Referred Judgements :-

NISAR ALLI V. THE STATE OF UTTAR PRADESH [REFERRED TO]
ZWINGLEE ARIEL VS. STATE OL MADHYA PRADESH [REFERRED TO]
DALIP SINGH VS. STATE OF PUNJAB [REFERRED TO]
GURCHARAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
CHIKKARANGE GOWDA VS. STATE OF MYSORE [REFERRED TO]
VADIVELU THEVAR CHINNIAH SERVAI VS. STATE OF MADRAS [REFERRED TO]
UGAR AHIR VS. STATE OF BIHAR [REFERRED TO]
MASALTI MUNGA RAM BHAGWATI CHANDAN SINALI LAXMI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
SOHRAB S O BELI NAYATA VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF PUNJAB VS. JAGIR SINGH BALJIT SINGH AND KARAM SINGH [REFERRED TO]
SHIVAJI SAHABRAO BOBADE VS. STATE OF MAHARASHTRA [REFERRED TO]
GULI CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
BALAKA SINGH VS. STATE OF PUNJAB [REFERRED TO]
INDERSINGH VS. STATE DELHI ADMINISTRATION [REFERRED TO]
STATE OF RAJASTHAN VS. KALKI [REFERRED TO]
STATE OF UTTAR PRADESH VS. KRISHNA GOPAL [REFERRED TO]
STATE OF UTTAR PRADESH VS. ANIL SINGH [REFERRED TO]
LALJI VS. STATE OF UTTAR PRADESH [REFERRED TO]
GURBACHAN SINGH VS. SATPAL SINGH [REFERRED TO]
STATE OF UTTAR PRADESH VS. ASHOK KUMAR SRIVASTAVA [REFERRED TO]
OLINEEDI VENKATARAMAIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. DAN SINGH [REFERRED TO]
KAMAKSHA RAI VS. STATE OF UTTAR PRADESH [REFERRED TO]
LEHNA VS. STATE OF HARYANA [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
KRISHNA MOCHI VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

PADHAKUMAR VS. STATE [LAWS(MAD)-2020-2-398] [REFERRED TO]
JUGLA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-175] [REFERRED TO]
KISHANLAL & ANR VS. STATE OF M P [LAWS(MPH)-2017-8-117] [REFERRED TO]
KUSMI YADAV VS. STATE OF BIHAR [LAWS(PAT)-2013-2-119] [REFERRED TO]
RAJESH RANJAN @ PAPPU YADAV VS. STATE OF BIHAR THROUGH THE C.B.I. [LAWS(PAT)-2013-5-35] [REFERRED TO]
STATE OF HARYANA VS. RAM KUMAR [LAWS(P&H)-2008-5-82] [REFERRED TO]
GANGA PD SAH VS. STATE [LAWS(PAT)-2008-7-41] [REFERRED TO]
CHELLATHAL VS. VEERAPPA GOUNDER [LAWS(MAD)-2006-4-276] [REFERRED TO]
Sakthivel ALIAS Sakthi VS. State [LAWS(MAD)-2004-12-132] [REFERRED TO]
MARANADU VS. STATE [LAWS(SC)-2008-9-65] [REFERRED TO]
SONELAL VS. STATE OF M P [LAWS(SC)-2008-7-140] [REFERRED TO]
SADDIK @ LALO GULAM HUSSEIN SHAIKH & ORS. VS. STATE OF GUJARAT [LAWS(SC)-2016-10-25] [REFERRED TO]
ROY FERNANDES VS. STATE OF GOA [LAWS(SC)-2012-2-11] [REFERRED TO]
KARTHICK VS. INSPECTOR OF POLICE [LAWS(MAD)-2015-9-499] [REFERRED]
G SAMBANDAM VS. V S PARI [LAWS(MAD)-2012-6-198] [REFERRED TO]
BHANWARLAL VS. STATE OF M P [LAWS(MPH)-2004-3-2] [REFERRED TO]
NAMDEO PANDURANG DHANBHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-105] [REFERRED TO]
GOPALAN VS. STATE OF KERALA [LAWS(KER)-2004-12-13] [REFERRED TO]
PHOOL SINGH VS. STATE [LAWS(DLH)-2015-4-323] [REFERRED TO]
KARTAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-8-54] [REFERRED TO]
JIYA LAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-8-62] [REFERRED TO]
ROHAN DHUNGAT SON OF PRADEEP R PAI DHUNGAT VS. STATE (THROUGH POLICE INSPECTOR, PANAJI POLICE STATION) [LAWS(BOM)-2019-3-7] [REFERRED TO]
ZAHID ALIAS BALLU ALIAS SALEEM VS. STATE [LAWS(DLH)-2009-4-224] [REFERRED TO]
RAOSAHEB NARAYAN THENGAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-12-85] [REFERRED TO]
IMAN ALI VS. STATE OF ASSAM [LAWS(GAU)-2004-5-15] [REFERRED TO]
STATE OF ASSAM VS. HIRALAL RAJPUT [LAWS(GAU)-2005-2-51] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. CICILIA MARBANIANG [LAWS(GAU)-2009-5-11] [REFFERED TO]
JANMED VS. STATE OF U.P. [LAWS(ALL)-2018-11-225] [REFERRED TO]
STATE OF U.P. VS. LAXMI [LAWS(ALL)-2022-7-97] [REFERRED TO]
STATE OF U P VS. KULDEEP [LAWS(ALL)-2007-7-117] [REFERRED TO]
MOTIRAM PADU JOSHI AND OTHERS VS. THE STATE OF MAHARASHTRA [LAWS(SC)-2018-7-19] [REFERRED TO]
PRABHU DAYAL VS. STATE OF RAJASTHAN [LAWS(SC)-2018-7-93] [REFERRED TO]
GHANSHYAM YADAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-5-49] [REFERRED TO]
PRADEEP KUMAR KEJRIWAL @ PRADEEP KEJRIWAL VS. STATE OF BIHAR [LAWS(PAT)-2018-4-108] [REFERRED TO]
GUMANSINH @ LALO @ RAJU BHIKHABHAI CHAUHAN VS. STATE OF GUJARAT [LAWS(SC)-2021-9-8] [REFERRED TO]
CHATUR SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-3-40] [REFERRED TO]
NARENDRA KUMAR AND ORS. VS. STATE OF M.P. [LAWS(MPH)-2015-9-26] [REFERRED TO]
MANIK GOUR VS. STATE OF TRIPURA [LAWS(TRIP)-2020-5-30] [REFERRED TO]
SALIM SAHAB VS. STATE OF MADHYA PRADESH [LAWS(SC)-2006-12-20] [REFERRED TO]
BHARGAVAN VS. STATE OF KERALA [LAWS(SC)-2003-11-80] [REFERRED TO]
SUKHWINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-3-63] [REFERRED TO]
RAM BILASH YADAV & ORS. VS. STATE OF BIHAR [LAWS(PAT)-2011-10-69] [REFERRED TO]
RAM JANAM YADAV VS. STATE OF BIHAR [LAWS(PAT)-2007-4-179] [REFERRED TO]
SIYARAM VS. STATE OF M P [LAWS(SC)-2009-3-80] [REFERRED TO]
HARDEEP SINGH VS. STATE OF HARYANA [LAWS(SC)-2008-6-5] [REFERRED TO]
SHIVJEE SINGH VS. STATE OF BIHAR [LAWS(SC)-2008-7-107] [REFERRED TO]
HIRAMAN VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-1-77] [REFERRED TO]
VIKRAMBHAI ALIAS BHAKO KESHUBHAI BAMBHANIYO & 3 OTHER (S) VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-38] [REFERRED TO]
ABHIMANYU PATTNAIK VS. STATE OF ODISHA [LAWS(ORI)-2022-9-63] [REFERRED TO]
MAHENDRA SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-41] [REFERRED TO]
RAMSINGH VS. STATE OF M P [LAWS(MPH)-2004-2-41] [REFERRED TO]
JASBIR SINGH VS. STATE [LAWS(DLH)-2022-5-21] [REFERRED TO]
BABU LAL VS. STATE OF U P [LAWS(ALL)-2003-1-58] [REFERRED TO]
SURESH VS. STATE OF U P [LAWS(ALL)-2003-10-25] [REFERRED TO]
RAMA KANT DIXIT VS. STATE OF U.P. [LAWS(ALL)-2023-5-36] [REFERRED TO]
AMIT VS. STATE OF U.P. [LAWS(ALL)-2022-8-43] [REFERRED TO]
STATE OF UTTAR PRADESH VS. SHIV NARAYAN SINGH [LAWS(ALL)-2022-5-103] [REFERRED TO]
JAGDAMBA VS. STATE OF U P [LAWS(ALL)-2021-5-28] [REFERRED TO]
RAM KISHAN VS. STATE [LAWS(ALL)-2019-10-68] [REFERRED TO]
RAM LAKHAN VS. STATE [LAWS(ALL)-2017-11-79] [REFERRED TO]
AVADHESH KUMAR VS. STATE OF U P [LAWS(ALL)-2018-7-154] [REFERRED TO]
ATAR SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-28] [REFERRED TO]
RAVINDER PASWAN VS. STATE [LAWS(DLH)-2013-7-152] [REFERRED TO]
SHABIR AHMED TELI VS. STATE [LAWS(J&K)-2003-10-31] [REFERRED TO]
STATE OF KARNATAKA VS. DEVANDIRA BASAPPA [LAWS(KAR)-2023-7-1354] [REFERRED TO]
ANISETTI VEERABHADRA RAO VS. STATE OF A P [LAWS(APH)-2008-9-131] [REFERRED TO]
KARRI THIRUPATHI VS. STATE OF A.P [LAWS(APH)-2011-11-52] [REFERRED TO]
MASOOLA MASTAN VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2006-12-13] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. BALDEV SINGH SON OF THUNDU RAM [LAWS(HPH)-2013-1-101] [REFERRED]
STATE VS. RAM NARESH [LAWS(ALL)-2022-8-46] [REFERRED TO]
SANJEEV VS. STATE OF U.P. [LAWS(ALL)-2022-10-21] [REFERRED TO]
SHEO BAHADUR SINGH & OTHERS VS. STATE OF U P [LAWS(ALL)-2018-8-123] [REFERRED TO]
CHUNNU ALIAS OM PRAKASH AND OTHERS VS. STATE OF U P [LAWS(ALL)-2018-11-130] [REFERRED TO]
BHUSHAN & ORS VS. STATE [LAWS(ALL)-2018-9-10] [REFERRED TO]
OM PRAKASH & OTHERS VS. STATE [LAWS(ALL)-2016-4-113] [REFERRED TO]
Anil Kumar Tiwary @ Anil Tiwary VS. State of Jharkhand [LAWS(JHAR)-2013-2-133] [REFERRED TO]
AMIT BARDHAN ALIAS KABUL VS. STATE OF ASSAM [LAWS(GAU)-2004-9-12] [REFERRED TO]
DADISETTI RAMBABU RAMU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-8-61] [REFERRED TO]
BRINCHI SHET VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-12-9] [REFERRED TO]
NAVEEN @ SANJU VS. STATE (NCT OF DELHI) [LAWS(DLH)-2017-4-124] [REFERRED TO]
CHUNILAL MONDAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-3-142] [REFERRED]
Member Secretary VS. Pauls Teacher Training Institute [LAWS(MAD)-2004-12-165] [REFERRED TO]
GUDDU SINGH VS. STATE OF BIHAR [LAWS(PAT)-2003-10-7] [REFERRED TO]
KUM. RUPA VS. STATE OF TELANGANA [LAWS(TLNG)-2022-9-15] [REFERRED TO]
STATE OF U P VS. ATUL SINGH [LAWS(SC)-2009-5-27] [REFERRED TO]
D SAILU VS. STATE OF A P [LAWS(SC)-2007-11-79] [REFERRED TO]
SATTAN YADAV ALIAS AHIR VS. STATE OF BIHAR [LAWS(PAT)-2003-2-1] [REFERRED TO]
STATE OF BIHAR VS. GIRJA SINGH [LAWS(PAT)-2013-10-11] [REFERRED TO]
SHEMI @ SOHAN S/O JOHNSON VS. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(KER)-2017-12-108] [REFERRED TO]
GANAPATI LAXMAN WAGHMODE AND ORS. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-213] [REFERRED TO]
DNYANOBA BABURAO PANDHARE & ANR. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-178] [REFERRED TO]
ASHU PURI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2017-6-84] [REFERRED TO]
SUDHEER VS. STATE OF KERALA [LAWS(KER)-2005-10-12] [REFERRED TO]
RAJEEV KISAN PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-2-140] [REFERRED TO]
PADAMASINGH S O NIRMAL GHOSALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-10-106] [REFERRED TO]
PARVINDER SINGH @ RUBI VS. STATE OF PUNJAB [LAWS(P&H)-2013-7-101] [REFERRED TO]
MUSA AHMAD HAJI VALI VS. STATE OF GUJARAT [LAWS(GJH)-2003-7-72] [REFERRED TO]
BHERULAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2012-4-189] [REFERRED TO]
CHANDGI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-4-60] [REFERRED TO]
SHRI S D KALDATE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-49] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-124] [REFERRED TO]
PAGI SOMAJI DHIRAJI VS. STATE OF GUJARAT [LAWS(GJH)-2008-9-201] [REFERRED TO]
KHEM CHAND VS. STATE OF U P [LAWS(ALL)-2018-9-9] [REFERRED TO]
ANWAR VS. STATE [LAWS(ALL)-2011-5-51] [REFERRED TO]
RAM NARESH VS. STATE OF U P [LAWS(ALL)-2006-10-33] [REFERRED TO]
SOHAN SINGH VS. STATE [LAWS(DLH)-2018-7-16] [REFERRED TO]
DHEERAJ SINGH RANA VS. STATE (NCT OF DELHI) [LAWS(DLH)-2013-5-86] [REFERRED TO]
SANJAY KUMAR SON OF SHRI KISHAN CHAND VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-9-15] [REFERRED TO]
CHAND RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-13] [REFERRED TO]
CHAND RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-1-13] [REFERRED TO]
MOHD ZAHID VS. STATE [LAWS(DLH)-2010-8-174] [REFERRED TO]
RAJINDER SINGH AND ANR. VS. STATE [LAWS(DLH)-2009-12-299] [REFERRED TO]
SHAILENDRAKUMAR SATYANARAYAN VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-1-35] [REFERRED TO]
STATE VS. ALI MOHD [LAWS(J&K)-2004-12-30] [REFERRED TO]
RAMCHANDER VS. STATE OF CHHATTISGHARH [LAWS(CHH)-2013-5-15] [REFERRED TO]
RAMKHILAWAN YADAV VS. STATE OF C G [LAWS(CHH)-2014-10-27] [REFERRED]
KRISHNAMOORTHY SRINIVASAN VS. DBC PORT LOGISTIC LTD. [LAWS(CL)-2014-5-4] [REFERRED TO]
P KASI REDDY KRISHNA REDDY VS. STATE OF A P [LAWS(APH)-2004-10-136] [REFERRED TO]
S P ROAD LINK VS. STATE OF TRIPURA [LAWS(GAU)-2005-2-63] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. PULLAGUMMI KASI REDDY KRISHNA REDDY @ RAMA KRISHNA REDDY & ORS. [LAWS(SC)-2018-7-14] [REFERRED TO]
ACHHAR SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2021-5-11] [REFERRED TO]
STATE OF M P VS. NATWAR S/O RUKHAD [LAWS(MPH)-2017-12-186] [REFERRED TO]
KISHANLAL VS. STATE OF M.P. [LAWS(MPH)-2017-8-11] [REFERRED TO]
STATE OF RAJASTHAN VS. NATHU [LAWS(SC)-2003-4-96] [REFERRED]
STATE OF PUNJAB VS. KARNAIL SINGH [LAWS(SC)-2003-8-109] [REFERRED]
SHAKILA ABDUL GAFAR KHAN VS. VASANT RAGHUNATH DHOBLE [LAWS(SC)-2003-9-125] [REFERRED]
BHAGWAN BAHADURE VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-9-33] [REFERRED TO]
BHUPENDRA SINGH VS. STATE OF U P [LAWS(SC)-2009-4-114] [REFERRED TO]
MOHABBAT VS. STATE OF M P [LAWS(SC)-2009-2-55] [REFERRED TO]
ARUMUGAM VS. STATE OF TAMIL NADU [LAWS(SC)-2008-10-19] [REFERRED TO]
HAJABHAI RAJASHIBHAI ODEDARA VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-160] [REFERRED TO]
JHITUKU JANI VS. STATE OF ORISSA [LAWS(ORI)-2014-4-96] [REFERRED TO]
RAHIM KHAN VS. STATE OF ORISSA [LAWS(ORI)-2014-4-86] [REFERRED TO]
SHANTO VS. STATE OF KERALA [LAWS(KER)-2021-7-32] [REFERRED TO]
SARDAR SHAHWALI KHAN VS. STATE OF MAHAHARASHTRA [LAWS(BOM)-2008-8-224] [REFERRED TO]
SHIV RAJ SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-11-51] [REFERRED TO]
KAMAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-4-16] [REFERRED TO]
PHILP ALIAS JOHN WILLIAM VS. STATE [LAWS(MAD)-2009-4-91] [REFERRED TO]
STATE OF KARNATAKA VS. CHIKKEGOWDA [LAWS(KAR)-2014-10-164] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BADRILAL RATANLAL MAIL [LAWS(MPH)-2007-4-8] [REFERRED TO]
VISHWANATH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2003-3-72] [REFERRED TO]
RAJ KUMAR @ MOGHLI AND ANOTHER VS. STATE OF HARYANA [LAWS(P&H)-2017-3-294] [REFERRED TO]
PARSHU RAM VS. STATE OF U.P. [LAWS(ALL)-2019-2-225] [REFERRED TO]
VARIYAMSINGH KARTARSINGH BHATIA VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-139] [REFERRED TO]
PRABHAKAR VS. NIVRUTI [LAWS(BOM)-2014-10-63] [REFERRED TO]
SOUBAM NAOBA SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2017-5-1] [REFERRED TO]
SURESH PEHLWAN VS. STATE OF DELHI [LAWS(DLH)-2012-11-15] [REFERRED TO]
THAKOR KARANJI SOMAJI VS. STATE OF GUJARAT [LAWS(GJH)-2018-5-179] [REFERRED TO]
KRISHNARAO GANGRAO MASKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-1-71] [REFERRED TO]
ALI JISHAN @ JISHAN CHAWHAN VS. STATE OF KERALA AND MANOJ KUMAR [LAWS(KER)-2009-11-144] [REFERRED TO]
PURUSHU @ PURUSHOTHAMAN VS. STATE OF KERALA [LAWS(KER)-2009-9-93] [REFERRED TO]
STATE OF GUJARAT VS. NIZAMUDDIN SHAHB UDDIN QURESHI & 3 ORS [LAWS(GJH)-2015-8-182] [REFERRED]
RAMLAL BABA TIGGA VS. STATE OF C G [LAWS(CHH)-2011-4-65] [REFERRED TO]
ANUP TANTI @ ANU VS. STATE OF TRIPURA [LAWS(GAU)-2005-5-80] [REFERRED TO]
CAPTAIN TANTI VS. STATE OF ASSAM [LAWS(GAU)-2005-3-20] [REFERRED TO]
PAGAL SARDAR AND ORS. VS. STATE OF ASSAM [LAWS(GAU)-2006-5-76] [REFERRED TO]
SUFIAR RAHAMAN @ SK SUFIAR RAHAMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-7-5] [REFERRED TO]
ANCHARUL HAQUE VS. STATE [LAWS(CAL)-2008-8-29] [REFERRED TO]
KALLOO VS. STATE OF U.P. [LAWS(ALL)-2017-7-287] [REFERRED TO]
NEPAL SINGH VS. STATE OF U.P. [LAWS(ALL)-2014-3-2] [REFERRED TO]
RAM NARAYAN SHARMA @ LILOO VS. STATE (GNCT) DELHI [LAWS(DLH)-2013-8-358] [REFERRED TO]
RAM KARAN VS. STATE OF H P [LAWS(HPH)-2007-4-10] [REFERRED TO]
Ramesh Vithal Padhye VS. State of Maharasthra [LAWS(BOM)-2006-1-18] [REFERRED TO]
VAYALALI GIRISHAN AND ORS. VS. STATE OF KERALA [LAWS(KER)-2016-2-17] [REFERRED TO]
STATE OF MAHARASHTRA VS. KASHIRAO [LAWS(SC)-2003-8-93] [REFERRED]
RAJ NATH VS. STATE OF U P [LAWS(SC)-2009-1-76] [RELIED ON]
MAHESH JANARDHAN GONNADE VS. STATE OF MAHARASHTRA [LAWS(SC)-2008-4-46] [REFERRED TO]
BUR SINGH VS. STATE OF PUNJAB [LAWS(SC)-2008-10-21] [REFERRED TO]
UMA SHANKAR GAUTAM VS. STATE OF MADHYA PRADESH [LAWS(SC)-2014-12-30] [REFERRED TO]
SURAJIT SARKAR VS. STATE OF WEST BENGAL [LAWS(SC)-2012-12-12] [REFERRED TO]
RAMESH HARIJAN VS. STATE OF UP [LAWS(SC)-2012-5-46] [REFERRED TO]
STATE OF GUJARAT VS. MIYAMA ABHRAM MAMAD [LAWS(GJH)-2004-4-87] [REFERRED TO]
BHAGWAN JAGANNATH MARKAD & ORS. VS. STATE OF MAHARASHTRA [LAWS(SC)-2016-10-5] [REFERRED TO]
BALBEER SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-219] [REFERRED TO]
RAJENDRAN VS. PRABHU AND ORS. [LAWS(MAD)-2020-2-501] [REFERRED TO]
UMESH OJHA VS. STATE OF BIHAR [LAWS(PAT)-2018-6-36] [REFERRED TO]
AKHTAR HUSSEIN MOHIDDIN ALI SHAIKH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-1-138] [REFERRED TO]
BIRENDRA KUMAR SAH VS. STATE OF BIHAR [LAWS(JHAR)-2016-11-9] [REFERRED TO]
BHAURAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-10-44] [REFERRED TO]
VARIYAM SINGH KARTARSINGH BHATIA VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-160] [REFERRED TO]
MUNNA SINGH VS. STATE [LAWS(ALL)-2022-5-101] [REFERRED TO]
RAJVEER & OTHERS VS. STATE OF U P [LAWS(ALL)-2019-1-21] [REFERRED TO]
KEDAR NATH VS. STATE OF U.P. [LAWS(ALL)-2016-7-29] [REFERRED TO]
TAJINDER SINGH @ KAKA VS. STATE [LAWS(DLH)-2013-3-142] [REFERRED TO]
HANUMAN DATTARAO KARKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-7-49] [REFERRED TO]
THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, CATHETRAL ROAD, THANJAVUR TOWN AND MUNICIPALITY VS. KANNAN ALIAS KANNIAN [LAWS(MAD)-2017-3-23] [REFERRED TO]
RANJODH SINGH VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-5-167] [REFERRED TO]
HARDWARI VS. STATE OF U P [LAWS(ALL)-2009-12-101] [REFERRED TO]
JALIL ALI MOLLAH VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-8-54] [REFERRED TO]
MIHIR DUTTA VS. STATE OF TRIPURA [LAWS(GAU)-2005-4-30] [REFERRED TO]
STATE OF ASSAM VS. ASHOK SINGH [LAWS(GAU)-2004-9-22] [REFERRED TO]
YAKUB ALI VS. STATE OF TRIPURA [LAWS(GAU)-2004-4-19] [REFERRED TO]
EDIGA JAGANNADHA GOWD VS. STATE OF A P [LAWS(APH)-2004-3-157] [REFERRED TO]
PUVVULA SIDDAIAH VS. STATE OF A.P. REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(APH)-2011-11-50] [REFERRED TO]
MANJINDER SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2012-1-572] [REFERRED]
M DHARMALINGAM VS. STATE [LAWS(MAD)-2006-2-357] [REFERRED TO]
RAM UDGAR SINGH VS. STATE OF BIHAR [LAWS(SC)-2003-11-124] [REFFERED]
GUNNANA PENTAYYA ALIAS PENTADU VS. STATE OF A P [LAWS(SC)-2008-8-94] [REFERRED TO]
SACHIN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-73] [REFERRED TO]
KALBE ALI VS. STATE OF UTTARANCHAL [LAWS(UTN)-2004-7-38] [REFERRED TO]
SARAVANAN VS. STATE REPRESENTED BY THE INSPECTOR OF POLICE CB-CID [LAWS(MAD)-2019-2-127] [REFERRED TO]
RAM NARESH VS. STATE OF U.P. [LAWS(UTN)-2006-10-27] [REFERRED TO]
VAHITHA VS. STATE OF TAMIL NADU [LAWS(SC)-2023-2-53] [REFERRED TO]
SHANKAR AGRAWAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-12-3] [REFERRED TO]
KALU SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-8-33] [REFERRED TO]
BIJU ALIAS JOSEPH VS. STATE OF KERALA [LAWS(KER)-2012-7-15] [REFERRED TO]
MOTLEB ALI VS. STATE OF ASSAM [LAWS(GAU)-2012-4-75] [REFERRED TO]
BOGAI BORA VS. STATE OF ASSAM [LAWS(GAU)-2010-2-9] [REFERRED TO]
LAGHU MAJHI ALIAS BHARAT VS. STATE OF ASSAM [LAWS(GAU)-2004-6-22] [REFERRED TO]
STATE OF GUJARAT VS. RAJUJI BADARJI [LAWS(GJH)-2006-10-40] [REFERRED TO]
CHHOTA KHAN VS. STATE [LAWS(DLH)-2010-3-312] [REFERRED TO]
VED PRAKASH AND ANR. VS. STATE [LAWS(DLH)-2009-4-415] [REFERRED TO]
INDER SINGH BIST VS. STATE [LAWS(DLH)-2012-4-369] [REFERRED TO]
TREESA ALBERT VS. STATE OF KERALA [LAWS(KER)-2020-2-342] [REFERRED TO]
AMIR NATHEJAN SHAIKH AND OTHERS. VS. STATE OF MAHARASTRA [LAWS(BOM)-2017-2-117] [REFERRED TO]
A.C.PAVITHRAN VS. STATE OF KERALA [LAWS(KER)-2023-10-33] [REFERRED TO]
BINDU VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-44] [REFERRED TO]
KALU ALIAS MAHINDRA RAVINDRA WAGHMARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-68] [REFERRED TO]
KALLU KHAN VS. STATE OF M.P. [LAWS(MPH)-2018-3-565] [REFERRED TO]
AMIR SINGH AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2020-5-22] [REFERRED TO]
N SREEDHARAN NAIR ANGALAMMAN KOIL STREET CHOOLAI MADRAS 112 VS. MOTTAIPATTI CHINNA PALLIVASAL MUSLIM JAMATH VIRUDHUNAGAR [LAWS(MAD)-2003-3-18] [REFERRED TO]
JOHN PANDIAN VS. STATE [LAWS(MAD)-2006-4-116] [REFERRED TO]
LILADHAR AND ANOTHER VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-129] [REFERRED TO]
RAMNARAYAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-9-33] [REFERRED TO]
STATE OF GUJARAT VS. SHIVNARESH PRUTHVINATH TRIVEDI AND ORS [LAWS(GJH)-2012-2-644] [REFERRED TO]
BABULAL MARANDI AND BODRA HANSDA ALIAS BODA HANSDA VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-8-75] [REFERRED TO]
BHIKHA VS. STATE OF U.P. [LAWS(ALL)-2022-1-19] [REFERRED TO]
LALJI GUPTA VS. STATE OF U P [LAWS(ALL)-2019-2-37] [REFERRED TO]
MANHARAN LAL, S/O JOGIRAM PATHANWAR VS. STATE OF M P [LAWS(CHH)-2016-6-14] [REFERRED]
MUTHUVAPPA VS. STATE [LAWS(MAD)-2022-12-268] [REFERRED TO]
PEHLAD VS. STATE OF HARYANA [LAWS(P&H)-2014-2-528] [REFERRED TO]
VEER SINGH VS. STATE OF M P [LAWS(MPH)-2007-9-47] [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(SC)-2003-7-60] [REFERRED]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
GANESAN VS. STATE [LAWS(SC)-2021-10-95] [REFERRED TO]
RAMDHARISING BHAMDARSING VS. STATE OF GUJARAT [LAWS(GJH)-2007-2-65] [REFERRED TO]
ARJUN MAHTO VS. STATE OF BIHAR [LAWS(SC)-2008-8-23] [REFERRED TO]
GALI VENKATAIAH VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2007-11-32] [REFERRED TO]
DAULATRAM SADRAM TELI VS. STATE OF CHHATTISGARH [LAWS(SC)-2008-9-104] [REFERRED TO]
MD. JABBAR ALI VS. STATE OF ASSAM [LAWS(SC)-2022-10-43] [REFERRED TO]
MAHENDRAN VS. THE STATE OF TAMIL NADU [LAWS(SC)-2019-2-114] [REFERRED TO]
V NATARAJAN VS. DEPUTY INSPECTOR GENERAL OF POLICE [LAWS(MAD)-2005-9-124] [REFERRED TO]
PRATHAP VS. STATE OF KERALA [LAWS(SC)-2010-8-115] [REFERRED RO]
BALLI @ BALBIR VS. STATE OF HARYANA [LAWS(SC)-2014-5-71] [REFERRED TO]
VINAY KUMAR RAI VS. STATE OF BIHAR [LAWS(SC)-2008-8-131] [REFERRED TO]
RAMACHANDRAN VS. STATE OF KERALA [LAWS(SC)-2011-9-62] [REFERRED TO]
ROHAN CHATURVEDI VS. STATE OF NCT OF DELHI [LAWS(DLH)-2022-4-65] [REFERRED TO]
SURESH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-7-26] [REFERRED TO]
LOTAN VS. State of Rajasthan [LAWS(RAJ)-2003-4-6] [REFERRED TO]
KALU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-44] [REFERRED TO]
RAMNIWAS VS. GAME RANGE CHAMBAL SANCTUARY BHIND HEADQUARTER [LAWS(MPH)-2012-2-92] [REFERRED TO]
JHABARMAL AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-20] [REFERRED TO]
KAPTAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-27] [REFERRED TO]
NANNHA @ RAIS & ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-8-131] [REFERRED TO]
AFSAR VS. STATE [LAWS(ALL)-2018-8-257] [REFERRED TO]
KRISHNA PAL & ANOTHER VS. STATE OF U.P. [LAWS(ALL)-2018-2-22] [REFERRED TO]
AMITABH DIXIT VS. STATE OF U.P. [LAWS(ALL)-2023-1-10] [REFERRED TO]
STATE OF GUJARAT VS. ASHOKKUMAR KANTILAL JANI [LAWS(GJH)-2012-3-587] [REFERRED TO]
PRUDENCE MAYNARD VS. MUNDHRA CONTAINER FREIGHT STATION PRIVATE LIMITED [LAWS(BOM)-2017-4-166] [REFERRED TO]
KONDI BAI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2010-4-5] [REFERRED TO]
KAMLAKAR DEVIDAS PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-88] [REFERRED TO]
RAN SINGH ALIAS RAM SINGH VS. STATE OF DELHI [LAWS(DLH)-2007-4-126] [REFERRED TO]
TRIDIBSARMA VS. STATE OF ASSAM [LAWS(GAU)-2004-4-34] [REFERRED TO]
JAGMAL SINGH VS. STATE [LAWS(ALL)-2007-8-225] [REFERRED TO]
MUSA AHMAD HAJI VALI VS. STATE OF GUJARAT [LAWS(GJH)-2003-7-78] [REFERRED TO]
SURAJ BALI AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2016-6-24] [REFERRED TO]
MAHABIR VS. STATE OF U.P. [LAWS(ALL)-2010-2-319] [REFERRED TO]
DALIM SEKH VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-4-61] [REFERRED TO]