Referred Judgements :-

STATE OF GUJARAT VS. PRATAMSINGH NARSINH PARMAR [REFERRED TO]

Cited Judgements :-

BRIGHT EXPORT LIMITED VS. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION [LAWS(DLH)-2016-3-126] [REFERRED TO]
STATE OF U P VS. PRESIDING OFFICER [LAWS(ALL)-2011-1-29] [REFERRED TO]
U P STATE BRIDGE CORPORATION LIMITED VS. MAHARASHTRA GENERAL KAMGAR UNION [LAWS(BOM)-2008-1-48] [REFERRED TO]
HIRALAL PATNI VS. SRI KALI NATH [LAWS(ALL)-1955-1-6] [REFERRED TO]
EMPLOYER, BOMMIDALA BROTHERS LTD VS. PRESIDING OFFICER, GUNTUR DISTRICT [LAWS(APH)-2020-1-46] [REFERRED TO]
BOMMIDALA BROTHERS LIMITED VS. PRESIDING OFFICER, LABOUR COURT [LAWS(APH)-2020-5-62] [REFERRED TO]
ITC LIMITED VS. PRESIDING OFFICER LABOUR COURT GUNTUE [LAWS(APH)-2005-12-65] [REFERRED TO]
SWEEP PHARMACEUTICALS PVT. LTD. VS. STATE OF U.P. [LAWS(ALL)-2020-1-474] [REFERRED TO]
EXECUTIVE ENGINEER VS. HARISINGH MODHBHAI GADHVI [LAWS(GJH)-2007-8-12] [REFERRED TO]
AMRELI DISTRICT PANCHAYAT VS. RAKHUBHAI JIVANSINH [LAWS(GJH)-2007-7-36] [REFERRED TO]
STATE OF U.P. VS. PRESIDING OFFICER LABOUR COURT AND ORS. [LAWS(ALL)-2015-4-330] [REFERRED TO]
MOHAMMAD RAFIQUE MOHAMMAD YASIN SHAIKH VS. GUJARAT JAL SAMPATI VIKAS NIGAM LTD. [LAWS(GJH)-2021-1-349] [REFERRED TO]
RATANBEN MADHAVJIBHAI LEUVA PATEL VS. ALIMIYA ABBASSMIYA SAIYAD [LAWS(GJH)-2020-3-409] [REFERRED TO]
RUBY INTER NATIONAL ANNAPURNA METAL VS. DEVENDRA SINGH [LAWS(ALL)-2008-8-58] [REFERRED TO]
GLOSTER LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-7-76] [REFERRED TO]
AMIT JAIN VS. LATE NEMI CHAND JAIN (DECEASED) [LAWS(CHH)-2021-10-73] [REFERRED TO]
SURAJ PAL SINGH VS. PRESIDING OFFICER [LAWS(DLH)-2005-9-8] [REFERRED TO]
ANUKAMPA ENTERPRISES VS. M M FARIDI [LAWS(DLH)-2006-10-104] [REFERRED TO]
PANKAJ DIXIT & ORS VS. K B S H EXPORT HOUSE & ANR [LAWS(DLH)-2018-1-513] [REFERRED TO]
P MUNUSAMY VS. MANAGEMENT OF PREMIER TRANSPORT [LAWS(MAD)-2012-1-58] [REFERRED TO]
STATE OF GUJARAT VS. LALA UKA [LAWS(GJH)-2022-9-173] [REFERRED TO]
BHARAT COKING COAL LTD. VS. D. MUKHERJEE [LAWS(JHAR)-2014-6-33] [REFERRED TO]
MANAGEMENT MALAYASIS AIRLINES VS. PRESIDING OFFICER PRINCIPAL LABOUR COURT [LAWS(MAD)-2007-6-251] [REFERRED TO]
BANK OF BARODA VS. GHEMARBHAI HARJIBHAI RABARI [LAWS(SC)-2004-3-124] [REFERRED TO]
SITA RAM VS. MOTI LAL NEHRU FARMERS TRAINING INSTITUTE [LAWS(SC)-2008-3-59] [REFERRED TO]
ZONAL MANAGER, UCO BANK VS. GENERAL SECRETARY [LAWS(MPH)-2017-4-38] [REFERRED TO]
M.THANGAVEL VS. PRESIDING OFFICER [LAWS(MAD)-2019-8-511] [REFERRED TO]
REGIONAL MANAGER BANK OF BARODA VS. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND [LAWS(RAJ)-2002-12-11] [REFERRED TO]
SYMAN & DAVID PROPRIETOR M/S RELIABLE EQUIPMENTS VS. JOINT COMMISSIONER OF LABOUR CUM APPELLATE AUTHORITY [LAWS(MAD)-2023-2-99] [REFERRED TO]
VEER SINGH KOTHARI VS. STATE BANK OF INDIA [LAWS(ORI)-2008-9-3] [REFERRED TO]
BABU RAM VS. DIVISIONAL FOREST OFFICER U T CHANDIGARH [LAWS(P&H)-2005-5-11] [REFERRED TO]
RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER AND ORS. VS. JUDGE, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, JODHPUR AND ORS. [LAWS(RAJ)-2015-9-70] [REFERRED TO]
KANPUR ELECTRICITY SUPPLY CO LTD VS. SHAMIM MIRZA [LAWS(SC)-2008-11-101] [REFERRED TO]
MANAGER R B I BANGLORE VS. S MANI [LAWS(SC)-2005-3-29] [REFERRED TO]
ESSEN DEINKI VS. RAJIV KUMAR [LAWS(SC)-2002-10-68] [REFERRED TO]
RADHESHYAM VS. NAGAR PALIKA PARISHAD, NEEMUCH [LAWS(MPH)-2019-1-327] [REFERRED TO]
JUGAL KISHORE VS. PRESIDING OFFICER,LABOUR COURT,GURDASPUR [LAWS(P&H)-2009-11-198] [REFERRED]
GURMEET SINGH VS. PRESIDING OFFICER LABOUR COURT [LAWS(P&H)-2006-8-176] [REFERRED TO]
EXECUTIVE ENGINEER, ELECTRICAL E.H.T. (CONSTRUCTION) DIVISION VS. STATE OF ORISSA [LAWS(ORI)-2004-5-23] [REFERRED TO]
A M MUNISWAMY VS. PRESIDING OFFICER [LAWS(MAD)-2011-2-311] [REFERRED TO]
STATE OF GUJARAT VS. NATHUBHAI N BHARAI [LAWS(GJH)-2005-12-13] [REFERRED TO]
EXECUTIVE ENGINEER STORE R AND B DIVISION VS. HARSHA M JAIN [LAWS(GJH)-2007-6-5] [REFERRED TO]
STEEL AUTHORITY OF INDIA LTD VS. AUTHORITY UNDER THE MINIMUM WAGES ACT 1948 [LAWS(MPH)-2006-12-18] [REFERRED TO]
HUMBOLDT WEDAG INDIA PRIVATE LTD. VS. EIGHTH INDUSTRIAL TRIBUNAL [LAWS(CAL)-2004-11-31] [REFERRED TO]
STATE OF U. P. VS. CHHUNNA LAL [LAWS(ALL)-2019-7-278] [REFERRED TO]
RAM KUMAR VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2009-8-161] [REFERRED TO]
U P POWER CORPORATION LTD VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2007-8-246] [REFERRED TO]
DEVYANI BEVERAGES LTD VS. LABOUR COURT II DEPUTY LABOUR COMMISSIONER AND DEVENDRA SINGH [LAWS(ALL)-2005-9-81] [REFERRED TO]
MANAGEMENT FOOD CORPORATION OF INDIA VS. PRESIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL [LAWS(GAU)-2003-12-7] [REFERRED TO]
MAHINDRA AND MAHINDRA VS. MANOJ SUKHDEO DESHPANDE [LAWS(BOM)-2006-9-205] [REFERRED TO]
DENA BANK EMPLOYEES UNION VS. INDUSTRIAL TRIBUNAL I [LAWS(APH)-2004-8-98] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. RANBIR [LAWS(DLH)-2010-6-1] [REFERRED TO]
NEW DELHI MUNICIPAL COUNCIL VS. SUBH NARAYAN SAH [LAWS(DLH)-2019-8-163] [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. MAHAVIRSINH BHIMBHAI VALA [LAWS(GJH)-2014-3-67] [REFERRED TO]
STATE OF GUJARAT AND ORS VS. MANOJGIRI VALAMGIRI GOSWAMI [LAWS(GJH)-2014-3-252] [REFERRED TO]
PIOMA INDUSTRIES VS. SHYAM BABULAL [LAWS(GJH)-2010-10-214] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER GUJARAT WATER SUPPLY AND SEWEAGE VS. SULTANKHAN MAHOBATKHAN BALOCH CARE OF MAHENDRA KADIYA [LAWS(GJH)-2007-7-38] [REFERRED TO]
SURENDRANAGAR DISTRICT PANCHAYAT VS. JETHABHAI PITAMBERBHAI [LAWS(SC)-2005-10-53] [REFERRED TO]
PEPSI FOODS PRIVATE LIMITED VS. PRESIDING OFFICER LABOUR COURT PATIALA [LAWS(P&H)-2005-5-4] [REFERRED TO]
RATILAL BACHUBHAI GALIYAL VS. BARVALA GRAM PANCHAYAT [LAWS(GJH)-2022-7-1782] [REFERRED TO]
MUNICIPAL CORPORATION UJJAIN VS. ABHISHEK BHATT [LAWS(MPH)-2018-11-90] [REFERRED TO]
HEMRAJ VS. DIRECTOR SERICULTURE BHOPAL [LAWS(MPH)-2007-8-49] [REFERRED TO]
STATE OF HP VS. JAGGI RAM [LAWS(HPH)-2010-7-89] [REFERRED TO]
CHIEF EXECUTIVE OFFICER ZILA PARISHAD VS. SHRI PALA RAM [LAWS(RAJ)-2003-8-50] [REFERRED TO]
MANAGEMENT OF TAMIL NADU VS. LABOUR OFFICER [LAWS(MAD)-2022-7-170] [REFERRED TO]
M/S. DULHANOMAL GANGARAM VS. RAJASTHAN BOARD OF MUSLIM WAQF, JALEBI CHOWK, JAIPUR [LAWS(RAJ)-2018-5-102] [REFERRED TO]
S K VENKATESAN VS. PRESIDING OFFICER LABOUR COURT [LAWS(MAD)-2011-4-170] [REFERRED TO]
STATESMAN LIMITED VS. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL [LAWS(CAL)-2004-4-3] [REFERRED TO]
JIVAJI FRAMROZE TARACHAND VS. MINOO S. MISTRY [LAWS(BOM)-2014-9-102] [REFERRED TO]
MAHESH VS. N.D.M.C [LAWS(DLH)-2012-12-155] [REFERRED TO]
BHARATIYA DAK TAR MAZDOOR MANCH VS. GENERAL MANAGER KALYAN TELECOM DISTRICT [LAWS(BOM)-2003-1-28] [REFERRED TO]
DAJI DADA PAWAR VS. ORNATE MULTI MODEL CARRIERS PRIVATE LIMITED [LAWS(BOM)-2003-6-138] [REFERRED TO]
R K FABRICATION VS. HARISH KUMAR SHARMA [LAWS(DLH)-2006-10-27] [REFERRED TO]
TRIVENI SHEET GLASS WORKS LIMITED VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-9-325] [REFERRED TO]
EXECUTIVE ENGINEER GEB NOW PGVCL AND 1 ANR. VS. NARENDRABHAI HARGOVINDBHAI RAVAL AND 1 ANR. [LAWS(GJH)-2017-12-269] [REFERRED TO]
SAFEX FLAME PROOF CONTROLS (PVT.) LTD VS. THEIR WORKMEN [LAWS(JHAR)-2022-2-34] [REFERRED TO]
EXECUTIVE ENGINEER, GRBCC DIVISION NO.1, BELGAUM AND ANOTHER VS. SHIVAKKA RAMAPPA LANKANNAWAR [LAWS(KAR)-2016-8-63] [RELIED ON]
AEROFLOT RUSSIAN AIRLINES VS. MOHAN KUMAR SHARMA [LAWS(DLH)-2014-7-266] [REFERRED TO]
SHIVAM MOTORS PVT LTD VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-7-1] [REFERRED TO]
EXECUTIVE ENGINEER VS. SHANTUBEN CHHAGANBHAI MAKWANA [LAWS(GJH)-2007-8-57] [REFERRED TO]
MADHYANCHAL VIDYUT VITARAN NIGAM LTD. VS. STATE OF U.P. [LAWS(ALL)-2023-5-74] [REFERRED TO]
STATE OF U.P. VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2019-11-285] [REFERRED TO]
HINDALCO INDUSTRIES LIMITED VS. PRESIDING OFFICER, LABOUR COURT NAD 13 OTHERS [LAWS(ALL)-2018-7-145] [REFERRED TO]
STATE OF J & K VS. SHEEP WORKERS [LAWS(J&K)-2002-9-9] [REFERRED TO]
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD VS. R MUNUSAMY [LAWS(MAD)-2011-4-49] [REFERRED TO]
EMPLOYEES IN RELATION TO MANAGMENT OF MOONIDIH PROJECT OF B C C LTD VS. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [LAWS(JHAR)-2006-4-35] [REFERRED TO]
GOVERNMENT VACCINE INSTITUTE AND THE SUPERINTENDENT VS. PRESIDING OFFICER [LAWS(JHAR)-2006-4-40] [REFERRED TO]
STATE OF GUJARAT VS. VALIBEN SAVJIBHAI [LAWS(GJH)-2007-4-30] [REFERRED TO]
STATE OF RAJASTHAN VS. JADGE LABOUR COURT BHARATPUR [LAWS(RAJ)-2007-1-61] [REFERRED TO]
AARAM SAINI VS. P O, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND LABOUR COURT JAIPUR [LAWS(RAJ)-2012-3-83] [REFERRED TO]
ASSISTANT VICE PRESIDENT HUMAN RESOURCE & DEVELOPMENT LAKSHMI VILAS BANK LTD VS. DEPUTY COMMISSIONER OF LABOUR GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2018-9-468] [REFERRED TO]
VASUDEV SHARMA VS. DISTRICT FOREST OFFICER, DHOLPUR [LAWS(RAJ)-2016-9-180] [REFERRED]
SUBHASH CHANDER VS. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND OTHERS [LAWS(P&H)-2016-9-48] [REFERRED TO]
HARYANA BREWERIES LTD. VS. PRESIDING OFFICER, LABOUR COURT AND ORS. [LAWS(P&H)-2015-4-88] [REFERRED TO]
MANAGEMENT OF THE KORAPUT PANCHABATI GRAMYA BANK VS. A. MINA RAO [LAWS(ORI)-2006-8-68] [REFERRED TO]
HIRA LAL VS. PRESIDING OFFICER AND ANOTHER [LAWS(P&H)-2002-10-148] [REFERRED]
GENERAL MANAGER PUNJAB ROADWAYS BATALA VS. JOGINDER SINGH AND ANOTHER [LAWS(P&H)-2004-7-154] [REFERRED]
SHISHAN KUMAR VS. PRESIDING OFFICER AND ANOTHER [LAWS(P&H)-2006-10-618] [REFERRED]
KRISHNA BHAGYA JALA NIGAM LTD VS. MOHAMMED RAFI [LAWS(SC)-2009-4-196] [REFERRED TO]
RANIP NAGAR PALIKA VS. BABUJI GABHAJI THAKORE [LAWS(SC)-2007-11-62] [REFERRED TO]
RAJASTHAN STATE GANGANAGAR S MILLS LIMITED VS. STATE OF RAJASTHAN [LAWS(SC)-2004-9-92] [REFERRED TO]
GUDSINGH VS. EXECUTIVE ENGINEER [LAWS(RAJ)-2020-7-237] [REFERRED TO]
TIRUMALA TIRUPATI DEVASTHANAMS VS. K. VIJAYA [LAWS(APH)-2022-8-100] [REFERRED TO]
WATER SUPPLY AND SEWAGE DISPOSAL VS. P O LABOUR COURT [LAWS(DLH)-2013-5-485] [REFERRED TO]
MANAGEMENT OF MCD VS. DESH RAJ [LAWS(DLH)-2011-7-41] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. NANJIBHAI DAHYABHAI [LAWS(GJH)-2011-3-284] [REFERRED TO]
WORKMEN, UNITED COAL WORKERS UNION VS. EMPLOYERS, MANAGEMENT OF KUJU AREA OF M/S C.C.LTD, P.O. KUJU, DIST. [LAWS(JHAR)-2014-7-157] [REFERRED TO]
BAJAJA AUTO LTD VS. ASHOK DNYANOBA DHUMAL [LAWS(BOM)-2005-10-19] [REFERRED TO]
VASKAR ROY VS. THE SYNDICATE BANK & OTHERS [LAWS(CAL)-2016-8-63] [REFERRED TO]
SIEL LIMITED VS. STATE OF U.P. [LAWS(ALL)-2007-11-197] [REFERRED TO]
U P STATE ELECTRICITY BOARD GHAZIPUR VS. PRESIDING OFFICER LABOUR COURT VARANASI [LAWS(ALL)-2008-10-60] [REFERRED TO]
M/S GANGESHWAR LTD. SAHARANPUR VS. STATE OF U.P. [LAWS(ALL)-2017-5-84] [REFERRED TO]
SURENDRA KUMAR SRI RAMESH CHANDRA SHARMA VS. LABOUR COURT AND ADHISHASHI ABHIYANTA U P STATE ELECTRICITY BOARD [LAWS(ALL)-2004-8-62] [REFERRED TO]
DEVI PATAN KSHETRIYA GRAMIN BANK, GONDA VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2005-12-292] [REFERRED TO]
SATENDRA DEO SHARMA VS. STATE OF U P [LAWS(ALL)-2002-8-28] [REFERRED TO]
U P POWER CORPN LTD VS. PRESIDING OFFICER LABOUR COURT U P GORAKHPUR [LAWS(ALL)-2005-4-162] [REFERRED TO]
A AND A ACCESSORIES VS. COMMISSIONER WORKMENS COMPENSATION [LAWS(DLH)-2010-10-154] [REFERRED TO]
STATE OF U P VS. P O INDUSTRIAL TRIBUNAL [LAWS(ALL)-2012-5-245] [REFERRED TO]
STATE OF U P VS. PRESIDING OFFICER LABOUR COURT [LAWS(ALL)-2011-1-107] [REFERRED TO]
CALCUTTA JUTE MFG CO LTD VS. FIRST INDUSTRIAL TRIBUNAL [LAWS(CAL)-2006-6-20] [REFERRED TO]
ALL INDIA INSTITUTE OF MEDICAL SCIENCES VS. RAJ SINGH [LAWS(DLH)-2007-3-209] [REFERRED TO]
A.I.I.M.S. VS. GHANSHYAM [LAWS(DLH)-2013-10-443] [REFERRED TO]
SANTOSH DEVI VS. GURU TEG BAHADUR HOSPITAL SHAHDARA DELHI [LAWS(DLH)-2023-7-152] [REFERRED TO]
MANAGEMENT OF MADRAS HOTEL ASHOKA PRIVATE LIMITED CHENNAI VS. V SUBRAMANI [LAWS(MAD)-2003-10-126] [REFERRED TO]
SURESH PAL VS. THE MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2017-4-57] [REFERRED TO]
ADITYA NARAYAN YADAV VS. AGGARWAL PLASTICS [LAWS(DLH)-2018-2-224] [REFERRED TO]
ADITYA NARAYAN YADAV VS. AGGARWAL PLASTICS [LAWS(DLH)-2018-2-224] [REFERRED TO]
HEMU GAUTAM VS. SOFTAGE INFORMATION TECHNOLOGIES LTD [LAWS(DLH)-2018-5-380] [REFERRED TO]
EXECUTIVE ENGINEER VS. RAGHUBHAI UKABHAI [LAWS(GJH)-2007-7-31] [REFERRED TO]
DTC VS. MOHAR SINGH [LAWS(DLH)-2015-9-54] [REFERRED TO]
STATE OF GUJARAT VS. MANISH HARISHBHAI CHITARA [LAWS(GJH)-2021-10-1373] [REFERRED TO]
U P STATE ELECTRICITY BOARD & ANOTHER VS. PRESIDING OFFICER,LABOUR COURT, & ANOTHER [LAWS(ALL)-2018-2-112] [REFERRED TO]
KANPUR ELECTRICITY SUPPLY CO LTD VS. VIKRAM JAISWAL & OTHERS [LAWS(ALL)-2017-5-623] [REFERRED TO]
TRIVENI ENGINEERING AND INDUSTRIES LTD. VS. STATE OF U. P. [LAWS(ALL)-2019-7-277] [REFERRED TO]
EMPLOYERS IN RELATION TO THE MANAGEMENT OF CAPTIVE POWER PLANT OF M/S. CENTRAL COALFIELDS LIMITED AT KATHARA, P.O. KATHARA, DISTRICT VS. THEIR WORKMEN BEING REPRESENTED BY SHRI KESHAV SINGH YADAV, AREA SECRETARY, BIHAR COLLIERY KAMGAR UNION, KATHARA, P.O. KATHARA, DISTRICT BOKARO [LAWS(JHAR)-2016-9-102] [REFERRED TO]
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM-DIVISION-II LIMITED VS. PRESIDING OFFICER LABOUR COURT VELLORE [LAWS(MAD)-2009-11-271] [REFERRED TO]
ASSISTANT EXECUTIVE ENGINEER ZILLA PANCHAYAT, SUB-DIVISION VS. PARAMACHAND S/O LAXMAN RATHOD [LAWS(KAR)-2013-5-85] [REFERRED]
Managing Director, The Chief Engineer, The Executive Engineer and The Assistant Executive Engineer, Karnataka Urban Water Supply and Drainage Board VS. Basavaraj Ningappa Hudli and Others [LAWS(KAR)-2013-10-301] [REFERRED TO]
EMPLOYEES INRELATION INDUSTRIAL TO THE MANAGEMENT VS. CENTRAL GOVT.INDUSTRIAL TRIBUNAL [LAWS(JHAR)-2006-4-55] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. NANDLAL KHODABHAI [LAWS(GJH)-2002-6-4] [REFERRED TO]
STATE OF UTTARAKHAND VS. SURESHWATI [LAWS(SC)-2021-1-39] [REFERRED TO]
SUBHASH SHARMA VS. CHHINNA RAM [LAWS(RAJ)-2010-2-4] [REFERRED TO]
CHIEF EXECUTIVE OFFICER ZILA PARISHAD JHUNJHUNU VS. PALA RAM [LAWS(RAJ)-2003-8-26] [REFERRED TO]
BHARAT COKING COAL LIMITED VS. THEIR WORKMEN [LAWS(JHAR)-2009-7-36] [REFERRED TO]
PUNJAB TRACTORS LIMITED VS. PRESIDING OFFICER, LABOUR COURT AND ANR. [LAWS(P&H)-2007-10-113] [REFERRED TO]
M D KARNATAKA HANDLOOM DEV CORPN LTD VS. MAHADEVA LAXMAN RAVAL [LAWS(SC)-2006-11-107] [REFERRED TO]
KRISHNA BHAGYA JALA NIGAM LTD VS. MOHAMMED RAFI [LAWS(SC)-2006-8-54] [REFERRED TO]
RAM PRAKASH SON OF SHRI KEDAR SINGH, BY CASTE THAKUR, RESIDENT OF RAYJEET KA PURA, TEHSIL BASEDI, DISTRICT DHOLPUR (RAJASTHAN) VS. THE DISTRICT FOREST OFFICER, DHOLPUR, DISTRICT DHOLPUR (RAJASTHAN) [LAWS(RAJ)-2017-2-48] [REFERRED TO]
NAGAR PALIK NIGAM, UJJAIN VS. RAJPALSINGH [LAWS(MPH)-2018-7-144] [REFERRED TO]
SARAN KSHETRIYA GRAMIN BANK VS. UNION OF INDIA [LAWS(PAT)-2009-1-64] [RELIED ON]
NIMAI CHARAN BAHERA VS. MICRON TIPS PVT LTD & 1 [LAWS(GJH)-2013-11-232] [REFERRED TO]
THEIR WORKMEN VS. EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUJU AREA OF C.C. LTD. [LAWS(JHAR)-2014-7-67] [REFERRED TO]
MANAGEMENT OF LILY HOTEL VS. STATE OF ASSAM AND 3 ORS [LAWS(GAU)-2019-5-87] [REFERRED TO]
MOHD ZULFIKAR ALI VS. HAMDARD LABORATORIES (WAKF) [LAWS(DLH)-2013-7-566] [REFERRED TO]
VERMA SERVICE STATION VS. PRESIDING OFFICER LABOUR COURT U P AGRA [LAWS(ALL)-2004-1-135] [REFERRED TO]
UTTAR PRADESH STATE ELECTRICITY BOARD VS. MAHESH CHANDRA SHARMA [LAWS(ALL)-2004-11-195] [REFERRED TO]
PRAKASH TALKIES VS. STATE OF U P [LAWS(ALL)-2003-7-223] [REFERRED TO]
MURLIDHAR RATANLAL EXPORTS LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-2-47] [REFERRED TO]
SAHEB LAL KUREEL KALIDEEN KUREEL VS. PRESIDING OFFICER LABOUR COURT UTTAR PRADESH STATE ELECTRICITY BOARD [LAWS(ALL)-2005-11-38] [REFERRED TO]
SIMBHAOLI SUGARS LIMITED VS. STATE OF U P [LAWS(ALL)-2018-12-158] [REFERRED TO]
UNION OF INDIA VS. JAIRAJ N SHETTY [LAWS(BOM)-2003-7-20] [REFERRED TO]
HINDUSTAN LEVER LIMITED VS. HINDUSTAN LEVER EMPLOYEES UNION [LAWS(BOM)-2006-12-75] [REFERRED TO]
ZILLA PARISHAD VS. PRAKASH NAGORAO THETE [LAWS(BOM)-2009-4-7] [REFERRED TO]
NADELLA ESTATE PVT LTD., HYDERABAD VS. PREMA RAVINDRANATH [LAWS(APH)-2014-11-54] [REFERRED TO]
SPORTS AUTHORITY OF INDIA VS. SPORTS AUTHORITY OF INDIA KAMGAR UNION [LAWS(DLH)-2004-11-31] [REFERRED TO]
GOVT OF NCT OF DELHI VS. ITS WORKMEN [LAWS(DLH)-2007-2-79] [REFERRED TO]
FILMISTAN EXHIBITORS LTD VS. N C T DELHI [LAWS(DLH)-2006-4-157] [REFERRED TO]
JAGANNATH VS. LAXMI AUTO AGENCY [LAWS(DLH)-2011-7-357] [REFERRED TO]
STATE OF U P VS. RAJ KUMAR [LAWS(ALL)-2014-3-126] [REFERRED TO]
STATE OF GUJARAT VS. SUKAL VIRESHKUMAR SHANTILAL [LAWS(GJH)-2006-6-22] [REFERRED TO]
LAMBHA BALIAKAKA PROPERTY TRUST VS. TULSABEN DHARAMBHADUR SHAHI [LAWS(GJH)-2007-5-36] [REFERRED TO]
STATE OF GUJARAT VS. KIRITBHAI SOMABHAI BARIYA INDIAN EMPLOYEES UNION [LAWS(GJH)-2006-3-1] [REFERRED TO]
BARODA MUNICIPAL CORPORATION VS. PURUSHOTTAMBHAI T SOLANKI [LAWS(GJH)-2005-3-74] [REFERRED TO]
ARASURI AMBAJIMATA MANDIR DEVSTHAN TRUST VS. BAROT DEVIDAS BHURAJI [LAWS(GJH)-2005-2-69] [REFERRED TO]
WORKMEN REPRESENTED BY SURENRA RAI VS. EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH [LAWS(JHAR)-2011-11-4] [REFERRED TO]
SURENDRA RAI, AREA SECRETARY, RASHTRIYA COLLIERY M VS. EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH CO [LAWS(JHAR)-2011-11-108] [REFERRED]
GUJARAT STATE FINANCIAL CORPORATION VS. RAJABHAI BAVABHAI SUTREJA [LAWS(GJH)-2002-6-41] [RELIED ON]
DISTRICT HEALTH OFFICER JILLA PANCHAYAT BHAVNAGAR VS. DEVJIBHAI BHIKHABHAI MAKWANA [LAWS(GJH)-2003-2-11] [REFERRED]
KANUBHAI KHODABHAI PARMAR VS. MAKWANA MOHANBHAI MOTIBHAI [LAWS(GJH)-2022-7-264] [REFERRED TO]
MOR MUKUT SINGH VS. MANAGER, ENEXCO ENGINEER LTD AND ANOTHER [LAWS(P&H)-2010-4-519] [REFERRED]
VIDHYA MANDIR SENIOR SECONDARY SCHOOL VS. PRESIDING OFFICER, INDUSTRIAL-CUM-LABOUR COURT-I [LAWS(P&H)-2010-5-473] [REFERRED]
BATALA CO OP SUGAR MILLS LTD VS. SOWARAN SINGH [LAWS(SC)-2005-10-15] [REFERRED TO]
MANAGER NOW REGIONAL DIRECTOR R B I VS. GOPINATH SHARMA [LAWS(SC)-2006-7-8] [REFERRED TO]
G M B S N L VS. MAHESH CHAND [LAWS(SC)-2008-2-22] [REFERRED TO]
BHAVNAGAR MUNICIPAL CORPORATION ETC VS. JADEJA GOVUBHA CHHANUBHA [LAWS(SC)-2014-12-4] [REFERRED TO]
NAGAR PALIK NIGAM VS. BANSHI [LAWS(MPH)-2018-3-550] [REFERRED TO]
SIMLA DEVI VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT [LAWS(P&H)-2014-3-155] [REFERRED]
HMM COACHES LIMITED AND ORS. VS. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ORS. [LAWS(P&H)-2015-12-202] [REFERRED TO]
RAM KISHORE PURVIYA VS. JUDGE, LABOUR COURT, BHARATPUR AND ANR. [LAWS(RAJ)-2014-8-85] [REFERRED]
HIMALAYA DRUG COMPANY BANGALORE VS. TAJ AHMED [LAWS(KAR)-2005-3-73] [REFERRED TO]
BABU RAM VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2018-2-332] [REFERRED TO]
BABU RAM VS. GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2018-2-332] [REFERRED TO]
PRAKASH CHAND VS. STATE OF H. P. [LAWS(HPH)-2019-8-51] [REFERRED TO]
GODAWANI MARATHWADA PATBANDHARE VIKAS MAHAMANDAL VS. DEVIDAS GANPAT PAWAR [LAWS(BOM)-2009-10-96] [REFERRED TO]
MANOJGIRI VALAMGIRI GOSWAMI VS. STATE OF GUJARAT [LAWS(GJH)-2016-5-136] [REFERRED]
THE HANDICRAFT AND HANDLOOMS EXPORTS CORP. OF INDIA & ANR. VS. STATE OF U.P. [LAWS(ALL)-2016-8-80] [REFERRED TO]
DHRAGANDHRA MUNICIPALITY VS. GANPATBHAI JETHABHAI MAKWANA [LAWS(GJH)-2007-8-10] [REFERRED TO]
KISHAN LAL VS. GOVT OF NCT [LAWS(DLH)-2007-5-263] [REFERRED TO]
LAXMI PALACE CINEMA VS. PRESIDING OFFICER LABOUR COURT DISTRICT MAGISTRATE ADDITIONAL LABOUR [LAWS(ALL)-2005-2-189] [REFERRED TO]
N S RAVICHANDRAN VS. MANAGEMENT OF THANTHAI PERIYAR TRANSPORT CORPORATION [LAWS(MAD)-2002-11-67] [REFERRED TO]
STATE OF MAHARASHTRA VS. DATTATRAYA DIGAMBER BIRAJDAR [LAWS(SC)-2007-8-70] [REFERRED TO]
SURENDRANAGAR DISTRICT PANCHAYAT VS. DAHYABHAI AMARSINH [LAWS(SC)-2005-10-95] [REFERRED TO]
REGINA BAI VS. NAFED PROCESSED FOODS [LAWS(MAD)-2007-2-315] [REFERRED TO]
GHAI RUBBER INDIA VS. DEV RAJ [LAWS(P&H)-2009-2-8] [REFERRED TO]
KARNAL COOP SUGAR MILLS LIMITED VS. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND ANOTHER [LAWS(P&H)-2006-10-616] [REFERRED]
S.LEELAVATHI VS. K.SUBRAMANIAM [LAWS(MAD)-2016-10-18] [REFERRED TO]
DEPUTY EXECUTIVE ENGINEER VS. NILESHBHAI BABUBHAI LAKKAD [LAWS(GJH)-2018-3-157] [REFERRED TO]
GAMMON INDIA LIMITED VS. PRESIDING OFFICER LABOUR COURT [LAWS(JHAR)-2006-8-16] [REFERRED TO]
BIRA KISHORE PRADHAN VS. THE PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR [LAWS(ORI)-2014-12-16] [REFERRED TO]
NAVIN FLUORINE INDUSTRIES VS. B M SHAH [LAWS(GJH)-2003-6-45] [REFERRED]
KHADI AND VILLAGE INDUSTRIES COMMISSION, DEHRADUN VS. PRESCRIBED AUTHORITY, INDUSTRIAL TRIBUNAL, HALDWANI AND ANOTHER [LAWS(UTN)-2006-8-80] [REFERRED TO]
S. KIRTHIVASAN VS. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [LAWS(MAD)-2016-12-109] [REFERRED TO]
THIMMY REDDY VS. CHIEF EDUCATIONAL OFFICER [LAWS(MAD)-2008-10-149] [REFERRED TO]
GUJARAT ELECTRICITY BOARD VS. BABUBHAI BARJULBHAI [LAWS(GJH)-2019-5-11] [REFERRED TO]
HAKIM SINGH VS. ASSISTANT ENGINEER AND ORS. [LAWS(RAJ)-2014-9-98] [REFERRED TO]
STATE OF MADHYA PRADESH VS. RAM KRIPAL [LAWS(MPH)-2012-12-19] [REFERRED TO]
STATE OF M P VS. RAM KRIPAL [LAWS(MPH)-2011-12-78] [REFERRED TO]
MANAGEMENT OF HIGHWAYS VS. T.SARAVANAN [LAWS(MAD)-2023-1-366] [REFERRED TO]
LOOKMAN VS. INDRA SINGH [LAWS(RAJ)-2002-4-51] [REFERRED TO]
SANJEEV KUMAR VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS. [LAWS(P&H)-2014-12-117] [REFERRED TO]
RAMNIWAS VS. THE INDUSTRIAL TRIBUNAL & ANR. [LAWS(RAJ)-2013-2-259] [REFERRED TO]
CHEETAR LAL RATHORE VS. EXECUTIVE OFFICER NAGARPALIKA [LAWS(RAJ)-2021-7-169] [REFERRED TO]
AJNALA COOP SUGAR MILLS LTD VS. SUKHRAJ SINGH [LAWS(SC)-2007-5-152] [REFERRED TO]
BANK OF BARODA VS. GHEMARBHAI HARJIBHAI RABARI [LAWS(SC)-2005-3-36] [REFERRED TO]
STATE OF HARYANA VS. RAMESH KUMAR [LAWS(SC)-2008-7-9] [REFERRED TO]
AYAAUBKHAN NOORKHAN PATHAN VS. STATE OF MAHARASHTRA [LAWS(SC)-2012-11-11] [REFERRED TO]
RAJ PAL VS. PRESIDING OFFICER [LAWS(P&H)-2013-12-160] [REFERRED TO]
CHAIRMAN OIL AND NATURAL GAS CORPORATION LTD VS. SHYAMAL CHANDRA BHOWMIK [LAWS(SC)-2005-11-60] [REFERRED TO]
RANI MANGAMMAL TRANSPORT CORPORATION LTD VS. PRESIDING OFFICER LABOUR COURT TRICHY [LAWS(MAD)-2006-10-60] [REFERRED TO]
S JANAKIRAMAN VS. PRESIDING OFFICER LABOUR COURT [LAWS(MAD)-2011-4-160] [REFERRED TO]
ZONAL MANAGER CENTRAL BANK VS. UNION OF INDIA [LAWS(PAT)-2002-10-113] [REFERRED TO]
BHARAT SUGAR MILLS LTD.THROUGH ITS SR.EXECUTIVE VICE-PRESIDENT, BISHNU KUMAR SUREKA VS. PRESIDING OFFICER, LABOUR COURT, CHAPRA [LAWS(PAT)-2010-3-294] [REFERRED TO]
MAHESH CHAND VS. GODREJ SARA LEE LTD [LAWS(DLH)-2008-11-104] [REFERRED TO]
ANAND PRAKASH VS. GODREJ SARA LEE LTD [LAWS(DLH)-2008-11-103] [REFERRED TO]
MAHAK SINGH AND ETC., VS. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL (V) U.P. MEERUT AND ANOTHER [LAWS(ALL)-2004-4-280] [REFERRED TO]
UNION BANK OF INDIA VS. P O CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL [LAWS(ALL)-2005-1-164] [REFERRED TO]
AUTOMOBILE ASSOC UPPER INDIA VS. P O LABOUR COURT II [LAWS(DLH)-2006-3-9] [RELIED ON]
RESOURCES INTERNATIONAL VS. ANA BERTHA DO REGO E FERNANDES [LAWS(BOM)-2013-10-133] [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. SUNDARI [LAWS(DLH)-2014-3-235] [REFERRED TO]
A I I M S NEW DELHI VS. UDDAL [LAWS(DLH)-2014-4-99] [REFERRED TO]
SHEIKH RAHIM VS. CANTONMENT BOARD JHANSI [LAWS(ALL)-2008-7-51] [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. MANJOOR AHMAD [LAWS(ALL)-2005-11-50] [REFFERED TO]
PAHARPUR COOLING TOWERS LIMITED VS. SENIOR JOINT COMMISSIONER & ORS [LAWS(CAL)-2017-7-189] [REFERRED TO]
V VEERA RAJU VS. EXECUTIVE ENGINEER CIVIL ENGINEERING DEPARTMENT APSRTC [LAWS(APH)-2006-2-110] [REFERRED TO]
RAMESH WATCH COMPANY VS. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT [LAWS(APH)-2005-7-49] [REFERRED TO]
MAHARASHTRA INDUSTRIAL DEVLOPMENT VS. MEMBER INDUSTRIAL COURT CIVIL LINES NAGPUR [LAWS(BOM)-2006-2-95] [REFERRED TO]
PRATAP PUR SUGAR AND INDUSTRIES LTD VS. LABOUR COURT GORAKHPUR [LAWS(ALL)-2015-5-191] [REFERRED TO]
KANTA VS. M T N L [LAWS(DLH)-2005-7-52] [REFERRED TO]
ROY BROTHERS VS. PRESIDING OFFICER LABOUR COURT [LAWS(DLH)-2004-11-22] [REFERRED TO]
ROY BROTHERS VS. PRESIDING OFFICER, LABOUR COURT [LAWS(DLH)-2004-12-96] [REFERRED]
PERMANENT MAGNETS LTD VS. WORKMEN EMPLOYED [LAWS(BOM)-2006-8-62] [REFERRED TO]
EMPLOYERS IN RELATION OF THE MANAGEMENT OF BHAGABAND COLLIERY OF BHARAT COKING COAL LTD. VS. THEIR WORKMEN BEING REPRESENTED BY SRI D. MUKHERJEE [LAWS(JHAR)-2014-6-44] [REFERRED TO]
JANTA MAZDOOR SANGH VS. BHARAT COOKING COAL LTD. [LAWS(JHAR)-2014-7-84] [REFERRED TO]