Referred Judgements :-

BIHAR SCHOOL EXAMINATION BOARD VS. SUBHAS CHANDRA SINHA [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
B RAMANJINI VS. STATE OF ANDHRA PRADESH [REFERRED TO]

Cited Judgements :-

A.R.ENTERPRISES VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2016-9-44] [REFERRED TO]
HINT PUBLICATIONS PRIVATE LTD VS. GHAZIABAD DEVELOPMENT AUTHORITY; SECRETARY, GHAZIABAD DEVELOPMENT AUTHORITY AND STATE OF U P [LAWS(ALL)-2007-5-494] [REFERRED]
RAJESH GUPTA VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2009-8-324] [REFERRED TO]
ATLAS TRANSPORT COMPANY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-3-137] [REFERRED TO]
AMARBIR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-5-366] [REFERRED TO]
COMMISSIONER OF POLICE VS. DAYA NAND [LAWS(DLH)-2009-9-156] [REFERRED TO]
TUSHANT VS. UNIVERSITY OF DELHI AND ORS. [LAWS(DLH)-2015-7-22] [REFERRED TO]
People's Union For Civil Liberties VS. State of U.P. [LAWS(ALL)-2011-5-305] [REFERRED TO]
SANT KUMAR NETAM VS. AJIT PRAMOD KUMAR JOGI [LAWS(CHH)-2020-7-11] [REFERRED TO]
A RAJENDRA NAIDU VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(APH)-2010-6-49] [REFERRED TO]
RAJADHANI RYTHU PARIRAKSHANA SAMITHI, VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-3-24] [REFERRED TO]
ANIL AGRAWAL VS. UNION OF INDIA [LAWS(MPH)-2008-10-31] [REFERRED TO]
CLASSIC SUPER CONSTRUCTION VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2007-12-46] [REFERRED TO]
CHAIRMAN CUM MANAGING DIRECTOR VS. VENUGOPALAN [LAWS(KAR)-2010-3-29] [REFERRED TO]
MUKUND SWARUP MISHRA VS. UNION OF INDIA [LAWS(SC)-2007-1-26] [REFERRED TO]
MAHIPAL SINGH TOMAR VS. STATE OF UTTAR PRADESH AND ORS. [LAWS(SC)-2013-5-103] [REFERRED TO]
CHAKRAVATI SINGH RATHORE VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-302] [REFERRED TO]
MERIDALIN KHARLYNGDOH VS. STATE OF MEGHALAYA [LAWS(MEGH)-2017-8-14] [REFERRED TO]
RAHUL YADAV VS. INDIAN OIL CORPORATION LTD [LAWS(P&H)-2014-2-370] [REFERRED TO]
ASHOK LENKA VS. RISHI DIKSHIT [LAWS(SC)-2006-4-46] [REFERRED TO]
LALIT NARAYAN MITHILA VS. ASHOK KUMAR JHA WITH [LAWS(PAT)-2010-3-316] [REFERRED TO]
MUKUND SWARUP MISHRA VS. UNION OF INDIA [LAWS(SC)-2008-11-19] [REFERRED TO]
NARMADESHWAR PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2004-4-107] [REFERRED TO]
VIJAY YADAV VS. DEALER SELECTION BOARD [LAWS(PAT)-2006-5-76] [REFERRED TO]
K.K.NARAYANAN VS. UNION OF INDIA [LAWS(KER)-2020-12-319] [REFERRED TO]
ZERINA MARINES PVT LTD VS. STATE OF ORISSA [LAWS(ORI)-2005-5-27] [REFERRED TO]
SUSMITA BHOWMICK VS. CHAIRMAN, AD HOC COMMITTEE [LAWS(CAL)-2012-12-60] [REFERRED TO]
AMEYA DEVELOPERS PVT LTD VS. STATE OF ASSAM [LAWS(GAU)-2006-2-25] [REFERRED TO]
ANURAG TIWARI VS. UNION OF INDIA [LAWS(ALL)-2010-5-32] [REFERRED TO]
DR. ASHOK NIGAM VS. LUCKNOW NAGAR NIGAM [LAWS(ALL)-2017-7-212] [REFERRED TO]
GIRISH CHANDRA PAPNEE VS. UNION OF INDIA [LAWS(GAU)-2010-4-39] [REFERRED TO]
PAARDARSHITA PUBLIC WELFARE FOUNDATION VS. UOI [LAWS(DLH)-2010-10-153] [REFERRED TO]
GROWNBURY PHARMACEUTICALS VS. UNION OF INDIA [LAWS(DLH)-2011-2-330] [REFERRED TO]
PRASHANT BHUSHAN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-1-76] [REFERRED TO]
KEROSENE OIL RETAILS ASSOCIATION VS. STATE OF J. AND K. [LAWS(J&K)-2010-3-24] [REFERRED TO]
RAVINDER SIROHI VS. UNION OF INDIA AND ORS [LAWS(DLH)-2019-2-136] [REFERRED TO]
DHRUB DEV SHARMA VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-6-18] [REFERRED TO]
ASHA RAM AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-7-68] [REFERRED TO]
CHANDNI CHOWK SARV VYAPAR MANDAL VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2005-10-12] [REFERRED TO]
PROMUK HOFFMAN INTERNATIONAL LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-8-24] [REFERRED TO]
R. THIRUNAVUKKARASU VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-4-3] [REFERRED]
SANJAY KUMAR RANJAN AND ORS. VS. THE BIHAR STAFF SELECTION COMMISSION AND ORS. [LAWS(PAT)-2015-2-121] [REFERRED TO]
AJIT KUMAR SINGH VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(PAT)-2015-5-90] [REFERRED TO]
STATE OF MEGHALAYA VS. PHIKIRBHA KHARIAH [LAWS(MEGH)-2017-11-2] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. ALL INDIA PETROLEUM DEALERS ASSOCIATION REGISTERED [LAWS(DLH)-2022-1-142] [REFERRED TO]
INDRA DHANUSH VS. STATE ELECTION COMMISSION [LAWS(ALL)-2003-9-285] [REFERRED TO]
RAJESH SADANAND PATIL VS. ADDITIONAL COLLECTOR [LAWS(BOM)-2003-2-107] [REFERRED TO]
NAGESH SHARMA VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2005-11-45] [REFERRED TO]
SHARADA M VS. THE HOUSING COMMISSIONER KARNATAKA HOUSING BOARD BENGALURU [LAWS(KAR)-2015-12-183] [REFERRED TO]
PRASHANT BHUSHAN VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-1-15] [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. CHANDAN KUMAR [LAWS(DLH)-2015-12-581] [REFERRED]
REETA SINGH VS. INDIAN OIL CORPORATION LTD [LAWS(MPH)-2017-5-137] [REFERRED TO]
MAWANA SUGARS LTD. THRU. VS. STATE OF U.P. THRU. PRIN. SECY. CANE DEVELOPMENT & SUGAR IND, [LAWS(ALL)-2017-7-47] [REFERRED TO]
SABITA ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-8-15] [REFERRED TO]
AMBIKA PRASAD RAJWADE VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-9-2] [REFERRED TO]
TODDY CO OPERATIVE SOCIETY TODDY GROUP OF KHAMMAM VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2010-2-19] [REFERRED TO]
C.VANLALCHAWIMAWIA VS. STATE OF MIZORAM [LAWS(GAU)-2017-10-28] [REFERRED TO]
RAHUL ASHOK SONALKAR VS. UNION OF INDIA [LAWS(BOM)-2010-4-3] [REFERRED TO]
R R TRIPATHI VS. UNION OF INDIA [LAWS(BOM)-2009-7-56] [REFERRED TO]
VALMIK S/O PANDHARINATH WAKCHARUE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-279] [REFERRED TO]
K SHYAM KUMAR VS. CHAIRMAN ALL RAILWAY RECRUITMENT BOARD INDIAN RAILWAY [LAWS(APH)-2005-3-54] [REFERRED TO]
M/S. ANUPAM NIRMAN PRIVATE LIMITED. VS. THE STATE OF ASSAM [LAWS(GAU)-2017-8-244] [REFERRED TO]
SOUMEN GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-9-32] [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. STATE OF U P [LAWS(ALL)-2011-5-29] [REFERRED TO]
JAGANNATH PRASAD GAUR VS. STATE OF UP [LAWS(ALL)-2010-9-33] [REFERRED TO]
SUNITA RANI VS. CHAIRMAN GREATER N O I D A [LAWS(ALL)-2007-7-173] [REFERRED TO]
DR PRANAB BAISHYA & ORS VS. UNION OF INDIA & ORS [LAWS(DLH)-2019-1-260] [REFERRED TO]
LATHEESH B. CHANDRAN VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-6-143] [REFERRED TO]
NEWS LINE VS. UNION OF INDIA [LAWS(DLH)-2009-4-306] [REFERRED TO]
HIMALAYAN SKI VILLAGE PVT LTD AND ORS VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2012-6-235] [REFERRED]
PREM RAI VS. DEALERS SELECTION BOARD [LAWS(ALL)-2004-7-169] [REFERRED TO]
COL. PIRTHI PAL SINGH GILL VS. MUNICIPAL CORPORATION [LAWS(P&H)-2010-5-257] [REFERRED TO]
AWADESH MANI TRIPATHI VS. UNION OF INDIA (UOI) [LAWS(SC)-2013-4-141] [REFERRED TO]
CHAIRMAN CUM MANAGING DIRECTOR INDIAN OIL CORPORATION LTD. VS. SUNITA KUMARI [LAWS(SC)-2014-9-58] [REFERRED TO]
AMARBIR SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2003-7-184] [REFERRED TO]
NAVEEN MEHRA VS. UNION OF INDIA [LAWS(P&H)-2008-1-100] [REFERRED TO]
ZERINA MARINES PVT. LTD. VS. STATE OF ORISSA [LAWS(ORI)-2009-6-18] [REFERRED TO]
D SANTHAPPAN VS. IBP COMPANY LTD [LAWS(MAD)-2003-4-8] [REFERRED TO]
VAIRAVIKULAM LIME PRODUCTS PRIVATE LIMITED VS. GOVERNMENT OF INDIA [LAWS(MAD)-2006-6-5] [REFERRED TO]
ALL MEGHALAYA PRIMARY VS. STATE OF MEGHALAYA [LAWS(MEGH)-2018-12-12] [REFERRED TO]
SHALINI CHINGTHAM VS. MANIPUR PUBLIC SERVICE COMMISSION [LAWS(MANIP)-2019-10-6] [REFERRED TO]
MOTI KEISAM VS. STATE OF MANIPUR THROUGH ITS SECRETARY [LAWS(MANIP)-2013-8-8] [REFERRED TO]
DILIP KUMAR VS. UNION OF INDIA [LAWS(PAT)-2011-9-80] [REFERRED TO]
RITU MAHAJAN VS. INDIAN OIL CORPORATION [LAWS(SC)-2009-2-156] [REFERRED TO]
SUBHASH KUMAR & 78 ORS. VS. STATE OF U.P. [LAWS(ALL)-2021-6-43] [REFERRED TO]
SUBHASH KUMAR & 78 ORS. VS. STATE OF U.P. [LAWS(ALL)-2021-6-43] [REFERRED TO]
MARUTI MINERALS AND MENTAL VS. GOVERNMENT OF INDIA [LAWS(GJH)-2008-6-51] [REFERRED TO]
GVK INDUSTRIES LIMITED HYDERABAD VS. UNION OF INDIA [LAWS(APH)-2003-12-119] [REFERRED TO]
SHRIJEE TRADING COMPANY VS. STATE OF GUJARAT [LAWS(GJH)-2003-8-24] [REFERRED TO]
SHANKAR DAS VS. UNION OF INDIA [LAWS(GAU)-2015-8-136] [REFERRED]
XLRI SCHOOL OF BUSINESS AND HUMAN RESOURCES VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-3-70] [REFERRED TO]
S.S. AHLUWALIA VS. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF FINANCE AND ORS. [LAWS(ALL)-2010-10-365] [REFERRED TO]
SHIBA PRASAD ROY AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-11-6] [REFERRED TO]
SHREE PACETRONIX LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-4-18] [REFERRED TO]
BABAN SADASHIV WAGHMARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-63] [REFERRED]
MOHIT PANWAR & ORS. VS. AIRPORTS AUTHORITY OF INDIA [LAWS(DLH)-2016-1-127] [REFERRED TO]
TRIPTI JHA AND ORS. VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS. [LAWS(DLH)-2015-7-61] [REFERRED TO]
DELHI SUBORDINATE SERVICE SELECTION BOARD (DSSSB) VS. PUNEET KUMAR [LAWS(DLH)-2020-1-31] [REFERRED TO]
HUMLOG TRUST PATNA VS. STATE OF BIHAR [LAWS(PAT)-2010-1-96] [REFERRED TO]
RAHUL YADAV VS. INDIAN OIL CORPORATION LTD [LAWS(SC)-2015-7-2] [REFERRED TO]
N PRIYADARSHINI VS. SECRETARY TO GOVERNMENT EDUCATION DEPT CHENNAI [LAWS(MAD)-2005-6-62] [REFERRED TO]
SUBAS SINGH VS. STATE OF ORISSA [LAWS(ORI)-2012-12-19] [REFERRED TO]
K RAJU VS. BANGALORE DEVELOPMENT AUTHORITY [LAWS(KAR)-2010-12-31] [REFERRED TO]
UNION OF INDIA VS. MAJOR GENERAL ARUN ROYE [LAWS(CAL)-2007-10-4] [REFERRED TO]
ARUN DAGADU MEDEKAR VS. UNION OF INDIA [LAWS(BOM)-2006-1-78] [REFERRED TO]
PRANAB BAISHYA : ALOK KUMAR SHARMA : SHEROJIT SINGH VS. UNION OF INDIA : NCCT [LAWS(DLH)-2019-1-463] [REFERRED TO]
BARIA HIRASINGH RAISINGH ALIAPATELLA VS. CHAIRMAN [LAWS(GJH)-2010-3-42] [REFERRED TO]
SHAHIDA RAHMAN BARBHUYAN VS. KUNTI MEDHI [LAWS(GAU)-2008-11-42] [REFERRED TO]
PREM CHANDRA SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2013-5-120] [REFERRED TO]
COMMISSIONER OF EXCISE OFFICE COMMITTEE VS. BISHNU DEO ROY [LAWS(GAU)-2022-11-10] [REFERRED TO]
INDERPREET SINGH KAHLON VS. STATE OF PUNJAB [LAWS(SC)-2006-5-59] [REFERRED TO]
MULAKH RAJ DHAMIJA VS. STATE OF HARYANA [LAWS(P&H)-2015-3-506] [REFERRED TO]
NIDHI KAIM VS. STATE OF MADHYA PRADESH & OTHERS ETC. [LAWS(SC)-2016-5-93] [REFERRED TO]
UNION OF INDIA THROUGH GENERAL MANAGER, E.C. RAILWAY VS. SURAJ KUMAR PRASAD [LAWS(JHAR)-2017-6-100] [REFERRED TO]
M Sathiyapriya VS. Secretary to Government [LAWS(MAD)-2004-12-66] [REFERRED TO]
KARNATAKA RAJYA VIKALACHETNARA RAKSHANA SAMITI VS. INDIAN OIL CORPORATION HAVING ITS KARNATAKA STATE OFFICE [LAWS(KAR)-2018-8-116] [REFERRED TO]
GUJARAT PARAFFINS PVT LTD VS. UNION OF INDIA [LAWS(GJH)-2012-4-276] [REFERRED TO]
STATE OF TAMIL NADU VS. K SHYAM SUNDER [LAWS(SC)-2011-8-37] [REFERRED TO]
A P DAIRY DEVELOPMENT CORPORATION VS. B NARASIMHA REDDY [LAWS(SC)-2011-9-64] [REFERRED TO]
R MOORTHY VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-9-467] [REFERRED]
VTH M AND T CONSULTANTS SECUNDERABAD VS. S Y NAWAB [LAWS(SC)-2003-9-13] [REFERRED]
SHAILENDER PARIHAR VS. SARMAD HAFEEZ, SECRETARY YOUTH SERVICES & SPORTS DEPARTMENT [LAWS(J&K)-2022-10-43] [REFERRED TO]
NEW CENTURY COMMUNICATIONS AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(J&K)-2009-8-45] [REFERRED]
ALOK KUMAR SHARMA VS. NATIONAL COUNCIL FOR COOPERATIVE TRAINING [LAWS(DLH)-2017-3-220] [REFERRED TO]
MAIBAM RASBIHARI SINGH VS. STATE OF MANIPUR AND ORS. [LAWS(GAU)-2007-5-65] [REFERRED]
NANDKUMAR GUPTA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-5-42] [REFERRED TO]
SMT. JYOTI KHARE VS. STATE OF U.P. [LAWS(ALL)-2017-5-167] [REFERRED TO]
BHAGIRATH & 4 ORS VS. D M , LAKHIMPUR KHERI & 2 ORS [LAWS(ALL)-2017-11-154] [REFERRED TO]
GOWARDHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-224] [REFERRED TO]
HITESH K SHAH FINANCIAL SERVICES LTD VS. UNION OF INDIA [LAWS(GJH)-2005-12-52] [REFERRED TO]
NEELAM TRIPATHI VS. UNION OF INDIA (UOI) [LAWS(SC)-2013-4-142] [REFERRED TO]
KRISHNA CHANDRA MOHAPATRA VS. UNION OF INDIA [LAWS(ORI)-2006-1-1] [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPLE SECRETARY [LAWS(SC)-2014-9-86] [REFERRED TO]
K S ANILKUMAR VS. KERALA STATE CO-OPERATIVE ELECTION COMMISSION CO-B [LAWS(KER)-2017-6-253] [REFERRED TO]
FRANCISCO D LUIS VS. DIRECTOR BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION [LAWS(BOM)-2008-9-246] [REFERRED TO]
RADHEY SHYAM MISHRA VS. STATE OF U P [LAWS(ALL)-2004-12-169] [REFERRED TO]
ARVIND NATH DEVENDRA PAL SHARMA AND ATUL KRISHNA VS. STATE OF U P [LAWS(ALL)-2004-9-155] [REFERRED TO]
DEEPAK SHARMA VS. STATE OF U P [LAWS(ALL)-2005-10-178] [REFERRED TO]
RAM PRAKASH SINGH VS. STATE OF U P [LAWS(ALL)-2009-3-43] [REFERRED TO]
CHHOTEY LAL PASWAN VS. STATE OF U.P AND OTHERS [LAWS(ALL)-2007-3-382] [REFERRED TO]
VINOD GUPTA VS. STATE [LAWS(J&K)-2005-6-8] [REFERRED TO]
TERACOM LTD VS. SAGGI ELECTRIC COMPANY & OTHERS [LAWS(GAU)-2008-2-71] [REFERRED TO]
WAHENGBAM UTTARANI DEVI VS. STATE OF MANIPUR [LAWS(GAU)-2008-6-35] [REFERRED TO]
GOVINDA PRASAD LADIA VS. WBHIDC LIMITED [LAWS(CAL)-2015-5-37] [REFERRED TO]
ZOSANGLIANA VS. STATE OF MIZORAM [LAWS(GAU)-2011-7-3] [REFERRED TO]
DULAL CHANDRA BAIDYA VS. TRIPURA STATE ELECTRICITY CORPORATION LTD [LAWS(GAU)-2010-9-55] [REFERRED TO]
EXCEL VENTURE CONSTRUCTION CO. (P) LTD. VS. THE STATE OF JHARKHAND [LAWS(JHAR)-2014-11-27] [REFERRED TO]
ITI LTD VS. VENUGOPALAN N [LAWS(KAR)-2010-3-116] [REFERRED TO]
SELVI J. JAYALALITHAA VS. STATE OF KARNATAKA [LAWS(SC)-2013-9-88] [REFERRED TO]
SUDAY KUMAR VS. BIHAR STATE AGRICULTURAL MARKETING BOARD [LAWS(PAT)-2003-8-94] [REFERRED TO]