Cited Judgements :-

MD ISMAI GULTANIA VS. STATE [LAWS(CAL)-2004-1-12] [REFERRED TO]
BRIJESH KUMAR GUPTA VS. NARCOTICS CONTROL BUREAU [LAWS(DLH)-2014-4-379] [REFERRED TO]
BADRILAL SHARMA VS. STATE BY THE INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU SOUTH ZONAL UNIT [LAWS(MAD)-2012-6-120] [REFERRED TO]
ABDUL SALAM YUSUF SHEIKH VS. STATE OF GUJARAT [LAWS(GJH)-2003-5-15] [REFERRED]
MGENI ABDULLAH ABOUD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-5-58] [REFERRED TO]
NARENDRA BHUSAN DUBEY VS. STATE OF M P [LAWS(CHH)-2010-9-48] [REFERRED TO]
SANTOSH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-8-149] [REFERRED TO]
CHUHAR SINGH S/O MOHINDER SINGH; JARNAIL SINGH SON OF UDHAM SINGH; AVTAR SINGH SON OF MEHAR SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2003-2-310] [REFERRED]
RAMAVTAR AND SHAMBHULAL VS. STATE [LAWS(RAJ)-2010-8-64] [REFERRED TO]
NARCOTICS CONTROL BUREAU VS. ALLAUDDIN ALIAS MIR ALIAS MALIK [LAWS(DLH)-2010-12-52] [REFERRED TO]
DRI VS. RAJ KUMAR MEHTA [LAWS(DLH)-2011-7-220] [REFERRED TO]
SUMER AGARWAL VS. UNION OF INDIA [LAWS(CAL)-2014-6-45] [REFERRED TO]
SADIQ BASHA VS. STATE BY THE INTELLIGENCE OFFICER [LAWS(MAD)-2022-7-191] [REFERRED TO]
RASH MOHAN SAHA VS. NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT [LAWS(CAL)-2003-11-59] [REFERRED TO]
GOVINDA PROSAD VERMA VS. STATE [LAWS(CAL)-2003-12-53] [REFERRED TO]
UMA VS. STATE OF M P [LAWS(MPH)-2004-9-36] [REFERRED TO]
BANSHILAL PATIDAR VS. STATE OF M P [LAWS(MPH)-2005-2-86] [REFERRED TO]
SUNIL KUMAR SAHNI. VS. STATE OF BIHAR [LAWS(PAT)-2019-9-163] [REFERRED TO]
MANDIP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2009-9-36] [REFERRED TO]
AJAY MALIK VS. STATE OF U.T. [LAWS(P&H)-2009-6-3] [REFERRED TO]
HANSRAJ AND DEVI LAL VS. UNION OF INDIA [LAWS(RAJ)-2009-3-97] [REFERRED TO]
RAMASAMY VS. STATE INSPECTOR OF POLICE [LAWS(MAD)-2003-6-56] [REFERRED TO]
MOHD ISHAQUE VS. UNION OF INDIA [LAWS(MPH)-2005-2-65] [REFERRED TO]
RAJVEER AND ORS. VS. STATE [LAWS(DLH)-2016-3-125] [REFERRED TO]
MANUMAYASEELAM VS. STATE OF KERALA [LAWS(KER)-2022-8-361] [REFERRED TO]
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU VS. POOJARI MURALIKRISHNA [LAWS(APH)-2014-6-165] [REFERRED TO]
MUNRUDDIN WAJIRUDDIN KAZI VS. STATE OF GUJARAT [LAWS(GJH)-2003-4-70] [REFERRED TO]
GULABBHAI MITTHALBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2003-9-7] [REFERRED]
SAJAHAN ALL VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-4-53] [REFERRED TO]
JAGIRO VS. STATE [LAWS(DLH)-2014-4-22] [REFERRED TO]
RAM LAL SHAH VS. STATE OF ASSAM [LAWS(GAU)-2013-1-11] [REFERRED TO]
DIRECTORATE OF REVENUE VS. MOHAMMED NISAR HOLIA [LAWS(SC)-2007-12-128] [REFERRED TO]
TARLOCHAN SINGH VS. THE ASSISTANT COMMISSIONER [LAWS(P&H)-2002-12-56] [REFERRED TO]
JASWANT KUMAR VS. STATE OF PUNJAB [LAWS(P&H)-2003-1-119] [REFERRED TO]
SANTINI SIMONE VS. DEPARTMENT OF CUSTOMS [LAWS(DLH)-2020-10-17] [REFERRED TO]
MUNRUDDIN WAJIRUDDIN KAZI VS. STATE OF GUJARAT [LAWS(GJH)-2003-4-62] [REFERRED]
GAJANAN BABURAO JADHAV VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-2-54] [REFERRED TO]
AJITBHAI ISMAILBHAI PINJARA VS. STATE OF GUJARAT [LAWS(GJH)-2006-3-78] [REFERRED TO]
PRAKASH ALIAS SANJAY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-11-57] [REFERRED TO]
Intelligence Officer VS. G Sugumaran [LAWS(MAD)-2005-3-84] [REFERRED TO]
NARCOTICS CONTROL BUREAU JODHPUR VS. MURLIDHAR SONI [LAWS(SC)-2004-4-6] [REFERRED TO]
PRAMOD VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2008-3-3] [REFERRED TO]
MD MOINUDDIN VS. STATE OF W B [LAWS(CAL)-2004-12-31] [REFERRED TO]
MOHAMMAD NAYAN CHOUDHARY VS. STATE OF M.P. [LAWS(MPH)-2017-2-225] [REFERRED TO]
RAJVINDER SINGH VS. STATE OF M.P. [LAWS(MPH)-2017-8-293] [REFERRED TO]
EDYMA SIREGAR VS. V.V.SATARDEKAR [LAWS(BOM)-2021-4-21] [REFERRED TO]
AJITBHAI ISMAILBHAI PINJARA VS. STATE OF GUJARAT [LAWS(GJH)-2006-3-53] [REFERRED TO]
VIRSA SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2005-3-39] [REFERRED TO]
PIPAL SINGH VS. UNION OF INDIA [LAWS(P&H)-2003-1-121] [REFERRED TO]