Referred Judgements :-

RAMJI PRASAD VS. RATTAN KUMAR JAISWAL [REFERRED]

Cited Judgements :-

PYARASA NAIK VS. STATE OF ODISHA [LAWS(ORI)-2021-7-47] [REFERRED TO]
OMPRAKASH SAHNI VS. JAI SHANKAR CHAUDHARY [LAWS(SC)-2023-5-8] [REFERRED TO]
MAKRAJ LIMBOO VS. STATE OF SIKKIM [LAWS(SIK)-2019-12-8] [REFERRED TO]
STATE OF HARYANA VS. HASMAT [LAWS(SC)-2004-7-59] [REFERRED TO]
ANIL ARI VS. STATE OF WEST BENGAL [LAWS(SC)-2009-2-147] [REFERRED TO]
RAGHUWAR SINGH VS. STATE OF M.P. [LAWS(MPH)-2015-3-202] [REFERRED TO]
JOSEPH VS. STATE OF KERALA [LAWS(KER)-2013-3-156] [REFERRED TO]
HARICHARAN BISWAS VS. STATE OF TRIPURA [LAWS(TRIP)-2019-3-72] [REFERRED TO]
SIKANDAR KARIM MALEK VS. STATE OF GUJARAT [LAWS(GJH)-2019-2-236] [REFERRED TO]
JAIPAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2009-10-155] [REFERRED TO]
ABBAS VS. STATE OF GUJARAT [LAWS(GJH)-2020-12-619] [REFERRED TO]
ANEES MIYA VS. STATE OF U P [LAWS(ALL)-2018-4-477] [REFERRED TO]
JAIVIR SINGH VS. STATE OF U P [LAWS(ALL)-2008-9-156] [REFERRED TO]
SAJAL SURESHKUMAR JAIN VS. STATE OF GUJARAT [LAWS(GJH)-2009-4-83] [REFERRED TO]
MAGANBHAI BINDESHWARI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2006-8-33] [REFERRED TO]
MOHAMMAD IBRAHIM DAR VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-93] [REFERRED TO]
KISHORILAL VS. RUPA [LAWS(SC)-2004-9-9] [REFERRED TO]
MOHAMMAD SHAKEEL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-8-87] [REFERRED TO]
SURAJ JIT CHAUDHRI VS. CBI [LAWS(DLH)-2008-9-171] [REFERRED TO]
RAMESH VS. STATE OF U.P. [LAWS(ALL)-2010-12-109] [REFERRED TO]
ARUN KUMAR VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2013-12-79] [REFERRED TO]
VISHAL SHARMA VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-6-4] [REFERRED TO]
RAJESHBHAI KESHAVBHAI PARMAR VS. STATE OF GUJARAT [LAWS(GJH)-2017-9-6] [REFERRED TO]
MASOOD ALI KHAN VS. STATE OF U P [LAWS(SC)-2009-2-123] [REFERRED TO]
SOMESH CHAURASIA VS. STATE OF M.P. [LAWS(SC)-2021-7-29] [REFERRED TO]
ARVIND SINGH & OTHERS VS. STATE OF U P [LAWS(ALL)-2018-5-795] [REFERRED TO]
SEEMA AZAD VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2011-5-408] [REFERRED TO]
RESHAM @ PAPPU VS. STATE OF HARYANA [LAWS(P&H)-2013-9-606] [REFERRED]
SITHARTH VASHISHT ALIAS MANU SHARMA VS. STATE [LAWS(SC)-2007-5-34] [REFERRED TO]
PRASANTA KUMAR SARKAR VS. ASHIS CHATTERJEE [LAWS(SC)-2010-10-111] [REFERRED TO]
STATE OF RAJASTHAN VS. MUBEEN [LAWS(RAJ)-2006-9-43] [REFERRED TO]
HARE RAM MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2022-7-27] [REFERRED TO]
SAWANA LAKRA AND ANOTHER VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-8-158] [REFERRED TO]
GUFRAN AHMAD VS. STATE OF U P [LAWS(ALL)-2011-2-26] [REFERRED TO]
MOHD RAFIQ VS. STATE NCT DELHI [LAWS(DLH)-2007-9-2] [REFERRED TO]
UMESH ALIAS SUKHA ALIAS DINESH VS. STATE OF U P [LAWS(ALL)-2018-5-543] [REFERRED TO]
YASHPAL VS. STATE OF U.P. AND 3 OTHERS [LAWS(ALL)-2016-7-342] [REFERRED TO]
SHANKAR BHATIA VS. STATE NCT OF DELHI [LAWS(DLH)-2013-12-195] [REFERRED TO]
ATUL INDRAVADAN VAIDH THRO HIS WIFE VAIDH DIPIKABEN ATULBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2017-6-122] [REFERRED TO]
HARMEET SINGH VS. STATE OF J&KAMMU AND KASHMIR [LAWS(J&K)-2017-9-86] [REFERRED TO]
RAJESH PUROHIT ALIAS BHOLIYA VS. STATE OF RAJ [LAWS(RAJ)-2012-12-4] [REFERRED TO]
TAHIR KHAN ALIAS SHAKEEL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-8-27] [REFERRED TO]
MS. X VS. STATE OF MAHARASHTRA [LAWS(SC)-2023-3-65] [REFERRED TO]
SUNIL KUMAR VS. VIPIN KUMAR [LAWS(SC)-2014-8-11] [REFERRED TO]
GAJRAJ YADAV VS. RAJENDRA SINGH ALIAS DEENA [LAWS(SC)-2008-10-73] [REFERRED TO]
SHIV KUMAR VS. STATE OF N C T OF DELHI [LAWS(SC)-2008-12-46] [REFERRED TO]
GOMTI VS. THAKURDAS [LAWS(SC)-2007-4-84] [RELIED ON]
RAVINDER KUMAR VS. STATE DELHI ADMN [LAWS(DLH)-2007-9-207] [REFERRED TO]
DAYA NAND VS. STATE OF DELHI [LAWS(DLH)-2007-9-211] [REFERRED TO]
ANEES VS. STATE OF U P [LAWS(ALL)-2008-10-9] [REFERRED TO]
VIJAYBHAI @ NANO BAVCHANDBHAI CHAVDA VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-106] [REFERRED TO]
VIKRAMBHAI @ BHAKO KESHUBHAI BAMBHANIYA VS. STATE OF GUJARAT [LAWS(GJH)-2017-10-103] [REFERRED TO]
ALTAF AHMED CHANDEL VS. STATE [LAWS(J&K)-2017-2-40] [REFERRED TO]
MANMEET SINGH VS. UNION TERRITORY OF JAMMU AND KASHMIR [LAWS(J&K)-2021-9-92] [REFERRED TO]
SUDHIR AGGARWAL VS. STATE OF NCT OF DELHI [LAWS(DLH)-2005-5-167] [REFERRED TO]
GIRIND SINGH VS. STATE OF U P [LAWS(ALL)-2010-1-52] [REFERRED TO]
AJAY KUMAR VS. STATE OF U P [LAWS(ALL)-2019-1-149] [REFERRED TO]
DASHRATH VS. STATE OF M P [LAWS(MPH)-2017-4-144] [REFERRED TO]
RATAN LAL @ BHANIYA NAYAK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-5-62] [REFERRED TO]
SUBHASH MANDAL VS. STATE OF BIHAR [LAWS(PAT)-2019-5-125] [REFERRED TO]
RAM CHANDRA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-9-22] [REFERRED TO]
VISHRAM VS. STATE OF U.P. [LAWS(ALL)-2010-12-198] [REFERRED TO]