Cited Judgements :-

MOHD SARFARAJ VS. STATE [LAWS(DLH)-2015-4-526] [REFERRED]
STATE OF HIMACHAL PRADESH VS. BHUPINDER KUMAR & ANR [LAWS(HPH)-2016-10-88] [REFERRED TO]
STATE OF H P VS. RAJINDER KUMAR [LAWS(HPH)-2012-7-137] [REFERRED TO]
KAMLA DEVI AND ANR. VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2010-6-124] [REFERRED TO]
MANOHAR ALIAS BANDU JAGATRAO SONWANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-10-10] [REFERRED TO]
SATHYARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-626] [REFERRED TO]
SUJIT KANDA VS. STATE OF TRIPURA [LAWS(TRIP)-2021-3-11] [REFERRED TO]
BIPLAB DAS VS. THE STATE OF TRIPURA [LAWS(TRIP)-2020-5-47] [REFERRED TO]
BIPLAB DAS VS. THE STATE OF TRIPURA [LAWS(TRIP)-2020-5-47] [REFERRED TO]
PRADIP BHOWMIK VS. STATE OF TRIPURA [LAWS(TRIP)-2015-6-4] [REFERRED TO]
DEBA PRASAD NANDA VS. STATE OF ORISSA [LAWS(ORI)-2017-5-9] [REFERRED TO]
Subhadrabai VS. State of M.P. [LAWS(MPH)-2003-8-104] [REFERRED TO]
NOONE RAMESH VS. STATE OF A P [LAWS(APH)-2006-8-13] [REFERRED TO]
RAFIQ VS. STATE OF M P [LAWS(MPH)-2013-5-72] [REFERRED TO]
STATE OF GUJARAT VS. MANSUKHLAL GORDHANDAS VAJANI [LAWS(GJH)-2014-3-128] [REFERRED TO]
P VASU VS. STATE OF A P [LAWS(APH)-2004-8-12] [REFERRED TO]
RAMAKANTA DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2013-4-5] [REFERRED TO]
SANTOSH RAJBANSHI VS. STATE OF BIHAR [LAWS(PAT)-2014-1-32] [REFERRED TO]
SCHEME OF AMALGAMATION OF INDUSIND ENTERPRISES AND FINANCE LTD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-16] [REFERRED TO]
GHULAMHUSSAIN KHADUKHAN AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2016-3-167] [REFERRED TO]
KISHORE RANGNATH JADHAV AND ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-294] [REFERRED TO]
MANOHAR S/O BHAURAO KHANVE VS. STATE OF MAHARASHTRA (THROUGH PSO KATOL, DIST NAGPUR) [LAWS(BOM)-2017-9-289] [REFERRED TO]
JIWAN LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-12-1] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SUSHIL KUMAR [LAWS(HPH)-2011-3-65] [REFERRED TO]
V. LATHA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-2-107] [REFERRED TO]
MAHENDER VS. STATE [LAWS(DLH)-2013-11-16] [REFERRED TO]
SARASWATI BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-1-88] [REFERRED TO]
STATE OF KARNATAKA VS. SHIVARAJ [LAWS(KAR)-2004-6-19] [REFERRED TO]
PINAKIN MAHIPATRAY RAWAL VS. STATE OF GUJARAT [LAWS(SC)-2013-9-19] [REFERRED TO]
KUDRAT ALI VS. STATE OF TRIPURA [LAWS(TRIP)-2014-6-54] [REFERRED TO]
ANAMIKA VS. STATE OF M P [LAWS(MPH)-2009-8-38] [REFERRED TO]
DASHRATH VS. STATE [LAWS(RAJ)-2022-5-247] [REFERRED TO]
DINESH RANABHAI VANKAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-605] [REFERRED TO]
ANIL SUTRADHAR VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-17] [REFERRED TO]
RAJIB NEOG VS. STATE OF ASSAM [LAWS(GAU)-2010-7-26] [REFERRED TO]
RIPU BISWAS VS. BADAL BISWAS [LAWS(GAU)-2011-2-58] [REFERRED TO]
Appanna @ Laxmaiah VS. The State of Karnataka [LAWS(KAR)-2012-9-194] [REFERRED TO]
MOHAMMAD BABASAB ARAB VS. STATE OF KARNATAKA [LAWS(KAR)-2019-6-326] [REFERRED TO]
SHANKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-459] [REFERRED TO]
LAXMIBAI SHANKAR MURARKHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-111] [REFERRED TO]
SHARAD S O CHAMPATRAO ASHRATWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-8-152] [REFERRED TO]
CHANDRA KANT DUBEY VS. STATE OF U P [LAWS(ALL)-2008-12-143] [REFERRED TO]
STATE OF H.P. VS. PRITHI CHAND [LAWS(HPH)-2010-7-226] [REFERRED TO]
PARVEEN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-3-10] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SHYAM LAL [LAWS(HPH)-2014-8-2] [REFERRED TO]
PURUSHOTTAM SITARAM BAKAL & ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-103] [REFERRED TO]
SALEK RAM VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2019-11-177] [REFERRED TO]
SAYYAD RAHMAT ALI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-168] [REFERRED TO]
SANJU S/O ATMARAM PATIL VS. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, CITY POLICE STATION, CHANDRAPUR [LAWS(BOM)-2017-9-283] [REFERRED TO]
DATTA S/O. SANTOBA KAMBLE & ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-96] [REFERRED TO]
RISHI VS. STATE [LAWS(DLH)-2008-1-19] [REFERRED TO]
RAJIV KUMAR VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-5-127] [REFERRED TO]
STATE OF H P VS. AJINDER SINGH [LAWS(HPH)-2010-5-4] [REFERRED TO]
STATE OF H P VS. KANWAR SINGH [LAWS(HPH)-2009-6-4] [REFERRED TO]
STATE OF TRIPURA VS. APU PAL [LAWS(GAU)-2011-3-29] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. ASHWANI KUMAR & OTHERS [LAWS(HPH)-2017-9-1] [REFERRED TO]
IMRAN KHAN VS. STATE OF ASSAM [LAWS(GAU)-2015-3-112] [REFERRED TO]
NUMAL BHARALI VS. STATE OF ASSAM [LAWS(GAU)-2018-1-72] [REFERRED TO]
UNDAVALI NARAYANA RAO VS. STATE OF A. P. [LAWS(SC)-2009-6-8] [REFERRED TO]
MURUGABOOPATHY VS. INSPECTOR OF POLICE [LAWS(MAD)-2020-6-76] [REFERRED TO]
K SURESH VS. STATE OF TAMIL NADU [LAWS(MAD)-2018-9-436] [REFERRED TO]
KRISHNA BAHADUR RAWAT (CHETTRI) VS. STATE OF SIKKIM [LAWS(SIK)-2015-3-2] [REFERRED TO]
POMINDER KUMAR CHHABRA VS. STATE [LAWS(DLH)-2010-9-265] [REFERRED TO]
SUNIL VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-259] [REFERRED TO]
KAUSHAL KISHORE VS. STATE NCT OF DELHI [LAWS(DLH)-2019-5-247] [REFERRED TO]
STATE OF MAHARASHTRA VS. FATIMA MAHAMAD SHAIKH [LAWS(BOM)-2021-1-65] [REFERRED TO]
AMIRUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2020-5-70] [REFERRED TO]
VANDANA SHRIDHAR PISE VS. SHRIDHAR KISAN PISE [LAWS(BOM)-2003-9-88] [REFERRED TO]
DATTA KISAN MORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-2-72] [REFERRED TO]
VIMALBAI SHANTARAM PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-3-72] [REFERRED TO]
STATE OF GUJARAT VS. RAMESHBHAI BHAGWANBHAI PARMAR [LAWS(GJH)-2014-5-18] [REFERRED TO]
SACHIDANAND PANDIT VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-5-50] [REFERRED TO]
STATE OF H P VS. KRISHAN LAL S/O KESHAV RAM [LAWS(HPH)-2012-5-268] [REFERRED]
STATE OF HIMACHAL PRADESH VS. SANJEEV KUMAR [LAWS(HPH)-2014-8-73] [REFERRED TO]
AJAY KUMAR VS. STATE OF H P [LAWS(HPH)-2016-10-87] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PAWAN KUMAR [LAWS(HPH)-2015-1-19] [REFERRED TO]
ANOPA RAM VS. STATE [LAWS(RAJ)-2022-5-220] [REFERRED TO]
DHANRAJ S/O SHRI CHETAN DASS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-22] [REFERRED TO]
MRINAL KANTI ROY BARMAN VS. STATE OF TRIPURA [LAWS(GAU)-2009-9-2] [REFERRED TO]
BILLAL MIAH VS. STATE OF TRIPURA [LAWS(GAU)-2012-6-67] [REFERRED TO]
RAMAKANTA DAS VS. STATE OF TRIPURA [LAWS(GAU)-2013-4-33] [REFERRED TO]
GHUSABHAI RAISANGBHAI CHORASIYA VS. STATE OF GUJARAT [LAWS(SC)-2015-2-46] [REFERRED TO]
MANJU RAM KALITA VS. STATE OF ASSAM [LAWS(SC)-2009-5-244] [REFERRED TO]
UNDAVALI NARAYANA RAO VS. STATE OF A P [LAWS(SC)-2009-7-27] [REFERRED TO]
KARTHIK @ KARTHIKEYAN VS. STATE REP BY ASSISTANT COMMISSIONER [LAWS(MAD)-2019-6-343] [REFERRED TO]
Raju VS. State of Karnataka [LAWS(KAR)-2013-8-112] [REFERRED TO]
NITIN BHAGWANRAO PAIJANWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-6-30] [REFERRED TO]
SONIA VS. STATE OF DELHI [LAWS(DLH)-2016-2-376] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RAM BHAJAN [LAWS(HPH)-2012-7-138] [REFERRED TO]
KARTAR VS. STATE [LAWS(DLH)-2017-4-200] [REFERRED TO]
SHIVAJI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2019-3-280] [REFERRED TO]
STATE OF H.P. VS. KAMAL SINGH & OTHERS [LAWS(HPH)-2016-6-31] [REFERRED TO]
AMJAT ALI VS. STATE OF ASSAM [LAWS(GAU)-2018-5-142] [REFERRED TO]
NANDITA KONWAR VS. STATE OF ASSAM [LAWS(GAU)-2019-2-151] [REFERRED TO]
Chandrani @ Jiyabai VS. State of M.P. [LAWS(MPH)-2004-12-64] [REFERRED TO]
PRAHLAD TANWANI VS. STATE OF M P [LAWS(MPH)-2008-3-58] [REFERRED TO]
STATE OF TRIPURA VS. MILAN DEBNATH [LAWS(TRIP)-2016-1-46] [REFERRED]
SMT. JHUMA DAS, WIFE OF LATE BENU DAS, RESIDENT OF BAISHNAB TILLA, SIDDHI ASHRAM, P.O. & P.S. VS. THE STATE OF TRIPURA [LAWS(TRIP)-2016-12-3] [REFERRED TO]
B GOPINATH VS. STATE [LAWS(MAD)-2018-9-702] [REFERRED TO]
STATE VS. DURGESH AND ANR. [LAWS(RAJ)-2022-5-421] [REFERRED TO]
SALIL CHADHA VS. STATE OF U T [LAWS(P&H)-2018-5-307] [REFERRED TO]
DHANANCHEZHIYAN VS. STATE [LAWS(MAD)-2022-7-94] [REFERRED TO]
K.V. PRAKASH BABU VS. STATE OF KARNATAKA [LAWS(SC)-2016-11-32] [REFERRED TO]
DILIP NARAYAN DEB VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-58] [REFERRED TO]
K. SENTHIL KUMAR VS. THE STATE OF TAMIL NADU [LAWS(MAD)-2015-2-359] [REFERRED TO]
STATE OF J&K VS. KALI DASS [LAWS(J&K)-2022-8-89] [REFERRED TO]
JAMNALAL PANDE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-9-37] [REFERRED TO]
NAKHTARAM & ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-11-94] [REFERRED TO]
RAJIV SINGH VS. STATE OF BIHAR [LAWS(PAT)-2014-5-20] [REFERRED TO]
SHIB SUNDAR MAZUMDER VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-21] [REFERRED TO]
DEEPAKBHAI DAYALBHAI VS. STATE OF GUJ [LAWS(GJH)-2009-10-149] [REFERRED TO]
STATE OF KARNATAKA VS. GNANENDRA [LAWS(KAR)-2006-5-10] [REFERRED TO]
NARAYAN TATYABA GAVHANE AND ORS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-2-178] [REFERRED]
BABAN NARAYAN DHAGE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-9-77] [REFERRED TO]
BALJINDER SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-3-1] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BHAGAL CHAND [LAWS(HPH)-2013-10-23] [REFERRED TO]
RAJINDER KUMAR VS. STATE OF H.P. [LAWS(HPH)-2013-10-62] [REFERRED TO]
MONOTOSH MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-2-113] [REFERRED TO]
ASHOK DADARAO SABLE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-24] [REFERRED TO]
SANTOSH BHASKAR DERLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-3-77] [REFERRED TO]
STATE OF MADHYA PRADESH VS. DHANESH SHARMA [LAWS(CHH)-2010-11-15] [REFERRED TO]
DINKAR S/O DNYANDEO PARANDE VS. STATE OF MAHARASHTRA THROUGH PSO POLICE STATION MANGRULPIR, DISTRICT WASHIM [LAWS(BOM)-2018-1-258] [REFERRED TO]
DINKAR S/O DNYANDEO PARANDE VS. STATE OF MAHARASHTRA THROUGH PSO POLICE STATION MANGRULPIR, DISTRICT WASHIM [LAWS(BOM)-2018-1-258] [REFERRED TO]
SUSHIL KUMAR AGRAWAL VS. STATE OF MADHYA PRADESH [LAWS(CHH)-2012-8-18] [REFERRED TO]
STATE OF MAHARASHTRA VS. SACHIN APPASAHEB GAIKWAD [LAWS(BOM)-2021-1-156] [REFERRED TO]
JIWAN SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2011-3-160] [REFERRED TO]
DEV RAJ VS. STATE OF H P [LAWS(HPH)-2010-5-5] [REFERRED TO]
STATE OF H.P. VS. SATISH KUMAR AND ORS. [LAWS(HPH)-2010-5-148] [REFERRED TO]
SURESH VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2016-2-205] [REFERRED TO]
SURESH VS. THE STATE (NCT OF DELHI) [LAWS(DLH)-2016-2-205] [REFERRED TO]
RAJENDRAN VS. STATE [LAWS(MAD)-2003-4-94] [REFERRED TO]
DNYANESHWAR JAGANNATH BARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-11-39] [REFERRED TO]
ABDUL HAMEED VS. STATE [LAWS(KAR)-2011-7-86] [REFERRED TO]
Abdul Hameed, S/o. Abdul Jabbar Khan Savanur, Hubli VS. The State by State Public Prosecutor, High Court of Karnataka, Circuit Bench Dharwad [LAWS(KAR)-2011-7-140] [REFERRED TO]
CHUNDRI DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-1-1] [REFERRED TO]
ANANTHA KRISHNAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2009-11-480] [REFERRED TO]
RAMESH KUMAR VS. STATE OF M P [LAWS(MPH)-2009-4-43] [REFERRED TO]
PARITOSH NATH @ BABU VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-59] [REFERRED TO]
AMALENDU PAL ALIAS JHANTU VS. STATE OF WEST BENGAL [LAWS(SC)-2009-11-12] [REFERRED TO]
PRADIP SAHA VS. STATE OF TRIPURA [LAWS(TRIP)-2020-7-34] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. PARVINDER SINGH @ PAMMA & OTHERS [LAWS(HPH)-2016-5-153] [REFERRED TO]
SHIB SUNDAR MAJUMDER VS. STATE OF TRIPURA [LAWS(GAU)-2013-1-59] [REFERRED TO]
BILLAL MIA VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-33] [REFERRED TO]
N RAMESH VENKATADRI VS. STATE OF AP [LAWS(APH)-2006-8-108] [REFERRED TO]
PRWITISH DUTTA VS. STATE OF TRIPURA [LAWS(TRIP)-2013-10-5] [REFERRED TO]
BISWAJIT BHOWMIK VS. STATE OF TRIPURA [LAWS(TRIP)-2019-4-11] [REFERRED TO]
MANORAMA BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-1-332] [REFERRED TO]
JAGIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2014-2-351] [REFERRED TO]