Cited Judgements :-

NATIONAL INSURANCE CO LTD VS. GOMTI DEVI [LAWS(DLH)-2008-8-74] [REFERRED TO]
ANURAG KUMAR VS. UNITED INDIA INSURANCE CO LTD [LAWS(DLH)-2012-3-25] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RINKU SHARMA [LAWS(DLH)-2012-1-254] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SHASHI BALA [LAWS(DLH)-2012-5-165] [REFERRED TO]
SHASHI BHUSHAN VS. NATIONAL INSURANCE CO LTD [LAWS(DLH)-2012-5-536] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. CHANDONA PRAMANIK [LAWS(DLH)-2012-7-369] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ASHOK CHAUDHARY [LAWS(DLH)-2012-7-570] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. AMAR CHAND [LAWS(HPH)-2004-8-6] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. AMAR CHAND [LAWS(HPH)-2005-8-3] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. VIDYA DEVI [LAWS(HPH)-2008-9-5] [REFERRED TO]
MANDEEP GULERIA VS. PRITHI SINGH [LAWS(HPH)-2008-10-7] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PHELISHSA BAKAI [LAWS(GAU)-2005-9-26] [REFERRED TO]
JAYAPRAKASH AGARWAL VS. MOHD KALEEMULLA [LAWS(APH)-2011-4-15] [REFERRED TO]
DIRENDRA SINGH VS. GOPI SINGH KALICHARAN [LAWS(MPH)-2007-2-21] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. RAKESH KUMAR [LAWS(DLH)-2012-2-312] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ANUBAI GOPICHAND THAKARE [LAWS(BOM)-2007-8-136] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. DAVENDER KUMAR [LAWS(NCD)-2007-6-2] [REFERRED TO]
SHIVRAJ VS. MALPU @ MALAKWA [LAWS(DLH)-2012-9-296] [REFERRED TO]
HANUMAN VS. SAROJ DEVI [LAWS(P&H)-2009-11-83] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. SALOUNI SUBHASHCHANDRA [LAWS(BOM)-2013-7-163] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD VS. INDRA DEVI [LAWS(ALL)-2007-8-270] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. GIRDHARI RAM [LAWS(UTN)-2007-11-27] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. AB RASHID MALIK [LAWS(J&K)-2004-12-20] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. MEENA VARIYAL [LAWS(SC)-2007-4-7] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KUSUM RAI [LAWS(SC)-2006-3-93] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TEK CHAND GUPTA [LAWS(P&H)-2010-8-4] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SHAHNAWAZ [LAWS(DLH)-2013-8-180] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. VS. ANNAKKILI [LAWS(MAD)-2012-2-631] [REFERRED TO]
THE MANAGER UNITED INDIA INSURANCE CO LTD VS. P.HARIDASS [LAWS(KAR)-2014-5-3] [REFERRED TO]
TODAR MAL VERMA VS. UNITED INDIA INSURANCE COMPANY LTD [LAWS(HPH)-2005-12-36] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY VS. SUDESH KUMARI [LAWS(HPH)-2006-7-36] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. KESHAV RAM [LAWS(UTN)-2014-12-17] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. ASHWITA ARVIND POLL [LAWS(BOM)-2014-12-160] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. B.N. VENKAMMA AND ORS. [LAWS(DLH)-2015-2-260] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. POULOSE [LAWS(KER)-2015-1-132] [REFERRED TO]
RELIANCE GENERAL INS. CO. LTD. VS. PREM LATA AND ORS. [LAWS(DLH)-2015-4-195] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. HAIDER ALI & ORS. [LAWS(DLH)-2012-5-742] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. SH ADITYA KALRA [LAWS(DLH)-2015-5-338] [REFERRED TO]
NATIONAL INSURANCE CO LTD. VS. SHIV KUMARI & ORS. [LAWS(DLH)-2012-5-744] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SMT. MEHAR JAHAN & ORS. [LAWS(DLH)-2012-3-753] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD VS. NUKALA SHIVA CHANDERKALA & ORS [LAWS(DLH)-2012-3-754] [REFERRED TO]
M/S. NEW INDIA ASSURANCE CO. LTD. VS. JAGDISH LAL & ORS. [LAWS(DLH)-2012-4-535] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. JAI RAM & ORS. [LAWS(DLH)-2012-5-755] [REFERRED TO]
TODAR MAL VERMA VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(HPCDRC)-2005-12-3] [REFERRED TO]
SUBASH KUMAR VS. JAGJIT KAUR [LAWS(P&H)-2015-1-357] [REFERRED TO]
SMT. RAM KALI VS. SH. RAM KUBER AND ORS. [LAWS(DLH)-2009-5-463] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SANKAR BISWAS BARMAN AND ORS. [LAWS(CAL)-2015-8-77] [REFERRED TO]
MANAGER UNITED INDIA INSURANCE CO. LTD., BANGALORE VS. P. HARIDASS AND OTHERS [LAWS(KAR)-2014-5-52] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PURUSHOTTAM S/O LAXMANRAO THOTE [LAWS(BOM)-2008-4-285] [RELIED ON]
IFFCO TOKYO GENERAL INSURANCE CO.LTD. VS. GHASIRAM [LAWS(MPH)-2016-11-51] [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. MANGLA [LAWS(MPH)-2007-5-101] [REFERRED]
SEEMA CHHABRA & ORS VS. RAJ KUMAR & ORS [LAWS(DLH)-2015-2-644] [REFERRED]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. RAMWATI AND OTHERS [LAWS(P&H)-2017-2-12] [REFERRED TO]
NANDUBAI VS. SHYAMBAI AND ORS [LAWS(MPH)-2005-7-151] [REFERRED]
TAMIL NADU STATE TRANSPORT CORPORATION VS. RUKKU & ORS [LAWS(MAD)-2008-9-572] [REFERRED]
BRANCH MANAGER, NATIONAL INSURANCE CO LTD VS. KAMESHWAR SINGH [LAWS(PAT)-2007-5-140] [REFERRED]
NATIONAL INSURANCE COMPANY LTD. VS. SMT. SUNILA GUPTA [LAWS(DLH)-2017-3-186] [REFERRED TO]
SHIVANAND TIPPAYY NAIKKAR VS. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD [LAWS(KAR)-2017-9-81] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED VS. CHELLAPPA GOUNDER [LAWS(MAD)-2021-6-126] [REFERRED TO]
INDERJIT SINGH VS. O.I. CO. LTD. [LAWS(J&K)-2021-8-93] [REFERRED TO]