Referred Judgements :-

BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED]
N MASTHAN SAHIB AND S REDDIAR N MASTHAN SAHIB AND S S REDDIAR VS. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY [REFERRED]
UJJAM BAI VS. STATE OF UTTAR PRADESH [REFERRED]
K S RAMAMURTHY REDDIAR K S RAMAMURTHY REDDIAR S SIVARAMA REDDIAR INTERVENER VS. CHIEF COMMISSIONER PONDICHERRY:CHIEF COMMISSIONER PONDICHERRY [REFERRED]
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR VS. MOHAN LAL [REFERRED]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED]
PRAGA TOOLS CORPORATION VS. C A IMANUAL [REFERRED]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED]
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD VS. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS [REFERRED]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED]
SUKHDEV SINGH THE OIL AND NATURAL GAS COMMISSION THE L 1 C LIMITED THE INDUSTRIAL FINANCE CORPN EMPLOYEES ASSOCIATION VS. BHAGATRAM SARDAR SINGH RAGHUVANSHI:THE ASSOCIATION OF CLASS II OFFICERS 0 N G C:SHYAM LAL SHARMA:THE INDUSTRIAL FINANCE CORPN [REFERRED]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED]
B S MINHAS VS. INDIAN STATISTICAL INSTITUTE [REFERRED]
P K RAMACHANDRA IYER DR Y P GUPTA DR T S RAMAN OM PRAKASH KHAUDHURI VS. UNION OF INDIA [REFERRED]
WORKMEN OF THE FOOD CORPORATION OF INDIA VS. FOOD CORPORATION OF INDIA [REFERRED]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED]
S P SAMPATH KUMAR J N GUPTA D J SOMAIYA VS. UNION OF INDIA [REFERRED]
TEKRAJ VASANDI ALIAS K L BASANDHI VS. UNION OF INDIA [REFERRED]
ALL INDIA SAINIK SCHOOLS EMPLOYEES ASSOCIATION VS. DEFENCE MINISTER CUM CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY NEW DELHI [REFERRED]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED]
CHANDER MOHAN KHANNA VS. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING [REFERRED]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED]
MYSORE PAPER MILLS LIMITED VS. MYSORE PAPER MILLS OFFICERS ASSOCIATION [REFERRED]

Cited Judgements :-

JAYANTI DEB VS. UNION OF INDIA [LAWS(GAU)-2010-1-8] [REFERRED TO]
IFCI LTD VS. RAVINDER BALWANI [LAWS(DLH)-2010-8-68] [REFERRED TO]
SADHWI PRADNYA SINGH THAKUR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-11-248] [REFERRED TO]
SHIAVAK RATANSHAW VAKIL VS. MAHARASHTRA SALES TAX [LAWS(BOM)-2007-1-166] [REFERRED TO]
SACHIN RAMJIBHAI CHAVDA VS. PRINCIPAL SECRETARY TO GOVERNMENT OF GUJARAT [LAWS(GJH)-2022-3-1114] [REFERRED TO]
M.S. FRANK VS. DELHI UNIVERSITY AND ORS. [LAWS(DLH)-2015-7-313] [REFERRED TO]
KIRAN S/O RANGNATH KALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-7-17] [REFERRED TO]
NARENDRA AGRAWAL VS. THE MANAGING DIRECTOR, INDIAN IMMUNOLOGICALS LIMITED, HYDERABAD (A WHOLLY OWNED SUBSIDIARY OF THE NATIONAL DAIRY DEVELOPMENT BOARD), ROAD NO.44, JUBILEE HILLS, HYDERABAD [LAWS(APH)-2016-11-26] [REFERRED TO]
ANAKAPALLY RURAL ELECTRIC COOPERATIVE SOCIETY LIMITED VS. OKS REDDY [LAWS(APH)-2013-10-114] [REFERRED TO]
HAKIM ARJEENA JABEEN VS. CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE [LAWS(APH)-2007-7-94] [REFERRED TO]
CHAIRMAN CUM MANAGING DIRECTOR VS. COAL INDIA OFFICERS ASSOCIATION [LAWS(CAL)-2008-1-1] [REFERRED TO]
P SITAPATI VS. INSTITUTION LOKAYUKTA ANDHRA PRADESH [LAWS(APH)-2007-12-35] [REFERRED TO]
BIDYUT KUMAR ROY VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-11-20] [REFERRED TO]
SUJOY PODDAR (DR.) VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-8-43] [REFERRED TO]
INDIAN JUTE INDUSTRIES RESEARCH ASSOCIATION VS. DEBABRATA SARKAR [LAWS(CAL)-2006-6-40] [REFERRED TO]
PRANAB KUMAR CHOWDHURY VS. KISHAN CO OPERATIVE MILK PRODUCERS UNION LTD [LAWS(CAL)-2008-8-68] [REFERRED TO]
BHATIA INDUSTRIES & INFRASTRUCTURE LIMITED VS. ASIAN NATURAL RESOURCES (INDIA) LIMITED [LAWS(BOM)-2016-9-128] [REFERRED]
RAJA RAM VASSUDEO PARAB VS. SECRETARY GENERAL FAMILY PLANNING ASSOCIATION OF INDIA [LAWS(DLH)-2012-1-78] [REFERRED TO]
SHIV KUMAR AKELA ADVOCATE VS. REGISTRAR SOCIETIES FIRMS AND CHITS UNDER THE SOCIETIES REGISTRATION ACT 1860 ALLAHABAD [LAWS(ALL)-2007-2-209] [REFERRED TO]
LALSA PRASAD VS. STATE OF U P [LAWS(ALL)-2007-2-252] [REFERRED TO]
ALI MOHD KHAN VS. COMMITTEE OF MANAGEMENT [LAWS(ALL)-2009-2-76] [REFERRED TO]
SARANG DHAR RAI VS. GIRI INSTITUTE OF DEVELOPMENT STUDIES AND OTHERS [LAWS(ALL)-2007-7-314] [REFERRED TO]
INDIRA NIGAM VS. STATE OF U.P. [LAWS(ALL)-2013-10-119] [REFERRED TO]
A. PAVITRA VS. UNION OF INDIA [LAWS(ALL)-2014-12-90] [REFERRED TO]
SANJAY KUMAR SHARMA VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(ALL)-2010-11-42] [REFERRED TO]
SANJAY SRIVASTAVA VS. PUNJAB NATIONAL BANK NEW DELHI [LAWS(ALL)-2019-10-20] [REFERRED TO]
VIRENDRA KUMAR GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-7-104] [REFERRED TO]
MANOJ KUMAR RAWAT VS. UNION OF INDIA [LAWS(ALL)-2016-5-116] [REFERRED TO]
STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY AND OTHERS VS. KALPANA VERMA AND ANOTHER [LAWS(ALL)-2017-9-32] [REFERRED TO]
MOHAMMAD ZUBAIR VS. STATE OF U P THROUGH PRAMUKH SACHIV AND ANOTHER [LAWS(ALL)-2017-12-315] [REFERRED TO]
JIJESH VS. COMMANDANT [LAWS(KER)-2014-8-84] [REFERRED TO]
KARTHIKEYA VARMA VS. THE UNION OF INDIA AND ORS. [LAWS(KER)-2015-7-30] [REFERRED TO]
VINODKUMAR T.R. AND ORS. VS. THE SOCIETY, ENATH SERVICE CO-OPERATIVE BANK LTD. AND ORS. [LAWS(KER)-2015-8-82] [REFERRED TO]
K PRATAP REDDY VS. INSTITUTE OF RURAL MANAGEMENT ANAND SOCIETY [LAWS(GJH)-2005-8-51] [REFERRED TO]
TUKARAM BABULAL NINAVE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2016-6-20] [REFERRED TO]
VINEET RUIA VS. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATION [LAWS(CAL)-2020-10-4] [REFERRED TO]
JITARANI UDGATA VS. UNION OF INDIA [LAWS(DLH)-2021-7-47] [REFERRED TO]
GH RASOOL BHAT VS. INDIAN RED CROSS SOCIETY [LAWS(J&K)-2002-3-34] [REFERRED TO]
M/S.UNITED BROTHERS HEALTHCARE SERVICES PVT LTD VS. MINISTRY OF HEALTH AND FAMILY WELFARE [LAWS(KAR)-2022-12-10] [REFERRED TO]
SMT. SHIPRA JINDAL VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2010-8-548] [REFERRED TO]
GEETA RANI VS. UNION OF INDIA [LAWS(MAD)-2019-4-466] [REFERRED TO]
MATHEW IGNITIOUS C. VS. CATHOLIC SYRIAN BANK LIMITED [LAWS(KER)-2019-10-331] [REFERRED TO]
SRI NAGENDRA NATH MOHAPATRA VS. STATE OF ORISSA [LAWS(ORI)-2014-4-8] [REFERRED TO]
TRIMURTHI FRAGRANCES (P) LTD VS. GOVERNMENT OF N.C.T. OF DELHI [LAWS(SC)-2022-9-91] [REFERRED TO]
KAUSHAL KISHOR VS. STATE OF UTTAR PRADESH [LAWS(SC)-2023-1-8] [REFERRED TO]
DAIRY KARAMCHARI UNION, JODHPUR AND ORS VS. R K TRASHAL & ORS [LAWS(RAJ)-2011-12-157] [REFERRED]
GANESH CHANDRA SAMAL VS. ADDL. REGISTRAR OF COOPERATIVE SOCIETIES-CUM-MANAGING DIRECTOR [LAWS(ORI)-2006-8-58] [REFERRED TO]
AJMER SINGH VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2007-8-156] [REFERRED TO]
KAPILA HINGORANI VS. STATE OF BIHAR [LAWS(SC)-2003-5-1] [REFERRED TO]
ANIL KUMAR PANDEY AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-2-164] [REFERRED TO]
KRISHNA MOHAN VS. STATE OF U P AND 3 OTHERS [LAWS(ALL)-2019-2-113] [REFERRED TO]
THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. VS. RESERVE BANK OF INDIA [LAWS(CAL)-2017-3-91] [REFERRED TO]
DHARMENDRA KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2012-5-117] [REFERRED TO]
JITENDRA SRIVASTAVA VS. NATIONAL HORTICULTURAL RESEARCH AND DEVELOPMENT FOUNDATION [LAWS(BOM)-2011-1-24] [REFERRED TO]
ATOMIC ENERGY EDUCATION SOCIETY MUMBAI VS. G LAKSHMI [LAWS(APH)-2006-3-43] [REFERRED TO]
SAMTA ANDOLAN SAMITI VS. UNION OF INDIA [LAWS(DLH)-2013-4-132] [REFERRED TO]
MANI ENTERPRISES HYDERABAD VS. VASAVI CO OPERATIVE URBAN BANK LIMITED MALAKPET HYDERABAD [LAWS(APH)-2004-2-52] [REFERRED TO]
BANK OF BARODA VS. STATE OF U P [LAWS(ALL)-2005-3-91] [REFERRED TO]
NAZMI IMTIYAZ S O IMTIYAJ AHMAD KHAN VS. PROJECT MANAGER NATIONAL POLIO SURVEILLANCE PROJECT AND SURVEILLANCE MEDICAL [LAWS(ALL)-2005-3-170] [REFERRED TO]
RANJAN PODDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-11-33] [REFERRED TO]
ABP PVT LTD VS. UNION OF INDIA [LAWS(CAL)-2004-8-8] [REFERRED TO]
KILLI VENKATA SURI APPARAO VS. THE ANAKAPALLI RURAL ELECTRICAL COOP. SOCIETY AND ORS. [LAWS(APH)-2015-4-99] [REFERRED TO]
ABDUL BASIT VS. REGISTRAR CO-OPERATIVE SOCIETIES [LAWS(GAU)-2006-7-39] [REFERRED TO]
S D SIDDIQUI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2005-11-10] [REFERRED TO]
S D SIDDIQUI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2005-11-10] [REFERRED TO]
KILLOL V SHELAT VS. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD [LAWS(GJH)-2008-11-136] [REFERRED TO]
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-12-195] [REFERRED TO]
MS. JAYSHREE GURURAJ VS. CISCO SYSTEMS (INDIA) PRIVATE LIMITED, SARJAPUR MARATHALLI OUTER RING ROAD, BANGALORE AND OTHERS [LAWS(KAR)-2016-10-22] [REFERRED TO]
KULKARNI G B VS. KARNATAKA STATE BAR COUNCIL [LAWS(KAR)-2018-4-52] [REFERRED TO]
UNITED RWAS JOINT ACTION AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-324] [REFERRED TO]
R. S. MADIREDDY VS. UNION OF INDIA [LAWS(BOM)-2022-9-176] [REFERRED TO]
MUKESH KAPOOR VS. UNION OF INDIA [LAWS(BOM)-2022-6-100] [REFERRED TO]
DELHI GOLF CLUB EMPLOYEES UNION VS. UNION OF INDIA [LAWS(DLH)-2021-4-168] [REFERRED TO]
K K SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [LAWS(DLH)-2011-4-169] [REFERRED T0]
YASH PAL VS. DIRECTOR GENERAL COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH [LAWS(DLH)-2011-5-270] [REFERRED TO]
MANOJ LAKHATAKIA VS. UOI [LAWS(DLH)-2006-3-244] [RELIED ON]
AMIR CHAND VS. G.R. DHIR [LAWS(P&H)-2009-4-91] [REFERRED TO]
SURENDRA KUMAR SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2022-1-38] [REFERRED TO]
VENDER VENDAN VS. GOVERNMENT OF INDIA [LAWS(MAD)-2011-12-77] [REFERRED TO]
BRAJA BANDHU BEHERA VS. CHAIRMAN-CUM-MANAGING DIRECTOR, INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS. [LAWS(ORI)-2015-2-27] [REFERRED TO]
UTTAM KUMAR SAMANTA VS. KIIT UNIVERSITY [LAWS(ORI)-2014-9-59] [REFERRED TO]
SHAIJU K., SENIOR ACCOUNTANT, ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD VS. ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD [LAWS(KER)-2018-9-352] [REFERRED TO]
STATE OF BIHAR VS. NAGENDRA PRASAD SINHA [LAWS(PAT)-2017-5-20] [REFERRED TO]
ASTER BEG VS. JOINT SECRETARY AND OTHERS [LAWS(P&H)-2014-6-99] [REFERRED]
SANDEEP GHILDIYAL VS. STATE OF UTTARAKHAND [LAWS(UTN)-2019-5-69] [REFERRED TO]
CHAIN SINGH VS. MATA VAISHNO DEVI SHRINE BOARD [LAWS(SC)-2004-9-158] [REFERRED TO]
CSIR VS. RAMESH CHANDRA AGRAWAL [LAWS(SC)-2008-12-182] [REFERRED TO]
C.S.REX SARGUNAM VS. STATE OF TAMIL NADU [LAWS(MAD)-2013-2-11] [REFERRED TO]
SHANTI CONSTRUCTION VS. AAVANTIKA GAS LTD. [LAWS(MPH)-2021-9-22] [REFERRED TO]
SHAIKH NASEEM VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-8-114] [REFERRED TO]
A KRISHNAKUMAR AND S RUDIRAMURTHY VS. ALL INDIA BOARD OF TECHNICAL STUDIES IN ARCHITECTURE AND REGIONAL PLANNING [LAWS(MAD)-2007-2-441] [REFERRED]
SHIVPAL BHADORIYA VS. STATE OF M.P. [LAWS(MPH)-2017-1-168] [REFERRED TO]
M P STATE CO-OPERATIVE DAIRY FEDERATION VS. MADAN LAL CHOURASIA [LAWS(MPH)-2007-8-146] [REFERRED]
P.SRIDHANYA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-27] [REFERRED TO]
Management of Sivananda Steels LTD VS. Sivananda Steels Employees Union [LAWS(MAD)-2005-3-139] [REFERRED TO]
K MARAPPAN VS. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES [LAWS(MAD)-2006-9-117] [REFERRED TO]
SUSHIL KUMAR VS. CENTRAL REGISTRAR OF COOP SOCY [LAWS(DLH)-2022-7-47] [REFERRED TO]
NITA DYEING AND PRINTING WORKS VS. GUJARAT GAS LTD [LAWS(GJH)-2006-9-15] [REFERRED TO]
VEDHAVATHI VS. STATE OF KARNATAKA [LAWS(KAR)-2010-10-15] [REFERRED TO]
GOLDEN TEA HOUSE EXPORTS VS. UNION OF INDIA [LAWS(GAU)-2022-10-15] [REFERRED TO]
BALMER LAWRIE & CO. LTD VS. PARTHA SARATHI SEN ROY [LAWS(SC)-2013-2-51] [REFERRED TO]
Arun Kumar VS. ICFAI University and others [LAWS(UTN)-2009-7-26] [REFERRED TO]
CHANDRA MOHAN VARMA AND ORS. VS. STATE OF U.P. [LAWS(ALL)-2015-12-34] [REFERRED TO]
B JOGA RAO VS. A AND N STATE COOPERATIVE BANK LTD [LAWS(CAL)-2012-9-6] [REFERRED TO]
MURARI MOHAN DAS VS. UNION OF INDIA AND ORS. [LAWS(CAL)-2015-8-41] [REFERRED TO]
UNION OF INDIA VS. DILEEP KUMAR PANDEY [LAWS(ALL)-2010-7-176] [REFERRED TO]
VANDANA MISHRA VS. STATE OF U P [LAWS(ALL)-2011-2-4] [REFERRED TO]
RAKESH NATH AND 16 ORS VS. UNION OF INDIA AND 2 ORS [LAWS(ALL)-2018-1-126] [REFERRED TO]
RAJESH BHARDWAJ VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2018-11-77] [REFERRED TO]
RELIANCE POWER LIMITED VS. STATE OF U.P. [LAWS(ALL)-2019-4-168] [REFERRED TO]
SANJAY SRIVASTAVA VS. PUNJAB NATIONAL BANK [LAWS(ALL)-2019-10-293] [REFERRED TO]
DULARI DEVI VS. UNION OF INDIA [LAWS(ALL)-2019-11-153] [REFERRED TO]
PADAM SINGH VS. CHIEF SECRETARY INDIAN INSTITUTE OF BANKERS [LAWS(ALL)-2005-5-195] [REFERRED TO]
SURESH NATH JHA VS. INSTITUTE FOR STEEL DEVELOPMENT AND GROWTH AND ORS. [LAWS(DLH)-2015-11-191] [REFERRED TO]
SANJAY SINGH VS. M/S. NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD [LAWS(DLH)-2013-7-474] [REFERRED TO]
ASHA MISHRA VS. UNION OF INDIA [LAWS(ALL)-2007-5-181] [REFERRED TO]
ANIL KUMAR RASTOGI VS. STATE OF U P [LAWS(ALL)-2006-2-203] [REFERRED TO]
BANK OF INDIA A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES ACT V OF 1970 BANDRA KURLA COMPLEX BANDRA VS. DEVELOPMENT CREDIT BANK LTD [LAWS(APH)-2012-2-30] [REFERRED TO]
PUSHAN MAJUMDAR VS. UNION OF INDIA [LAWS(CAL)-2010-8-43] [REFERRED TO]
SHARAD KUMAR VS. CONFEDERATION OF INDIAN INDUSTRY & ANR [LAWS(DLH)-2016-2-345] [REFERRED TO]
SUDIPATA MUKHERJEE VS. UNION OF INDIA [LAWS(CAL)-2008-2-20] [REFERRED TO]
NILESHBHAI D SAPARIYA VS. AUTHORIZED OFFICER, SOUTH INDIAN BANK [LAWS(GJH)-2015-2-171] [REFERRED TO]
KRISHAK BHARTI CO OPERATIVE LTD VS. RAMESH CHANDER BAWA [LAWS(DLH)-2010-5-90] [REFERRED TO]
IONIC METALLIKS VS. UNION OF INDIA [LAWS(GJH)-2014-9-30] [REFERRED TO]
HEMIXABEN VISHNUPRASAD RAO VS. REGISTRAR, LOKAYUKTA, GUJARAT STATE AND ORS. [LAWS(GJH)-2016-2-88] [REFERRED TO]
AXIS TRUSTEE SERVICES LIMITED VS. UNION OF INDIA [LAWS(BOM)-2023-1-94] [REFERRED TO]
K V CHANDRASEKHARAN VS. UOI [LAWS(DLH)-2008-5-188] [REFERRED TO]
VIKRAM DHONDIRAM RASKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-7-124] [REFERRED TO]
ALL INDIA IDBI OFFICERS ASSOCIATION VS. UNION OF INDIA [LAWS(BOM)-2022-9-173] [REFERRED TO]
RAM SHARAN LAL TRIPATHI VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-12-7] [REFERRED TO]
GANPAT SHAMRAO BUJADE VS. DIRECTOR CENTRAL FUEL RESEARCH INSTITUTE SHANBAD [LAWS(BOM)-2009-1-113] [REFERRED TO]
R D AVHAD VS. MAHARASHTRA STATE FARMING CORPORATION LTD [LAWS(BOM)-2006-3-24] [REFERRED TO]
LALITHA DEVI VS. MANAGEMENT OF HANDLOOM EXPORT PROMOTION COUNCIL [LAWS(MAD)-2008-1-487] [REFERRED]
CAPTAIN SURESH NATH JHA VS. INSTITUTE FOR STEEL DEVELOPMENT AND GROWTH AND ORS [LAWS(DLH)-2015-11-359] [REFERRED]
BHAGWANJIBHAI KATHANBHAI BARADIYA VS. STATE OF GUJARAT [LAWS(GJH)-2022-6-1236] [REFERRED TO]
DINESH CHANDRA BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2020-2-182] [REFERRED TO]
NEW BALAJI CHEMIST VS. INDIAN RED CROSS SOCIETY (MADHYA PRADESH STATE BRANCH) & ANOTHER [LAWS(MPH)-2018-2-314] [REFERRED TO]
BINCY RAJ D.R. AND ORS. VS. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS. [LAWS(KER)-2015-7-9] [REFERRED TO]
PRESIDENT CHITRADURGA DISTRICT MAZDOOR SANGH VS. MANAGING DIRECTOR BHADRA SAHAKARI SAKKARE KARKHANE NIYAMITA [LAWS(KAR)-2003-2-29] [REFERRED TO]
CHANDER PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-71] [REFERRED TO]
SANJAY KUMAR VS. UNION OF INDIA THROUGH THE SECRETARY [LAWS(DLH)-2021-12-236] [REFERRED TO]
JITENDRA SINGH VS. SECURITRANS INDIA PVT. LTD. [LAWS(DLH)-2020-6-61] [REFERRED TO]
MAKANMI KENGOO AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(GAU)-2012-9-184] [REFERRED TO]
SESCOT SHEET METAL WORKS LTD. VS. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL AND ORS. [LAWS(MAD)-2015-3-546] [REFERRED TO]
A K DUBEY VS. INDIAN MEDICAL ASSOCIATION [LAWS(MPH)-2013-12-77] [REFERRED TO]
ANIRUDH DWIVEDI VS. STATE CHIEF COMMISSIONER BHARAT SCOUT AND GUIDE [LAWS(MPH)-2009-1-27] [REFERRED TO]
J.M.DESAI(RETD.) VS. DIRECTOR, CEPT [LAWS(GJH)-2017-9-159] [REFERRED TO]
P V SUTER PAUL VS. MANAGER [LAWS(KER)-2003-10-75] [REFERRED TO]
MAYA VS. HINDUSTAN ZINC LIMITED [LAWS(RAJ)-2013-7-58] [REFERRED TO]
DHARMENDER SHARMA VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2013-3-616] [REFERRED]
ARVINDER GOYAL VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-3-261] [REFERRED TO]
ARVINDER GOYAL VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-3-261] [REFERRED TO]
N JHANARTHANAN VS. KHADI GRAMODYOG SANGH [LAWS(MAD)-2010-4-496] [REFERRED TO]
K R ANITHA VS. REGIONAL DIRECTOR ESI CORPORATION [LAWS(SC)-2003-9-130] [REFERRED]
SRIKANT VS. VASANTRAO [LAWS(SC)-2006-1-40] [REFERRED TO]
SAHA VS. UNION OF INDIA [LAWS(PAT)-2008-9-167] [REFERRED TO]
PORESH KUMAR NATH VS. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED [LAWS(MEGH)-2022-5-35] [REFERRED TO]
GIRISH G. VS. STATE OF KERALA [LAWS(KER)-2020-1-206] [REFERRED TO]
A C MUTHIAH VS. BOARD OF CONTROL FOR CRICKET IN INDIA [LAWS(SC)-2011-4-111] [REFERRED TO]
RAJBIR SURAJBHAN SINGH VS. THE CHAIRMAN, INSTITUTE OF BANKING PERSONNEL SELECTION, MUMBAI [LAWS(SC)-2019-4-124] [REFERRED TO]
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD (NESCO) VS. STATE OF ORISSA [LAWS(ORI)-2011-7-62] [REFERRED TO]
AVAS VIKAS SANSTHAN VS. AVAS VIKAS SANSTHAN ENGINEERS ASSN [LAWS(SC)-2006-3-8] [REFERRED TO]
ZEE TELEFILMS LTD VS. UNION OF INDIA [LAWS(SC)-2005-2-116] [REFERRED TO]
G BASSI REDDY VS. INTERNATIONAL CROP RESEARCH INSTUTUTE [LAWS(SC)-2003-2-82] [REFERRED TO]
VIRENDRA KUMAR SRIVASTAVA VS. U P RAJYA KARMACHARI [LAWS(SC)-2004-11-11] [REFERRED TO]
BRAJ KISHORE PRASAD VS. STATE OF BIHAR [LAWS(PAT)-2007-5-18] [REFERRED]
M P STATE CO OP DAIRY FEDN LTD VS. RAJNESH KUMAR JAMINDAR [LAWS(SC)-2009-4-111] [REFERRED TO]
CHANAN SINGH AND ORS VS. MIT SINGH AND ORS [LAWS(P&H)-2010-3-388] [REFERRED]
PAWAN KUMAR JOSHI & ORS. VS. STATE OF RAJ. & ORS. [LAWS(RAJ)-2012-10-134] [REFERRED TO]
VEERBHADRA SINGH SISODIA VS. RAJASTHAN COUNCIL OF PRIMARY [LAWS(RAJ)-2007-3-64] [REFERRED TO]
P.PRIYA VS. DHARMAPURI COOP TOWN BANK LTD [LAWS(MAD)-2019-4-649] [REFERRED TO]
K.MAHARAJAN VS. DIRECTOR [LAWS(MAD)-2020-5-42] [REFERRED TO]
M MAHENDRAVARMAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2009-9-246] [REFERRED TO]
INDIAN OXYGEN EMPLOYEES UNION VS. UNION OF INDIA [LAWS(MAD)-2009-1-368] [REFERRED TO]
V M PALANISAMY VS. MANAGER ERODE DISTRICT CENTRAL CO OP BANK LTD [LAWS(MAD)-2009-11-49] [REFERRED TO]
SREEKALA VS. D E O ALLEPPEY [LAWS(KER)-2006-6-37] [REFERRED TO]
ROTARY CLUB BIRLA NAGAR GWALIOR VS. ROTARY INTERNATIONAL [LAWS(MPH)-2013-8-330] [REFERRED]
C.INDERNATH VS. STATE OF TAMIL NADU [LAWS(MAD)-2022-6-236] [REFERRED TO]
THE COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH AND ORS. VS. THE KOMBIREI HOUSING CO-OPERATIVE SOCIETY LTD. AND ORS. [LAWS(MANIP)-2015-4-10] [REFERRED TO]
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT (NABARD) AND ANOTHER VS. CHITA RANJAN PATNAIK AND OTHERS [LAWS(ORI)-2018-8-34] [REFERRED TO]
WORKMEN OF DMC AUTOMOTIVE PRIVATE LTD VS. SUPERINTENDENT OF POLICE THIRUVALLUR DISTRICT [LAWS(MAD)-2018-4-593] [REFERRED TO]
THE MANDYA DISTRICT CENTRAL CO VS. THE STATE OF KARNATAKA [LAWS(KAR)-2005-9-107] [REFERRED TO]
SUMITH VS. STATE OF KERALA [LAWS(KER)-2012-4-188] [REFERRED TO]
SANMINA SCI THOZHILALAR SANGAM VS. COMMISSIONER OF LABOUR [LAWS(MAD)-2011-6-8] [REFERRED TO]
S C SHARMA VS. UNION OF INDIA [LAWS(DLH)-2007-10-6] [REFERRED TO]
NARINDER BATRA VS. UNION OF INDIA [LAWS(DLH)-2009-3-156] [REFERRED TO]
C M SRIVASTAVA VS. S C E R T [LAWS(DLH)-2007-9-40] [REFERRED TO]
SATYABRATA VHAKRABORTY VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2005-9-7] [REFERRED TO]
V SRIRAMULU VS. KARUR VYSYA BANK LIMITED [LAWS(APH)-2006-2-6] [REFERRED TO]
SALEEM VS. ATOMIC ENERGY EDUCATION SOCIETY MUMBAI [LAWS(APH)-2003-10-83] [REFERRED TO]
ARMY WELFARE HOUSING ORGANISATION VS. ADJUTANT GENERAL’S BRANCH [LAWS(DLH)-2014-11-89] [REFERRED TO]
RAJESH KUMAR SRIVASTAVA VS. STATE OF U.P. [LAWS(ALL)-2020-1-339] [REFERRED TO]
RAJ KUMAR VS. STATE OF U P [LAWS(ALL)-2018-4-318] [REFERRED TO]
HINDUSTAN AERONAUTICS LIMITED VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-11-162] [REFERRED TO]
KAMLESH AGNIHOTRI VS. STATE OF U.P. [LAWS(ALL)-2010-7-194] [REFERRED TO]
NEELAM VS. DIRECTOR LUCKNOW PUBLIC COLLEGE [LAWS(ALL)-2012-3-155] [REFERRED TO]
SHEELA DEVI VS. STATE OF UP [LAWS(ALL)-2010-5-137] [REFERRED TO]
UDIT CHANDRA VS. STATE OF U P [LAWS(ALL)-2012-1-162] [REFERRED TO]
JAYANTI MONDAL VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-3-13] [REFERRED TO]
RAJKUMAR COLLEGE TRUST VS. PADMARAJSINHJI GHANSHYAMSINHJI JADEJA [LAWS(GJH)-2021-9-42] [REFERRED TO]
SUJATA KESHARINATH SAWE VS. MAHARASHTRA POLLUTION CONTROL BOARD [LAWS(BOM)-2006-5-49] [REFERRED TO]
ASHOK KUMAR UPADHYAYA VS. UNION OF INDIA [LAWS(ALL)-2004-9-80] [REFERRED TO]
LORDS CHLORO ALKALI LIMITED VS. BHARAT HEAVY ELECTRICALS LIMITED [LAWS(DLH)-2011-5-70] [REFERRED TO]
LT. COL. ASHOK M. CHACKO RETD. VS. UOI & ORS. [LAWS(DLH)-2010-6-97] [REFERRED TO]
RAM HARI SEN VS. STATE OF WEST BENGAL [LAWS(CAL)-2009-3-87] [REFERRED TO]
BHABANI ADHIKARI VS. WEST BENGAL STATE CO [LAWS(CAL)-2008-12-101] [REFERRED TO]
AMULYA KUMAR GOSWAMI VS. INDIAN INSTITUTE OF BANK MANAGEMENT AND 4 ORS. [LAWS(GAU)-2020-2-114] [REFERRED TO]
YAMINI J DAVE VS. DIRECTOR I U C A A [LAWS(GJH)-2004-4-43] [REFERRED TO]
V PANNEERSELVAM VS. SPECIAL OFFICER AVUDAYARKOIL PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD [LAWS(MAD)-2008-10-160] [REFERRED TO]
BIRENDRA SINGH VS. STATE OF BIHAR [LAWS(PAT)-2016-12-108] [REFERRED TO]
M/S. TRISHUL INDUSTRIES VS. THE STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2006-5-541] [REFERRED TO]
K.K. SAKSENA VS. INTERNATIONAL COMMISSION ON IRRIGATION AND DRAINAGE [LAWS(SC)-2014-12-79] [REFERRED TO]
BOARD OF CONTROL FOR CRICKET IN INDIA VS. CRICKET ASSOCIATION OF BIHAR [LAWS(SC)-2015-1-62] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
DHANANJAY RAO VS. ALKEM LABORATORIES LTD. AND ORS. [LAWS(ALL)-2015-8-276] [REFERRED TO]
TRACTOR AND FARM EQUIPMENT LIMITED CHENNAI VS. SECRETARY TO THE GOVT OF ASSAM DEPT OF AGRICULTURE GAUHATI [LAWS(GAU)-2004-1-52] [REFERRED TO]
DHIRAJ CHANDRA ROY VS. ASSAM MINIRITIES DEVELOPMENT BOARD [LAWS(GAU)-2011-3-33] [REFERRED TO]
AHMED EHTESHAM KAWKAB VS. GOVERNMENT OF INDIA [LAWS(APH)-2009-9-34] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. DELHI INTERNATIONAL AIRPORT PVT LTD [LAWS(DLH)-2013-2-61] [REFERRED TO]
SHANTI YADAV VS. UNION OF INDIA [LAWS(DLH)-2011-7-321] [REFERRED TO]
MANJIT SINGH BALI VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2010-11-50] [REFERRED TO]
KELVIN JUTE COMPANY LTD VS. KRISHNA KUMAR AGARWAL [LAWS(CAL)-2006-2-62] [REFERRED TO]
P G FOILS LTD VS. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION [LAWS(CAL)-2005-11-22] [REFERRED TO]
SATYENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES VS. ABHIJIT GUPTA AND ORS. [LAWS(CAL)-2002-12-37] [REFERRED TO]
BIKASH TALUKDAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2003-8-31] [REFERRED TO]
KENDRIYA VIDYALAYA SANGATHAN VS. SHRI PREM NARAYAN PANDEY [LAWS(CAL)-2011-4-6] [REFERRED TO]
SGR TECHNICAL & EDUCATIONAL SOCIETY VS. THE PRESS COUNCIL OF INDIA AND ORS. [LAWS(DLH)-2016-4-72] [REFERRED TO]
TAWI COOPERATIVE HOUSING BUILDING SOCIETY VS. STATE OF J&K [LAWS(J&K)-2013-11-9] [REFERRED TO]
BINOY JACOB VS. AIR INDIA SATS AIRPORT SERVICES LTD [LAWS(KER)-2018-4-105] [REFERRED TO]
GUJARAT HOMEOPATHIC SOCIETY VS. JAYANTILAL RAMANLAL JAYASWAL [LAWS(GJH)-2004-1-39] [REFERRED TO]
VINAY KUMAR TYAGI VS. HARIJAN SEVAK SANGH [LAWS(DLH)-2004-5-8] [REFERRED TO]
ARUN VASANTRAO BETKEKAR VS. GOVERNMENT OF INDIA DEPARTMENT OF ATOMIC ENERGY ANUSHAKTI BHAVAN [LAWS(BOM)-2009-10-129] [REFERRED TO]
SANATAN SANSTHA VS. UNION OF INDIA [LAWS(BOM)-2021-7-75] [REFERRED TO]
DR.HEMIXABEN VISHNUPRASAD RAO VS. REGISTRAR, LOKAYUKTA, GUJARAT STATE [LAWS(GJH)-2016-2-15] [REFERRED TO]
A MICHAEL VS. UNION OF INDIA [LAWS(MAD)-2009-4-301] [REFERRED TO]
R ANBAZHAGAN DEPUTY MANAGER MECHANICAL TAMILNADU NEWSPRINT VS. STATE INFORMATION COMMISSION [LAWS(MAD)-2008-4-143] [REFERRED TO]
HANDLOOM EXPORT PROMOTION COUNCIL EMPLOYEES UNION VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2008-1-64] [REFERRED TO]
T ANTONY JOE VS. VELLIKODU PRIMARY AGRICULTURAL COOPERATIVE BANK LIMITED [LAWS(MAD)-2008-8-275] [REFERRED TO]
DINESH SHARMA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2018-1-328] [REFERRED TO]
SUBHASHREE PANIGRAHI VS. STATE OF ODISHA [LAWS(ORI)-2014-1-12] [REFERRED TO]
SHANTI FRAGRANCES VS. UNION OF INDIA AND ORS [LAWS(SC)-2017-9-111] [REFERRED TO]
LT GOVERNOR OF DELHI VS. V K SODHI [LAWS(SC)-2007-8-45] [REFERRED TO]
S S RANA VS. REGISTRAR CO OPERATIVE SOCIETIES [LAWS(SC)-2006-4-19] [REFERRED TO]
UTTARANCHAL SAINIK PUNARVAS SANSTHAN, DEHRADUN & ORS. VS. U. P. SAINIK PUNARVAS NIDHI, LUCKNOW & ORS. [LAWS(UTN)-2006-9-60] [REFERRED TO]
JAIPUR METALS AND ELECTRICALS LTD. VS. JAGDISH PRASAD GUPTA [LAWS(RAJ)-2010-3-67] [REFERRED TO]
GORDHAN KUMAWAT VS. CHIEF/ BRANCH MANAGER M/S SHRIRAM TRANSPORT FINANCE CO [LAWS(RAJ)-2012-8-34] [REFERRED TO]
BHOLA NATH VS. UNION OF INDIA [LAWS(RAJ)-2005-11-80] [REFERRED TO]
ARVINDER GOYAL VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-148] [REFERRED TO]
SANJAY AND ORS. VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2011-3-490] [REFERRED TO]
K MARAPPAN VS. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES [LAWS(MAD)-2006-4-200] [REFERRED TO]
A Joseph Louis VS. District Welfare Fund Committee [LAWS(MAD)-2005-3-171] [REFERRED TO]
T T V DHINKARAN VS. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE OPPOSITE PARTY [LAWS(MAD)-2002-9-152] [REFERRED TO]
KIRAN JAIN VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2023-10-55] [REFERRED TO]
RAVI KHOKHAR VS. UNION OF INDIA [LAWS(DLH)-2023-2-19] [REFERRED TO]
ARJUN AHLUWALIA VS. AIR INDIA LIMITED [LAWS(DLH)-2021-6-66] [REFERRED TO]
PRAKASH SINGH VS. UNION OF INDIA [LAWS(DLH)-2022-7-143] [REFERRED TO]
ANJAY KUMAR VS. UNION OF INDIA [LAWS(DLH)-2021-12-162] [REFERRED TO]
S.ALIM BASHA VS. DEPUTY REGISTRAR/MANAGING DIRECTOR [LAWS(MAD)-2019-7-460] [REFERRED TO]
DR. K. SHREEKRISHNA KUMAR VS. THE MAHATMA GANDHI UNIVERSITY AND OTHERS [LAWS(KER)-2017-12-230] [REFERRED TO]
VIKRAM CHAUHAN VS. MANAGING DIRECTOR [LAWS(HPH)-2013-5-68] [REFERRED TO]
RAJASTHAN VISHRAM BHAVAN VS. SHIV KUMAR AGARWALA [LAWS(MEGH)-2014-10-1] [REFERRED TO]
M. UMAPATHY VS. JOINT COMMISSIONER OF LABOUR [LAWS(MAD)-2020-9-891] [REFERRED TO]
MS. JAYASHREE GURURAJ VS. CISCO SYSTEMS (INDIA) PRIVATE LIMITED [LAWS(KAR)-2021-9-218] [REFERRED TO]
K. BALAJI IYENGAR VS. STATE OF KERALA, MR. T.C. MATHEW, MR. T.R. BALAKRISHNAN AND THE DEPUTY SUPERINTENDENT OF POLICE [LAWS(KER)-2010-10-489] [REFERRED TO]
GIRISHCHAND SHARMA VS. UNION OF INDIA [LAWS(MPH)-2012-12-51] [REFERRED TO]
K. ELANGOO AND ORS. VS. SECRETARY, BAR COUNCIL OF TAMIL NADU, MADRAS HIGH COURT AND ORS. [LAWS(MAD)-2015-10-132] [REFERRED TO]
K R PALANISAMY VS. DIRECTOR, INSTITUTE OF ROAD TRANSPORT; PRINCIPAL, INSTITUTE OF ROAD TRANSPORT TECHNOLOGY [LAWS(MAD)-2014-4-343] [REFERRED]
MAHAVIR SINGH VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2005-4-91] [REFERRED TO]
NATIONAL PRINTERS, RANCHI VS. PRINCIPAL SECRETARY, RANCHI AND OTHERS [LAWS(JHAR)-2017-9-106] [REFERRED TO]
SATHYAVAN KOTTARAKKARA VS. STATE OF KERALA [LAWS(KER)-2007-10-90] [REFERRED TO]
M P STATE CO OPERATIVE DAIRY FEDERATION VS. MADAN LAL CHOURASIA [LAWS(MPH)-2007-4-19] [REFERRED TO]
PROFESSIONAL EXAMINATION BOARD VS. BHOPAL MUNICIPAL CORPORATION [LAWS(MPH)-2003-7-16] [REFERRED TO]
FLEMINGO DUTYFREE SHOPS PVT LTD VS. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT [LAWS(KAR)-2008-12-7] [REFERRED TO]
ASSOCIATION OF MILMA OFFICERS VS. STATE OF KERALA [LAWS(KER)-2014-12-165] [REFERRED TO]
SANTA KANUNGO VS. DIRECTOR OF PUBLIC INSTRUCTION [LAWS(CAL)-2019-9-140] [REFERRED TO]
PAHLAN ALI VS. HDB FINANCIAL SERVICES LTD [LAWS(GAU)-2023-7-19] [REFERRED TO]
SHAKTI CHAND THAKUR VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-3-13] [REFERRED TO]
E Johnson VS. Salim Ali Centre for Ornithology and Natural History [LAWS(MAD)-2002-8-174] [FOLLOWED ON]
K SIVASUBRAMANIYAM VS. MADRAS INSTITUTE OF DEVELOPMENT STUDIES [LAWS(MAD)-2006-11-128] [REFERRED TO]
K SIVASUBRAMANIYAM VS. MADRAS INSTITUTE OF DEVELOPMENT STUDIES [LAWS(MAD)-2006-11-129] [REFERRED TO]
SAROJINI TEWATIA VS. UOI AND ORS [LAWS(DLH)-2015-12-520] [REFERRED]
M/S. NEW BALAJI CHEMIST VS. INDIAN RED CROSS SOCIETY (MADHYA PRADESH STATE BRANCH) AND ANOTHER [LAWS(MPH)-2018-1-373] [REFERRED TO]
Anirudha Sahoo VS. Commissioner, State Transport Authority, Orissa [LAWS(ORI)-2010-4-62] [REFERRED TO]
KULWINDER SINGH VS. STATE OF HARYANA [LAWS(P&H)-2019-11-428] [REFERRED TO]
MANAGING DIRECTOR, INDIAN IMMUNOLOGICALS LIMITED, HYDERABAD VS. NARENDRA AGARWAL [LAWS(TLNG)-2021-1-64] [REFERRED TO]
RIJU PRASAD SARMA VS. STATE OF ASSAM [LAWS(SC)-2015-7-34] [REFERRED TO]
CHAIRMAN PRESIDENT NATIONAL CO VS. BIBHUTI BHUSHAN SINHA [LAWS(PAT)-2011-7-88] [REFERRED TO]
CHUNNULAL VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-7-230] [REFERRED TO]
SHIPRA JINDAL VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2010-8-576] [REFERRED]
BANSILAL S KABRA VS. GLOBAL TRADE FINANCE LTD [LAWS(BOM)-2010-7-140] [REFFERD TO]
M/S RAJPUR HYDRO POWER LTD. VS. M/S PTC INDIA FINANCIAL SERVICES LTD. [LAWS(DLH)-2017-5-19] [REFERRED TO]
SAMABAY SAMITY LIMITED & ANR. VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2012-1-112] [REFERRED TO]
CONSUMERS CO OPERATIVE STORES LTD VS. INFORMATION COMMISSIONER [LAWS(CAL)-2011-2-122] [REFERRED TO]
SUNIRMAL KUMAR RAY VS. UNION OF INDIA [LAWS(CAL)-2005-7-33] [REFERRED TO]
SANDIP BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-1-26] [REFERRED TO]
H RAJENDER VS. MANAGING DIRECTOR HYDERABAD AGRICULTURAL CO OPERATIVE ASSOCIATION LIMITED [LAWS(APH)-2007-4-96] [REFERRED TO]
R. BHADRAGIRI RAO VS. THE NALGONDA DISTRICT CO-OPERATIVE CENTRAL BANK LTD. [LAWS(APH)-2014-7-131] [REFERRED TO]
G. RAMA MOHAN RAO AND ANOTHER VS. THE GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS PRINCIPAL SECRETARY AND CHAIRMAN, AGRICULTURAL, MARKETING & COOPERATIVE DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER [LAWS(APH)-2017-3-11] [REFERRED TO]
A R ABDUL GAFFAR VS. UNION OF INDIA [LAWS(DLH)-2012-6-38] [REFERRED]
M TIRUPATHAIAH VS. RAYALASEEMA PAPER MILLS LTD [LAWS(APH)-2003-3-80] [REFERRED TO]
SHAHEEDA BEGUM VS. PRINCIPAL ARMY SCHOOL [LAWS(APH)-2005-9-32] [REFERRED TO]
SRI MAHESH CHANDRA CHOUDHARY VS. THE SECRETARY, WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS [LAWS(CAL)-2018-8-302] [REFERRED TO]
SUNIL YADAV VS. STATE OF U.P. [LAWS(ALL)-2010-9-613] [REFERRED TO]
NRIPENDRA KUMAR SARMA VS. BONGAIGAON REFINERY and PETROCHEMICALS LTD [LAWS(GAU)-2008-8-65] [REFERRED TO]
NATIONAL STOCK EXCHANGE OF INDIA LTD. VS. CENTRAL INFORMATION COMMISSION [LAWS(DLH)-2010-4-187] [REFERRED TO]
VINOD RATHORE AND ORS. VS. COMMISSIONER, BILASPUR MUNICIPAL CORPORATION AND ORS. [LAWS(CHH)-2015-11-12] [REFERRED TO]
DURYODHAN HIRAMAN INGOLE VS. INDIAN COUNCIL AGRICULTURE RESEARCH [LAWS(BOM)-2009-5-2] [REFERRED TO]
PANJABRAO DESHMUKH URBAN CO OPERATIVE BANK LTD VS. STATE INFORMATION COMMISSIONER [LAWS(BOM)-2009-1-55] [REFERRED TO]
VASANTRAO S O SHANKARRAO KALE VS. SHRIKANT S O ANANTRAO JOSHI [LAWS(BOM)-2004-8-118] [REFERRED TO]
R V DNYANSAGAR VS. MAHARASHTRA INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED [LAWS(BOM)-2003-2-17] [REFERRED TO]
SATYA PAL VS. DELHI SUBORDINATE SERVICE SELECTION BOARD [LAWS(DLH)-2005-7-108] [REFERRED TO]
POONAM BHARGAVA VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-59] [REFERRED TO]
VED PRAKASH VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-74] [REFERRED TO]
FAROOQ AHMED VS. SHER-I-KASHMIR INTERNATIONAL CONFERENCE CENTRE [LAWS(J&K)-2004-11-16] [REFERRED TO]
OMKAR SHARMA VS. SHRI MATA VAISHNO DEVI SHRINE BOARD, KATRA [LAWS(J&K)-2005-5-23] [REFERRED TO]
LAKE VIEW CO-OPERATIVE BUILDING AND ORS., VS. STATE AND ORS. [LAWS(J&K)-2011-8-47] [REFERRED TO]
TAMIL NADU TECHNICAL TEACHERS ASSOCIATION AND ORS VS. SECRETARY TO GOVERNMENT AND ORS [LAWS(MAD)-2010-11-486] [REFERRED]
SURESH CHANDER MUDGIL VS. MATA VAISHNO DEVI BOARD AND ORS [LAWS(J&K)-2012-12-87] [REFERRED]
ADIWASI VIVIDHA KARYAKARI SAHAKARI SANSTHA LTD VS. STATE INFORMATION COMMISSIONER [LAWS(BOM)-2019-1-226] [REFERRED TO]
JUNAID AMIN WANI AND OTHERS VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-7-75] [REFERRED TO]
BHIMRAO VS. WARDHA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED [LAWS(BOM)-2023-8-453] [REFERRED TO]
INDIAN OLYMPIC ASSOCIATION VS. VEERESH MALIK [LAWS(DLH)-2010-1-331] [REFERRED TO]
MANOJ AMBARAM KAHAR VS. INDIAN RED CROSS SOCIETY [LAWS(GJH)-2016-7-26] [REFERRED TO]
PUMMY HARSHIL THAKKAR VS. STATE OF GUJARAT & 3 [LAWS(GJH)-2017-2-4] [REFERRED TO]
MISS SHERI RUSI CRAWFORD VS. MUMBAI CITY TABLE TENNIS ASSOCIATION [LAWS(BOM)-2002-7-163] [REFERRED TO [ 14 ,22 ]]
AKSHAY TIKOO VS. MATA VAISHNO DEVI UNIVERSITY [LAWS(J&K)-2014-2-26] [REFERRED TO]
ATUL KANTILAL SHAH VS. JYOTI LIMITED [LAWS(GJH)-2014-10-43] [REFERRED TO]
VIPULBHAI M CHAUDHARY - CHAIRMAN VS. STATE OF GUJARAT [LAWS(GJH)-2013-11-238] [REFERRED TO]
THE MANAGEMENT OF NATIONAL AEROSPACE LABORATORIES VS. ENGINEERING & GENERAL WORKERS UNION [LAWS(KAR)-2015-1-17] [REFERRED TO]
BERNARD DMELLO VS. INDUSTRIAL FINANCE CORPORATION LIMITED [LAWS(DLH)-2004-7-30] [REFERRED TO]
HARISH HIRANI VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-12-68] [REFERRED TO]
SRIKANTA PATRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-3-51] [REFERRED TO]
SUBHASH CHAUDHURI VS. INDIAN ASSOCIATION FOR THE CULTIVATION OF SCIENCE [LAWS(CAL)-2010-9-70] [REFERRED TO]
SRRAK REIPL JV VS. UNION OF INDIA [LAWS(CAL)-2011-1-17] [REFERRED TO]
BASHIRHAT SARDARATI TANTUBAY SAMABAY SAMITY LIMITED VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-1-34] [REFERRED TO]
SADASHIV KRISHNA SUTAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-5-56] [REFERRED TO]
R.M. RAMESH BABU AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(APH)-2015-9-40] [REFERRED TO]
ROYCHAN ABRAHAM VS. STATE OF U.P. [LAWS(ALL)-2019-2-196] [REFERRED TO]
JYOTI KUMAR MALVIYA VS. INDIAN FARMERS FERTILIZERS CO OPERATIVE LTD [LAWS(ALL)-2006-3-14] [REFERRED TO]
RAM KARAN VS. STATE OF U.P. [LAWS(ALL)-2014-5-331] [REFERRED TO]
T M A PAI FOUNDATION VS. STATE OF KARNATAKA [LAWS(SC)-2002-10-89] [REFERRED TO 290]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [LAWS(SC)-2002-11-73] [REFERRED TO]
GENERAL MANAGER KISAN SAHKARI CHINI MILLS LIMITED SULTANPUR UTTAR PRADESH VS. SATRUGHAN NISHAD [LAWS(SC)-2003-10-19] [REFERRED TO]
C LOGESWARAN VS. SPECIAL OFFICER [LAWS(MAD)-2011-1-175] [REFERRED TO]
GOPAL PRASAD VARSHNEY VS. BANK OF RAJASTHAN LTD [LAWS(RAJ)-2009-5-143] [REFERRED]
PRAVEEN KUMAR VS. JAIN VISHVA BHARATI INSTITUTE [LAWS(RAJ)-2004-7-13] [REFERRED TO]
K.L. ARORA VS. REGISTRAR, COOPERATIVE SOCIETIES [LAWS(P&H)-2009-3-171] [REFERRED TO]
SUKH RAM VS. JOINT DEVELOPMENT COMMISSIONER AND OTHERS [LAWS(P&H)-2012-2-520] [REFERRED]
PRASANNA KUMAR PATI VS. CHIEF EXECUTIVE OFFICER [LAWS(ORI)-2014-9-76] [REFERRED TO]
DR. UTTAM KUMAR SAMANTA VS. KIIT UNIVERSITY, REPRESENTED BY ITS VICE-CHANCELLOR [LAWS(ORI)-2017-4-7] [REFERRED TO]
GANESWAR ROUT VS. COLLECTOR [LAWS(ORI)-2018-7-58] [REFERRED TO]
TESSY VARGHESE AND ORS. VS. THE SECRETARY TO GOVERNMENT, CO-OPERATIVE DEPARTMENT AND ORS. [LAWS(KER)-2015-8-40] [REFERRED TO]
SHONIYA.K VS. KERALA STATE BHARAT SCOUTS & GUIDES [LAWS(KER)-2016-2-154] [REFERRED TO]
THE DISTRICT RED CROSS SOCIETY, SIRSA VS. RADHA KISHAN RAJPAL AND ANOTHER [LAWS(P&H)-2004-11-90] [REFERRED]
NAROTAM DUTT SHARMA VS. H P STATE CO-OPERATIVE BANK LTD AND OTHERS [LAWS(HPH)-2016-12-233] [REFERRED TO]
LAKHI RAM BORA AND 22 ORS VS. STATE OF ASSAM AND ORS [LAWS(GAU)-2019-4-26] [REFERRED TO]
KEHAR SINGH VS. STATE OF H.P. [LAWS(HPH)-2020-10-75] [REFERRED TO]
TRISHUL INDUSTRIES VS. STATE OF HARYANA [LAWS(P&H)-2006-5-307] [REFERRED TO]
TRISHUL INDUSTRIES VS. STATE OF HARYANA [LAWS(P&H)-2006-5-307] [REFERRED TO]
FAZILA HUSAIN VS. UNION OF INDIA REP BY ITS SECRETARY [LAWS(MAD)-2012-7-280] [REFERRED TO]
G. SOMASUNDARAM & ANR. VS. THE TAMIL NADU INDUSTRIAL CO-OPERATIVE BANK LTD. [LAWS(MAD)-2013-2-279] [REFERRED TO]
J. GOPAL VS. TAMIL NADU NEWSPRINT AND PAPERS LIMITED [LAWS(MAD)-2016-12-144] [REFERRED TO]
THE ORGANIZER DEHRI C D VS. STATE OF BIHAR [LAWS(PAT)-2014-2-44] [REFERRED TO]
SEVEN BROTHERS VS. HINDUJA LEYLAND FINANCE COMPANY AND ORS. [LAWS(MPH)-2015-3-177] [REFERRED TO]
MANAGEMENT OF GE POWER CONTROLS PVT LTD VS. WORKMEN OF GE POWER CONTROLS PVT LTD [LAWS(MAD)-2004-12-106] [REFERRED TO]
G S KRISHNAN VS. UNION OF INDIA [LAWS(MAD)-2003-4-110] [REFERRED TO]
DIRECTOR OF MEDICAL EDUCATION VS. M ILANGO [LAWS(MAD)-2006-11-5] [REFERRED TO]
ATULBHAI M CHAUDHARY VS. MANAGING DIRECTOR MEHSANA DISTRICT TELEBIYA UTPADAK SAHAKARI SANGH LIMITED [LAWS(GJH)-2007-6-24] [REFERRED TO]
FLEMINGO DUTYFREE SHOPS PVT LTD VS. UNION OF INDIA [LAWS(KAR)-2007-12-8] [REFERRED TO]
KANGRA CENTRAL COOPERATIVE BANK PENSIONERS WELFARE VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2012-5-111] [REFERRED TO]
NATIONAL TEXTILE CORPORATION LTD VS. NARESHKUMAR BADRIKUMAR JAGAD [LAWS(SC)-2011-9-70] [REFERRED TO]
STATE OF U P VS. RADHEY SHYAM RAI [LAWS(SC)-2009-3-104] [REFERRED TO]
MOHAMMAD SADIQ VS. STATE OF U P [LAWS(SC)-2007-9-35] [REFERRED TO]
STATE OF RAJASTHAN & OTHERS VS. DALIP SINGH SAHARAN [LAWS(RAJ)-2015-9-187] [REFERRED]
SYED SHARJI HUSSAIN VS. IDBI BANK LTD. AND ORS. [LAWS(RAJ)-2015-10-93] [REFERRED TO]
BEENA @ MEENA SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-4-61] [REFERRED TO]
SRIKANTA MAITY VS. THE STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2018-8-255] [REFERRED TO]
SHAFAT AHMAD KHAN & ORS. VS. STATE & ORS. [LAWS(J&K)-2015-12-33] [REFERRED TO]
STAFF WELFARE ASSOCIATION VS. CHAIRMAN TRTC [LAWS(DLH)-2004-2-77] [REFERRED TO]
MS. JIGYA YADAV THROUGH GUARDIAN/FATHER MR. HARI SINGH VS. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS. [LAWS(DLH)-2010-12-390] [REFERRED TO]
RAGHUPATRUNI CHIRANJEEVI AND ANOTHER VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2019-2-9] [REFERRED TO]
ABDUL GOFUR MONDAL VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2014-11-39] [REFERRED TO]
PAROMITA CHAKRABORTY VS. UNION OF INDIA [LAWS(GAU)-2011-6-41] [REFERRED TO]
KAY KAY EMBROIDERIES PVT LTD VS. CLOTH MARKETS AND SHOPS BOARD [LAWS(BOM)-2006-8-66] [REFERRED TO]
SUYOG SUDHAKAR CHOPADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-12-86] [REFERRED TO]
ASHIM KUMAR SARKAR VS. CESC LIMITED [LAWS(CAL)-2011-8-86] [REFERRED TO]
SUNIRMAL KUMAR ROY VS. UNION OF INDIA [LAWS(CAL)-2007-5-57] [REFERRED TO]
ANIL DUTTA MISHRA VS. GANDHI SMARAK SANGRAHALAYA SAMITI [LAWS(DLH)-2013-8-196] [REFERRED TO]
STATE OF U P VS. DASRATH PRASAD YADAV [LAWS(ALL)-2004-2-142] [REFERRED TO]
ANIL MALIK VS. INFRASTRUCTURE DEVELOPMENT FINANCE CO [LAWS(ALL)-2005-1-109] [REFERRED TO]
BHIKHABHAI B SOLANKI VS. SPORTS AUTHORITY OF INDIA [LAWS(GJH)-2004-2-39] [REFERRED TO]
VIJAYALAKSHMI BASAVARAJ WORKING AS DEPUTY DIRECTOR TECHNICAL ALI YAVAR VS. SECRETARY HEALTH GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY [LAWS(KAR)-2006-4-5] [REFERRED TO]
SHIVALI DHILLON VS. MANAGING DIRECTOR, ARMY WELFARE EDUCATION SOCIETY (AWES) AND ORS. [LAWS(DLH)-2015-7-187] [REFERRED TO]
DHARAM PAL VS. STATE [LAWS(HPH)-2002-9-27] [REFERRED TO]
M/S NEW BALAJI CHEMIST VS. INDIAN RED CROSS SOCIETY [LAWS(MPH)-2018-2-11] [REFERRED TO]
T T V DHINAKARAN VS. DY DIRECTOR ENFORCEMENT DIRECTORATE SHASTRI BHAWAN [LAWS(MAD)-2002-9-57] [REFERRED TO]
RAKESH KUMAR SHARMA VS. MOTHER DAIRY FRUIT & VEGETABLES PVT LTD [LAWS(DLH)-2022-7-174] [REFERRED TO]
ROBIN SHARMA VS. APPAREL TRAINING AND DESIGN CENTRE [LAWS(DLH)-2021-2-66] [REFERRED TO]
SUTER PAUL VS. SOBHANA ENGLISH MEDIUM HIGH SCHOOL [LAWS(KER)-2003-10-15] [REFERRED TO]
SUDEEP BEGI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-8-121] [REFERRED TO]
BALWAN SINGH MADAD VS. UNION OF INDIA [LAWS(P&H)-2006-4-19] [REFERRED TO]
S RUDIRAMURTHY VS. ALL INDIA BOARD OF TECHNICAL STUDIES IN ARCHITECTURE AND REGIONAL PLANNING [LAWS(MAD)-2010-11-269] [REFERRED TO]
CHAMPAK LATA SAHOO VS. SMT. KALYANI DAS AND ORS. [LAWS(ORI)-2008-7-94] [REFERRED TO]
GURCHARAN SINGH VS. REGISTRAR CO OP SOC H P [LAWS(SC)-2005-9-53] [REFERRED TO]
FEDERAL BANK LIMITED VS. SAGAR THOMAS [LAWS(SC)-2003-9-56] [REFERRED]
SURENDRANATH SAHU AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-1-39] [REFERRED TO]
SANJAY KUMAR KAR VS. PRINCIPAL CUM SECRETARY BHADRAK INSTITUTE OF ENGINEERING AND TECHNOLOGY [LAWS(ORI)-2019-2-66] [REFERRED TO]
NAGENDRA PRASAD SINHA SON OF LATE BABBAN PRASAD SINHA VS. BHOJPURI ACADEMY THROUGH ITS DIRECTOR, MITHAPUR, PATNA [LAWS(PAT)-2010-7-125] [REFERRED TO]
TRIGUN CHAND THAKUR VS. STATE OF BIHAR [LAWS(PAT)-2008-1-137] [REFERRED TO]
P.LALITHA VS. DEPUTY REGISTRAR/MANAGING DIRECTOR [LAWS(MAD)-2019-7-461] [REFERRED TO]
P PALIWAL VS. HINDUSTAN ZINC LIMITED [LAWS(RAJ)-2010-5-65] [REFERRED TO]
H.C. ARORA VS. UNION OF INDIA [LAWS(P&H)-2013-10-87] [REFERRED TO]
JATYA PAL SINGH VS. UNION OF INDIA [LAWS(SC)-2013-4-68] [REFERRED TO]
RAMESH AHLUWALIA VS. STATE OF PUNJAB [LAWS(SC)-2012-9-77] [REFERRED TO]
N K SHARMA VS. ABHIMANYU [LAWS(SC)-2005-10-72] [REFERRED TO]