Referred Judgements :-

LOGENDRANATH JHA VS. POLAI LAL BISWAS [REFFERED]
K CHINNASWAMY REDDY VS. STATE OF ANDHRA PRADESH [REFFERED]
MAHENDRA PRATAP SINGH VS. SARJU SINGH [REFFERED]
AKALU AHIR VS. RAMDEO RAM [REFFERED]
AYODHYA DUBE VS. RAM: SUMER SINGH [REFFERED]
VIMAL SINGH VS. KHUMAN SINGH [REFFERED]

Cited Judgements :-

MANJU VS. MUSTAFA MASTAN [LAWS(DLH)-2011-1-89] [REFERRED TO]
SABITRI BARMAN VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-4-76] [REFERRED TO]
MENOKA MALIK VS. STATE [LAWS(CAL)-2004-6-65] [REFERRED TO]
KANAGARAJ VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-11-332] [REFERRED TO]
GOVINDI VS. DHARAMRAJ [LAWS(MPH)-2003-3-48] [REFERRED TO]
DEVARAJ VS. STATE AND OTHERS [LAWS(MAD)-2004-2-245] [REFERRED TO]
PR JAYAKUMAR VS. AMIRTHARAJ AND OTHERS [LAWS(MAD)-2004-3-368] [REFERRED TO]
M PATMA VS. STATE THROUGH INSPECTOR OF POLICE, ALL WOMEN POLICE STATION [LAWS(MAD)-2018-3-532] [REFERRED TO]
DAXABEN GAUTAMBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2014-11-74] [REFERRED TO]
CHINTAMAN PRASAD DHANUSHADHARI DUBEY VS. KUNJBIHARI BABULAL TIWARI [LAWS(BOM)-2003-3-25] [REFERRED TO]
SHANTI DEVI HALWAI VS. STATE [LAWS(BOM)-2010-8-103] [REFERRED TO]
ANANDA TANTUBAI VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-9-35] [REFERRED TO]
WAQF INTZAMIYA COMMITTEE MUSLIM SAMAJ, AMBAH VS. BABUKHAN [LAWS(MPH)-2009-1-128] [REFERRED TO]
RAMASUBBU VS. KANDASAMY [LAWS(MAD)-2018-3-559] [REFERRED TO]
PRAHLAD & MUNNI VS. STATE & KANHAIYALAL [LAWS(RAJ)-2004-8-71] [REFERRED TO]
Signals and Systems I Pvt LTD VS. M Rajini [LAWS(MAD)-2004-12-67] [REFERRED TO]
M TATABAI VS. B KRISHNAMURTHY AND OTHERS [LAWS(MAD)-2004-3-369] [REFERRED TO]
LAKSHMI VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-1-172] [REFERRED TO]
CHANDRA BAHADUR KOTWAL VS. STATE OF SIKKIM [LAWS(SIK)-2006-5-1] [REFERRED TO]
TALEWAR SHARMA VS. STATE [LAWS(DLH)-2012-11-253] [REFERRED TO]
SANGAPPA V TENGINAKAI VS. ATMARAM J SHETTYE [LAWS(BOM)-2003-11-99] [REFERRED TO]
RAMESH NARAYANRAO DEWAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-3-44] [REFERRED TO]
RAM PRAKASH VS. STATE N C T OF DELHI [LAWS(DLH)-2011-2-108] [REFERRED TO]
MUNSA KUMHAR S/O LALUA VS. BRIJ KISHORE S/O PARMESHWAR AND OTHERS [LAWS(MPH)-2005-11-118] [REFERRED TO]
STATE AND ORS VS. PEDDAKKA @ PADMAVATHAMMA W/O MALLAPA AND ORS [LAWS(KAR)-2011-10-160] [REFERRED]
Thirunavukkarasu VS. State [LAWS(MAD)-2005-2-115] [REFERRED TO]
BALAMURUGAN VS. HARIKRISHNAN [LAWS(MAD)-2018-7-685] [REFERRED TO]
THULASIDAS VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2018-3-539] [REFERRED TO]
SUNITA VS. SATVIR SINGH [LAWS(DLH)-2008-2-270] [REFERRED TO]
DATTATRAY S/O TRIMBAK BAVISKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-567] [REFERRED]
SETTUM SUVARNA RAJU VS. ANTHAVEDIPALEM AT ANTHARVEDI RAMA [LAWS(APH)-2023-8-99] [REFERRED TO]
RAMA GOSWAMI VS. LAKSHMI KANTA ROY AND ORS. [LAWS(CAL)-2004-7-82] [REFERRED TO]
KAPTAN VS. STATE OF RAJASTHAN AND OTHERS [LAWS(RAJ)-2018-1-411] [REFERRED TO]
CHELLATHAL VS. VEERAPPA GOUNDER [LAWS(MAD)-2006-4-276] [REFERRED TO]
Mangleshwar Singh VS. Vijay [LAWS(MPH)-2006-1-147] [REFERRED TO]
PUSHPA BAI VS. STATE OF M.P. [LAWS(MPH)-2007-6-30] [REFERRED TO]
VIJAYAMOHANAN VS. SOMASEKHARAN [LAWS(KER)-2011-3-370] [REFERRED TO]
VIJAY ANTONY VS. AUSTIN AND OTHERS [LAWS(MAD)-2018-4-1002] [REFERRED TO]
JOHNSON ASHIRWATHAM VS. P RAJAN [LAWS(MAD)-2011-9-444] [REFERRED]
ASHRUBA S/O LAXMAN DEVKAR VS. PANDURANG S/O BABURAO RAUT & ORS [LAWS(BOM)-2008-8-517] [REFERRED]
RAM GOSWAMI VS. LAKSHMI KANTA ROY [LAWS(CAL)-2004-6-39] [REFERRED TO]
VEERALAKSHMI VS. KANNAPIRAN [LAWS(MAD)-2011-7-221] [REFERRED TO]
BUDUL AHMED VS. KUTUB ALIMAZUMDAR & ORS. [LAWS(GAU)-2009-4-57] [REFERRED TO]