Referred Judgements :-

NARAIN SINGH V. BAKSON LABORATORIES [REFERRED TO]
OM PRAKASH VS. AMAR SINGH [REFERRED TO]
BRIJENDRA MATH BHARGAVA VS. HARSH WARDHAN [REFERRED TO]
OM PAL VS. ANAND SWARUP [REFERRED TO]
VIPIN KUMAR VS. ROSHAN LAL ANAND [REFERRED TO]
GURBACHAN SINGH VS. SHIVALAK RUBBER INDUSTRIES [REFERRED TO]
SHRI MATI DURGA DEVI VS. RAM LOK [REFERRED TO]
DES RAJ VS. THE STATE OF PUNJAB [REFERRED TO]

Cited Judgements :-

MISRI LAL VS. 3RD ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2005-11-34] [REFERRED TO]
HARI SINGH VS. SUDHIR [LAWS(ALL)-2006-1-140] [REFERRED TO]
HARI SINGH VS. VITH ADDITIONAL DISTRICT JUDGE MUZAFFARNAGAR [LAWS(ALL)-2006-1-76] [REFERRED TO]
SATISH CHAND KAKKAR VS. VII ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2006-3-205] [REFERRED TO]
RAJESH MAKHIJA VS. MUKTI SEN [LAWS(ALL)-2006-4-76] [REFERRED TO]
DAYANAND GUPTA VS. GOBIND LALL BANGUR [LAWS(CAL)-2007-6-9] [REFERRED TO]
DINESH JAGANNATH KHANDELWAL VS. KUNDANLAL PERUMAL CHHABRIYA [LAWS(BOM)-2010-1-119] [REFERRED TO]
UMA THUMMA VS. INDIRABAI PRABHAKAR MAHATME [LAWS(BOM)-2010-3-88] [REFERRED TO]
KISHAN AGARWAL MODI VS. PITAMBAR DAYAL [LAWS(RAJ)-2004-4-21] [REFERRED TO]
CHHUTTAN LAL SARIMAL VS. SUSHIL MANSUKHANI [LAWS(RAJ)-2004-5-18] [REFERRED TO]
BHAGIRATH MAL VS. YUVRANI SAHIBA [LAWS(RAJ)-2004-7-35] [REFERRED TO]
MANOHAR LAL VS. SHAKUNTALA [LAWS(RAJ)-2007-4-60] [REFERRED TO]
RAM AVTAR VS. LEKH RAJ [LAWS(P&H)-2009-11-14] [REFERRED TO]
JAGDAMBA TEA FACTORY VS. PARSHOTAM KISHAN [LAWS(P&H)-2008-4-36] [REFERRED TO]
VIJAY GUPTA VS. LEELA DEVI [LAWS(P&H)-2008-11-17] [REFERRED TO]
VIJAY PRAKASH VS. MUNSHI LAL [LAWS(ALL)-2009-11-101] [REFERRED TO]
NARINDER KUMAR VS. PUSHPA GUPTA [LAWS(P&H)-2008-8-105] [REFERRED TO]
BRITISH MOTOR CAR CO VS. MADAN LAL SAGGI [LAWS(SC)-2004-11-15] [REFERRED TO </RC>]
HARI RAO VS. N GOVINDACHARI [LAWS(SC)-2005-9-40] [REFERRED TO]
G REGHUNATHAN VS. K V VARGHESE [LAWS(SC)-2005-8-73] [REFERRED TO]
G REGHUNATHAN VS. K V VARGHESE [LAWS(KER)-2003-12-9] [REFERRED TO]
SATYA NARAIN VS. JATAN MAL LODHA [LAWS(RAJ)-2011-5-87] [REFERRED TO]
PURUSHOTTAM DAS BANGUR VS. DAYANAND GUPTA [LAWS(SC)-2012-10-71] [REFERRED TO]
GOYAL STEEL INDUSTRIES VS. SANGRAM SINGH SANDHAWALIA [LAWS(P&H)-2004-11-20] [REFERRED TO]
SARUP CHAND TARSEM CHAND VS. DHAN DEVI [LAWS(P&H)-2005-7-36] [REFERRED TO]
PARKASH CHAND VS. THAKUR DASS [LAWS(P&H)-2003-5-51] [REFERRED TO]
RAJ KUMAR VS. PUSHPA DEVI [LAWS(P&H)-2004-7-41] [REFERRED TO]
UNITED ENGINEERS VS. NIRMAL BHASIN [LAWS(P&H)-2004-9-68] [REFERRED TO]
ANIL KUMAR VS. HAZARI LAL [LAWS(P&H)-2004-7-48] [REFERRED TO]
HARPAL SINGH VS. JOINT HINDU FAMILY M/S KISHORE LAL RAJINDER KUMAR [LAWS(P&H)-2012-9-83] [REFERRED TO]
ADHISHWAR PARSHAD JAIN VS. INDER PARKASH [LAWS(P&H)-2009-1-25] [REFERRED TO]
UMESH CHANDRA GUPTA VS. SURYA PRAKASH GUPTA [LAWS(ALL)-2013-8-63] [REFERRED TO]
MULAKH RAJ VS. NEERAJ KUMAR [LAWS(P&H)-2012-11-92] [REFERRED TO]
(SMT.) KAMLAWATI AND OTHERS VS. VTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS [LAWS(ALL)-2006-3-311] [REFERRED TO]
MAHENDRA KUMAR VS. PARASRAM RAM GOEL AND ORS. [LAWS(ALL)-2014-10-151] [REFERRED TO]
ABDUL HAMID @ IDDOO VS. XTH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER [LAWS(ALL)-2005-12-281] [REFERRED TO]
HARVINDER KAUR AND ORS. VS. BALJIT SINGH JEJI AND ORS. [LAWS(P&H)-2014-9-211] [REFERRED TO]
SAIN RAM JHINGTA VS. SURINDER SINGH [LAWS(HPH)-2015-10-117] [REFERRED TO]
MAHENDRA KUMAR VS. PARASRAM GOEL AND ORS. [LAWS(ALL)-2015-8-260] [REFERRED TO]
DEEPA SRIVASTAVA AND OTHERS (SMT.) VS. IIIRD ADDITIONAL DISTRICT JUDGE, AGRA AND OTHERS [LAWS(ALL)-2007-9-255] [REFERRED TO]
SACHIN SAHNI AND ANOTHER VS. RAM CHANDRA GOEL (DEAD) VIJAY KUMAR GOEL [LAWS(ALL)-2013-4-294] [REFERRED TO]
KANCHHI MAL SON OF RAM CHANDRA VS. XTH ADDITIONAL DISTRICT JUDGE, BULANDSHAHR AND ANOTHER [LAWS(ALL)-2006-3-356] [REFERRED TO]
ASHA RAM JAIN VS. IXTH ADDITIONAL DISTRICT JUDGE, MEERUT AND OTHERS [LAWS(ALL)-2007-9-288] [REFERRED TO]
KARTARO DEVI VS. ANIL SHARMA [LAWS(HPH)-2011-9-434] [REFERRED]
SHRI BACHAN SINGH VS. SHRI RATTAN SINGH AND ANOTHER [LAWS(HPH)-2016-7-187] [REFERRED TO]
GURCHARAN KAUR AND OTHERS VS. ANIL KUMAR [LAWS(HPH)-2011-6-293] [REFERRED TO]
RAMA BEN V. ZAVERI VS. MEHAROONISA FAROOQUI [LAWS(BOM)-2017-5-119] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD AND ANOTHER VS. CHAMAN LAL GUPTA [LAWS(HPH)-2016-9-304] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD AND ANOTHER VS. GYAN PRAKASH [LAWS(HPH)-2016-9-345] [REFERRED TO]
SIDDHESHWARI DIXIT AND ANR VS. HASINA BEGUM AND OTHERS [LAWS(ALL)-2019-3-40] [REFERRED TO]
SARBATI DEBI VS. PRATIMA SHARMA [LAWS(CAL)-2020-12-14] [REFERRED TO]
OM PRAKASH VS. UMRAO [LAWS(RAJ)-2022-5-86] [REFERRED TO]