OM SHANKAR BIYANI Vs. BOARD OF TRUSTEES PORT OF CALCUTTA
LAWS(SC)-2002-2-130
SUPREME COURT OF INDIA (FROM: CALCUTTA)
Decided on
February 22,2002
OM SHANKAR BIYANI
Appellant
VERSUS
BOARD OF TRUSTEES.PORT OF CALCUTTA
Respondents
JUDGEMENT
S. N. Variava, J. -
(1.) Leave granted.
(2.) Heard the learned Counsel for the parties.
(3.) This Appeal is against an Order dated 27th July, 2000.;
(2.) Heard the learned Counsel for the parties.
(3.) This Appeal is against an Order dated 27th July, 2000.;
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