Cited Judgements :-

REKHA SONI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-223] [REFERRED TO]
VIKAS SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-3-315] [REFERRED TO]
R. PRAKASH VS. STATE [LAWS(MAD)-2020-1-319] [REFERRED TO]
ANTONY RAJ VS. STATE [LAWS(MAD)-2019-12-377] [REFERRED TO]
PARTHASARATHI VS. STATE REPRESENTED BY INSPECTOR OF POLICE [LAWS(MAD)-2018-8-469] [REFERRED TO]
VENKATESAN VS. STATE [LAWS(MAD)-2020-8-214] [REFERRED TO]
RAJESWARI ERANIYAN VS. STATE [LAWS(MAD)-2020-9-150] [REFERRED TO]
ROOBAN PAUL VS. STATE [LAWS(MAD)-2020-9-860] [REFERRED TO]
MOHAMMED ALEEM PASHA VS. STATE OF TELANGANA [LAWS(TLNG)-2020-12-114] [REFERRED TO]
DIGVIJAY KUMAR THAKUR VS. STATE OF BIHAR [LAWS(PAT)-2020-6-40] [REFERRED TO]
BRIJESH SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-1-198] [REFERRED TO]
PAVAN KUMAR PANDEY VS. SANJAY TIGER RESERVE SIDHI [LAWS(MPH)-2020-8-190] [REFERRED TO]
MANJIT SINGH VS. STATE [LAWS(DLH)-2014-9-311] [REFERRED TO]
ABHAY SHRENIKBHAI GANDHI VS. STATE OF GUJARAT [LAWS(GJH)-2015-12-180] [REFERRED]
SONIYA VS. STATE BY INSPECTOR OF POLICE [LAWS(MAD)-2022-3-107] [REFERRED TO]
M.YOGARAJ VS. STATE, REP. BY THE INSPECTOR OF POLICE [LAWS(MAD)-2020-2-188] [REFERRED TO]
K. AMBIGAPATHY VS. STATE [LAWS(MAD)-2019-8-357] [REFERRED TO]
K.CHANDRASEKAR VS. STATE [LAWS(MAD)-2019-12-303] [REFERRED TO]
S.MURUGANANDHAM VS. INSPECTOR OF POLICE [LAWS(MAD)-2019-12-418] [REFERRED TO]
NAND BIHARI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-212] [REFERRED TO]
M/S MGS SUPER SPECIALITY HOSPITAL VS. DISTRICT APPROPRIATE AUTHORITY [LAWS(DLH)-2017-10-2] [REFERRED TO]
ARUN VS. STATE [LAWS(MAD)-2020-9-322] [REFERRED TO]
SUKHDEV SINGH VS. UNION OF INDIA AND ANOTHER [LAWS(PAT)-2017-9-163] [REFERRED TO]
MOHANRAJ VS. STATE [LAWS(MAD)-2019-12-428] [REFERRED TO]
M. FAZIUR RAHMAN VS. STATE [LAWS(MAD)-2019-12-529] [REFERRED TO]
NILU MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-2-100] [REFERRED TO]
GAJRAJ VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-1-494] [REFERRED TO]
R. KALAISELVI VS. STATE [LAWS(MAD)-2020-9-1061] [REFERRED TO]
VIJAYAKANTH VS. STATE [LAWS(MAD)-2019-12-421] [REFERRED TO]
RAJESH YADAV VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-1-203] [REFERRED TO]
NARASIMHASWAMY VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-70] [REFERRED TO]
S. ARUMUGAM VS. STATE [LAWS(MAD)-2019-12-539] [REFERRED TO]
R. ELANGOVAN VS. STATE [LAWS(MAD)-2020-9-1057] [REFERRED TO]
JESTINRAJ VS. STATE [LAWS(MAD)-2020-9-1065] [REFERRED TO]
STATE OF ASSAM VS. LALHRUAIZELA [LAWS(GAU)-2022-9-130] [REFERRED TO]
DEEPAK SINGH VS. STATE OF MP [LAWS(MPH)-2018-1-275] [REFERRED TO]
BHOOPENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-2-52] [REFERRED TO]
RAJESH KUMAR SINGH VS. STATE OF M.P. [LAWS(MPH)-2018-8-256] [REFERRED TO]
SHYAM LOHIA AND ORS. VS. THE STATE OF BIHAR [LAWS(PAT)-2015-10-41] [REFERRED TO]
FAKRU VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-259] [REFERRED TO]
JAI KISHAN KUMAR VS. UNION OF INDIA [LAWS(PAT)-2020-12-13] [REFERRED TO]
VENKATCHALAM VS. STATE BY ITS INSPECTOR OF POLICE [LAWS(MAD)-2020-2-176] [REFERRED TO]
K. KALAIVANI VS. STATE [LAWS(MAD)-2020-9-1067] [REFERRED TO]
IN THE MATTER OF: SHRI MANISH MALHOTRA VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-8-245] [REFERRED TO]
SUBHAJIT SARKAR VS. THE GENERAL MANAGER, EASTERN RAILWAY [LAWS(CAL)-2014-2-125] [REFERRED TO]
NILU SINGH VS. THE UNION OF INDIA AND ORS. [LAWS(PAT)-2016-4-53] [REFERRED TO]
PRAVEEN KUMAR BHAGAT AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(PAT)-2018-1-234] [REFERRED TO]
MD. SADDAM VS. STATE OF BIHAR [LAWS(PAT)-2023-4-5] [REFERRED TO]
ASHA SHARLET WARTHIKA VS. STATE OF KARNATAKA [LAWS(KAR)-2023-3-492] [REFERRED TO]
MALATHY VS. STATE OF TAMIL NDU [LAWS(MAD)-2020-9-12] [REFERRED TO]
RAJASAKARAN VS. STATE [LAWS(MAD)-2020-9-147] [REFERRED TO]
MANIKANDAN VS. STATE [LAWS(MAD)-2020-9-778] [REFERRED TO]
ARUN VS. STATE [LAWS(MAD)-2020-10-234] [REFERRED TO]
W ALDRIN VS. KANNAN [LAWS(MAD)-2020-12-479] [REFERRED TO]
HUSSAIN MOHAMMAD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-1-190] [REFERRED TO]
AJAY @ AJITHKUMAR VS. STATE [LAWS(MAD)-2020-9-9] [REFERRED TO]
K. BASHA VS. STATE THROUGH THE INSPECTOR OF POLICE, CIVIL SUPPLIES C.I.D. [LAWS(MAD)-2012-1-335] [REFERRED TO]
ANTONYRAJ VS. STATE [LAWS(MAD)-2019-12-84] [REFERRED TO]
GOVINDARAJ VS. STATE [LAWS(MAD)-2020-1-404] [REFERRED TO]
VENKATESAN VS. STATE [LAWS(MAD)-2020-1-434] [REFERRED TO]