Cited Judgements :-

HOTEL BANDRA INTERNATIONAL PRIVATE LIMITED VS. BRIJ MEHRA [LAWS(BOM)-2003-3-33] [REFERRED TO]
GUNARAM LILHARE VS. SANTRAM VERMA [LAWS(CHH)-2011-12-27] [REFERRED TO]
PIYUSH NARENDRABHAI PATEL VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-4-209] [REFERRED TO]
VINOD KUMAR VERMA VS. RANJEET SINGH RATHORE [LAWS(HPH)-2016-5-181] [REFERRED TO]
M/S SRIRAM TRADERS VS. M/S ABHISHEK TRADERS [LAWS(HPH)-2018-12-131] [REFERRED TO]
HARPAL SINGH VS. LAJWANTI [LAWS(HPH)-2017-10-107] [REFERRED TO]
SUBHASH ARORA VS. PAL INFRASTRUCTURE & DEVELOPERS PRIVATE LTD [LAWS(P&H)-2015-2-605] [REFERRED TO]
ARVINDER SINGH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2012-4-35] [REFERRED TO]
DHIRAJ SINGH VS. SARDAR SINGH [LAWS(MPH)-2009-8-124] [REFERRED TO]
HEMANT KUMAR VS. SHER SINGH [LAWS(HPH)-2018-9-131] [REFERRED TO]
SHREEJI ENTERPRISE VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-556] [REFERRED TO]
SONAM FINANCE LEASE CO PVT LTD VS. VASANTSINGH SHANKAR NARAYANSINGH [LAWS(BOM)-2008-3-86] [REFERRED TO]
ISHWAR KUMAR AGRAWAL VS. LEELAWATI SONI [LAWS(CHH)-2014-5-13] [REFERRED TO]
ASEEM SHABANALI MERCHANT VS. BRIJ MEHRA [LAWS(BOM)-2003-8-15] [REFERRED TO]
NARENDRA KUMAWAT VS. RANJEET [LAWS(MPH)-2016-7-46] [REFERRED TO]
VIJAY SINGH VS. SURENDRA SINGH [LAWS(MPH)-2010-2-54] [REFERRED TO]
SURESH SUBBA VS. UDAI SARKAR [LAWS(SIK)-2009-4-4] [REFERRED TO]
DOSHI DEVELOPERS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-8-210] [REFERRED TO]
BALCHANDRA VS. ISHWAR GOUDA [LAWS(KAR)-2023-6-1260] [REFERRED TO]
RAHUL BAR VS. ONENESS CHIT FUNDS PVT.LTD. [LAWS(KAR)-2023-3-281] [REFERRED TO]
POOJA SHARMA VS. SURESH KUMAR [LAWS(HPH)-2019-1-22] [REFERRED TO]
UMA DUTT VS. PAWAN KUMAR THAKUR [LAWS(HPH)-2017-12-151] [REFERRED TO]
HDFC BANK LTD. VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-63] [REFERRED TO]
HARSHADBHAI DEVKARANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-101] [REFERRED TO]
ANKUR ARUNRAO PAWALE VS. RITABEN RAMESHBHAI BHATT [LAWS(GJH)-2013-5-103] [REFERRED TO]
HARISINH BHAGWATSINH SARVAIYA VS. STATE OF GUJARAT [LAWS(GJH)-2013-7-19] [REFERRED TO]
ABHAY KALE VS. OM NARAYAN SINGH @ MUNNA SINGH [LAWS(CHH)-2019-2-189] [REFERRED TO]
NIRMAL SINGH VS. DAWARKA NATH SHARMA [LAWS(P&H)-2015-10-516] [REFERRED TO]
VINOD KUMAR VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2015-2-833] [REFERRED]
MOHINI KAUL VS. STATE [LAWS(DLH)-2011-7-432] [REFERRED TO]
UMESH S/O RATTILAL CHOUHAN VS. NAYAK S/O GADADHAR NAYAK [LAWS(CHH)-2019-2-4] [REFERRED TO]
RIGHT SERVICES RATLAM VS. CHHOTU BHAIYA ROAD LINES [LAWS(MPH)-2003-2-51] [REFERRED TO]
DOLE RAJ THAKUR VS. PANKAJ PRASHAR [LAWS(HPH)-2018-1-82] [REFERRED TO]
SANTOSH KUMAR KEYAL VS. DURGA DUTTA BISWANATH [LAWS(GAU)-2013-7-39] [REFERRED TO]
BABULAL KHANDELWAL VS. LILADHAR [LAWS(MPH)-2009-11-16] [REFERRED TO]
BRIJESHKUMAR KIRITKUMAR MEHTA VS. STATE OF GUJARAT [LAWS(GJH)-2014-4-76] [REFERRED TO]
DINESH AMRUTBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2010-3-78] [REFERRED TO]
UNION OF INDIA VS. ZAMSAWMTUANGA [LAWS(GAU)-2022-7-42] [REFERRED TO]
MOHD. IRFAN QURESHI VS. NAYEEM KHAN [LAWS(MPH)-2022-4-90] [REFERRED TO]
CHARANJEET SINGH VS. SHAKUNTALA DEVI [LAWS(UTN)-2017-11-93] [REFERRED TO]
MANJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2006-4-188] [REFERRED TO]
S S YADAV VS. MUNISH SHARDA AND ORS [LAWS(P&H)-2014-10-235] [REFERRED]
M/S STL GLOBAL LIMITED VS. M/S DIVYANSHU KNIT FEB [LAWS(P&H)-2016-3-533] [REFERRED TO]
PRAMOD KUMAR JAIN VS. STATE OF NCT OF DELHI [LAWS(DLH)-2017-5-75] [REFERRED TO]
JAI KUMAR SAO VS. OM NARAYAN SINGH @ MUNNA SINGH [LAWS(CHH)-2019-2-187] [REFERRED TO]
SIDDIVINAYAK CO-OP CREDIT SOCIETY LTD VS. SHIVAMOGGI [LAWS(KAR)-2023-3-192] [REFERRED TO]
RATI RAM VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-4-92] [REFERRED TO]
BAL KRISHAN RAWAT VS. PYARE LAL NEPTA [LAWS(HPH)-2018-1-171] [REFERRED TO]
AURANGABAD PEOPLES COOPERATIVE BANK LTD VS. RAMDAS MARUTI KURADE [LAWS(BOM)-2011-12-28] [REFERRED TO]
HITESH RASIKLAL SHAH VS. MAHAVIR GHEVARCHAD CHOPRA & 1 [LAWS(GJH)-2015-9-171] [REFERRED]
ASPIRE HOME FINANCE CORPORATION LTD. VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-113] [REFERRED TO]
YASHWANT SINGH VS. PYARELAL UIKEY [LAWS(MPH)-2009-10-4] [REFERRED TO]
PRINT LINKS INDIA VS. KIRAN PAPER CONVERTORS AND MERCHANTS [LAWS(P&H)-2007-5-14] [REFERRED TO]
SARDAR SINGH VS. GIAN CHAND [LAWS(P&H)-2015-9-496] [REFERRED TO]
PRINCE ELECTRONICS VS. NAKLI RAM [LAWS(P&H)-2016-5-366] [REFERRED TO]
SREE LAKSHMI SAI SREE FINANCE VS. STATE OF A.P. [LAWS(APH)-2022-2-25] [REFERRED TO]
MOHMAD FARUQ GULAM MOHMADKHAN VS. STATE OF GUJARAT [LAWS(GJH)-2013-2-263] [REFERRED TO]
SHRI RAM TRANSPORT FINANCE COMPANY LTD VS. MANJU DEVI [LAWS(HPH)-2020-2-42] [REFERRED TO]
BAL KRISHAN RAWAT VS. PYARE LAL NEPTA [LAWS(HPH)-2018-1-30] [REFERRED TO]
SURESH KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2018-10-25] [REFERRED TO]
CHIRAG COMBINES VS. MAHESH CHHABRA [LAWS(CHH)-2021-8-78] [REFERRED TO]
SHREE STEELS VS. SHREE STEELS [LAWS(CHH)-2021-11-101] [REFERRED TO]
RIT ENTERPRISES VS. SHAKUNTALA TIWARI [LAWS(CHH)-2020-2-26] [REFERRED TO]
PANKAJ PREMJI DEDHIA VS. JAYANT PAPER MILLS LTD [LAWS(BOM)-2009-2-80] [REFERRED TO]
PANCHMUKHI TILES AND SANITARY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-10-41] [REFERRED TO]
MERCHANT ALIAS SOMJI AGRO INDUSTRIES AND INVESTMENT PRIVATE LIMITED VS. BRIJ MEHRA [LAWS(BOM)-2003-8-6] [REFERRED TO]
HOTEL BANDRA INTERNATIONAL P LTD VS. BRIJ MEHRA [LAWS(BOM)-2003-8-8] [REFERRED TO]
INDIA FINTRADE LTD VS. CHERRY FASHIONS LTD [LAWS(BOM)-2009-4-141] [REFERRED TO]
TERNA SHETKARI SAHAKARI SAKHAR KARKHANA LTD VS. ANANT LAXMAN GHOGRE [LAWS(BOM)-2011-4-113] [REFERRED TO]
SURESH KUMAR VS. DEV RAJ [LAWS(HPH)-2019-11-206] [REFERRED TO]
DOLE RAJ THAKUR VS. JAGDISH SHISHODIA [LAWS(HPH)-2018-1-29] [REFERRED TO]
H.B. Lalwani VS. G.S. Raikwar [LAWS(MPH)-2006-8-91] [REFERRED TO]
HI TECH SATLUJ PVT LTD VS. NORTH STAR CABLE Q DATA COM PVT LTD [LAWS(HPH)-2019-4-10] [REFERRED TO]
GUPTA HARDWARE PRIVATE LTD. VS. R.B. ENGINEERING AND COMPANY [LAWS(GAU)-2023-9-27] [REFERRED TO]
OMPRAKASH JALAN VS. LAXMINARAYAN OMPRAKASH PROP OMPRAKASH FAMILY TRUST [LAWS(GJH)-2007-3-188] [REFERRED TO]
RAJARAM NANDA VS. VINAY RANJAN MISHRA [LAWS(MPH)-2015-6-39] [REFERRED TO]