Cited Judgements :-

JIMI VS. SHRI KISHNA [LAWS(RAJ)-2022-9-202] [REFERRED TO]
RAJNIKANT BHOGILAL PATEL VS. LH OF DECD BHUDARBHAI HAKKABHAI BHRAMBHATT [LAWS(GJH)-2022-4-933] [REFERRED TO]
SAROJINI DEVI SINHA ALIAS SAROJ SINHA VS. PRADEEP KUMAR ARORA [LAWS(ALL)-2009-7-83] [REFERRED TO]
WILFREDO XAVIER JOSE MONTEIRO VS. PEDRO DO ROSARIO FERNANDES [LAWS(BOM)-2021-9-361] [REFERRED TO]
RADHA SOAMI SATSANG BEAS VS. STATE OF UTTAR PRADESH AND OTHERS [LAWS(ALL)-2016-4-198] [REFERRED TO]
MOHAN PAL VS. DHAN SINGH [LAWS(DLH)-2007-5-245] [REFERRED TO]
KRISHNA KUMAR VS. HARDWARI LAL [LAWS(DLH)-2011-1-402] [REFERRED TO]
KRISHAN KUMAR VS. RAVINDER NARAIN AND ORS. [LAWS(DLH)-2012-5-753] [REFERRED TO]
CELESTINE VS. EBISAL [LAWS(MAD)-2018-7-549] [REFERRED TO]
PRINCIPAL SECRETARY, REVENUE DEPARTMENT, STATE OF TELANGANA VS. B. RANGASWAMY (DEAD) [LAWS(SC)-2022-7-13] [REFERRED TO]
SURJIT SINGH VS. GURWANT KAUR [LAWS(SC)-2014-8-58] [REFERRED TO]
PRESIDENT VS. JAGPAT SINGH [LAWS(CHH)-2019-8-119] [REFERRED TO]
P. RUKMANDHA REDDY VS. THE DEPUTY INSPECTOR GENERAL [LAWS(KAR)-2014-12-88] [REFERRED TO]
RAJAN SHARMA VS. CHAUDHARY & OTHERS [LAWS(HPH)-2016-7-48] [REFERRED TO]
VED PARKASH VS. GOPALA & OTHERS [LAWS(HPH)-2016-9-105] [REFERRED]
LAND ACQUISITION OFFICER VS. PANEERSELVAM [LAWS(MAD)-2017-6-59] [REFERRED TO]
ANNAM MALLA REDDY VS. BANGI NAGAIAH [LAWS(APH)-2008-3-8] [REFERRED TO]
BASANT KUMAR MEHROTRA VS. RAM LAXMAN JANKI VIRAJMAN MANDIR [LAWS(ALL)-2017-3-152] [REFERRED TO]
ANANDLOK WELFARE ASSOCIATION VS. CITY ENCLAVE PRIVATE LIMITED [LAWS(CAL)-2019-11-125] [REFERRED TO]
DYAMANNA VS. IRAPPAS; ANDANEPPA GADIGEPPA HOTAGANNAVAR; KALLAPPA; BANDAVVA; VEERABHDRAPPA; SHANKRAVVA [LAWS(KAR)-2015-10-281] [REFERRED]
RAMESHBHAI GHOGHABHAI BHARWAD VS. CHETNABEN CHETANKUMAR PATEL [LAWS(GJH)-2017-3-8] [REFERRED TO]
BIBI AISHA BEGAM WIFE OF SYED ZAFFAR HASNAIN @ LAL BABU AND ORS VS. BIBI SHAHNAZ BEGAM AND ORS [LAWS(PAT)-2015-3-244] [REFERRED TO]
B.RANGA SWAMY VS. SECY REVENUE DEPT HYD. [LAWS(TLNG)-2021-4-4] [REFERRED TO]
GAURI SHANKER VS. KESHAR DEV [LAWS(RAJ)-2022-4-165] [REFERRED TO]
ASHOK KUMAR SHARMA VS. STATE OF UTTARANCHAL AND OTHERS [LAWS(UTN)-2004-5-47] [REFERRED TO]
JAI SINGH VS. MAN SINGH [LAWS(DLH)-2014-1-268] [REFERRED TO]
KALABAI VS. DEVANTIN BAILABIC [LAWS(CHH)-2018-10-149] [REFERRED TO]
UNION OF INDIA VS. HINDUSTAN GUM & CHEMICALS LTD. [LAWS(P&H)-2007-2-86] [REFERRED TO]
AJIT SINGH VS. CHIEF MANAGER, PROJECTS, MDPL, HPCL [LAWS(P&H)-2020-2-377] [REFERRED TO]
NAND KISHORE VS. SALEEM KHAN [LAWS(RAJ)-2022-3-88] [REFERRED TO]
VIRENDRA SINGH VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2016-2-111] [REFERRED TO]
ROOPSINGH VS. RAGHUNATH [LAWS(RAJ)-2022-7-145] [REFERRED TO]
KALYAN SINGH AND OTHERS VS. SANJEEV SINGH [LAWS(MPH)-2018-4-74] [REFERRED TO]
K.N. KAIVALYASAMY VS. K.T. SHANMUGASUNDARAM [LAWS(MAD)-2017-1-158] [REFERRED TO]
WHALE STATIONERY PRODUCTS LTD VS. KORES C.E.GMBH [LAWS(DLH)-2013-11-242] [REFERRED TO]
ISHWAR DASS VS. VINAY KUMAR [LAWS(HPH)-2017-5-169] [REFERRED TO]
RAUJI NAIK VS. DEPUTY COLLECTOR [LAWS(BOM)-2022-7-182] [REFERRED TO]
NIRMALA NANDA VS. RAJ KUMAR NANDA [LAWS(CHH)-2019-7-208] [REFERRED TO]
ASHOK KHURANA VS. STATE OF HARYANA [LAWS(P&H)-2018-1-104] [REFERRED TO]
NEELAM GUPTA VS. STATE & ORS. [LAWS(DLH)-2012-5-751] [REFERRED TO]
HANSPUR ROAD CO.OP.HOUSING SOCIETY LTD. VS. VITHAL MANDIR TRUST [LAWS(GJH)-2023-1-1276] [REFERRED TO]
RAJEGOWDA VS. M K KEMPEGOWDA [LAWS(KAR)-2016-7-178] [REFERRED]
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD REPRESENTED BY ITS VS. A. ABDUL RAFEEKH [LAWS(KAR)-2013-10-68] [REFERRED TO]