Referred Judgements :-

MAHENDRA SINGH GAYATRIBAI VS. STATE OF MADHYA PRADESH [REFERRED]
SWAMY PRAHALADDAS VS. STATE OF MADHYA PRADESH [REFERRED]
RAMESH KUMAR VS. STATE OF CHHATTISGARH [REFERRED]

Cited Judgements :-

PRADEEP TRIPATHI VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2007-5-446] [REFERRED TO]
DUKHAHARAN MONDAL & ORS. VS. THE STATE OF WEST BENGAL [LAWS(CAL)-2011-12-134] [REFERRED TO]
RAJESHWAR MISRA VS. STATE OF U P [LAWS(ALL)-2014-4-375] [REFERRED TO]
GURUBARI JANA VS. STATE OF WEST BENGAL [LAWS(CAL)-2015-3-94] [REFERRED TO]
ABIR SAHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-7-140] [REFERRED TO]
SHILPI SRIVASTAVA VS. STATE OF U P AND ANR [LAWS(ALL)-2016-7-218] [REFERRED]
SARVESH VS. STATE OF U.P. [LAWS(ALL)-2017-10-14] [REFERRED TO]
ARJUN KUMAR DHRITLAHER VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-12-8] [REFERRED TO]
DILIP S/O RAMRAO SHIRSAO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-8-139] [REFERRED TO]
LALITA VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2013-4-27] [REFERRED TO]
SUSHIL KUMAR VS. STATE GOVT. OF NCT OF DELHI [LAWS(DLH)-2014-7-146] [REFERRED TO]
PRAVIN AND ORS. VS. THE STATE OF MAHARASHTRA AND ANR. [LAWS(BOM)-2013-10-280] [REFERRED TO]
DEVANAND @ GHANTYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-9-272] [REFERRED TO]
GAJENDER VERMA @ CHETAN VS. THE STATE (N.C.T. OF DELHI) [LAWS(DLH)-2009-4-320] [REFERRED TO]
SANJAY SINGHAL VS. STATE OF DELHI [LAWS(DLH)-2007-5-233] [REFERRED TO]
RAMDAS RAJARAM MOHITE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-104] [REFERRED TO]
VIJAY SAKHIJA VS. STATE [LAWS(DLH)-2011-10-126] [REFERRED TO]
SANDY @ VED PRAKASH VS. STATE [LAWS(DLH)-2010-2-302] [REFERRED TO]
SMT. JAYASHREE WD/O. SUNIL KOTGIRWAR VS. STATE OF MAHARASHTRA & ANR. [LAWS(BOM)-2017-3-59] [REFERRED TO]
STATE OF GUJARAT VS. MUKESHBHAI KISHANLAL KHATIK [LAWS(GJH)-2016-5-167] [REFERRED TO]
STATE OF GUJARAT VS. SUMITRABEN NATWARSING MOTISINGPARMAR & 2 [LAWS(GJH)-2016-8-89] [REFERRED]
LALITBHAI VIKRAMCHAND PAREKH VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-4-14] [REFERRED TO]
NARESHBHAI KESHAVLAL CHOKSI AND ORS. VS. STATE OF GUJARAT AND ORS. [LAWS(GJH)-2015-3-115] [REFERRED TO]
VIRJIBHAI KHODABHAI SANURA VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-10] [REFERRED TO]
AKASH SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-12-56] [REFERRED TO]
ANIL SUTRADHAR VS. STATE OF TRIPURA [LAWS(GAU)-2013-3-17] [REFERRED TO]
RAJIB NEOG VS. STATE OF ASSAM [LAWS(GAU)-2010-7-26] [REFERRED TO]
SASHI PRABHA DEVI VS. STATE OF ASSAM [LAWS(GAU)-2006-1-24] [REFERRED TO]
STATE OF GUJARAT VS. GAUTAMBHAI DEVKUBHAI VALA [LAWS(GJH)-2022-1-536] [REFERRED TO]
DHARMENDRA KUMAR SINGH @ TIMAL SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2018-3-50] [REFERRED TO]
GAURAV VIJ VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-9-311] [REFERRED TO]
SANTHA VS. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR [LAWS(KER)-2012-11-270] [REFERRED TO]
STATE OF GUJARAT VS. BAVANJI SHAMJI BHANGI AND ORS [LAWS(GJH)-2013-6-415] [REFERRED TO]
PARMAR JAGDISHBHAI DHULABHAI VS. STATE OF GUJARAT [LAWS(GJH)-2010-8-297] [REFERRED TO]
SANTHOS RANO VS. STATE OF KARNATAKA [LAWS(KAR)-2020-6-412] [REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2004-3-25] [REFERRED TO]
RAGHUVEER VS. THE STATE OF M.P. [LAWS(MPH)-2014-11-112] [REFERRED TO]
NARENDRA SINGH VS. STATE OF UTTARAKHAND & ANOTHER [LAWS(UTN)-2018-3-17] [REFERRED TO]
PAPPU KANWAR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-2-105] [REFERRED TO]
KODURI BIKSHAPATHI VS. STATE OF TELANGANA [LAWS(TLNG)-2019-1-52] [REFERRED TO]
RAMESH CHAND VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-1-48] [REFERRED TO]
NAVRATAN MAL @ SHANKAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-3-149] [REFERRED TO]
KANHAIYA AND ORS. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-11-83] [REFERRED TO]
STATE OF HARYANA VS. DARSHAN LAL [LAWS(P&H)-2023-3-55] [REFERRED TO]
NAVAL KISHORE VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2016-7-177] [REFERRED TO]
MAYURESH SAIN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-12-16] [REFERRED TO]
AROKIASAMY VS. STATE [LAWS(MAD)-2014-4-69] [REFERRED TO]
SEKAR VS. STATE [LAWS(MAD)-2021-12-112] [REFERRED TO]
SINDHU PAUL VS. STATE OF KERALA [LAWS(KER)-2017-11-13] [REFERRED TO]
NEHA KHURANA VS. STATE OF PUNJAB [LAWS(P&H)-2019-10-107] [REFERRED TO]
SELVAGURU VS. STATE BY ASSISTANT COMMISSIONER OF POLICE [LAWS(MAD)-2010-7-441] [REFERRED TO]
GUDDU RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-7-108] [REFERRED TO]
ANANDA SEKARAN VS. STATE [LAWS(MAD)-2006-12-164] [REFERRED TO]
STATE OF GUJARAT VS. KALAVATIBEN LILADHAR [LAWS(GJH)-2006-3-64] [REFERRED TO]
R K SHARMA VS. SHIRISH HARDENIA [LAWS(MPH)-2008-5-69] [REFERRED]
DEVENDRA SINGH VS. STATE OF M P [LAWS(MPH)-2007-4-30] [REFERRED TO]
AYUB BEG VS. STATE OF M P [LAWS(MPH)-2008-10-2] [REFERRED TO]
OMPRAKASH AGRAWAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-7-70] [REFERRED TO]
SALIM VS. STATE OF M P [LAWS(MPH)-2004-9-33] [REFERRED TO]
BHATAPARA DISTRICT RAIPUR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-3-100] [REFERRED TO]
GAJENDRA SINGH VS. STATE OF M.P. [LAWS(MPH)-2015-1-49] [REFERRED TO]
SANTHOSH VS. INSPECTOR OF POLICE [LAWS(MAD)-2018-10-197] [REFERRED TO]
MUKESH ROKADE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-8-199] [REFERRED TO]
RAJESH S/O MATHURADAS ADVANI VS. STATE OF M.P. [LAWS(MPH)-2019-7-196] [REFERRED TO]
WAHID ALI VS. STATE OF M. P. [LAWS(MPH)-2019-6-58] [REFERRED TO]
AMAR SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-280] [REFERRED TO]
ASHOK AHIRWAR VS. STATE OF M. P. [LAWS(MPH)-2021-4-51] [REFERRED TO]
SATYENDRA YADAV & ANR VS. STATE OF M P [LAWS(MPH)-2017-7-226] [REFERRED TO]
SHAMA PARVEEN BEG AND ANOTHER VS. STATE OF MADHYA PRADESH & ANOTHER [LAWS(MPH)-2018-4-319] [REFERRED TO]
DIPTI RATHORE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-27] [REFERRED TO]
DILIP KUMAR VS. STATE OF M.P. [LAWS(MPH)-2016-10-48] [REFERRED TO]
OMPRAKASH SONI & OTHERS VS. STATE OF M P [LAWS(MPH)-2016-4-154] [REFERRED]
RATIRAM BAGHEL & ANOTHER VS. STATE OF M P [LAWS(MPH)-2017-6-52] [REFERRED TO]
AMIT KUMAR VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2019-7-139] [REFERRED TO]
ASHOK KR. TODI VS. C.B.I. [LAWS(CAL)-2017-6-65] [REFERRED TO]
MADHUSUDAN SARKAR VS. STATE [LAWS(CAL)-2008-8-28] [REFERRED TO]
MUKESH VS. STATE OF U P [LAWS(ALL)-2005-6-29] [REFERRED TO]
TANAJI KESHAVRAO BHOITE VS. STATE OF MAHARASHTRA AND ANOTHER [LAWS(BOM)-2017-10-197] [REFERRED TO]
PREET PAL SINGH VS. STATE OF DELHI [LAWS(DLH)-2013-9-289] [REFERRED TO]
VINEET SURI VS. STATE [LAWS(DLH)-2014-8-26] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMCHANDRA DADASO LADKAT-PATIL [LAWS(BOM)-2019-12-58] [REFERRED TO]
MAMTA SAHU VS. STATE [LAWS(DLH)-2005-9-20] [REFERRED TO]
VITHAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-2-113] [REFERRED TO]
PRAKASH SOMNATH BOOB VS. JAIPRAKASH BADRINARAYAN RATHI [LAWS(BOM)-2007-9-183] [REFERRED TO]
YUVARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2015-3-275] [REFERRED TO]
STATE OF GUJARAT VS. AMRUTBHAI MONGHABHAI PARMAR [LAWS(GJH)-2022-7-668] [REFERRED TO]
ARUNABHA BANDYOPADHYAY VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2016-1-111] [REFERRED TO]
UMESH AND ORS. VS. NAGARATHNAMMA H.K. [LAWS(KAR)-2015-1-160] [REFERRED TO]
ABHISHEK SHARMA VS. STATE [LAWS(DLH)-2011-7-286] [REFERRED TO]
ARVINDBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2010-12-277] [RELIED ON]
PANCHRAM VS. STATE OF MP [LAWS(CHH)-2018-2-125] [REFERRED TO]
STATE OF CHHATTISGARH VS. MEWALAL RATHORE & OTHERS [LAWS(CHH)-2016-7-83] [REFERRED TO]
BALUBHAI TAKHAJI JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-158] [REFERRED TO]
RAMSHANKAR VS. STATE OF C.G. [LAWS(CHH)-2021-12-1] [REFERRED TO]
BHARATBHAI P. PARIKH AND 3 ORS. VS. STATE OF GUJARAT AND 1 ANR. [LAWS(GJH)-2017-3-407] [REFERRED TO]
RAMESH S/O YANKAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-133] [REFERRED TO]
MANISH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-1-110] [REFERRED TO]
V.V.SINGARA VELU VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-573] [REFERRED TO]
STATE OF GUJARAT VS. ANIL KESHAVJI RAVANI [LAWS(GJH)-2013-7-20] [REFERRED TO]
STATE OF GUJARAT VS. RAMESHCHANDRA BHANABHAI MISTRY & 1 [LAWS(GJH)-2013-5-191] [REFERRED TO]
STATE OF GUJARAT VS. AVINAS DINKAR JOSHI AND ORS [LAWS(GJH)-2013-4-479] [REFERRED TO]
URVESH VINODBHAI THAKKAR VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-395] [REFERRED TO]
HARIRAM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2009-4-46] [REFERRED TO]
AMRU S/O THAVERJI BHIL AND FOUR ORS VS. STATE OF M P [LAWS(MPH)-2012-7-365] [REFERRED]
URMILABAI VS. STATE OF M P [LAWS(MPH)-2012-7-243] [REFERRED TO]
CHUNNILAL HETWAL AND ORS VS. STATE OF M P [LAWS(MPH)-2012-7-310] [REFERRED]
SANJAY PRATAP SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2014-9-14] [REFERRED TO]
JYOTSNA SHARMA. VS. STATE OF UTTARAKHAND [LAWS(UTN)-2022-3-148] [REFERRED TO]
JANGAM RAVINDER VS. STATE OF A.P. [LAWS(TLNG)-2023-9-9] [REFERRED TO]
ANOOP K.K. VS. STATE OF KERALA [LAWS(KER)-2019-10-74] [REFERRED TO]
P. KARUPPAN VS. THE STATE [LAWS(MAD)-2015-4-353] [REFERRED TO]
KARTHIK VS. STATE BY INSPECTOR OF POLICE, RPF [LAWS(MAD)-2015-7-311] [REFERRED TO]
PARAMASIVAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2015-3-94] [REFERRED TO]
STATE OF WEST BENGAL VS. INDRAJIT KUNDU [LAWS(SC)-2019-10-57] [REFERRED TO]
MOHANA VS. STATE [LAWS(MAD)-2010-7-378] [REFERRED TO]
RAJEEV PAUL VS. UT OF J & K [LAWS(J&K)-2021-2-30] [REFERRED TO]
THANGA DURAI VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-8-166] [REFERRED TO]
State VS. Sathasivam [LAWS(MAD)-2004-12-136] [REFERRED TO]
SHRIKANT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-1-47] [REFERRED TO]
JITENDRA AND ORS. VS. STATE OF MADHYA PRADESH AND ANOTHER [LAWS(MPH)-2018-1-315] [REFERRED TO]
AMJAD VS. STATE OF M.P. [LAWS(MPH)-2018-3-474] [REFERRED TO]
KALYAN SINGH VS. STATE OF M P [LAWS(MPH)-2018-10-10] [REFERRED TO]
RAKESH RATHORE & ANOTHER VS. STATE OF MP & ANR [LAWS(MPH)-2018-11-78] [REFERRED TO]
GOVIND SINGH VS. STATE OF MP [LAWS(MPH)-2017-6-48] [REFERRED TO]
RAKESH GUPTA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-6-31] [REFERRED TO]
RAMALINGAM VS. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE, NEYVELI TOWN POLICE STATION [LAWS(MAD)-2018-7-1678] [REFERRED TO]
OMPRAKASH TRIPATHI VS. STATE OF M.P. [LAWS(MPH)-2019-3-160] [REFERRED TO]
VIVEK KUMAR JAIN VS. STATE OF M.P [LAWS(MPH)-2019-2-133] [REFERRED TO]
PARMAL SINGH VS. STATE OF M P [LAWS(MPH)-2010-8-55] [REFERRED TO]
BANKELAL SONI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-1-28] [REFERRED TO]
AHSISH SAXENA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-8-58] [REFERRED TO]
ASHISH SAXENA VS. STATE OF MP [LAWS(MPH)-2002-8-86] [REFERRED TO],WHEREIN]
Subhadrabai VS. State of M.P. [LAWS(MPH)-2003-8-104] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. RATTAN LAL & OTHERS [LAWS(HPH)-2013-7-77] [REFERRED]
K.KAUSIKA VS. STATE [LAWS(MAD)-2019-3-281] [REFERRED TO]
K. GAJAPATHY VS. STATE [LAWS(MAD)-2019-7-56] [REFERRED TO]
B VELMURUGAN VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2017-9-211] [REFERRED TO]
DHANASEKAR VS. STATE REPRESENTED BY ASSISTANT COMMISSIONER OF POLICE [LAWS(MAD)-2018-10-531] [REFERRED TO]
JAYANHTI @ KAROLINA VS. THE INSPECTOR OF POLICE [LAWS(MAD)-2017-2-216] [REFERRED TO]
MEENA VS. STATE BY THE INSPECTOR OF POLICE [LAWS(MAD)-2017-6-25] [REFERRED TO]
N ANJALI DEVI VS. STATE [LAWS(MAD)-2009-7-696] [REFERRED TO]
SUDESH KUMAR VS. STATE OF HARYANA [LAWS(P&H)-2011-4-278] [REFERRED TO]
PAPPU KHARE VS. STATE OF M.P [LAWS(MPH)-2015-1-150] [REFERRED TO]
BHASKAR JHA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-9-1] [REFERRED TO]
SHUBHA SHRIVASTAVA & ANR VS. STATE OF M P [LAWS(MPH)-2017-5-105] [REFERRED TO]
MANISH VS. STATE OF M P [LAWS(MPH)-2018-5-124] [REFERRED TO]
RISHI PAL VS. STATE OF HARYANA [LAWS(P&H)-2016-5-214] [REFERRED TO]
KIRANDEEP KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-118] [REFERRED TO]
REJU VS. STATE OF KERALA [LAWS(KER)-2019-7-34] [REFERRED TO]
MANGI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-1-52] [REFERRED TO]
KHUSHBU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-8-231] [REFERRED TO]
GOVERDHAN S/O SHANTI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2017-5-267] [REFERRED TO]
PINKI @ PINKY RANI VS. STATE OF PUNJAB [LAWS(P&H)-2013-10-400] [REFERRED TO]
GOPAL BHANDARI S/O LATE SHRI RAMLALJI BHANDARI VS. STATE OF M.P. [LAWS(MPH)-2013-7-44] [REFERRED TO]
RAMSEVAK SHIVHARE VS. STATE OF M.P. [LAWS(MPH)-2014-11-128] [REFERRED TO]
ALOK HALDAR VS. STATE OF UTTARANCHAL [LAWS(UTN)-2006-8-29] [REFERRED TO]
NIKHIL CHANDRA DAS, S/O LATE GOBINDA CHANDRA DAS ; ANITA DAS, W/O NIKHIL CHANDRA DAS ; SOUMYAMOY DAS, S/O DR NIKHIL CHANDRA DAS VS. STATE OF TRIPURA [LAWS(TRIP)-2014-4-36] [REFERRED]
BHIKNATH VS. STATE [LAWS(RAJ)-2008-10-15] [REFERRED TO]
DIPENDRA MISHRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-3-37] [REFERRED TO]
PRAVEEN PRADHAN VS. STATE OF UTTRANCHAL [LAWS(SC)-2012-10-6] [REFERRED TO]
REENA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-6-5] [REFERRED TO]
DEVENDRA VS. STATE OF GUJARAT [LAWS(GJH)-2023-8-207] [REFERRED TO]
K.V.RAMANI VS. STATE OF KARNATAKA [LAWS(KAR)-2018-7-5] [REFERRED TO]
RAMAPPA VS. STATE OF KARNATAKA REPRESENTED BY ADDL SPP CIRCUIT BENCH GULBARGA [LAWS(KAR)-2018-5-158] [REFERRED TO]
MUHAMMED IQBAL VS. STATION HOUSE OFFICER, MANJESHWAR POLICE STATION AND ANOTHER [LAWS(KER)-2018-10-374] [REFERRED TO]
SUJATA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-527] [REFERRED TO]
SATHYARAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-626] [REFERRED TO]
MUSLIM VS. STATE (NCT OF DELHI) [LAWS(DLH)-2017-3-166] [REFERRED TO]
STATE OF GUJARAT VS. YUSUFBHAI ALIBHAI SIPAI [LAWS(GJH)-2013-5-107] [REFERRED TO]
M C CHAITHRA VS. STATE OF KARNATAKA [LAWS(KAR)-2008-3-36] [REFERRED TO]
STATE OF GUJARAT VS. RAMANLAL RAMESH BHAI DAHYALAL [LAWS(GJH)-2012-12-243] [REFERRED TO]
YASHWANTH S/O CHANIYAPPA VS. STATE OF KARNATAKA THROUGH KANKANADY TOWN POLICE STATION [LAWS(KAR)-2018-10-35] [REFERRED TO]
UMESHA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-11-5] [REFERRED TO]
BHABANI DEBNATH VS. STATE OF TRIPURA [LAWS(GAU)-2012-7-63] [REFERRED TO]
AYUBBHAI ISMAILBHAI MOMIN VS. STATE OF GUJARAT [LAWS(GJH)-2023-4-1559] [REFERRED TO]
SATISH FAKIRA DHANGAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-1-54] [REFERRED TO]
BABULAL DURICHAND ANCHALIA & 1 VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2015-10-336] [REFERRED]
DOMAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-9-20] [REFERRED TO]
SANGRAMBHAI GANESHBHAI CHAUDHARY AND 3 VS. STATE OF GUJARAT AND 2 [LAWS(GJH)-2017-4-484] [REFERRED TO]
STATE OF GUJARAT VS. ARJANBHAI SIDIBHAI MUCHHADIYA [LAWS(GJH)-2018-12-56] [REFERRED TO]
NALINI RANJAN BAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-38] [REFERRED TO]
SWAPAN ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2016-4-87] [REFERRED TO]
SACHIN VS. STATE OF U.P [LAWS(ALL)-2023-10-32] [REFERRED TO]
DASHRATH BHANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-9-88] [REFERRED TO]
TANAJI AMBAJI NALAWADE VS. SANJAY GAURISHANKAR AUSE AND ORS. [LAWS(BOM)-2015-1-264] [REFERRED TO]
NARENDRA KUMAR MISHRA VS. PRAMILA JOSHI [LAWS(CHH)-2007-10-16] [REFERRED TO]
ARUNDAS S/O NATHUDAS BAIRAGI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-288] [REFERRED TO]
LAKHANLAL ROMKISHOR PATALBANSHI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-9-212] [REFERRED TO]
GURUNATH LAXMAN GAWLI AND ANOTHER VS. STATE OF MAHARASHTRA AND ANOTHER [LAWS(BOM)-2017-3-87] [REFERRED TO]
HASMUKHNHAI GOKALDASSHAH VS. STATE OF GUJARAT [LAWS(GJH)-2008-11-142] [REFERRED TO]
SHARAD DARADE, SUPERINTENDENT OF POLICE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-32] [REFERRED TO]
LATA PRAMOD DANGRE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-9-182] [REFERRED TO]
BHARTENDRA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-4-143] [REFERRED TO]
AJIT SINGH VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2009-5-4] [REFERRED TO]
DR. ANIL KHETRAPAL VS. THE STATE (GOVT. OF NCT) [LAWS(DLH)-2007-8-302] [REFERRED TO]
RAJNEESH GONGA VS. STATE, NCT GOVT OF DELHI [LAWS(DLH)-2008-5-390] [REFERRED TO]
RAMESH CHANDER SIBBAL VS. STATE GOVT OF NCT OF DELHI [LAWS(DLH)-2009-8-138] [REFERRED TO]
WASIM HUSSAIN SHAIKH VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-2-216] [REFERRED TO]
BALU SHIVRAM ADSUL AND OTHERS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-186] [REFERRED TO]
RANJANA SANJAY PARASHAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-1-142] [REFERRED TO]
KAMLESH S/O PRTAPBHAL THAKKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-11-5] [REFERRED TO]
ANKUSH VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-6-168] [REFERRED TO]
JANARDHAN ASARAM PERE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-8-67] [REFERRED TO]
SHANKAR VISHWANATH KOLHE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-11-15] [REFERRED TO]
ANAND KISHOR VAIDYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-10-27] [REFERRED TO]
MADHUKAR KUBAL VS. STATE THROUGH PUBLIC PROSECUTOR [LAWS(BOM)-2003-7-199] [REFERRED TO]
VIJAY BALKRISHNA INGLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-8-149] [REFERRED TO]
KODURI BIKSHAPATHI VS. STATE OF TELANGANA [LAWS(APH)-2019-1-1] [REFERRED TO]
SHANTABAI W/O SUPADA BOCHARE VS. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER [LAWS(BOM)-2017-8-291] [REFERRED TO]
APPASAHEB @ EKNATH NAGO SALUNKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-8-209] [REFERRED TO]
A.R. SATISH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-4-175] [REFERRED TO]
RAVINDRA TEJRAM PARSHURAMKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-7-313] [REFERRED TO]
ALLAVENI RAJESHWARI VS. STATE OF A P [LAWS(APH)-2005-12-50] [REFERRED TO]
BALAGONI BALRAJ GOUD VS. STATE OF A P [LAWS(APH)-2007-7-51] [REFERRED TO]
RAJESH AGGARWAL VS. STATE [LAWS(DLH)-2011-11-27] [REFERRED TO]
ROHTAS SINGH VS. STATE [LAWS(DLH)-2010-10-150] [REFERRED TO]
ASHOK KUMAR VS. STATE NCT OF DELHI [LAWS(DLH)-2009-7-79] [REFERRED TO]
AJIT SINGH VS. STATE, GOVT. OF N.C.T. OF DELHI [LAWS(DLH)-2009-11-229] [REFERRED TO]
RAMDAS GOPAL INGLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-153] [REFERRED TO]
YOGESH RUPCHANDJI AGRAWAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-12-149] [REFERRED TO]
SARASWATI BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-1-88] [REFERRED TO]
BISHNU CHAKRABORTY VS. STATE [LAWS(CAL)-2006-9-80] [REFERRED TO]
MANOJ KUMAR SON OF ROOP SINGH & OTHERS VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2016-9-60] [REFERRED]
VIJAY PATHANIA & OTHERS VS. STATE OF H P & ANOTHER [LAWS(HPH)-2017-12-146] [REFERRED TO]
RACHANA RAVINDRA JAIN VS. STATE OF GUJARAT & 1 OTHER (S) [LAWS(GJH)-2019-4-113] [REFERRED TO]
BHARATBHAI JAMNADAS RAMAVAT VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-58] [REFERRED TO]
ANUSREE AND ORS. VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-9-88] [REFERRED TO]
MURALI VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2012-10-479] [REFERRED TO]
RAMESH BABUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-8-874] [REFERRED TO]
SONKALI VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-7-17] [REFERRED TO]
RAMASHANKER SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-12-10] [REFERRED TO]
RAJ SHEKHAR PALIWAL VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-3-72] [REFERRED TO]
VALLABHBHAI VAGHJIBHAI VAGHASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-154] [REFERRED TO]
SUBHASHBHAI VADILAL BRAHMBHATT VS. STATE OF GUJARAT [LAWS(GJH)-2014-6-139] [REFERRED TO]
FATEHDAN MEGHRAJBHAI GADHAVI VS. STATE OF GUJARAT [LAWS(GJH)-2019-5-65] [REFERRED TO]
BADUSHA NISHAD VS. STATE OF KERALA [LAWS(KER)-2018-8-161] [REFERRED TO]
SIDDAPPA GANGAPPA KHANAGAVI VS. STATE OF KARNATAKA [LAWS(KAR)-2019-2-461] [REFERRED TO]
VEERESH THATTIMANI VS. STATE OF KARNATAKA [LAWS(KAR)-2019-3-182] [REFERRED TO]
RAGHAVENDRA VS. STATE BY RAJAJINAGAR POLICE STATION [LAWS(KAR)-2019-6-458] [REFERRED TO]
DIPAK JAYRAM VIRAS VS. STATE OF GUJARAT [LAWS(GJH)-2023-6-1325] [REFERRED TO]
ZARINA BI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2011-2-31] [REFERRED TO]
RAMDAYAL S/O CHHUNILAL PURI MUNNI BAI W/O HEMRAJ VS. STATE OF M P [LAWS(MPH)-2012-7-359] [REFERRED]
RAVI ALIAS RAVINDRA VS. STATE OF M P [LAWS(MPH)-2013-10-211] [REFERRED]
MAHENDRA SINGH VS. STATE OF M.P. [LAWS(MPH)-2014-6-21] [REFERRED TO]
RUKIA BEGAM VS. STATE OF TRIPURA [LAWS(TRIP)-2019-6-30] [REFERRED TO]
B SUJATHA AND K KOUSIKA VS. STATE [LAWS(MAD)-2014-4-306] [REFERRED]
V. VENKATARAMAN VS. STATE [LAWS(MAD)-2015-7-244] [REFERRED TO]
SIVASHANKAR VS. THE STATE [LAWS(MAD)-2015-7-217] [REFERRED TO]
SIVASHANKAR VS. THE STATE [LAWS(MAD)-2015-7-217] [REFERRED TO]
SANJAY VS. STATE OF HARYANA [LAWS(P&H)-2014-3-22] [REFERRED TO]
STATE OF PUNJAB VS. MANJIT KAUR [LAWS(P&H)-2013-9-656] [REFERRED]
VIKAS GHIWALI VS. STATE OF PUNJAB [LAWS(P&H)-2011-1-152] [REFERRED TO]
MOIDU K. VS. STATE OGF KERALA [LAWS(KER)-2010-1-123] [REFERRED TO]
SIDHARTH SARPAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(HPH)-2014-12-15] [REFERRED TO]
MADAN GOPAL VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-3-16] [REFERRED TO]
ABDUL SALIM GULAMNABI DIWAN VS. STATE OF GUJARAT [LAWS(GJH)-2007-1-155] [REFERRED TO]
JUGAL KISHORE VS. STATE OF M P [LAWS(MPH)-2004-6-3] [REFERRED TO]
RADHA VS. STATE OF M P [LAWS(MPH)-2008-10-13] [REFERRED TO]
MANJIT SINGH & ANOTHER VS. STATE OF M.P. [LAWS(MPH)-2015-10-126] [REFERRED]
SURJEET SINGH THAKKAR VS. STATE OF M.P. [LAWS(MPH)-2015-11-34] [REFERRED TO]
PHOOL SINGH VS. STATE OF M.P. [LAWS(MPH)-2016-12-64] [REFERRED TO]
SHIVSHANKAR GOEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-10-1] [REFERRED TO]
SURESH PATEL VS. STATE OF M P [LAWS(MPH)-2017-11-168] [REFERRED TO]
CHAIN SINGH GURJAR VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-279] [REFERRED TO]
PARVAT SINGH VS. STATE OF M P [LAWS(MPH)-2016-8-214] [REFERRED]
ABHAY KUMAR KATARE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-3-265] [REFERRED TO]
MAYANK SHARMA & ORS VS. STATE OF M P & ANR [LAWS(MPH)-2018-12-6] [REFERRED TO]
SURESH GUPTA VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-224] [REFERRED TO]
RAJU S/O BABULAL PRAJAPAT VS. STATE OF M.P. [LAWS(MPH)-2018-12-103] [REFERRED TO]
MAHENDRA & ANOTHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2017-8-168] [REFERRED TO]
ASHOK VS. STATE OF M P [LAWS(MPH)-2017-7-110] [REFERRED TO]
CHARKA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-9-81] [REFERRED TO]
BABLOO ALIAS DEVANAND VS. STATE OF MP [LAWS(MPH)-2018-8-129] [REFERRED TO]
POORAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-11-160] [REFERRED TO]
SANGITA BAI VS. STATE OF MP [LAWS(MPH)-2019-1-254] [REFERRED TO]
HUKUM S/O NARROTAM MADHUKAR AND ANOTHER VS. STATE OF M.P. [LAWS(MPH)-2018-6-230] [REFERRED TO]
KAMAL @ KATORA AND OTHERS VS. STATE OF M.P. [LAWS(MPH)-2018-3-535] [REFERRED TO]
YAHOSU @ SUNNY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-277] [REFERRED TO]
BHAILAL PRADHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-3-54] [REFERRED TO]
RITU CHOUBEY VS. STATE OF M.P. [LAWS(MPH)-2019-6-175] [REFERRED TO]
RAGHVENDRA @ LALU GUJAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-234] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2009-10-16] [REFERRED TO]
DEEPAK DHAKAD VS. STATE OF M.P. [LAWS(MPH)-2019-6-88] [REFERRED TO]
GOPAL SONI VS. STATE OF M.P. [LAWS(MPH)-2019-6-178] [REFERRED TO]
MANOJ SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-3-554] [REFERRED TO]
SITARAM TIWARI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-367] [REFERRED TO]
BAPULAL AND ANOTHER VS. STATE OF M.P. [LAWS(MPH)-2018-8-391] [REFERRED TO]
BANA BAI VS. STATE OF M.P. [LAWS(MPH)-2016-11-121] [REFERRED TO]
HARI MOHAN BIJPURIYA VS. STATE OF M P & ORS [LAWS(MPH)-2015-9-224] [REFERRED TO]
DINESH VS. STATE OF M.P. [LAWS(MPH)-2016-8-29] [REFERRED TO]
HARNAM SINGH AND ORS. VS. STATE OF M.P. [LAWS(MPH)-2016-4-25] [REFERRED TO]
BHURI BAI, W/O VISHWANATH AHIRWAR VS. STATE OF M P AND ORS [LAWS(MPH)-2016-5-142] [REFERRED]
HARBHAJAN SANDHU VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-8] [REFERRED TO]
MANOJ BHARGAVA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-41] [REFERRED TO]
MANOJ BHARGAVA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-41] [REFERRED TO]
SACHIN NAYYAR AND OTHERS VS. STATE OF PUNJAB [LAWS(P&H)-2018-3-326] [REFERRED TO]
M.KAVITA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-3-35] [REFERRED TO]
DEVENDRAN VS. STATE [LAWS(MAD)-2010-2-25] [REFERRED TO]
STATE OF GUJARAT VS. KAUSHIK HIMMATBHAI PATEL AND ORS [LAWS(GJH)-2013-8-275] [REFERRED TO]
STATE OF GUJARAT VS. DAHYAJI MANAJI THAKOR [LAWS(GJH)-2013-3-305] [REFERRED TO]
SOLANKI BABULAL ATMARAM VS. STATE OF GUJARAT [LAWS(GJH)-2013-11-16] [REFERRED TO]
SUCHA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2011-2-47] [REFERRED TO]
SHIVCHARAN RAGHUVANSHI VS. STATE OF M P [LAWS(MPH)-2014-8-194] [REFERRED]
SOHAN RAJ SHARMA VS. STATE OF HARYANA [LAWS(P&H)-2007-1-35] [REFERRED TO]
STATE OF PUNJAB VS. KAMLJIT KAUR ALIAS BHOLI [LAWS(P&H)-2008-2-13] [REFERRED TO]
ANISH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2012-6-53] [REFERRED TO]
ASHOK KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-4-28] [REFERRED TO]
SHEFAL DEBNATH VS. STATE OF TRIPURA [LAWS(TRIP)-2015-3-20] [REFERRED TO]
D. KRISHNA VS. STATE OF TELANGANA [LAWS(TLNG)-2019-11-16] [REFERRED TO]
UMESH CHANDRA TRIPURA VS. STATE OF TRIPURA [LAWS(TRIP)-2019-8-4] [REFERRED TO]
JOSNA VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2013-2-735] [REFERRED]
HARIKRISHNAN VS. STATE OF KERALA [LAWS(KER)-2019-6-3] [REFERRED TO]
ISHWAR LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-4-137] [REFERRED TO]
LALA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-12-2] [REFERRED TO]
CHAUDHARY CHHATRAPAL YADAV VS. STATE OF U.P. [LAWS(ALL)-2022-11-49] [REFERRED TO]
NANKAU AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2018-8-15] [REFERRED TO]
SANDIP BHATTACHARJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-14] [REFERRED TO]
SUBHA NARAYAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-2-25] [REFERRED TO]
PANDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-29] [REFERRED TO]
R.P.MALIK VS. STATE OF NCT OF DELHI [LAWS(DLH)-2013-5-243] [REFERRED TO]
MADAN MOHAN SHARMA VS. STATE [LAWS(DLH)-2012-4-26] [REFERRED TO]
CHANDAN SONI VS. TATE OF CHHATTISGARH [LAWS(CHH)-2006-5-2] [REFERRED TO]
IMRAN SON OF MASOOD KHAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-3-252] [REFERRED TO]
RAJU @ ALIX VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-314] [REFERRED TO]
STATE OF MAHARASHTRA VS. VIJAY MARUTI BOMBALE [LAWS(BOM)-2019-12-174] [REFERRED TO]
AMRUTLAL LILADHARBHAI KOTAK VS. STATE OF GUJARAT [LAWS(GJH)-2009-6-8] [REFERRED TO]
RAJIV NARULA VS. STATE [LAWS(DLH)-2009-8-197] [REFERRED TO]
DINESH VS. STATE OF DELHI [LAWS(DLH)-2010-1-16] [REFERRED TO]
RAMESH PRASAD AHIRWAR VS. STATE OF M P NOW CHHATISH GARH [LAWS(CHH)-2012-8-50] [REFERRED TO]
RAJENDRA DAS VS. STATE OF CHHATTISGHARH [LAWS(CHH)-2013-1-48] [REFERRED TO]
NIHALUDDIN ALIAS MUNNA VS. STATE OF CHHATTISGARH THROUGH DHAMDHA DISTRICT DURGA [LAWS(CHH)-2011-11-8] [REFERRED TO]
NIHALUDDIN ALIAS MUNNA VS. STATE OF C G [LAWS(CHH)-2011-11-89] [REFERRED]
GANPATRAO JANARDHAN PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-4-273] [REFERRED TO]
STATE OF MAHARASHTRA VS. BALASAHEB VITHALRAO JADHAV [LAWS(BOM)-2006-8-117] [REFERRED TO]
JAGANNATH VYANKATRAO THAKARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-130] [REFERRED TO]
PRABHAKAR PANDURANG INGOLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-2-12] [REFERRED TO]
M VASUDEVA CHARY VS. SHO PS KPHB COLONY [LAWS(APH)-2012-3-99] [REFERRED TO]
M RAMESH VS. STATE OF A P [LAWS(APH)-2008-10-16] [REFERRED TO]
ANUJ HEMANTBHAI BHATT VS. STATE OF GUJARAT [LAWS(GJH)-2017-5-150] [REFERRED TO]
SUSHANT BASAK S/O DULAL BASAK VS. STATE OF CHHATTISGARH [LAWS(CHH)-2018-3-138] [REFERRED TO]
ONKAR KRISHAN VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-8-90] [REFERRED TO]
REENA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2020-6-4] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MANGE RAM [LAWS(HPH)-2018-3-41] [REFERRED TO]
ASHIM DAS VS. STATE OF ASSAM [LAWS(GAU)-2018-2-81] [REFERRED TO]
MANAKCHANDRA JAIN VS. STATE OF M P [LAWS(MPH)-2015-1-113] [REFERRED TO]
KARTHIKEYAN VS. STATE [LAWS(MAD)-2019-4-757] [REFERRED TO]
SHIBSADAY ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-11-5] [REFERRED TO]
ANIL KR SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-7-51] [REFERRED TO]
RAKHI BHATTACHARJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-2-62] [REFERRED TO]
NEERAJ PAL VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2019-4-203] [REFERRED TO]
SANJAY BABARAO DHOTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-11-175] [REFERRED TO]
BHARAT CHHOTALAL VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-339] [REFERRED TO]
RAJKUMAR MADHABHAI VEGDA VS. STATE OF GUJARAT [LAWS(GJH)-2008-8-208] [REFERRED TO]
VINODI GUDAKESH SAXENA VS. SANDIP SUNDAR SHETTY [LAWS(BOM)-2021-6-109] [REFERRED TO]
A VENKAT REDDY VS. UKANTI JANARDHAN REDDY [LAWS(APH)-2002-11-38] [REFERRED TO]
SHIVAJI SHITOLE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-4-118] [REFERRED TO]
SANJAY KUMAR K. SHINDE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-99] [REFERRED TO]
GOPAL GOYAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2012-11-115] [REFERRED TO]
SUDHIR S/O VISHVASRAO MALASNE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-10-226] [REFERRED TO]
RUKMINI YESHWANT KHARADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-6-117] [REFERRED TO]
AVINASH J MAHALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-3-63] [REFERRED TO]
BALASAHEB VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-10-360] [REFERRED TO]
DAMMU SREENU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-2-34] [REFERRED TO]
MAKKENA BALAIAH VS. STATE OF AP [LAWS(APH)-2010-6-71] [REFERRED TO]
DEEPAK MANILAL PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1729] [REFERRED TO]
SHRIRAM PANDEY VS. STATE OF M P [LAWS(CHH)-2013-3-29] [REFERRED TO (PARA 23)]
RAFIQBHAI HABIBBHAI QURESHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-3-426] [REFERRED]
AMALESH TALUKDAR VS. STATE OF ASSAM [LAWS(GAU)-2016-11-31] [REFERRED TO]
A V RAMANA VS. STATE OF GUJARAT [LAWS(GJH)-2013-8-266] [REFERRED TO]
K RAMAKRISHNAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2006-7-69] [REFERRED TO]
FAISAL VS. STATE OF KERALA [LAWS(KER)-2016-4-117] [REFERRED TO]
BHAVESH KARAMSHIBHAI SAVANI VS. THE STATE OF GUJARAT [LAWS(GJH)-2021-5-40] [REFERRED TO]
DINESH BABU VS. STATE OF KERALA [LAWS(KER)-2019-9-116] [REFERRED TO]
RAM SWAROOP VS. STATE OF DELHI [LAWS(DLH)-2017-5-327] [REFERRED TO]
RAGEESH VS. STATE OF KERALA [LAWS(KER)-2018-4-382] [REFERRED TO]
SHEETAL VS. STATE OF KARNATAKA [LAWS(KAR)-2019-1-56] [REFERRED TO]
ATUL KUMAR VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-8-11] [REFERRED TO]
MANIKANDAN VS. STATE OF KERALA [LAWS(KER)-2020-11-536] [REFERRED TO]
RAGHUBIR SINGH VS. GURDEEP SINGH [LAWS(P&H)-2011-3-51] [REFERRED TO]
SIVAKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-4-93] [REFERRED TO]
ATUL RAO VS. STATE OF BIHAR [LAWS(PAT)-2012-2-93] [REFERRED TO]
RAJBALA VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2016-3-21] [REFERRED TO]
SANTOSH RANI VS. STATE OF PUNJAB [LAWS(P&H)-2020-2-142] [REFERRED TO]
VIJENDRA SINGH RAJPUT VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-1-9] [REFERRED TO]
BESTWAYS TRANSPORT INDIA PVT LTD VS. KULDEEP SINGH [LAWS(P&H)-2015-10-457] [REFERRED]
BHIMSINGH @ BHIMASINGH & ORS. VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-282] [REFERRED TO]
VIRENDRA SINGH VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2017-12-21] [REFERRED TO]
CHANDRAPRAKASH @ PAPPU VS. STATE OF M.P. [LAWS(MPH)-2018-3-282] [REFERRED TO]
DHARAMPAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-88] [REFERRED TO]
ANIL GUPTA VS. STATE OF M P [LAWS(MPH)-2013-9-183] [REFERRED TO]
AARTI ARYA VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2007-9-63] [REFERRED TO]
GOVIND SINGH VS. STATE OF M.P. [LAWS(MPH)-2006-5-114] [REFERRED TO]
LALLU ALIAS SHARAD KUMAR VS. STATE OF M P [LAWS(MPH)-2002-7-41] [REFERRED TO]
GOPAL BHANDARI VS. STATE OF M P [LAWS(MPH)-2013-7-358] [REFERRED]
BABU VS. STATE [LAWS(MAD)-2009-11-100] [REFERRED TO]
RAJAMANI VS. STATE [LAWS(MAD)-2008-7-481] [REFERRED TO]
SURESH KUMAR VS. STATE [LAWS(MAD)-2009-12-123] [REFERRED TO]
RAJEEV KUMAR VS. STATE OF H.P. [LAWS(HPH)-2013-5-134] [REFERRED TO]
A K CHAUDHARY VS. STATE OF GUJARAT [LAWS(GJH)-2005-9-44] [REFERRED TO]
MEGHA HARDIKAR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2009-12-1] [REFERRED TO]
MELVIN SALDANHA VS. STATE OF U.P. [LAWS(ALL)-2023-1-3] [REFERRED TO]
MELVIN SALDANHA VS. STATE OF U.P. [LAWS(ALL)-2023-1-3] [REFERRED TO]
PHOOL CHANDRA VS. STATE OF U.P. [LAWS(ALL)-2020-3-130] [REFERRED TO]
RAM SHARAN VS. STATE OF U.P. [LAWS(ALL)-2020-2-119] [REFERRED TO]
BALASAHEB GANPATI JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-122] [REFERRED TO]
SUNIL VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-8-136] [REFERRED TO]
SAIDABEE MOHD YASIN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-6-30] [REFERRED TO]
RAMDAS AJINATH BHANDWALKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-3-125] [REFERRED TO]
HASMUKHBHAI GOKALDAS SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2008-12-91] [REFERRED TO]
SANJAY DHILLON VS. STATE [LAWS(DLH)-2007-9-354] [REFERRED TO]
STATE OF MAHARASHTRA VS. SURESH NAVNATH LONDHE [LAWS(BOM)-2020-2-176] [REFERRED TO]
STATE OF MAHARASHTRA VS. VASANT PUNDALIK SHANKPAL [LAWS(BOM)-2020-2-87] [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRAKANT BHAGWAN KATKAR [LAWS(BOM)-2019-12-175] [REFERRED TO]
MOHAN GANGARAM KESADE VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-11-145] [REFERRED TO]
SURAJ S/O MANOHAR CHINCHE VS. STATE OF MAHARASHTRA, [LAWS(BOM)-2018-4-150] [REFERRED TO]
DEVESH DATTABHAU PATHRIKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-1-17] [REFERRED TO]
SHRIRAM VISHWANATHJI MILKEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-9-96] [REFERRED TO]
BALASAHEB GOVINDRAO RAHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-12-221] [REFERRED TO]
BAPURAO KISANRAO JAMGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-1-135] [REFERRED TO]
SITARAM VS. STATE OF CHHATTISGHARH [LAWS(CHH)-2012-9-41] [REFERRED TO]
MAHAVIR KUMAR VS. STATE [LAWS(DLH)-2014-5-443] [REFERRED TO]
PINKIBEN W/O HARIKESH BHARATLAL SONI VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-18] [REFERRED TO]
SUNITA BHARADWAJ VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-10-128] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MANGE RAM [LAWS(HPH)-2018-3-44] [REFERRED TO]
ASHOK KUMAR GUPTA & ORS VS. STATE (GOVT OF NCT OF DELHI) & ANR [LAWS(DLH)-2018-10-5] [REFERRED TO]
HARI NARAYAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-6-82] [REFERRED TO]
ASHISH RAJ VS. STATE OF M.P. [LAWS(MPH)-2018-8-383] [REFERRED TO]
RAMBAI VS. STATE OF M.P. [LAWS(MPH)-2022-1-58] [REFERRED TO]
THE STATE OF MADHYA PRADESH VS. SANGRAM SINGH [LAWS(MPH)-2015-3-50] [REFERRED TO]
PRATAP SINGH AND ANR. VS. STATE OF MP AND ANOTHER [LAWS(MPH)-2018-3-555] [REFERRED TO]
LAXMI BAI RAGHUVANSHI & ANOTHER VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-92] [REFERRED TO]
NARENDRA KUMAR JAIN & ANR. VS. STATE OF MADHYA PRADESH & ANR. [LAWS(MPH)-2018-1-323] [REFERRED TO]
NARAYANLAL RAJAK VS. STATE OF MP & ANOTHER [LAWS(MPH)-2017-2-204] [REFERRED TO]
VALLINYAGAM VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2010-8-179] [REFERRED TO]
BALUBHAI TAKHAJI JADEJA VS. STATE OF GUJARAT [LAWS(GJH)-2012-1-183] [REFERRED TO]
JIGNESHBHAI MANSUKHBHAI ZALAWADIA VS. SHAILESHBHAI MANUBHAI SOJITRA [LAWS(GJH)-2013-7-517] [REFERRED TO]
MADIYA ALIAS MAHADEV VS. STATE OF M P [LAWS(MPH)-2006-1-33] [REFERRED TO]
AMAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2005-1-15] [REFERRED TO]
STATE VS. G. BIJU [LAWS(KAR)-2023-6-1109] [REFERRED TO]
VIJAYAN VS. S H O OF MEPPAYYUR POLICE STATION [LAWS(KER)-2015-10-246] [REFERRED]
VIJAYALAKSHMI VS. STATE REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2013-1-124] [REFERRED TO]
RAJBIR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2022-2-15] [REFERRED TO]
THIRUPATHY VS. STATE [LAWS(MAD)-2015-3-731] [REFERRED]
NITAI BAIDYA VS. STATE OF TRIPURA [LAWS(TRIP)-2021-5-24] [REFERRED TO]
PRAVEEN PRADHAN VS. STATE OF UTTARANCHAL [LAWS(UTN)-2012-1-3] [REFERRED TO]
HARDWARI LAL VS. STATE OF UTTARANCHAL [LAWS(UTN)-2014-2-43] [REFERRED TO]
STATE OF RAJASTHAN VS. KAILASH ALIAS RAJA [LAWS(RAJ)-2013-1-135] [REFERRED TO]
V.P.SINGH ETC. VS. STATE OF PUNJAB [LAWS(SC)-2022-11-121] [REFERRED TO]
BINDU PATEL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-7-64] [REFERRED TO]
S K SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2012-7-20] [REFERRED TO]
SHAMBHU SINGH, S/O PHOOL SINGH VS. STATE OF M P [LAWS(MPH)-2013-6-108] [REFERRED]
BHAGBAI VS. STATE OF M P [LAWS(MPH)-2011-10-16] [REFERRED TO]
VASIMAKRAMKHAN UMARKHAN PATHAN VS. STATE OF GUJARAT [LAWS(GJH)-2022-3-1763] [REFERRED TO]
MADAN S/O ANNASAHEB KALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-513] [REFERRED]
SHIVNATH DAGDU GAYAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-7-10] [REFERRED TO]
GIRENDRA SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2007-11-3] [REFERRED TO]
SANDEEP MISHRA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-2-58] [REFERRED TO]
KRISHN KISHORE VAISHNAV VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-7-95] [REFERRED TO]
DURGA SHAW & ANR. VS. STATE NCT OF DELHI [LAWS(DLH)-2011-12-367] [REFERRED TO]
AKASH DEEP VS. STATE [LAWS(DLH)-2009-7-500] [REFERRED TO]
AKASH DEEP VS. STATE [LAWS(DLH)-2009-7-500] [REFERRED TO]
KARTAR SINGH VS. CENTRAL BEURO OF INVESTIGATION [LAWS(DLH)-2006-7-77] [REFERRED TO]
STATE OF MAHARASHTRA VS. PRADEEP BABURAO BHOITE [LAWS(BOM)-2020-1-107] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMKISHOR [LAWS(BOM)-2020-2-282] [REFERRED TO]
ARUN NARAYAN DAAKHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-560] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMESH [LAWS(BOM)-2023-7-291] [REFERRED TO]
BITHAL MALIAH ALIAS BITHAL NATH MALIAH VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-3-125] [REFERRED TO]
INDRAJIT KUNDU & ORS VS. STATE OF WEST BENGAL & ANR [LAWS(CAL)-2009-7-125] [REFERRED]
STATE OF MAHARASHTRA VS. SUBHASH ALIAS LAXMANRAO CHIKARE [LAWS(BOM)-2010-2-11] [REFERRED TO]
SHYAMAL DAS @ SANU VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-4-16] [REFERRED TO]
SUSHILABAI W/O. MOHANLAL VERMA VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2017-10-60] [REFERRED TO]
ANIL KALLAPPA PARSHETTY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-12-160] [REFERRED TO (PARAS 30,31) 13.]
SHRIRAM VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-3-241] [REFERRED TO]
SHASHIKANT VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-3-308] [REFERRED TO]
JHANGLU RAM & OTHERS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2014-10-38] [REFERRED]
DARBAR SINGH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-12-14] [REFERRED TO]
DILIP KUMAR TIWARI VS. STATE OF U.P. [LAWS(ALL)-2023-7-59] [REFERRED TO]
SUBHASHBHAI CHANDUBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2006-9-20] [REFERRED TO]
S G MUNIA VS. STATE OF GUJARAT [LAWS(GJH)-2002-8-38] [REFERRED TO]
BILLAL MIA VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-33] [REFERRED TO]
STATE OF GUJARAT VS. JVALIT HASMUKHLAL SHETH & 3 [LAWS(GJH)-2016-6-440] [REFERRED]
KIRITSINH LAKHUBHA VALA (DARBAR) VS. STATE OF GUJARAT [LAWS(GJH)-2017-2-63] [RELIED ON]
NAGESHKUMAR VS. STATE [LAWS(MAD)-2010-1-609] [REFERRED TO]
MUBARACK VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2011-1-296] [FOLLOWED ON]
SUYAM PRABHA VS. DEPUTY SUPERINTENDENT OF POLICE NAGERCOIL TOWN KANYAKUMARI DISTRICT [LAWS(MAD)-2007-9-193] [REFERRED TO]
STATE OF GUJARAT VS. DAHYAJI MANAJI THAKOR AND ORS [LAWS(GJH)-2013-3-423] [REFERRED TO]
VIKRAMSINH JUJARSINH VAGHELA VS. STATE OF GUJARAT [LAWS(GJH)-2010-4-3] [REFERRED TO]
RAJESH P.B. VS. STATE OF KERALA [LAWS(KER)-2019-10-175] [REFERRED TO]
SUBHASHBHAI JERAMBHAI KUDECHA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-481] [REFERRED TO]
NIJALINGAPPA HOSAMANI S/O NAGAPPA HADAPAD VS. STATE OF KARNATAKA (SUB-URBAN POLICE STATION DHARWAD) REPRESENTED BY ITS STATE PUBLIC PROSECUTOR [LAWS(KAR)-2019-4-100] [REFERRED TO]
STATE OF KARNATAKA VS. VIDYADHARA [LAWS(KAR)-2019-6-445] [REFERRED TO]
GURJIT SINGH VS. STATE OF PUNJAB [LAWS(SC)-2019-11-88] [REFERRED TO]
KIRAN PAL CHOUDHARY VS. STATE OF RAJASTHAN & ORS. [LAWS(RAJ)-2013-1-311] [REFERRED TO]
MANGLESHWAR SINGH VS. STATE OF M P [LAWS(MPH)-2002-9-23] [REFERRED TO]
MUNNALAL JAIN VS. STATE OF M.P. [LAWS(MPH)-2008-7-111] [REFERRED TO]
MOHANLAL RATHORE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-6-1009] [REFERRED TO]
AMAN PARMAR VS. STATE OF M.P. [LAWS(MPH)-2021-6-72] [REFERRED TO]
SHAHRUKH KHAN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-1-274] [REFERRED TO]
PHOOLAN DEVI VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2015-6-31] [REFERRED TO]
RAMPRASAD LODHI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-5-57] [REFERRED TO]
SUMIT RAJ SHIVHARE VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-4-67] [REFERRED TO]
VIRENDRA RATHORE VS. STATE OF M.P. [LAWS(MPH)-2016-9-15] [REFERRED TO]
JAIBHAN SINGH VS. STATE OF M P [LAWS(MPH)-2016-7-94] [REFERRED]
LAJJA RAM AND ORS. VS. STATE OF MADHYA PRADESH AND ORS. [LAWS(MPH)-2016-4-22] [REFERRED TO]
VALLABH KUMAR GANDHI AND ORS. VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2015-8-29] [REFERRED TO]
RAJ KISHORE VS. STATE OF M.P [LAWS(MPH)-2015-8-158] [REFERRED]
STATE OF KARNATAKA BY POLICE SUB-INSPECTOR VS. SHANKAR [LAWS(KAR)-2018-3-429] [REFERRED TO]
KAMRUNISA VS. STATE OF M.P. [LAWS(MPH)-2019-8-168] [REFERRED TO]
MANORAMA BAI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-1-332] [REFERRED TO]
SADHURAM UDHVANI VS. STATE OF M.P. [LAWS(MPH)-2017-5-96] [REFERRED TO]
DHAPUBAI & ANOTHER VS. STATE OF M P THROUGH POLICE STATION GRP, UJJAIN [LAWS(MPH)-2017-9-108] [REFERRED TO]
ANIL KUMAR SEN VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-10-156] [REFERRED TO]
GIRDHARILAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-5-298] [REFERRED TO]
URMILA AND ANR. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-4-220] [REFERRED TO]
ANEESH MOHAN VS. STATE OF KERALA [LAWS(KER)-2022-6-123] [REFERRED TO]
NARINDER SINGH ALIAS NINDRI VS. STATE OF PUNJAB [LAWS(P&H)-2022-5-305] [REFERRED TO]
KULDEEP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2023-10-18] [REFERRED TO]
AJAY SINGH PARVEEN VS. STATE OF UT CHANDIGARH [LAWS(P&H)-2011-1-139] [REFERRED TO]
PRITAM SINGH AND ORS. VS. STATE OF PUNJAB [LAWS(P&H)-2015-2-191] [REFERRED TO]
NEELAM SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-189] [REFERRED TO]
DAYA CHAND VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-12-459] [REFERRED]
OMANAKUTTAN, S/O. BHASKARAN NAIR VS. STATE OF KERALA [LAWS(KER)-2017-7-6] [REFERRED TO]
SAPNA VS. STATE OF PUNJAB [LAWS(P&H)-2020-7-98] [REFERRED TO]