING VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-180] [REFERRED TO]
WX VS. STATE [LAWS(DLH)-2018-3-487] [REFERRED TO]
VITHAL ABASAHEB CHAVAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-7-77] [REFERRED TO]
MOHAN LAL ALIAS RANJAN MOHAN BHATNAGAR VS. STATE NCT OF DELHI [LAWS(DLH)-2011-8-300] [REFERRED TO]
PARSHADI LAL VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2012-4-203] [REFERRED TO]
SATISH KUMAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-9-56] [REFERRED TO]
SURESH DNYANDEO KATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-3-53] [REFERRED TO]
SAHADEB MONDAL ALIAS KSHYAPA MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-2-53] [REFERRED TO]
BABURAM MAHALI VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-7-31] [REFERRED TO]
ASHIS DEY BABLU DEY VS. STATE OF TAMIL NADU [LAWS(CAL)-2003-9-51] [REFERRED TO]
STATE OF SIKKIM VS. RUPESH MANGER [LAWS(SIK)-2022-8-11] [REFERRED TO]
SAJITH VS. STATE OF KERALA [LAWS(KER)-2020-2-180] [REFERRED TO]
PONNAN VS. STATE, REPRESENTED BY THE INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION, PUDUKOTTAI DISTRICT [LAWS(MAD)-2005-3-200] [REFERRED TO]
BIHARILAL VS. STATE OF H P [LAWS(HPH)-2004-12-7] [REFERRED TO]
MD IMTIYAZ ALAM @ MD IMTIYAZ VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-9-4] [REFERRED TO]
RAMKUMAR S/O NEPAL SINGH KAURAV VS. STATE OF MADHYA PRADESH THROUGH P S CHICHLEE [LAWS(MPH)-2017-10-169] [REFERRED TO]
MAHADEVA S/O MUNISHETTY VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-207] [REFERRED TO]
VIRENDRA KUMAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-8-1] [REFERRED TO]
SH. RAJIV KUMAR GUPTA VS. SH. SUNIL SHAKT AND ORS. [LAWS(DLH)-2010-8-373] [REFERRED TO]
SANTOSH S/O SHRIDHARRAO BHATAMBREKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-6] [REFERRED TO]
RAJKUMAR VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2005-4-3] [REFERRED TO]
MOHAMMED RAFIQ SHAHABUDDIN SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-6-187] [REFERRED TO]
Madusudan @ Madusudan Raje Urs S/o Late Raghava Raje Urs VS. State of Karnataka represented by Public Prosecutor [LAWS(KAR)-2010-6-107] [REFERRED TO]
R. MARUTHU @ MARUTHUPANDIAN VS. STATE [LAWS(MAD)-2013-1-576] [REFERRED TO]
VIDHYA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-1-21] [REFERRED TO]
DEEP CHAND VS. STATE OF HARYANA [LAWS(P&H)-2013-1-284] [REFERRED TO]
RAMESH ALIAS RAMESH BABU VS. STATE [LAWS(MAD)-2009-9-318] [REFERRED TO]
SAJI VS. STATE OF KERALA [LAWS(KER)-2017-4-51] [REFERRED TO]
MARIAPPAN VS. STATE OF TAMIL NADU [LAWS(SC)-2013-4-69] [RELIED ON]
KUMARI CHANDRA @ SATI LAJNANI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-8-149] [REFERRED TO]
MUHAMMED RASHEED VS. STATE OF KERALA [LAWS(KER)-2019-11-281] [REFERRED TO]
E. P. PAUL VS. STATE OF KERALA [LAWS(KER)-2020-11-29] [REFERRED TO]
BHARAT PANDEY VS. STATE OF M.P. [LAWS(MPH)-2007-4-105] [REFERRED TO]
ACHANTA RAMA KRISHNA VS. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE [LAWS(APH)-2006-7-154] [REFERRED]
SYAD YOUSUF S O SYED LAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-8-19] [REFERRED TO]
RADHEY SHYAM VS. STATE [LAWS(DLH)-2010-2-279] [REFERRED TO]
BHASKAR S/O KATUJI PAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-9-202] [REFERRED TO]
VINODBHAI LAXMANBHAI KHUMAN VS. STATE OF GUJARAT [LAWS(GJH)-2013-9-18] [REFERRED TO]
SUJIT MANNA VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-3-68] [REFERRED TO]
GUDULU ORANG VS. STATE OF ASSAM [LAWS(GAU)-2013-2-9] [REFERRED TO]
AMRISH MAHENDRA TRIVEDI VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-6] [REFERRED TO]
GONGA PRASAD LIMBOO VS. STATE OF ASSAM [LAWS(GAU)-2017-11-15] [REFERRED TO]
JYOTI SWARUP VS. STATE OF H.P. [LAWS(HPH)-2014-6-20] [REFERRED TO]
ABILASH VS. STATE OF KERALA [LAWS(KER)-2015-6-186] [REFERRED TO]
PUNDLIK S/O SHIVAJI SATAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-4-173] [REFERRED TO]
X VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-11-377] [REFERRED TO]
RAJESHBHAI JESINGBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-53] [REFERRED TO]
RAVINDRA GOVIND GAWAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-1-265] [REFERRED TO]
RAJU BABU PATEL VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-9-113] [REFERRED TO]
HARIRAM VS. STATE OF C G [LAWS(CHH)-2007-10-19] [REFERRED TO]
JOJO ALIAS JOJOMON VS. STATE OF KERALA [LAWS(KER)-2011-3-380] [REFERRED TO]
MADVI CHAITU, S/O CHAMRU MADIA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2015-12-28] [REFERRED TO]
REJIA KHATOON VS. STATE OF ASSAM [LAWS(GAU)-2013-2-7] [REFERRED TO]
DEBESWAR BHUYAN VS. STATE OF ASSAM [LAWS(GAU)-2011-4-60] [REFERRED TO]
TRILOCHAN KAPOOR SHARMA VS. STATE OF SIKKIM [LAWS(SIK)-2023-5-6] [REFERRED TO]
HUSSAIN VS. STATE OF KERALA [LAWS(KER)-2005-8-31] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-3-16] [REFERRED TO]
SANJAY MADHUKAR SATAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-3-240] [REFERRED TO 3.]
TULSHIRAM NARAYAN PARDHI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-338] [REFERRED TO]
CHANDRA BHAN VS. STATE [LAWS(ALL)-2004-7-53] [REFERRED TO]
SAIBUR RAHMAN BARBHUIYAN VS. STATE OF ASSAM [LAWS(GAU)-2016-12-57] [REFERRED TO]
KALPANA PATGIRI VS. STATE OF ASSAM [LAWS(GAU)-2012-1-82] [REFERRED TO]
GOMTI SIDAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-3-98] [REFERRED TO]
MADUSUDAN ALIAS MADUSUDAN RAJE URS VS. STATE OF KARNATAKA [LAWS(KAR)-2010-6-38] [REFERRED TO]
BALWANT SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2014-10-8] [REFERRED TO]
SITARAM S/O MANGILAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-254] [REFERRED TO]
Ponnan VS. State [LAWS(MAD)-2005-3-165] [REFERRED TO]
PREM SINGH VS. STATE OF NCT OF DELHI [LAWS(SC)-2023-1-3] [REFERRED TO]
THE STATE OF RAJASTHAN VS. DURGALAL SON OF SHRI HARDEV [LAWS(RAJ)-2017-6-29] [REFERRED TO]
MUSLIM SON OF HABIB VS. STATE OF RAJASTHAN THROUGH P.P. [LAWS(RAJ)-2017-4-236] [REFERRED TO]
ZAKIR @ RAHIMULLA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-3-102] [REFERRED TO]
SURENDERA MISHRA VS. STATE OF JHARKHAND [LAWS(SC)-2011-1-30] [REFERRED TO]
VINITA SAXENA VS. PANKAJ PANDIT [LAWS(SC)-2006-3-78] [REFERRED TO]
RAMANAND SINGH ALIAS RAM NANDAN SINGH, SON OF SRI MOSAFIR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2012-7-113] [REFERRED TO]
ABDUL RAHIM JAMLUDDIN ALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-2-190] [REFERRED TO]
SURENDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-100] [REFERRED TO]
ZAKIR HUSSAIN VS. STATE OF ASSAM [LAWS(GAU)-2022-6-5] [REFERRED TO]
RAJESHBHAI JESINGBHAI VASAVA VS. STATE OF GUJARAT [LAWS(GJH)-2018-4-171] [REFERRED TO]
GELSING PIDA PAWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-6-128] [REFERRED TO]
VIJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-2-21] [REFERRED TO]
SHRI. SANDEEP PRABHAKAR VADNERKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-386] [REFERRED TO]
MANIK VITHALRAO SURYAWANSHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-3-26] [REFERRED TO]
KALPANA PATGIRI VS. STATE OF ASSAM [LAWS(GAU)-2013-1-56] [REFERRED TO]
SAMSUZ SAMAN AHMED VS. STATE OF ASSAM [LAWS(GAU)-2014-5-63] [REFERRED TO]