Referred Judgements :-

NARENDRA KUMAR VS. YARENISSA [REFERRED]
CHINNAMA GEORGE VS. N K RAJU [REFERRED]

Cited Judgements :-

NATIONAL INSURANCE CO LTD VS. TSERING DOMA [LAWS(J&K)-2005-3-4] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SHAMIMA BANOO [LAWS(J&K)-2011-12-14] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. KARTIK SHIL [LAWS(GAU)-2010-3-53] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRAMILA KETAN VELIP [LAWS(BOM)-2022-3-376] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BALWINDER KAUR [LAWS(P&H)-2010-8-12] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PARVEEN [LAWS(P&H)-2010-8-28] [REFEREED TO]
NATIONAL INSURANCE CORPORATION LIMITED CHANDIGARH VS. NICOLLETTA ROHTAGI [LAWS(SC)-2002-9-34] [OVERRULED ] (PARAS 3,19)]
UNITED INDIA INSURANCE CO LTD VS. SHANTI PRASAD [LAWS(PAT)-2012-1-202] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO LTD VS. KAMESHWAR SAH [LAWS(PAT)-2003-11-50] [REFERRED TO]
JOSPHINE JAMES VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(SC)-2013-8-72] [REFERRED TO]
VINAY KUMAR KOHLI VS. UNION OF INDIA [LAWS(MPH)-2002-1-1] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SMTI KHELI [LAWS(GAU)-2002-4-10] [REFERRED TO]
IBRAHIMBHAI ABDULBAHI VORA VS. JYOTSHNABEN RAJUBHAI AMIN [LAWS(GJH)-2012-5-102] [REFERRED TO]
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD VS. ANNAPURNA GAWAS [LAWS(BOM)-2022-6-126] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD VS. BHAGVATI MOHANDAS SOMAYYA [LAWS(BOM)-2002-9-151] [REFERRED]
NATIONAL INSURANCE CO LTD VS. MOHD SULTAN ASIM [LAWS(J&K)-2002-12-50] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. WAHID ALI [LAWS(J&K)-2003-4-8] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. GOPIKI RAMDAS GAUDE [LAWS(BOM)-2022-3-215] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. ASSENCIA FERNANDES [LAWS(BOM)-2022-4-303] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. SUNITA DEVENDRA SAINI [LAWS(BOM)-2022-3-381] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. KRISHNA SAKHARAM BAING [LAWS(BOM)-2022-3-383] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. ANOKHEY LAL [LAWS(ALL)-2009-3-57] [REFERRED TO]
KAVITHA DILIP PATIL VS. ANANDA GNANU PATIL [LAWS(KAR)-2003-12-1] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. VS. BIR MAN RAI [LAWS(SIK)-2014-3-1] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. VS. BIR MAN RAI [LAWS(SIK)-2014-3-1] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED NAGERCOIL VS. N THAVASI [LAWS(MAD)-2010-3-671] [REFERRED TO]
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD GANGTOK VS. MEENA DEVI [LAWS(SIK)-2009-12-2] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. MANJULABEN JAYANTIBHAI PATEL [LAWS(GJH)-2003-6-22] [REFERRED]
SUDARSHA AVASTHI VS. STATE OF U.P. [LAWS(ALL)-2006-6-55] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MAHARUNISHA [LAWS(ALL)-2009-12-9] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. BHAVANA S. DESAI ALIAS DEGVEKAR [LAWS(BOM)-2022-3-386] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. MASTER FREWIN SEBY DE MELO [LAWS(BOM)-2022-7-36] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SANTANA REBELLO [LAWS(BOM)-2022-3-368] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. MUNNA RAM [LAWS(BOM)-2022-3-369] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. NAZIMA SHAIKH ALIAS NAZIMA BI [LAWS(BOM)-2022-3-385] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD VS. COMMISSIONER WORKMENS COMPENSATION [LAWS(DLH)-2008-10-68] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. PARVEEN AND OTHERS [LAWS(P&H)-2010-8-520] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. ANIL [LAWS(P&H)-2010-9-120] [REFERRED TO]
H S AHAMMED HUSSAIN VS. IRFAN AHAMMED [LAWS(SC)-2002-7-92] [REFERRED]
JABALPUR BUS OPERATORS ASSOCIATION VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-12-33] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. KADI [LAWS(RAJ)-2008-12-16] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. NEBH RAJ [LAWS(P&H)-2002-4-5] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RENUKA [LAWS(KAR)-2002-10-9] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. INDU NAGAR [LAWS(MPH)-2002-4-40] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. KANCHAN DEVI [LAWS(RAJ)-2006-11-42] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MASTAN [LAWS(SC)-2005-12-20] [REFERRED TO]
BRANCH MANAGER, BRANCH OFFICE, SAMASTIPUR, NATIONAL INSURANCE CO.LTD VS. LAKHANDEO PD. SINHA [LAWS(PAT)-2007-3-78] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. REHANA BEGUM AND OTHERS [LAWS(J&K)-2016-10-22] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. BALKRISHNA CHANDRU GAONKAR [LAWS(BOM)-2022-3-205] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SUHANAND GANGARAM SAWANT [LAWS(BOM)-2022-3-236] [REFERRED TO]
NEW INDIA INSURANCE CO. LTD. VS. REMEDIANA BRAGANZAE REBELLO [LAWS(BOM)-2022-3-382] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SHAMBA NARAYAN DESSAI [LAWS(BOM)-2022-7-200] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD VS. SUNITA GANGADHAR KHUBCHANDANI [LAWS(BOM)-2022-7-78] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. TARSEM LAL [LAWS(J&K)-2007-11-6] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. KOTANI VARALAKSHMI [LAWS(APH)-2011-4-48] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD., CHAPRA, SARAN VS. RAJ BANSHI RAM AND ORS. [LAWS(PAT)-2003-7-137] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. VINOD [LAWS(MPH)-2002-8-82] [REFERRED TO]
P CHANDRAMOULI VS. K GOMATHI AMMAL [LAWS(MAD)-2002-12-200] [REFERRED TO]
REGIONAL MANAGER CENTER POINT DISTRICT ALIGARH VS. NEW INDIA ASSURANCE COMPANY LTD [LAWS(ALL)-2009-3-23] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PADMA DEVI [LAWS(ALL)-2008-9-5] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MADHULIKA LAL [LAWS(ALL)-2006-12-85] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RENU WD O MAJOR NARESHCHANDRA [LAWS(BOM)-2008-10-86] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RENU & ORS [LAWS(BOM)-2008-10-213] [REFERRED]
NATIONAL INSURANCE CO LTD VS. MOHD SULTAN ASIM [LAWS(J&K)-2004-8-7] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TARA SUNDARI PHAUZDAR [LAWS(CAL)-2002-5-1] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LALAWATI CHOUHAN [LAWS(GAU)-2002-3-14] [REFERRED TO]
THE NATIONAL INSURANCE CO. LTD. VS. SMT. JABA NATH AND OTHERS [LAWS(GAU)-2005-2-85] [REFERRED TO]
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED VS. RINA DINESH KUMAR GOND [LAWS(BOM)-2022-3-234] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. VS. FR. LEVIS GOMES, SINCE DECEASED [LAWS(BOM)-2022-4-350] [REFERRED TO]
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD. VS. REHANABI TIPU SULTAN MULLA [LAWS(BOM)-2022-3-360] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SUHAS GOVIND VOLVOIKAR [LAWS(BOM)-2022-3-377] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. ALBINO FERNANDES [LAWS(BOM)-2022-4-362] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. BASAVARAJ BHIMAPPA HAGIDAL [LAWS(BOM)-2022-3-375] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. TARA SUNDARI PHAUZDAR [LAWS(CAL)-2003-7-52] [REFERRED TO]
NASIMBANU VS. RAMJIBHAI BACHUBHAI AHIR [LAWS(GJH)-2005-2-25] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. DAIZY HANDOO [LAWS(J&K)-2004-12-15] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. JYOTSNABEN SUDHIRBHAI PATEL [LAWS(SC)-2003-8-116] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. LALIT KUMAR BHUTANI [LAWS(RAJ)-2006-5-155] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SHILA DATTA [LAWS(SC)-2011-10-33] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. CHANDI RAI [LAWS(SIK)-2005-5-2] [REFERRED TO]
ICICI LOMBARD GENERAL INS CO LTD VS. SAKINA BI AND OTHERS [LAWS(J&K)-2016-10-21] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ADARI KOTAMMA [LAWS(APH)-2003-12-43] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANTHI DEVI [LAWS(ALL)-2006-12-127] [REFERRED TO]
HDFC ERGO GENERAL INSURANCE CO. LTD. VS. ARAKSHITA MAHARANA, ALIAS ARAKSHITA [LAWS(BOM)-2022-3-210] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. NARENDRA PRASAD SINGH [LAWS(BOM)-2022-3-370] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. REKHA SHRIKANT KANDOLKAR [LAWS(BOM)-2022-3-384] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. NISSA [LAWS(J&K)-2003-3-1] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. B SINGARI GOWDA [LAWS(KAR)-2002-3-16] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ANJAN PENTHO BEHERA [LAWS(ORI)-2008-8-1] [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. YADAVA SANIL [LAWS(KAR)-2003-7-4] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE CO.LTD. VS. KEVIN FERNANDES [LAWS(BOM)-2016-9-204] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PREMA [LAWS(KAR)-2002-4-13] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VENKTARAMANA [LAWS(KAR)-2006-1-40] [REFERRED TO]
NASIMBANU WD O SIRAJUDDIN AMRUDDIN KAZI VS. RAMJIBHAI BACHUBHAI AHIR [LAWS(GJH)-2005-2-75] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U P [LAWS(ALL)-2004-2-213] [REFERRED TO]
UNITED INDIA ANURANCE COMPANY LTD VS. K P GOPINATH [LAWS(GAU)-2004-12-8] [REFERRED TO]
JENALI VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-8-33] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SUMITRA DEVI [LAWS(HPH)-2002-7-4] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. VS. PANDURANG G. HALARNKAR [LAWS(BOM)-2022-3-367] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. MARIA TEREZA COTA COELHO DO AMARAL [LAWS(BOM)-2022-3-374] [REFERRED TO]