Referred Judgements :-

VISHNU RAMKRISHNA WANI VS. NATHU VITHAL WANI [REFERRED]
MT MANKI KAUR VS. HANSRAJ SINGH [REFERRED]

Cited Judgements :-

SURJIT KAUR AND ORS. VS. DALBARA SINGH AND ORS. [LAWS(P&H)-2015-2-52] [REFERRED TO]
RAMAUTAR VS. RAM NARESH [LAWS(MPH)-2009-2-67] [REFERRED TO]
A DHANALAKSHMI VS. M SRIDHARAN [LAWS(MAD)-2011-4-505] [REFERRED TO]
PERUMAL VS. ALAGAMMAL ALIAS PAPPATHI [LAWS(MAD)-2011-11-102] [REFERRED TO]
RAMACHANDRA MARTHANDAM VS. LINGA VIJAYAN [LAWS(MAD)-2010-4-31] [FOLLOWED ON]
NISHAMANI SINGH VS. NISHAMANI DIBYA [LAWS(ORI)-2003-2-3] [REFERRED TO]
V. KALYANASWAMY(D) BY LRS. AND ANOTHER VS. L. BAKTHAVATSALAM [LAWS(SC)-2020-7-6] [REFERRED TO]
KASI (DIED) AND OTHERS VS. SELVI AND OTHERS [LAWS(MAD)-2018-4-991] [REFERRED TO]
K S SATHYANARAYANAN VS. D YASODHA [LAWS(MAD)-2018-7-346] [REFERRED TO]
KASTHURI AMMAL VS. G SAMPATH [LAWS(MAD)-2013-2-149] [REFERRED TO]
DHANALAKSHMI VS. KARUPPUSAMY [LAWS(MAD)-2013-2-188] [REFERRED TO]
KAMALAKSHA S/O KITTANNA DEVADIGA VS. JALAJAKSHI W/O VAMANA DEVADIGA [LAWS(KER)-2018-2-42] [REFERRED TO]
P N BALAKRISHNA VS. H B BHAVANI SHANKAR [LAWS(KAR)-2009-12-37] [REFERRED TO]
SHANTI DEVI AND OTHERS VS. NIRANJAN LAL AND ANOTHER [LAWS(ALL)-2018-5-104] [REFERRED TO]
RANJIT SINGH VS. RAGHUVIR SINGH [LAWS(ALL)-2018-4-168] [REFERRED TO]
RANJIT SINGH VS. RAGHUVIR SINGH [LAWS(ALL)-2018-4-168] [REFERRED TO]
SANTOSH DUTTA VS. SURENDER KRISHAN BALI [LAWS(DLH)-2013-10-312] [REFERRED TO]
PASUPATI PAUL VS. RASH BEHARI PAUL [LAWS(CAL)-2008-3-73] [REFERRED TO]
ATMA RAM VS. STATE OF U.P. [LAWS(ALL)-2012-11-110] [REFERRED TO]
IN THE GOODS OF ANANTA KUMAR DUTTA (DECEASED), SMT BABY DEY VS. SHRI BIRENDRA KR. DUTTA & ANR [LAWS(CAL)-2009-6-72] [REFERRED TO]
DINESH KUMAR DUBEY VS. AYODHYA DUBEYLABIC [LAWS(CHH)-2018-10-171] [REFERRED TO]
BALKI, D/O LATE BUDHU VS. BALRAM, [LAWS(CHH)-2019-12-103] [REFERRED TO]
SMT. BAINABAI RAGHOJI WANKHADE VS. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA, AMRAVATI AND OTHERS [LAWS(BOM)-2018-4-237] [REFERRED TO]
MUTHINENI RAM REDDY VS. AILENI INDIRA DEVI [LAWS(APH)-2007-6-18] [REFERRED TO]
RAMESH KUMAR CHAUHAN VS. BIMLA [LAWS(DLH)-2011-4-55] [REFERRED TO]
STAR PAPER MILLS LTD VS. BEHARI LAL MADAN LAL JAIPURIA [LAWS(DLH)-2007-3-173] [REFERRED TO]
T BHEEM REDDY VS. P LAXMI BAI [LAWS(APH)-2011-12-139] [REFERRED TO]
IN RE : LALTI DEVI VS. ABC [LAWS(ALL)-2006-9-360] [REFERRED TO]
JAHAR LALL PAUL VS. ASIT KUMAR PAL [LAWS(CAL)-2013-12-18] [REFERRED TO]
GANESH KUMAR KASER VS. MATHURA BAI (DEAD) [LAWS(CHH)-2019-6-105] [REFERRED TO]
SAGAR VS. HOMBAI [LAWS(CHH)-2019-7-214] [REFERRED TO]
M. Narayanappa VS. Sri. M. Srinivasa Naidu S/o Late B.B. Naidu [LAWS(KAR)-2012-9-281] [REFERRED TO]
CAUVERY BELLIAPPA AND ORS. VS. B.B. CHENGAPPA AND ORS. [LAWS(KAR)-2015-7-85] [REFERRED TO]
HEMAVATHY VS. UDHAVUM KARANGAL [LAWS(MAD)-2015-7-339] [REFERRED TO]
LAKSHMIAMMAL VS. SAROJA [LAWS(MAD)-2014-10-317] [REFERRED TO]
KRISHNAVENI; KAVITHA; K RAMALINGAM; VANAJA VS. R VANAJA; UMAPATHY; SAMSUDEEN; KRISHNAVENI; KOWSALYA; KANDASAMY; EASWARIAMMAL; M SAMSUDEEN; P V S MARKETING; VASHINI BUSINESS MACHINES; P R G ELECTRONICS; VANAJA RAMALINGAM [LAWS(MAD)-2016-9-184] [REFERRED]
DURGI DEVI VS. KRISHAN CHAND [LAWS(HPH)-2014-9-103] [REFERRED TO]
BHAG SINGH AND ORS. VS. BACHNI DEVI AND ORS. [LAWS(HPH)-2015-9-43] [REFERRED TO]
AKHILESHWAR KUMAR PATHAK VS. THE STATE OF BIHAR [LAWS(PAT)-2015-8-134] [REFERRED]
DARSHAN SINGH AND OTHERS VS. NASIB KAUR AND OTHERS [LAWS(P&H)-2018-4-106] [REFERRED TO]
JAGDEV SINGH VS. GURDEEP SINGH [LAWS(P&H)-2019-7-380] [REFERRED TO]
GHISALAL VS. DHAPUBAI [LAWS(SC)-2011-1-31] [REFERRED TO]
KAMLA DEVI VS. MANOHARLAL [LAWS(RAJ)-2022-8-131] [REFERRED TO]
PURAN CHAND VS. THE MARKET COMMITTEE, TARAORI, TEHSIL NILOKHERI, DISTRICT KARNAL [LAWS(P&H)-2007-7-65] [REFERRED TO]
DHANI RAM VS. SHIV SINGH [LAWS(SC)-2023-10-10] [REFERRED TO]
T S PRAKASH VS. MUKUNDA A [LAWS(KAR)-2013-3-105] [REFERRED TO]
JHULLA VS. SATYANARAYAN [LAWS(CHH)-2020-9-35] [REFERRED TO]
OMKAR NATH TIWARI VS. RAMPHAL TIWARI [LAWS(CHH)-2019-6-7] [REFERRED TO]
UJAGAR DIED VS. MAHIMA [LAWS(CHH)-2019-1-250] [REFERRED TO]
SHANTI BAI, DAUGHTER OF LATE GANGA DAS VS. KARTIK DAS, SON OF RANGBAJ DAS [LAWS(CHH)-2019-3-115] [REFERRED TO]
BUDHU VS. BALRAM [LAWS(CHH)-2019-12-158] [REFERRED TO]
BABY DEY VS. SHRI BIRENDRA KR. DUTTA [LAWS(CAL)-2009-6-48] [REFERRED TO]
KRISHAN DEV BHARAL & ANR VS. STATE & ORS. [LAWS(DLH)-2017-8-10] [REFERRED TO]
GURRAM SATYASESHAAMBA VS. GURRAM KRISHNAVENAMMA [LAWS(APH)-2004-6-62] [REFERRED TO]
SREELATHA VS. SANTHA [LAWS(KER)-2021-12-115] [REFERRED TO]
KIRANBHAI DINKARRAY DAVE VS. PRAMODBHAI SHANKARLAL DAVE [LAWS(GJH)-2017-4-4] [REFERRED TO]
USHA DOGRA VS. SANTOSH KUMAR AND OTHERS [LAWS(HPH)-2013-4-182] [REFERRED]
MONA DEVI VS. AMBA DUTT SHYARMA [LAWS(HPH)-2013-9-42] [REFERRED TO]
AMRITLAL AGRAWAL VS. VISHNUKANT [LAWS(CHH)-2022-7-6] [REFERRED TO]
KASINATH PATEL VS. RADHA BAI [LAWS(APH)-2005-4-110] [REFERRED TO]
SHYAM BAHADUR SINGH VS. KAULA DEVI [LAWS(ALL)-2018-10-234] [REFERRED TO]
N. TYAGARAJU VS. A. NARAYANA AWAMY [LAWS(APH)-2013-8-75] [REFERRED TO]
SANDEEP VS. UNION OF INDIA [LAWS(DLH)-2014-5-463] [REFERRED TO]
NARAIN SINGH ETC. VS. STATE [LAWS(DLH)-2014-7-8] [REFERRED TO]
RAJENDRA PRASAD VS. JHADWAIN BAI [LAWS(CHH)-2019-12-196] [REFERRED TO]
SHIRIN BAMAN FARAMARZI VS. ZUBIN BOMAN FARAMARZI & SHAHIN BEHROOZ KERMANI [LAWS(BOM)-2017-3-71] [REFERRED TO]
GHONDUL DAS VS. CHATUR DAS [LAWS(CHH)-2019-9-133] [REFERRED TO]
RAJENDRA NATH GHOSH VS. SADHANA BALA BANERJEE [LAWS(CAL)-2003-8-19] [REFERRED TO]
R K AGGARWAL & ANR VS. STATE OF DELHI & ORS [LAWS(DLH)-2018-4-278] [REFERRED TO]
PARIMALAM VS. P. MOHANRAJ [LAWS(MAD)-2016-11-146] [REFERRED TO]
MUNIAMMAL VS. ANNADURAI [LAWS(MAD)-2008-7-182] [REFERRED TO]
VALLIAMMAL VS. LAKSHIAMMAL [LAWS(MAD)-2009-1-270] [REFERRED TO]
K R SETHUPATHY VS. PARVATHY [LAWS(MAD)-2018-9-337] [REFERRED TO]
CHANDRAKANTA JAISWAL VS. LEELA BAI AND OTHERS [LAWS(MPH)-2007-6-56] [REFERRED TO]
SATBIR SINGH VS. FINANCIAL COMMISSIONER [LAWS(DLH)-2019-3-74] [REFERRED TO]
GAURAV SINGH VS. GENERAL PUBLIC AND ORS. [LAWS(PAT)-2016-2-46] [REFERRED TO]
MAHILA RAMSHRIBAI VS. MAHILA INDRA BAI [LAWS(MPH)-2013-7-142] [REFERRED TO]
OM PARKASH VS. MAN SINGH [LAWS(P&H)-2007-8-78] [REFERRED TO]
SHER SINGH VS. MAN [LAWS(P&H)-2004-1-81] [REFERRED TO]
KARTAR KAUR VS. CHHINDER SINGH [LAWS(P&H)-2004-1-127] [REFERRED]
DAVINDERJIT KASHYAP VS. BHUPINDERJIT KASYHAP [LAWS(P&H)-2011-2-64] [REFERRED TO]
P.SANJEEVA REDDY VS. P.LAKSHMI DEVI [LAWS(TLNG)-2022-8-92] [REFERRED TO]
VENKATA SURYANARAYANA RAJU AND OTHERS VS. P. RAMA DEVI AND OTHERS [LAWS(APH)-2018-1-50] [REFERRED TO]
DATTATRAY NARAYAN AHER VS. BHASKAR NARAYAN AHER [LAWS(BOM)-2010-8-58] [REFERRED TO]
RAJINDER KUMAR GUPTA VS. STATE [LAWS(DLH)-2011-3-46] [REFERRED TO]
KULDEEP KAUR VS. STATE [LAWS(DLH)-2010-12-242] [REFERRED TO]
ARUN KUMAR SHARMA VS. ASHOK KUMAR SHARMA [LAWS(DLH)-2007-3-96] [REFERRED TO]
BEHARILAL MADANLAL JAIPURIA VS. STAR PAPERS MILLS LTD [LAWS(DLH)-2012-5-506] [REFERRED TO]
HEMLAL VS. BUDU DEAD [LAWS(CHH)-2019-9-100] [REFERRED TO]
SHOBHANA SAHADEV SHAH, OCCUPATION: BUSINESS, AGE: RELIGION: JAIN OF BOMBAY INDIAN INHABITANT RESIDING AT C VS. SANGEETA PORBANDERWALA, A U.S. CITIZEN OF INDIAN ORIGIN, HAVING HER ADDRESS AT 162 [LAWS(BOM)-2017-2-113] [REFERRED TO]
MEENAKSHI AMMA VS. MADHAVI AMMA [LAWS(KER)-2017-3-8] [REFERRED TO]
NAND KISHORE VS. MUNNI DEVI [LAWS(ALL)-2007-4-46] [REFERRED TO]
ROOPACHERA TEA CO.LTD. VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-9-119] [REFERRED TO(PARA 19)]
LOKDEEP ROY VS. NIHAR KUMAR ROY [LAWS(CAL)-2015-5-7] [REFERRED TO]
MANTORA BAI VS. GANESHIYA BAI [LAWS(CHH)-2019-9-128] [REFERRED TO]
DEVLAL VS. DAYAVATI [LAWS(CHH)-2020-2-40] [REFERRED TO]
SHIVNARAYAN GUPTA VS. VYASNARAYAN GUPTA [LAWS(CHH)-2021-3-47] [REFERRED TO]
SUSHILA YADAV VS. YADVENDRA SINGH YADAV [LAWS(MPH)-2013-10-97] [REFERRED TO]
DAWARIKI VS. BANTO [LAWS(P&H)-2022-7-241] [REFERRED TO]
S.SENTHILKUMAR VS. A.R.VENKIDUSAMY [LAWS(MAD)-2019-6-244] [REFERRED TO]
P. R. PADMANABAN VS. GOVINDAMMAL [LAWS(MAD)-2019-7-96] [REFERRED TO]
DIDAR SINGH (DECEASED THROUGH L RS ) VS. GRAM PANCHAYAT OF VILLAGE [LAWS(P&H)-2018-5-143] [REFERRED TO]
SHAMSHER SINGH AND OTHERS VS. KULWANT SINGH [LAWS(P&H)-2014-9-223] [REFERRED TO]
SHYAMAL MAJUMDER VS. MANJU RANI PAL [LAWS(TRIP)-2022-4-47] [REFERRED TO]
GOPAL SWAROOP VS. KRISHNA MURARI MANGAL [LAWS(SC)-2010-11-56] [REFERRED TO]
BENGA BEHERA VS. BRAJA KISHORE NANDA [LAWS(SC)-2007-5-163] [REFERRED TO]
SIRI KISHAN VS. SANWAL [LAWS(P&H)-2004-1-13] [REFERRED TO]
SUBE SINGH VS. BISHAN SINGH [LAWS(P&H)-2007-9-61] [REFERRED TO]
DHANPAT VS. SHEO RAM (DECEASED) [LAWS(SC)-2020-3-85] [REFERRED TO]
SOM DUTT AND ANOTHER VS. PADAM CHAND AND OTHERS [LAWS(HPH)-2013-5-115] [REFERRED TO]
DEVASSYKUTTY VS. VISALAKSHY AMMA [LAWS(KER)-2010-6-1] [REFERRED TO]
SUJATA KOHLI VS. STATE [LAWS(DLH)-2019-4-242] [REFERRED TO]
SARASAMMA AND ORS. VS. G. PANDURANGAN AND ORS. [LAWS(MAD)-2016-3-208] [REFERRED TO]
RAYAKKAL (DECEASED) AND OTHERS VS. N. RAMASAMY AND OTHERS [LAWS(MAD)-2017-12-128] [REFERRED TO]
THIYAGARAJAN VS. MUTHUSAMY GOUNDER [LAWS(MAD)-2013-2-147] [REFERRED TO]
VEERABHADRAYYA AND ANOTHER VS. MYTRA BAI W/O RACHAYYA MAI LIKARJ UNMATH [LAWS(KAR)-2017-3-220] [REFERRED TO]
DEEPENDRA SINGH ALIAS DEEPAK PARIHAR VS. SHAKUNTALA PAL [LAWS(MPH)-2007-9-8] [REFERRED TO]
RAVINDRAN P R VS. LAKSHMI [LAWS(KER)-2018-8-227] [REFERRED TO]
SULOCHANA DEVI @ MUNNI DEVI VS. VIRENDRA SINGH PUNDIR [LAWS(UTN)-2019-8-195] [REFERRED TO]
YUMNAM ONGBI TAMPHA VS. YUMNAM JOYKUMAR SINGH [LAWS(SC)-2009-3-52] [REFERRED TO]
M.B. RAMESH VS. K.M. VEERAJE [LAWS(SC)-2013-5-13] [REFERRED TO]
Bhoomraj VS. Kiran Bai [LAWS(MPH)-2009-8-142] [REFERRED TO]
MAHAVEERDAS SHASTRI VS. SADGURU SEVA SANGH [LAWS(MPH)-2003-7-54] [REFERRED TO]
PREMVATI AND OTHERS VS. VASU DEV [LAWS(HPH)-2016-11-113] [REFERRED TO]
GOPAL MANJHI VS. STATE OF JHARKHAND [LAWS(JHAR)-2014-2-37] [REFERRED TO]
SAROJINI VS. ARUNAGIRI [LAWS(MAD)-2014-11-190] [REFERRED TO]
NACHIAMMAL VS. KUPPULAKSHMI [LAWS(MAD)-2012-10-210] [REFERRED TO]
DHANALAKSHMI AND ORS. VS. MOHANAMURALI AND ORS. [LAWS(MAD)-2015-4-156] [REFERRED TO]
SARASWATHI VS. M. MARUTHACHALAM [LAWS(MAD)-2016-10-69] [REFERRED TO]
RENU JAIN AND OTHERS VS. KAMLA VATI JAIN AND OTEHRS [LAWS(DLH)-2019-5-65] [REFERRED TO]
ASHOK BHATIA VS. STATE [LAWS(DLH)-2023-3-10] [REFERRED TO]
PRADUMN SINGH VS. SHIV RAJ SINGH [LAWS(MPH)-2013-7-225] [REFERRED TO]
MAKHAN RAM ALIAS MAKHAN SINGH VS. UJAGAR RAM [LAWS(P&H)-2005-10-32] [REFERRED TO]
KASHMIR SINGH VS. GURMEJ SINGH [LAWS(P&H)-2007-7-73] [REFERRED TO]
JAMUNA DEVI VS. SARBATI DEVI [LAWS(P&H)-2004-1-58] [REFERRED TO]
C.KUMARASAMY VS. P.THAMAYANTHI [LAWS(MAD)-2019-5-193] [REFERRED TO]
ERIC PAZO VS. JORGAY NAMKA [LAWS(SIK)-2023-5-19] [REFERRED TO]
ASHUTOSH SAMANTA (D) BY LRS. VS. SM. RANJAN BALA DASI [LAWS(SC)-2023-3-34] [REFERRED TO]
PITAMBER SINGH VS. RATTU SINGHLABIC [LAWS(CHH)-2018-10-131] [REFERRED TO]
HORILAL VS. JUNGLU [LAWS(CHH)-2012-5-30] [REFERRED TO]
ASIATIC OXYGEN LTD. VS. BIHAR AIR PRODUCTS LTD. [LAWS(CAL)-2009-2-113] [REFERRED TO]
CHENGTI BAI VS. SHIV RATAN [LAWS(CHH)-2019-12-212] [REFERRED TO]
GHANSHYAM S/O BANSHIDHAR VS. DEEPAK KUMAR PATNAYAK, SON OF MANOHAR PATNAYAK [LAWS(CHH)-2019-3-93] [REFERRED TO]
CHATRAPAL S/O BABAN VS. RAMCHARAN S/O JAGARRAM [LAWS(CHH)-2019-7-43] [REFERRED TO]
OMKAR PRASAD VS. BHOODHAR PRASAD [LAWS(CHH)-2006-8-21] [REFERRED TO]
RAJESH SHARMA VS. KRISHAN KUMAR SHARMA [LAWS(DLH)-2007-7-128] [REFERRED TO]
SURINDER PAL SINGH VS. DALJIT SINGH [LAWS(DLH)-2007-8-165] [REFERRED TO]
STANISLAUS F REGO VS. MARGARET BENJAMIN ABRAHAM [LAWS(BOM)-2017-10-125] [REFERRED TO]
BANDLAMURI VENKATESWARA VS. JANIKAMMA [LAWS(APH)-2005-2-64] [REFERRED TO]
SHEIKH ANIS AHMAD VS. STATE [LAWS(DLH)-2011-3-328] [REFERRED TO]
MRINALINI DEB BARMA VS. UPAMA DEB BARMA [LAWS(GAU)-2007-11-19] [REFERRED TO]
STATE OF MANIPUR VS. SOUKHOJAM HAOKIP [LAWS(GAU)-2011-8-31] [REFERRED TO]
IN RE: LATE CHUNNI LAL CHAURASIA MUNNI LAL CHAURASIA SON OF LATE PANCHAM LAL CHAURASIA; IN RE: CHUNNI LAL CHAURASIA VS. STATE [LAWS(ALL)-2007-11-222] [REFERRED]
PUSHPA KEJRIWAL VS. SRI OM PRAKASH KEJRIWAL [LAWS(CAL)-2023-2-101] [REFERRED TO]
KIRITBHAI MELABHAI TADVI VS. NARMADASHANKAR PREMJIBHAI DAVE [LAWS(GJH)-2013-4-6] [REFERRED TO]
SITA KASHYAP VS. HARBANS KASHYAP AND ORS. [LAWS(DLH)-2015-12-47] [REFERRED TO]
MAHRAJ SINGH VS. RAGHUVIR SINGH [LAWS(CHH)-2020-1-56] [REFERRED TO]
KISHAN SINGH VS. JAWAHAR SINGH AND OTHERS [LAWS(HPH)-2012-12-140] [REFERRED TO]
LEELA AND OTHERS VS. VASU AND OTHERS [LAWS(KER)-2018-2-312] [REFERRED TO]
B. Ramesh, S/o. Anatha Bhatta VS. Smt. Lalitha, W/o. Vasanth, Smt. Gayatri, W/o. Mohan and Sri. Kaushik, S/o. Sri. B. Ramesh [LAWS(KAR)-2010-9-122] [REFERRED TO]
P.N. Balakrishna S/o late Sri. Nagappa Gowda and others VS. Sri. H.B. Bhavani Shankar S/o late Shri. H. Bojappa, Sri P.N. Ramakrishna S/o late Sri. Nagappa Gowda, Smt. P.N. Suguna W/o Sri H.B Bhavani Shankar and Smt. P.N. Sunanda W/o Sri. P.P. E [LAWS(KAR)-2009-12-124] [REFERRED TO]
JAYESHBHAI CHANDRAKANTBHAI PATEL VS. PRITIBEN [LAWS(GJH)-2019-7-99] [REFERRED TO]
SAVITRI VS. ADIVEPPA [LAWS(KAR)-2022-4-194] [REFERRED TO]
RAMKALI VS. MURITKUMARI [LAWS(MPH)-2022-7-70] [REFERRED TO]
GEETA TANDON VS. DR. SUNIL GOMBER [LAWS(DLH)-2023-4-145] [REFERRED TO]
A MANONMANI VS. A SIVASUBRAMANIAN [LAWS(MAD)-2004-7-67] [REFERRED TO]
JASWINDER KAUR VS. MALKIAT SINGH [LAWS(P&H)-2012-3-41] [REFERRED TO]
GOVINDARAJA NAIDU VS. MEENATCHI SUNDARAM [LAWS(MAD)-2007-4-217] [REFERRED TO]
RAJA RAM AND ORS. VS. SUNDER AND ORS. [LAWS(P&H)-2016-3-77] [REFERRED TO]
PRABHKUMARI VS. S. MOHANRAJAN [LAWS(KER)-2021-6-84] [REFERRED TO]
VASANTHI RAJAN VS. ANU [LAWS(KER)-2022-11-407] [REFERRED TO]
K P UTHIRASAMY VS. V JANAKI [LAWS(MAD)-2011-2-214] [REFERRED TO]
KOTHAI AMMAL VS. S KADIRESAN [LAWS(MAD)-2010-1-707] [REFERRED]
RAVICHANDRAN VS. THULASIAMMAL [LAWS(MAD)-2019-4-510] [REFERRED TO]
SUSHILA YADAV VS. YADVENDRA SINGH YADAV [LAWS(MPH)-2013-4-139] [REFERRED TO]
JOHNSON VS. ANNIE [LAWS(KER)-2019-8-137] [REFERRED TO]
B RAMESH VS. LALITHA [LAWS(KAR)-2010-9-18] [REFERRED TO]
G JAYASHANKARAIAH ALIAS JAYASHANKAR VS. T N GANGADHARIAH [LAWS(KAR)-2006-1-21] [REFERRED TO]
PRANATI GHOSH VS. ANIL KUMAR GHOSH [LAWS(CAL)-2022-9-131] [REFERRED TO]
PEELAK RAM GOEL (DIED)AND OTHERS VS. JAYSU, S/O CHHATLAL [LAWS(CHH)-2020-1-124] [REFERRED TO]
ARVIND BHAURAO VS. INDIRABAI BALKRISHNA GANGASHETTIWAR [LAWS(BOM)-2008-4-108] [REFERRED TO]
SURINDER KUMAR GROVER VS. STATE [LAWS(DLH)-2011-1-54] [REFERRED TO]
P D NAVGHARE VS. S D CHACHAD [LAWS(BOM)-2010-10-148] [REFERRED TO]
CHEEDELLA RADHAKRISHNA SHARMA AND ORS. VS. RADHAKRISHNAMURTHY AND ORS. [LAWS(APH)-2014-9-176] [REFERRED TO]
MAYA DEVI VS. RAFEEQA KHATOON [LAWS(DLH)-2015-2-437] [REFERRED TO]
JAGDISH PRASAD VS. STATE [LAWS(DLH)-2015-3-5] [REFERRED TO]
LAXMI PRASAD JAISWAL VS. DINESH PRAKASH NIGAM AND OTHERS [LAWS(ALL)-2018-5-156] [REFERRED TO]
SHIV NARAYAN VS. JAIMANGAL [LAWS(CHH)-2018-9-126] [REFERRED TO]
SURESHKUMAR SHANKARLAL MIGLANI AND ANOTHER VS. DAVINDARKUMAR CHAMANLAL BATRA AND OTHERS [LAWS(BOM)-2018-7-264] [REFERRED TO]
JAGDISH CHAND SHARMA VS. NARAIN SINGH SAINI AND ORS. [LAWS(SC)-2015-5-2] [REFERRED TO]
BHUSHAN STEEL AND STRIPS LTD VS. BHARTIYA LOHA UDYOG P LTD [LAWS(DLH)-2010-2-144] [REFERRED TO]
MOHINDER SINGH BHATIA VS. STATE [LAWS(DLH)-2007-5-287] [REFERRED TO]
CHIEF SECRETARY VS. NAOREM ONGBI RASHMANI DEVI [LAWS(GAU)-2012-6-64] [REFERRED TO]
T. RAMESH AND OTHERS VS. LAXMAMMA AND OTHERS [LAWS(APH)-2017-6-59] [REFERRED TO]
GOODS OF LATE KM. PRITI LATA MUKHERJEE VS. SHAILENDRA NATH MUKHERJEE [LAWS(ALL)-2020-10-119] [REFERRED TO]
BHAGOBAI VS. HUMAN SATNAMI [LAWS(CHH)-2020-2-44] [REFERRED TO]
PEELAK RAM GOEL VS. JAYSU [LAWS(CHH)-2020-1-160] [REFERRED TO]
NAVAL RAGHUNATH ADSUL VS. DEEPAK RAGHUNATH ADSUL [LAWS(BOM)-2019-8-50] [REFERRED TO]
KANCHHI LAL KALYAN VS. BHAGWAN DEI [LAWS(ALL)-2008-2-13] [REFERRED TO]
SUBHASH CHURAN LAW & ORS VS. TRIPTI LAW [LAWS(CAL)-2017-2-32] [REFERRED TO]
GOODS OF LATE HIRA LAL VS. STATE [LAWS(ALL)-2008-1-224] [REFERRED TO]
KULDEEP SAHU VS. ANITA JAIN [LAWS(CHH)-2022-6-2] [REFERRED TO]
N.MANNAMMAL VS. R.PARTHASARATHY [LAWS(MAD)-2021-11-185] [REFERRED TO]
PALANISWAMI VS. RAMAYAMMAL [LAWS(MAD)-2006-9-189] [REFERRED TO]
DEVAYAMMAL VS. POOSAPPAN [LAWS(MAD)-2019-11-993] [REFERRED TO]
T V VISWANATHAN, T V SIVANATH, T V SARADHA VS. M K NAGASAMY [LAWS(MAD)-2011-10-263] [REFERRED]
RAM NANDAN SINGH AND ORS. VS. RAM KISHORE SINGH AND ORS. [LAWS(PAT)-2015-10-62] [REFERRED TO]
KANHAIYALAL VS. NANAGRAM [LAWS(RAJ)-2009-2-220] [REFERRED]
BALASUNDARAM VS. RUKMANI AMMAL AND ORS. [LAWS(MAD)-2015-9-148] [REFERRED TO]
VALLIAMMAL VS. SOKKAMMAL [LAWS(MAD)-2012-3-326] [REFERRED TO]
SUBRAMANIAM VS. SIVAGANGAI [LAWS(MAD)-2013-12-83] [REFERRED TO]
SURENDER KUMAR VS. SUBHASH CHANDER AND ORS. [LAWS(P&H)-2015-12-197] [REFERRED TO]
N GOVINDARAJAN VS. N LEELAVATHY [LAWS(MAD)-2011-7-110] [REFERRED TO]
LAKSHMI VS. KUPPULAKSHMI [LAWS(MAD)-2012-10-95] [REFERRED TO]
DALJIT SINGH VS. SUKHWINDER SINGH [LAWS(P&H)-2005-7-11] [REFERRED TO]
HARPAL SINGH VS. JAGDISH SINGH [LAWS(P&H)-2005-8-36] [REFERRED TO]
MEENA PRADHAN VS. KAMLA PRADHAN [LAWS(SC)-2023-9-54] [REFERRED TO]
HARI RAM VS. JAMUNA [LAWS(ALL)-2014-4-38] [REFERRED TO]
SASANKA SEKHAR MAITY VS. DULAL KUMAR MAITY [LAWS(CAL)-2005-2-23] [REFERRED TO]
TRILOK KUMAR KAPUR & ORS VS. ISH KAPUR & ORS [LAWS(DLH)-2018-10-270] [REFERRED TO]
KANTILAL CHHOTALAL PATEL VS. MADHUBEN KANUBHAI PATEL [LAWS(BOM)-2022-3-68] [REFERRED TO]
NARMADA SON OF RAMESAR VS. RAMPRASAD SON OF KANSHI [LAWS(CHH)-2018-11-28] [REFERRED TO]
GOPAL PRASAD, S/O JHIT RAM VS. LAXMIN BAI, D/O CHHANNU LAL [LAWS(CHH)-2019-12-30] [REFERRED TO]
VISHNU RAM VS. STATE OF CHHATTISGARH [LAWS(CHH)-2019-8-62] [REFERRED TO]
GANESH RAM VS. DHANNULAL [LAWS(CHH)-2006-7-36] [REFERRED TO]
SURAJ PRAKASH SINGH VS. KAMLESH PRAKASH [LAWS(DLH)-2011-2-316] [REFERRED TO]
S.NARAYANASWAMY VS. NIMMALA APPANNA S/O.PEDDANNA [LAWS(APH)-2013-8-2] [REFERRED TO]
SOHAN LAL VS. THAKUR DASS [LAWS(HPH)-2019-7-81] [REFERRED TO]
P.A. VENUGOPALAN VS. P.A. GOURI [LAWS(KER)-2014-3-92] [REFERRED TO]
K.L. SHIVANANJA MURTHY VS. K.R. RAJAMMA AND ORS. [LAWS(KAR)-2014-12-326] [REFERRED TO]
KALYANI GHOSH VS. GAYATRI GHOSH [LAWS(CAL)-2023-3-43] [REFERRED TO]
BAHARTIN BAI VS. JAGANNATH [LAWS(CHH)-2021-7-55] [REFERRED TO]
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JITENDRA NATH GUPTA VS. RAM NARAIN GUPTA [LAWS(ALL)-2008-5-3] [REFERRED TO]
V.BASKARAN VS. MANJULA [LAWS(MAD)-2013-3-177] [REFERRED TO]
GOPAL VS. NATARAJAN [LAWS(MAD)-2016-3-319] [REFERRED]
VIJAYARAJAN VS. C.RADHA [LAWS(KER)-2016-2-176] [REFERRED TO]
ASHOK KUMAR PATI VS. STATE OF ODISHA [LAWS(ORI)-2021-2-33] [REFERRED TO]
SOMA DEVI VS. MAST RAM [LAWS(HPH)-2016-11-156] [REFERRED TO]
NARENDRA KUMARI VS. SHANTA KOTHARI [LAWS(RAJ)-2014-3-238] [REFERRED TO]
PREMLATA BAI VS. GANI MOHAMMED [LAWS(RAJ)-2013-7-101] [REFERRED TO]
RUR SINGH VS. BACHAN KAUR [LAWS(SC)-2009-2-199] [REFERRED TO]
MOHINDER SINGH AND ORS. VS. PARAMJIT SINGH AND ORS. [LAWS(P&H)-2016-3-73] [REFERRED TO]
MOHINDER KAUR VS. SMT. KULDEEP KAUR AND ANR. [LAWS(P&H)-2010-10-232] [REFERRED TO]
MOTURU NALINI KANTH VS. GAINEDI KALIPRASAD [LAWS(SC)-2023-11-28] [REFERRED TO]
KARTAR KAUR VS. KEWAL SINGH [LAWS(P&H)-2009-9-82] [REFERRED TO]
N.C.MOHANDAS VS. N.C.ARAVINDAKSHAN [LAWS(KER)-2023-10-123] [REFERRED TO]
RAJ KUMARI VS. SURINDER PAL SHARMA [LAWS(SC)-2019-12-108] [REFERRED TO]