Referred Judgements :-

MAHADEO NATHUJI PATIL V. SURAJBAI KHUSHAL CHAND LAKKAD AND ORS. [REFERRED]
M.K. VENKATACHARI AND ORS. V. I.A.R. ARUNACHALAM PILLAI AND ORS. [REFERRED]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED]

Cited Judgements :-

RAMESH CHAND ARDAWATIYA VS. ANIL PANJWANI [LAWS(SC)-2003-5-21] [REFERRED]
HUVAPPA IRAPPA BALLARI VS. BASAVA [LAWS(SC)-2005-3-166] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
KODURAM VS. KARTIK DAS [LAWS(CHH)-2013-10-26] [REFERRED TO]
M.SANKAR NADAR VS. DEVA KRISHNAN [LAWS(MAD)-2017-1-7] [REFERRED TO]
T.K. ARUN VS. EZHALIVEERAPPAN [LAWS(MAD)-2014-3-77] [REFERRED TO]
INDRANI VS. A.P.MADHAN [LAWS(MAD)-2012-11-234] [REFERRED TO]
C. SUBRAMANIAM VS. A. RAMACHANDRAN [LAWS(MAD)-2012-3-446] [REFERRED TO]
MOHAMMAD ANWAR VS. SHABBIR AHMAD [LAWS(ALL)-2013-4-157] [REFERRED TO]
OM PRAKASH VS. BAIJNATH SINGH [LAWS(ALL)-2013-2-146] [REFERRED TO]
BASAPPA GACHCHI (SINCE DEAD) BY L.RS AND OTHERS VS. RABKAVI BANAHATTI CITY MUNICIPAL COUNCIL, JAMKHANDI TALUK, BAGALKOT DISTRICT [LAWS(KAR)-2017-4-21] [REFERRED TO]
AMANAT HUSSAIN VS. MUSSTT SAHIDA BEGUM [LAWS(GAU)-2018-9-81] [REFERRED TO]
MADHAB MEDHI VS. STATE OF ASSAM [LAWS(GAU)-2005-4-23] [REFERRED TO]
MOHAMMED MASTHAN VS. ABDUL REHMAN [LAWS(APH)-2007-4-20] [REFERRED TO]
SANTOSH VS. CHUNNA [LAWS(MPH)-2015-3-199] [REFERRED TO]
PAPPAMMAL (DIED) & OTHERS VS. SAROJINI & ANOTHER [LAWS(MAD)-2010-1-453] [REFERRED]
ANITA JAIN VS. DILIP KUMAR [LAWS(MPH)-2017-11-187] [REFERRED TO]
S S KAPOOR VS. SANJAY [LAWS(ALL)-2009-8-54] [REFERRED TO]
SADASHIV CHANDER BHAMGARE VS. EKNATH PANDHARINATH NANGUDE [LAWS(BOM)-2004-4-224] [REFERRED]
KHODAJI MANGAJI THAKORE VS. LEGAL HEIRS OF DECEASED VIRAMBHAI UKABHAI BHARVAD [LAWS(GJH)-2018-9-344] [REFERRED TO]
JITENDRAKUMAR NANJIBHAI MISTRYSINCE VS. PATEL KANTILAL PARSHOTTAMDAS [LAWS(GJH)-2013-10-398] [REFERRED]
COMMISSIONER OF INCOME TAX VS. BALBIR SINGH MAINI [LAWS(SC)-2017-10-65] [REFERRED TO]
SMT. BHAGWAN KAUR WIFE OF MAJOR CHANAN SINGH, RESIDENT OF AMBALA CANTT. AND OTHERS VS. LAND ACQUISITION COLLECTOR, LUDHIANA AND OTHERS [LAWS(P&H)-2012-7-221] [REFERRED TO]
ABDUL RAHIMANSAHEB VS. PUTTAWWA [LAWS(KAR)-2002-7-24] [REFERRED TO]
KARUTURI BULI VENKAYYA VS. NEKKANTI SREE RAMAKRISHNA; N SATYAVATHI; PERICHERL [LAWS(APH)-2006-6-166] [REFERRED]
RAMAYANAM SATISH KUMAR VS. THAMADA BHASKARA RAO AND ANOTHER [LAWS(APH)-2018-4-68] [REFERRED TO]
NAKKARAJU SATYAVATHI VS. MULAGADA VENKATA RAMANA KUMARI AND OTHERS [LAWS(APH)-2018-6-4] [REFERRED TO]
MALIREDDIVEERARAJU VS. NADAKUDUTI SAI JYOTHI, KKD [LAWS(APH)-2021-10-58] [REFERRED TO]
CHHOTU VS. MOOLA [LAWS(MPH)-2008-1-126] [REFERRED TO]
S.R.F. LTD. VS. STATE OF M.P. & ORS. [LAWS(MPH)-2004-11-82] [REFERRED TO]
MANIK RAO VS. RAMESH [LAWS(MPH)-2012-4-54] [REFERRED TO]
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI VS. UNION OF INDIA [LAWS(DLH)-2016-8-76] [REFERRED TO]
MRS. P. LEELAVATHI VS. N. SANJEEVIRAJ [LAWS(MAD)-2017-6-115] [REFERRED TO]
R. KRISHNASWAMY VS. COMMISSIONER OF INCOME TAX, CO. CIRCLE [LAWS(MAD)-2013-11-210] [REFERRED TO]
SHIVRAM KISAN GUNJAL VS. RAMESH VISHWANATH GUNJAL [LAWS(BOM)-2010-4-170] [REFERRED TO]
BAJABAI W/O RAMKRISHANA WARRARKAR (DEAD) VS. SUNIL DAMODHAR POTDUKHE [LAWS(BOM)-2021-9-10] [REFERRED TO]
SAJJJAN KUMAR SARAF VS. KABERI PRIVATE LIMITED [LAWS(CAL)-2014-11-68] [REFERRED TO]
BARNABAS INDUAR VS. STATE OF ASSAM [LAWS(GAU)-2007-5-27] [REFERRED TO]
SHYAMPRASAD AND ORS. VS. K.V. RAMESH AND ORS. [LAWS(KAR)-2015-3-417] [REFERRED TO]
HUSAIN KHAN VS. JAYANAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED [LAWS(KAR)-2018-4-99] [REFERRED TO]
ON DEATH OF BRAHMADEV PRASAD BIN HIS LEGAL HEIRS BACCHU PRASAD BIN VS. NARENDRA NATH ROY [LAWS(GAU)-2018-1-43] [REFERRED TO]
HABIB KHAN VS. XII ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2014-3-174] [REFERRED TO]
JAYSHRI W/O RAMESHCHANDRA BHORE VS. ARVIND S/O NARAYANRAO TAREKAR [LAWS(BOM)-2022-1-82] [REFERRED TO]
THOMAS MATHEW @ THAMPIKUNJU VS. VACHI YESUDASAN [LAWS(KER)-2014-2-23] [REFERRED TO]
V.M. ANDREWS VS. DAISY PUNNAN AND ORS. [LAWS(KER)-2016-2-68] [REFERRED TO]
KASHIRAM AND ORS. VS. MANSARAM AND ORS. [LAWS(BOM)-2016-2-166] [REFERRED TO]
YUVRANI HANSA DEVI VS. ZAFAR FAROOQ VOHRA [LAWS(BOM)-2011-8-37] [REFERRED TO]
ANUPAM SAHKARI AVAS SAMITI LTD. VS. ADDITIONAL DISTRICT JUDGE, COURT NO. 4, LUCKNOW AND ANOTHER [LAWS(ALL)-2005-3-316] [REFERRED TO]
RAICHAL PHILIP VS. ADDITIONAL DISTRICT JUDGE/SPECIAL JUDGE SC/ST LKO. [LAWS(ALL)-2021-10-95] [REFERRED TO]
KIRAN KRISHNAKANT MAJMUDAR VS. AEKADASHI ENTERPRISE THROUGH BIPINCHANDRA SHANTILAL [LAWS(GJH)-2012-11-12] [REFERRED TO]
DUSHASAN VS. SUDARSHAN [LAWS(CHH)-2006-10-7] [REFERRED TO]
SADASHIV CHANDER BHAMGARE VS. EKNATH PANDHARINATH NANGUDE [LAWS(BOM)-2004-4-102] [REFERRED TO]
PRITAM KAUR VS. KRISHAN GOPAL [LAWS(DLH)-2011-3-313] [REFERRED TO]
VANDANA KANDARI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2010-7-508] [REFERRED]
SHEO PUJAN AND 2 OTHERS VS. LALI DEVI AND ANOTHER [LAWS(ALL)-2016-4-411] [REFERRED]
SECRETARY COMMUNIST PARTY OF INDIA MARXIST GANJAM BERHAMPUR VS. JUDHISTIRA PATNAIK [LAWS(ORI)-2003-9-40] [REFERRED TO]
NARAYANA REDDY VS. P CHANDRA REDDY [LAWS(MAD)-2007-2-308] [REFERRED TO]
UDAI SAPKOTA VS. LAXMI PRASAD SAPKOTA [LAWS(SIK)-2012-5-7] [REFERRED TO]
BALUSAMY DIED VS. A KUPPUSAMI NAICKER [LAWS(MAD)-2007-7-268] [REFERRED TO]
M MURUGANANDAM VS. M MEGALA [LAWS(MAD)-2010-12-110] [REFERRED TO]
SESHAMMA VS. N M HANEEF [LAWS(MAD)-2009-12-80] [FOLLOWED ) [PARA 25]]
Sakharam Laxman Mathane VS. Laxman Bahiru Dige [LAWS(BOM)-2005-12-72] [REFERRED TO]
SYED BURHAN VS. MOHAMMAD JAHAGIR [LAWS(APH)-2007-3-41] [REFERRED TO]
NEKKANTI PADDAYYA VS. GULLAPALLI VENKATA SURYANARAYANA NARASIMHA MURTHY [LAWS(APH)-2006-6-52] [REFERRED TO]
CHINTALAPATI PURUSHOTTAMA SASTRY VS. YARLAGADDA NAGARAJA RAO [LAWS(APH)-2010-3-77] [REFERRED TO]
DEEPA AGRAWAL W/O NIRMAL KUMAR AGRAWAL & OTHERS VS. SHAILESH KUMAR AGARWAL & OTHERS [LAWS(MPH)-2018-7-107] [REFERRED TO]
INTERNATIONAL INSTITUTE OF NEURO SCIENCES & ONCOLOGY LTD., CHANDIGARH AND ANOTHER VS. SAHIBJIT SINGH SANDHU AND OTHERS [LAWS(P&H)-2016-11-103] [REFERRED TO]
C.S. ATWAL VS. THE COMMISSIONER OF INCOME TAX AND ORS. [LAWS(P&H)-2015-7-219] [REFERRED TO]
PANIRAM VS. ADDITIONAL DISTRICT JUDGE [LAWS(UTN)-2021-4-30] [REFERRED TO]
VENETTA KHARSYNTIEW AND ORS. VS. TUSHAR NATH BHATTACHARJEE AND ORS. [LAWS(MEGH)-2015-9-7] [REFERRED TO]
MUNICIPAL COUNCIL JAIPUR VS. SETH HAMEER MAL GOLECHA [LAWS(RAJ)-2012-3-38] [REFERRED TO]
PALADUGU RAMESH VS. SHAIK BEGUM BEE [LAWS(APH)-2013-12-97] [REFERRED TO]
VEMURU VENKATA KRISHNA RAO VS. YELAMANCHILI RANGA RAO [LAWS(APH)-2007-9-73] [REFERRED TO]
D.V. BABU & OTHERS VS. SUBBULAKSHMI & OTHERS [LAWS(MAD)-2014-10-13] [REFERRED TO]
NANU GAONKAR VS. MODEST BUILDER [LAWS(BOM)-2011-3-283] [REFERRED TO]
MUJAWAR VS. FAZLUR REHMAN [LAWS(KAR)-2007-10-16] [REFERRED TO]
H K PUTTATHAYAMMA VS. K BHARATHI [LAWS(KAR)-2003-2-8] [REFERRED TO]
V BRINDA VS. SUBRAMANIAN [LAWS(MAD)-2012-9-56] [REFERRED TO]
SUBUDINI KAR VS. SABITRI RANI DEB [LAWS(GAU)-2012-1-78] [REFERRED TO]
SMT. GITA DEVI VS. MRS. SOBHA AGARWALLA [LAWS(JHAR)-2016-8-19] [REFERRED TO]
SMT. GITA DEVI VS. MRS. SOBHA AGARWALLA [LAWS(JHAR)-2016-8-19] [REFERRED TO]
HIRALAL AGARWAL VS. VIRENDRA KUMAR [LAWS(ALL)-2007-11-163] [REFERRED TO]
KALI PRASAD PANDEY VS. IIND A D J [LAWS(ALL)-2004-9-257] [REFERRED TO]
RAJENDER SINGH VS. DHIAN SINGH [LAWS(HPH)-2011-7-90] [REFERRED TO]
DHARAM PARKASH VS. KEJANG BUTIDH [LAWS(HPH)-2019-12-39] [REFERRED TO]
MAHADEVA VS. TANABAI [LAWS(SC)-2004-4-72] [REFERRED TO]
ANANT SINGH VS. HARICHARAN [LAWS(MPH)-2009-12-84] [REFERRED TO]
KISHAN PRASAD VS. JAGENDRA PRASAD MAKRE [LAWS(CHH)-2013-1-27] [REFERRED TO]
V.SUBBAMMA VS. SURE BUTCHAMMA [LAWS(APH)-2023-1-63] [REFERRED TO]
S NARENDRAN VS. P S PADMANABHAN; MYTHILI PADMANABHAN; ASHA KRISHNA KUMAR AND ARVIND [LAWS(MAD)-2007-2-458] [REFERRED]
S VEERABADRA NAICKER VS. S SAMBANDA NAICKER [LAWS(MAD)-2002-7-40] [REFERRED TO]
SARDAR INDER SINGH SOKKI AND ORS. VS. GEETHA ENTERPRISES AND ORS. [LAWS(APH)-2015-10-50] [REFERRED TO]
RACHITECH ENGINEERING PVT. LTD VS. KUNDAN STEELS PVT. LIMITED [LAWS(P&H)-2006-8-193] [REFERRED TO]
T. KRISHNAN VS. B. SHIVARAJAN AND OTHERS [LAWS(MAD)-2018-4-970] [REFERRED TO]
ST. JOHNS WELFARE CENTRE VS. EASTERN PROVINCE OF SISTERS OF ST. CHARLES [LAWS(KER)-2015-6-21] [REFERRED TO]
JEET RAM VS. KANSHI RAM [LAWS(HPH)-2019-8-69] [REFERRED TO]
PAPPAMMAL DIED VS. SAROJINI [LAWS(MAD)-2010-11-426] [REFERRED TO]
G KUSUMA DEVI VS. GOWRAMMA [LAWS(KAR)-2006-8-61] [REFERRED TO]
N BASAVARAJ VS. SRIDHAR [LAWS(KAR)-2009-3-18] [REFERRED TO]
RAJENDRA GUPTA VS. SUSANTA MONDAL [LAWS(CAL)-2011-9-144] [REFERRED TO]
SHRI PRATAP SINGH VS. RAHUL GUPTA [LAWS(DLH)-2013-2-64] [REFERRED TO]
SRF LTD VS. STATE OF M P [LAWS(MPH)-2004-11-51] [REFERRED TO]
KARAN KAPOOR VS. MADHURI KUMAR [LAWS(SC)-2022-7-9] [REFERRED TO]
GURPREET SINGH VS. JASWINDER SINGH AND ORS. [LAWS(P&H)-2009-7-218] [REFERRED TO]
G RAMANAMMA VS. P CHIRANJEEVI RAO [LAWS(APH)-2010-3-86] [REFERRED TO]
KHAJA ABDUL QADEER VS. MOHAMMED ALLAUDDIN [LAWS(APH)-2010-8-20] [REFERRED TO]
CHETAK CONSTRUCTIONS LIMITED INDORE VS. OM PRAKASH [LAWS(MPH)-2002-7-6] [REFERRED TO]
MOHANLAL VS. KAMLESH [LAWS(MPH)-2020-2-152] [REFERRED TO]
PARVATIBAI RAMDAS ASHAR VS. BHIMJI MAKHANJI [LAWS(BOM)-2003-7-187] [REFERRED TO]
B PARAMASHIVAIAH VS. M K SHANKAR PRASAD [LAWS(KAR)-2008-10-56] [REFERRED TO]
T SUBBIAH VANNIAR VS. P VEDARATHINAM [LAWS(MAD)-2010-12-216] [REFERRED TO]
LEGAL HEIRS OF SANJOY GOGOI AND ORS. VS. MADHAB CH. DAS [LAWS(GAU)-2015-3-111] [REFERRED TO]
AARAYEE AMMAL (DIED) AND ORS VS. K PARAMASIVAM AND ORS [LAWS(MAD)-2012-9-433] [REFERRED]
SURESH KAMTE VS. SADASHIV A BHAPKAR [LAWS(BOM)-2018-10-235] [REFERRED TO]
KHANDU DAJIBA KAVAR (DEAD) THROUGH LEGAL HEIRS VS. LEELA W/O RANGNATH PADGHAN [LAWS(BOM)-2018-9-50] [REFERRED TO]
HARDEI VS. AMIN CHAND [LAWS(HPH)-2011-6-1] [REFERRED TO]
NAGESH KRISHNAJI KOYALKAR VS. BALARAM ASHOK MANJAREKAR [LAWS(BOM)-2023-6-67] [REFERRED TO]
GAJANAN LAXMANRAO MORE VS. SURAJ MOTILAL JOGI [LAWS(BOM)-2021-8-162] [REFERRED TO]
MISHRI LAL KARAK VS. DINESH CHANDRA AGARWAL [LAWS(ALL)-2012-10-100] [REFERRED TO]
KAPRI INTERNATIONAL PVT. LTD VS. KAPRI INTERNATIONAL PVT. LTD [LAWS(DLH)-2013-5-328] [REFERRED TO]
RAJ KUMARI GARG VS. S M EZAZ [LAWS(DLH)-2012-3-26] [REFERRED TO]
Munmun Banerjee VS. Manju Devi [LAWS(JHAR)-2009-4-168] [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. UNION OF INDIA & ANOTHER [LAWS(SC)-2018-7-41] [REFERRED TO]
VASANTHI VS. VENUGOPAL (D) THR. L.RS. [LAWS(SC)-2017-3-57] [REFERRED TO]
RANI SAMBHI VS. LT. COL. (RETD). R.L. VASHISHT [LAWS(P&H)-2003-5-87] [REFERRED TO]
METTAPALLI KRISHNA REDDY VS. CHEMURU RAGHAVA REDDY [LAWS(APH)-2011-12-87] [REFERRED TO]
CHELLINGI NARAYANAMURTHY VS. CHILLINGI SATYANARAYANA [LAWS(APH)-2007-6-62] [REFERRED TO]
BRIJGOPAL LUMANI VS. MOTHEY ANJA RATNA RAJKUMAR [LAWS(APH)-2009-10-36] [REFERRED TO]
MUMMIDI RAGHAVENDRA RAO VS. MALLADI GOLLAMMA [LAWS(APH)-2006-12-118] [REFERRED TO]
BACHITAR SINGH AND ORS. VS. SANDHYA DEVI AND ORS. [LAWS(HPH)-2016-3-30] [REFERRED TO]
RAJENDER PRASHAD VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2016-8-11] [REFERRED TO]
NATIONAL HIGHWAY AUTHORITY OF INDIA VS. TANTIA RAXAUL TOLLWAYS PRIVATE LIMITED [LAWS(DLH)-2022-9-173] [REFERRED TO]
JOHN BOSCO VS. VARGHESE [LAWS(MAD)-2009-11-251] [REFERRED TO]
CHANDMAL NAGRAJ BAFNA AND ORS. VS. UTTAMRAO FAKIRRAO DESHMUKH [LAWS(BOM)-2015-6-235] [REFERRED TO]
DEORAO VS. GANPAT [LAWS(BOM)-2014-3-85] [REFERRED TO]
ABBAS KASAM NADDAF VS. SAYYAD MOHIDDIN SAHEB JAMADAR [LAWS(BOM)-2005-7-36] [REFERRED TO]
STATE OF MAHARASTRA VS. SHARIF HAJI SHARIF [LAWS(BOM)-2007-7-68] [REFERRED TO]
SUSHILA KUMARI VS. RAMA STORES [LAWS(DLH)-2005-5-34] [REFERRED TO]
MOHIT LAL ROY VS. SISIR KUMAR ROY [LAWS(GAU)-2014-4-17] [REFERRED TO]
LASHKARI RAM VS. BAKSHI RAM [LAWS(HPH)-2013-10-30] [REFERRED TO]
ARUN KUMAR GUPTA VS. SANTOSH KUMAR AND 3 OTHERS [LAWS(ALL)-2017-8-299] [REFERRED TO]
ARUN KUMAR GUPTA VS. SANTOSH KUMAR AND 3 OTHERS [LAWS(ALL)-2017-8-299] [REFERRED TO]
CHANCHAL DHINGRA VS. RAJ GOPAL MEHRA [LAWS(DLH)-2013-9-398] [REFERRED TO]
ENGINEERING AND INDUSTRIAL CORPN VS. SARASWATI SHARMA [LAWS(DLH)-2013-2-216] [REFERRED TO]
PARIMI VISHNUMURTHY VS. VUNDAVALLI DORAYYA [LAWS(APH)-2009-6-25] [REFERRED TO]
CHELLINGI NARAYANAMURTHY VS. CHILLINGI SATYANARAYANA [LAWS(APH)-2007-6-71] [REFERRED TO]
MURLIDHAR VS. RAMLAL [LAWS(CHH)-2021-4-27] [REFERRED TO]
PARKASH DEVI VS. RAJINDER KUMAR [LAWS(P&H)-2022-7-179] [REFERRED TO]
ALIMA UMMAL VS. N MURUGESAN [LAWS(MAD)-2007-12-296] [REFERRED TO]
LATE LAXMAN LAKKAPPA DURGANNAVAR VS. LATE DONKAPPA FAKIRAPPA DURAGANNAVAR [LAWS(KAR)-2020-3-131] [REFERRED TO]
BHAGWAN KAUR AND OTHERS VS. LAND ACQUISITION COLLECTOR, LUDHIANA, AND OTHERS [LAWS(P&H)-2012-7-614] [REFERRED]
BALAKRISHNAN VS. VENKATARAMAN [LAWS(MAD)-2015-4-193] [REFERRED TO]
VENKADACHALAM VS. SEETHARAMAN [LAWS(MAD)-2012-8-273] [REFERRED TO]
S. BASKAR VS. PALANISAMY [LAWS(MAD)-2013-10-133] [REFERRED TO]
RAMBHAU NAMDEO GAJRE VS. NARAYAN BAPUJI DHOTRA [LAWS(SC)-2004-8-93] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. M/S.HARBOUR VIEW [LAWS(KER)-2018-9-360] [REFERRED TO]
KABARI PVT. LTD VS. SHRIMATI ILA BASU [LAWS(CAL)-2013-10-39] [REFERRED TO]
VIJAY PRAKASH VERMA VS. SURINDER SINGH AND ORS. [LAWS(DLH)-2015-4-260] [REFERRED TO]
ING VYSYA BANK LTD. VS. VIKRAM HINGORANI [LAWS(DLH)-2014-1-206] [REFERRED TO]
KISHAN S/O GAJANANRAO GHORPADE VS. SHIVAJI S/O SARJERAO THOMBRE [LAWS(BOM)-2022-3-69] [REFERRED TO]
PANDURANG VS. BABY AND ORS. [LAWS(BOM)-2015-6-204] [REFERRED TO]
KUNTI DEVI VS. SHEHNAZ MANSOOR [LAWS(DLH)-2010-7-206] [REFERRED TO]
STATE OF GUJARAT VS. HAFIZHUSAIN @ ADNAN @ JAID TAJJUDIN GOSMOHIDDIN MULLA [LAWS(GJH)-2022-11-58] [REFERRED TO]
SURESH BHATT VS. S BRAHMANAND [LAWS(KER)-2003-9-1] [REFERRED TO]
MAHADEVA VS. RANGAMMA [LAWS(KAR)-2012-10-82] [REFERRED TO]
B.S. Pandith S/o S.S. Pandith since dead by LRs. (Smt. Vanaja B. Pandith W/o Late B.S. Pandith, Anjana Suresh W/o S. Suresh D/o Late B.S. Pandith and Anupana B. Pandith W/o. R.K. Bharath), K.V. Vanaja D/o K. Venkataramaiah, Rathnamma W/o B.K. Kenchegowda VS. [LAWS(KAR)-2009-9-49] [REFERRED TO]
SUDHIR RANJAN CHANDA VS. UMA DUTTA [LAWS(GAU)-2009-8-61] [REFERRED TO]
SATYNARAIN & ANR VS. CHARAN SINGH [LAWS(DLH)-2018-7-290] [REFERRED TO]