- (1.) Issue notice in S.L.P. (C). . . . . . . . . . . . . . . . . . . . . . . . . CC Nos. 1911 and 2228/2002. Mr. P. S. Narasimha, Advocate, on behalf of Ms. Anil Katiyar, Advocate, accepts notice for the Union of India.
(2.) Delay is condoned.
(3.) Leave is granted in all the S.LPs.;