PRANEEN MEHTA Vs. INDERJIT MEHTA
LAWS(SC)-2002-7-3
SUPREME COURT OF INDIA (FROM: PUNJAB & HARYANA)
Decided on July 11,2002

PRAVEEN MEHTA Appellant
VERSUS
INDERJIT MEHTA Respondents





Cited Judgements :-

SUNIL DUTT SHARMA VS. SANGEETA SHARMA [LAWS(HPH)-2015-8-62] [REFERRED TO]
PRABHAT SINGH VS. MAYA DEVI [LAWS(HPH)-2015-8-16] [REFERRED TO]
MABEL TREEZA PINTO VS. FRANCIS PINTO [LAWS(KAR)-2015-9-94] [REFERRED TO]
MAYA TIWARI VS. AJAY @ BABA SHUKLA [LAWS(CHH)-2008-3-32] [REFERRED TO]
RAMNARAYAN SAHU VS. NANDKUMARI SAHU [LAWS(CHH)-2017-9-78] [REFERRED TO]
H S RUPASHREE VS. S SURESH [LAWS(KAR)-2002-12-3] [REFERRED TO]
KRISHAN VS. TRIPTA [LAWS(P&H)-2013-8-272] [REFERRED TO]
KRISHAN VS. TRIPTA [LAWS(P&H)-2013-8-272] [REFERRED TO]
JYOTSNABEN RATILAL VS. PRAVINCHANDRA TULSIDAS [LAWS(GJH)-2003-6-56] [REFERRED TO]
JYOTSNABEN RATILAL VS. PRAVINCHANDRA TULSIDAS [LAWS(GJH)-2003-1-48] [REFERRED]
SRI NILANJAN ROY CHOUDHURY VS. HIRAMONI TALUKDAR ROY CHOUDHURY [LAWS(GAU)-2019-8-116] [REFERRED TO]
DAVID CHRISTOPHER VS. DR JAYANTHI [LAWS(MAD)-2011-10-101] [REFERRED TO]
GINNI VS. VIKAS MEHRA [LAWS(P&H)-2015-2-622] [REFERRED TO]
S.K. GARG VS. CHANCHAL KUMARI [LAWS(P&H)-2004-3-36] [REFERRED TO]
JYOTSNA SHARMA VS. GAURAV SHARMA [LAWS(P&H)-2015-1-310] [REFERRED TO]
BALJINDER SINGH VS. SURINDER KAUR [LAWS(P&H)-2015-1-577] [REFERRED TO]
SANJEEV KUMAR VS. KAMNA DEVI [LAWS(P&H)-2015-2-292] [REFERRED TO]
MINAKSHI VS. SOMBIR [LAWS(P&H)-2015-2-449] [REFERRED TO]
ANITA RANI VS. SURESH KUMAR [LAWS(P&H)-2015-2-183] [REFERRED TO]
POOJA MEHNDIRATTA VS. HEMANT KUMAR MEHNDIRATTA [LAWS(P&H)-2015-2-274] [REFERRED TO]
PARVESH VS. JAGAT SINGH [LAWS(P&H)-2015-2-671] [REFERRED TO]
RAM MEHAR SINGH VS. URMILA KUMARI [LAWS(P&H)-2003-2-39] [REFERRED TO]
HARIOM VS. MANJULATA SAHU [LAWS(MPH)-2013-2-143] [REFERRED TO]
RAMCHANDER VS. ANANTA [LAWS(SC)-2015-2-89] [REFERRED TO]
U. SREE VS. U. SRINIVAS [LAWS(SC)-2012-12-32] [REFERRED TO]
PUSHPAGANDHA SINHA DAUGHTER OF SRI RAM LAULIN VS. KRISHNA MURARI SHARAN SON OF SRI KAMTA PRASAD [LAWS(PAT)-2012-1-1] [REFERRED TO]
MOHINDER SINGH VS. JASWINDER KAUR [LAWS(P&H)-2010-3-48] [REFERRED TO]
DEEPA VERMA VS. NEERAJ KUMAR VERMA [LAWS(MPH)-2013-5-146] [REFERRED]
SUSANTA KUMAR DAS VS. ANINDITA DAS [LAWS(CAL)-2023-9-52] [REFERRED TO]
XXXXXXX VS. XXXXXXX [LAWS(KER)-2022-8-218] [REFERRED TO]
SUJATA MOHANTY VS. RUDRA CHARAN MOHANTY [LAWS(ORI)-2018-1-67] [REFERRED TO]
VINEETA CHOUDHARY VS. RADHESHYAM [LAWS(MPH)-2016-12-128] [REFERRED TO]
NEELAM SHARMA VS. YOGESH KUMAR KAUSHIK [LAWS(P&H)-2015-2-278] [REFERRED TO]
BHUVANESWARI ALIAS SHARMILA VS. M PRABHAKARAN [LAWS(MAD)-2011-6-269] [REFERRED]
SMT. ANITA DHARAM WIFE OF SHRI VINOD KUMAR AND DAUGHTER OF SHRI BABU LAL NENIWAL VS. VINOD KUMAR SON OF SHRI BADRI NARAIN [LAWS(RAJ)-2017-12-144] [REFERRED TO]
SMT. ANITA DAIYA VS. BEER SINGH KATARIA [LAWS(RAJ)-2017-12-168] [REFERRED TO]
GOPAL NAIDU VS. R. MANJULA [LAWS(KAR)-2016-1-182] [REFERRED TO]
USHARANI LENKA VS. PANIGRAHI SUBHASH CHANDRA DASH [LAWS(ORI)-2004-8-7] [REFERRED TO]
PRATHAM SINGH VS. RAJESH [LAWS(P&H)-2014-12-311] [REFERRED]
P MANIMEKALAI VS. R KOTHANDARAMAN [LAWS(MAD)-2010-8-74] [REFERRED TO]
C ANANTHA JEYAKUMAR VS. C MURUGAPRIYA [LAWS(MAD)-2008-9-477] [REFERRED TO]
RAM LAKHAN MAHTO VS. BIHAR COKING COAL LTD [LAWS(JHAR)-2005-3-61] [REFERRED TO]
DAVID, M.D. VS. MERCY, K.G. [LAWS(KER)-2013-8-182] [REFERRED TO]
M.D. DAVID VS. K.G. MERCY [LAWS(KER)-2013-8-118] [REFERRED TO]
SMT. PRIYANKA SINGH VS. AMIT SINGH [LAWS(CHH)-2017-6-20] [REFERRED TO]
PASHANT VS. YAMINI [LAWS(BOM)-2021-3-229] [REFERRED TO]
VIMLA MEHRA VS. K S MEHRA [LAWS(DLH)-2008-11-134] [REFERRED TO]
SHIV NANDAN SACHDEVA VS. RUBY [LAWS(DLH)-2008-12-81] [REFERRED TO]
RESHMA RAKESH KADAM VS. RAKESH VIJAY KADAM [LAWS(BOM)-2013-12-235] [REFERRED TO]
RENU BALA VS. JAGDEEP CHILLER [LAWS(DLH)-2010-8-83] [REFERRED TO]
ANURADHA GHOSH MOULICK VS. SUBIR KRISHNA GHOSH MOULICK [LAWS(CAL)-2008-2-60] [REFERRED TO]
DILIP KUMAR KARMAKAR VS. BIJU RANI KARMAKAR [LAWS(CAL)-2004-3-34] [REFERRED TO]
SATYA BHAMA MISHRA VS. KAMLAPATI DEVI [LAWS(ALL)-2013-3-273] [REFERRED TO]
SURESH KUMAR VS. KANTI [LAWS(ALL)-2013-7-237] [REFERRED TO]
ANIL KUMAR BHUTANI VS. MANYA BHUTANI [LAWS(DLH)-2017-9-142] [REFERRED TO]
TAPSI VIDYARTHI VS. ARVIND KUMAR SINGH [LAWS(DLH)-2023-10-38] [REFERRED TO]
MAHESH CHANDER SHARMA VS. RENU SHARMA [LAWS(HPH)-2016-6-219] [REFERRED TO]
RASHMEET KAUR VS. SARDAR PUSHPENDRA SINGH [LAWS(ALL)-2020-1-380] [REFERRED TO]
SMT. GURPREET KAUR VS. SHRI RAJEEV SINGH [LAWS(ALL)-2017-12-271] [REFERRED TO]
KUSUM VS. R K SAXENA [LAWS(DLH)-2004-3-92] [REFERRED TO]
PRAVINBHAI BABUBHAI DANI VS. HEMALIBEN WIFE OF PRAVINBHAI BABUBHAI DANI [LAWS(GJH)-2015-4-120] [REFERRED TO]
SATISH KUMAR VS. SHAKUNTLA DEVI [LAWS(HPH)-2014-11-134] [REFERRED TO]
SHASHI BALA VS. RAJIV ARORA [LAWS(DLH)-2012-3-434] [REFERRED TO]
HARDEEP KAUR VS. SANJEEV SINGH [LAWS(HPH)-2014-1-61] [REFERRED TO]
RAMAKANT DUBEY VS. USHA DUBEY [LAWS(MPH)-2009-7-7] [REFERRED TO]
DHARAMVEER SINGH VS. LAJWANTI DEVI [LAWS(UTN)-2020-8-7] [REFERRED TO]
JAYANTA NANDI VS. SHIPRA KARMAKAR [LAWS(TRIP)-2014-9-24] [REFERRED TO]
SHIVRAJ CHANDRAKANT SAWANT VS. SHEETAL SHIVRAJ SAWANT [LAWS(BOM)-2006-9-268] [REFERRED TO]
PRAN NATH VS. PUSHPA DEVI [LAWS(DLH)-2006-11-332] [REFERRED]
PRAMILA SHANKAR GHANTE VS. SHANKAR VISHWANATH GHANTE [LAWS(BOM)-2012-7-54] [REFERRED TO]
J VS. JC [LAWS(DLH)-2019-2-433] [REFERRED TO]
BANANI GHOSH VS. ARUN KUMAR GHOSH [LAWS(CAL)-2009-9-23] [REFERRED TO]
PALASH CHANDRA KARAN VS. SUJATA KARAN DAS [LAWS(CAL)-2011-4-31] [REFERRED TO]
ARUNIMA BHATTACHARJEE VS. SHAYAMA PRASAD BHATTACHARJEE [LAWS(CAL)-2003-12-5] [REFERRED TO]
DEBJANI SINHA VS. BIKASH CHANDRA SINHA [LAWS(CAL)-2006-2-28] [REFERRED TO]
PREM KUMAR MISRA VS. MADHU MISRA @ GUDIA [LAWS(ALL)-2013-3-3] [REFERRED TO]
HEMANT KUMAR JANGADE VS. SMT. SHARDA JANGADE [LAWS(CHH)-2017-7-61] [REFERRED TO]
DIWAN CHAND VS. SIMMI SAINI [LAWS(HPH)-2015-8-56] [REFERRED TO]
AMARNADH PALACHARLA VS. VENKATALAXMI PALACHARIA [LAWS(APH)-2005-8-115] [REFERRED TO]
CHIRANJEEVI VS. LAVANYA ALIAS SUJATHA [LAWS(APH)-2006-3-27] [REFERRED TO]
BALAKRISHNAN VS. SUMITHRA [LAWS(KER)-2014-11-75] [REFERRED TO]
SMITHA VS. SATHYAJITH [LAWS(KAR)-2009-9-12] [REFERRED TO]
DARSHANA W/O. ASHOK BORKAR VS. ALOK NAMDEO BORKAR [LAWS(BOM)-2021-4-38] [REFERRED TO]
SUMAN KAUSHIK VS. N.P.KAUSHIK [LAWS(DLH)-2013-1-115] [REFERRED TO]
SEEMA ALIAS AARJU VS. RAVINDRA SINGH [LAWS(ALL)-2020-1-298] [REFERRED TO]
SUSHEEL KUMAR SHUKLA VS. MANJU SHUKLA [LAWS(ALL)-2020-1-386] [REFERRED TO]
CHANDAN KUMAR PAUL VS. KALPANA KUNDU [LAWS(GAU)-2010-7-7] [REFERRED TO]
A.B. CHITHRA VS. K.S. VENKATA RAJA [LAWS(MAD)-2009-8-595] [REFERRED TO]
HARJIT KAUR VS. JASPAL SINGH [LAWS(P&H)-2017-5-150] [REFERRED TO]
H. H. BEENA KUMARI VS. DEEPAK RAM [LAWS(CAL)-2021-9-105] [REFERRED TO]
BHARGAVKUMAR PRANSHANKAR SHUKLA VS. CHHAYABEN BHARGAVKUMAR SHUKLA [LAWS(GJH)-2002-10-31] [REFERRED]
SUBINOY DEY VS. RINA HAWALDER [LAWS(CAL)-2019-3-162] [REFERRED TO]
SUCHETA PRADHAN VS. SANKARSANA NAYAK [LAWS(ORI)-2006-10-19] [REFERRED TO]
PALANIVELU VS. MEENAKUMARI [LAWS(MAD)-2003-11-16] [REFERRED TO]
Poonam Mehta alias Poonam Prasad VS. Naresh Prasad [LAWS(ORI)-2008-8-56] [REFERRED TO]
C.M.SURESH VS. HEMAMALINI [LAWS(MAD)-2019-2-178] [REFERRED TO]
POONAM KAUR VS. JAGJIT SINGH [LAWS(P&H)-2005-5-125] [REFERRED TO]
JASMINDER SINGH VS. PRABHJINDER KAUR [LAWS(P&H)-2007-9-3] [REFERRED TO]
NEELAM VS. RAVINDER KUMAR [LAWS(P&H)-2014-12-106] [REFERRED TO]
PARSHOTAM ALIAS GANDHI VS. MANJU DEVI [LAWS(P&H)-2015-2-709] [REFERRED TO]
SODAGAR SINGH VS. MEENU [LAWS(P&H)-2015-2-184] [REFERRED TO]
KAMLESH DEVI VS. RAJESH DUA [LAWS(P&H)-2015-2-269] [REFERRED TO]
POONAM VS. RAMESH KUMAR AND ORS. [LAWS(P&H)-2015-2-291] [REFERRED TO]
SANGITA NIGAM VS. SAURABH NIGAM [LAWS(MPH)-2017-11-228] [REFERRED TO]
REENA JAGGI VS. RANDEEP JAGGI [LAWS(MPH)-2017-11-216] [REFERRED TO]
SANJAY SINGH RAWAT VS. KAVITA RAWAT [LAWS(UTN)-2017-6-22] [REFERRED TO]
NARINDER KAUR VS. SUKHWINDER SINGH [LAWS(P&H)-2011-8-17] [REFERRED TO]
ROMA VS. NILESH [LAWS(RAJ)-2013-10-53] [REFERRED TO]
KAILASH DEVI VS. JAI KISHAN [LAWS(P&H)-2003-2-82] [REFERRED TO]
SHEEL KUMARI VS. ASHARAM [LAWS(MPH)-2016-7-76] [REFERRED TO]
SMT. VINEETA CHOUDHARY VS. RADHEYSHYAM [LAWS(MPH)-2017-12-88] [REFERRED TO]
ISHAN SHARMA VS. SWATI SHARMA [LAWS(MPH)-2017-6-157] [REFERRED TO]
RENUKA VS. SANGAPPA [LAWS(KAR)-2019-12-249] [REFERRED TO]
USHARANI LENKA AND PANIGRAHI SUBASH CHANDRA DASH @ SAHOO VS. PANIGRAHI SUBASH CHANDRA DASH @ SAHOO AND USHARANI LENKA [LAWS(ORI)-2003-8-56] [REFERRED TO]
SUSHIL SHARMA VS. SEEMA SHARMA [LAWS(P&H)-2015-1-180] [REFERRED TO]
KAMAL VERMA VS. NIDHI [LAWS(P&H)-2015-1-617] [REFERRED TO]
SUCHITHRA VS. ANIL KRISHNAN [LAWS(KER)-2007-4-247] [REFERRED TO]
NEETU @ JYOTI VS. CHETAN KUMAR [LAWS(MPH)-2013-5-141] [REFERRED]
DINESH VS. SHANTIBAI [LAWS(MPH)-2011-10-18] [REFERRED TO]
JOSHODEB ARJUN VS. CHIRONTONI NANDI (ARJUN) & ANR. [LAWS(GAU)-2013-3-33] [REFERRED TO]
SARITA VS. VIKAS KANAUJIA [LAWS(ALL)-2019-8-116] [REFERRED TO]
AS VS. SNS [LAWS(DLH)-2016-1-49] [REFERRED TO]
SANGEETA VS. HITESH KUMAR [LAWS(DLH)-2013-2-100] [REFERRED TO]
MAHENDER BAROOR VS. REENA KUMARI [LAWS(HPH)-2015-3-113] [REFERRED TO]
AJAY KUMAR VS. ANITA DEVI [LAWS(HPH)-2015-8-96] [REFERRED TO]
D VS. P @ R [LAWS(DLH)-2017-12-480] [REFERRED TO]
SOM KUMAR BAHIDAR VS. SMT. JYOTI [LAWS(CHH)-2017-9-62] [REFERRED TO]
MAMATA SHRIVASTAVA VS. TARESH KUMAR SHRIVASTAVA [LAWS(CHH)-2009-5-5] [REFERRED TO]
ABHA VS. NITIN [LAWS(BOM)-2021-12-307] [REFERRED TO]
VIMLA BALANI VS. JAI KRISHAN BALANI [LAWS(DLH)-2008-12-8] [REFERRED TO]
SURENDER PAL VS. KANWALJIT KAUR [LAWS(DLH)-2008-7-308] [REFERRED TO]
DILBAG VS. SMT. SUSHILA [LAWS(P&H)-2017-5-239] [REFERRED TO]
T RAMASAMY VS. S P USHA [LAWS(MAD)-2018-8-470] [REFERRED TO]
MAMTA GOYAL VS. RAM GOPAL [LAWS(RAJ)-2012-1-163] [REFERRED]
NISHA RANI VS. ASHOK KUMAR [LAWS(P&H)-2014-12-105] [REFERRED TO]
MOHIT MALHOTRA VS. SWATI [LAWS(P&H)-2015-1-249] [REFERRED TO]
DEV RAJ SHARMA VS. USHA KUMARI [LAWS(P&H)-2015-1-253] [REFERRED TO]
UMA RANI VS. SUBODH KUMAR [LAWS(P&H)-2015-2-185] [REFERRED TO]
SWETA VS. YOGESH KHURANA [LAWS(P&H)-2015-2-587] [REFERRED TO]
S.RAJENDRAN VS. K.GEETHA [LAWS(MAD)-2019-6-458] [REFERRED TO]
SIVASANKARAN VS. SANTHIMEENAL [LAWS(MAD)-2018-9-336] [REFERRED TO]
SIVASANKARAN VS. SANTHIMEENAL [LAWS(SC)-2021-9-34] [REFERRED TO]
S INDRAKUMARI VS. S SUBBAIAH [LAWS(MAD)-2003-1-42] [REFERRED TO]
M. SENTHIL KUMAR VS. DEVASENA [LAWS(MAD)-2020-9-1025] [REFERRED TO]
DEEPA KUMARI CHAUHAN VS. ASHWANI K. LAL [LAWS(HPH)-2014-7-176] [REFERRED TO]
ANURAG SHARMA VS. PRATIBHA SHARMA [LAWS(HPH)-2014-11-135] [REFERRED TO]
ANITA VS. NIRMAL VERMA [LAWS(HPH)-2015-8-42] [REFERRED TO]
SANTHOSH VS. KAVITHA [LAWS(KAR)-2022-10-68] [REFERRED TO]
PRASANT KUMAR PRADHAN VS. BHARATI BEHERA [LAWS(ORI)-2019-8-20] [REFERRED TO]
JITENDER SINGH VS. YASHWANTI [LAWS(DLH)-2008-8-3] [REFERRED TO]
VISHNU SHANKAR PANDEY VS. MAYA PANDEY [LAWS(ALL)-2019-12-78] [REFERRED TO]
SHWETABH VIKRAM GUPTA VS. PRIYANKA GUPTA [LAWS(CHH)-2023-3-66] [REFERRED TO]
VINOD KUMAR GUPTA VS. DEEPA GUPTA [LAWS(ALL)-2010-7-65] [REFERRED TO]
SUMITA GUPTA VS. SRI KISHOLAY GUPTA [LAWS(CAL)-2011-1-55] [REFERRED TO]
SUDHANSHU BHUSHAN SINGH VS. SUNITA SINGH [LAWS(CHH)-2022-6-48] [REFERRED TO]
RAJALAKSHMI VS. VAIRAMUTHU [LAWS(MAD)-2010-7-603] [REFERRED TO]
SHIPALI SHARMA VS. GAURAV SHARMA [LAWS(DLH)-2015-3-430] [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. CHANDAN KUMAR [LAWS(DLH)-2015-12-581] [REFERRED]
HOMESHWAR SINGH VS. MIRA SINGH [LAWS(CHH)-2006-7-7] [REFERRED TO]
SAINATH DATTATRAYA JADHAV VS. SHRADHA SAINATH JADHAV [LAWS(BOM)-2002-8-154] [REFERRED TO]
KRISHNA MURARI SHARAN VS. PUSHPAGANDHA SINHA [LAWS(PAT)-2012-1-190] [REFERRED TO]
BINOD KUMAR SON OF BASUDEO PRASAD VS. MADHAVI KUMARI WIFE OF BINOD KUMAR AND DAUGHTER OF JOTISH PRASAD GUPTA [LAWS(PAT)-2009-2-109] [REFERRED TO]
AMEET BHUVAN VS. SWATI BHASKAR [LAWS(UTN)-2017-7-155] [REFERRED TO]
MALATHI RAVI VS. B.V. RAVI [LAWS(SC)-2014-6-21] [REFERRED TO]
RAJESH GUPTA VS. PRABHA GUPTA [LAWS(MPH)-2006-5-42] [REFERRED TO]
PETER MESSIAS VS. JENNIFER MESSIAS [LAWS(MPH)-2003-2-22] [REFERRED TO]
SUNIL SEHGAL VS. CHHAYA SEHGAL [LAWS(MPH)-2003-7-71] [REFERRED TO]
RAGHUVEER KAINTURA VS. MEERA KAINTURA [LAWS(UTN)-2019-8-148] [REFERRED TO]
INDRESH GOPAL KOHLI VS. ANITA [LAWS(UTN)-2019-9-65] [REFERRED TO]
JOHNSON M JOSEPH ALIAS SHAJOO VS. ANEETA JHONSON [LAWS(MPH)-2003-2-34] [REFERRED TO]
NARESH KUMAR SAINI VS. SHEETAL SAINI [LAWS(UTN)-2020-12-61] [REFERRED TO]
K. SRINIVAS RAO VS. D.A. DEEPA [LAWS(SC)-2013-2-53] [REFERRED TO]
ANIL KUMAR TRIPATHY VS. BIVA UPADHYAY (TRIPATHY) [LAWS(TRIP)-2022-5-2] [REFERRED TO]
SURAJIT DEBBARMA VS. SONALI DEBBARMA [LAWS(TRIP)-2020-9-8] [REFERRED TO]
A VISWANATHAN VS. G LAKSHMI ALIAS SEETHA [LAWS(MAD)-2006-11-349] [REFERRED TO]
ARYANSH SINGH BHADORIA VS. ANSHIKA SINGH [LAWS(MPH)-2018-11-83] [REFERRED TO]
SURABHI TRIVEDI VS. PUSHKAR TRIVEDI [LAWS(MPH)-2017-9-6] [REFERRED TO]
BAIKUNTH SAGAR VS. SARAV MANGLA SHARMA [LAWS(P&H)-2003-4-78] [REFERRED TO]
SHASHIDHAR VS. VIJAYALAXMI [LAWS(KAR)-2022-5-115] [REFERRED TO]
INDU BALA VS. TIRATH SINGH [LAWS(P&H)-2015-2-447] [REFERRED TO]
PARAMJIT SINGH VS. JASPREET KAUR [LAWS(P&H)-2015-2-276] [REFERRED TO]
SANTRO DEVI VS. VIRENDER KUMAR [LAWS(P&H)-2015-2-279] [REFERRED TO]
PUSHPINDER KAUR VS. THAKUR DASS [LAWS(P&H)-2015-2-669] [REFERRED TO]
VIKAS SHARMA VS. POONAM [LAWS(P&H)-2015-2-275] [REFERRED TO]
BHUPINDER SINGH VS. RAJBIR KAUR [LAWS(P&H)-2014-5-17] [REFERRED TO]
VICTOR SEBASTIAN VS. SMT THORULATHA [LAWS(KAR)-2006-2-78] [REFERRED TO]
A ANIL KUMAR VS. VANISHRI A [LAWS(KAR)-2009-5-6] [REFERRED TO]
POORNIMA MISRA VS. SUNIL MISRA [LAWS(ALL)-2010-1-4] [REFERRED TO]
ANINDITA MITRA VS. SALIL MITRA [LAWS(CAL)-2016-7-165] [REFERRED TO]
P. SIMHACHALAM VS. YASODA [LAWS(CAL)-2021-6-73] [REFERRED TO]
K RADHA VS. C ASHOK [LAWS(KAR)-2014-8-222] [REFERRED TO]
R. SUREKA VS. G. JAYAKUMAR [LAWS(KAR)-2013-12-564] [REFERRED TO]
SUMATHI VS. PALANICHAMY [LAWS(MAD)-2008-1-400] [REFERRED TO]
SADHANA SATISH KOLVANKAR VS. SATISH SACHIDANAND KOLVANKAR [LAWS(BOM)-2004-7-43] [REFERRED TO]
NANDKISHORE AGRAWAL VS. MEENA AGRAWAL [LAWS(CHH)-2007-4-2] [REFERRED TO]
SANTOSH KUMAR TRIPATHI VS. SAROJ TRIPATHI [LAWS(CHH)-2005-5-1] [REFERRED TO]
GAYATRI MOHAPATRA VS. ASHIT KUMAR PANDA [LAWS(ALL)-2022-11-15] [REFERRED TO]
SHAILENDRA KUMAR SINGH VS. REETA SINGH [LAWS(ALL)-2019-12-99] [REFERRED TO]
SANKET MISHRA VS. URVASHI [LAWS(ALL)-2020-4-99] [REFERRED TO]
GOPALAKRISHNA SURAPANENI VS. ANURADHA SURAPANENI [LAWS(APH)-2014-9-102] [REFERRED TO]
SUSARLA SUBRAHMANYA SASTRY VS. S PADMAKSHI [LAWS(APH)-2005-4-100] [REFERRED TO]
POTHAPRAGADA SRI LAKSHMI MARUTHI HARA GOPAL VS. P SESHU KUMARI [LAWS(APH)-2004-2-98] [REFERRED TO]
MANOJ KUMAR BHAGAT VS. KAMAL MANJARI [LAWS(JHAR)-2017-4-133] [REFERRED TO]
BHIKAM RAM VS. SATYA DEVI [LAWS(HPH)-2011-6-2] [REFERRED TO]
ANINDI MUKHARJEE VS. SHRABONI [LAWS(CHH)-2016-9-3] [REFERRED TO]
PRAVIN VIJAY PANPATIL VS. SUREKHA [LAWS(BOM)-2018-12-249] [REFERRED TO]
SMITA TRIPATHI VS. VIKRAM SINGH [LAWS(ALL)-2015-10-211] [REFERRED TO]
KIRAN SINGH VS. SHIV KUMAR [LAWS(ALL)-2013-11-62] [REFERRED TO]
VIJAY KUMAR VERMA VS. MADHURIVERMA ALIAS PUSPA VERMA [LAWS(JHAR)-2007-5-2] [REFERRED TO]
SRI ARUNJYOTI DUTTA VS. RUPALI BURAGOHAIN [LAWS(GAU)-2011-5-16] [REFERRED TO]
N. THANGAVEL VS. BALASARASWATHY [LAWS(MAD)-2011-12-224] [REFERRED TO]
M PADMA VS. V VEERAMANI [LAWS(MAD)-2010-4-419] [REFERRED TO]
VIPIN VS. BHAVNA RAJPUT [LAWS(DLH)-2019-12-66] [REFERRED TO]
SHAILESH KUMARI VS. AMOD KUMAR SACHAN [LAWS(ALL)-2015-11-23] [REFERRED TO]
ARTI PANDEY VS. VISHNU KANT TIWARI [LAWS(ALL)-2012-9-155] [REFERRED TO]
NAVODIT MISHRA VS. RICHA MISHRA [LAWS(CHH)-2022-2-56] [REFERRED TO]
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JUDGEMENT

D. P. Mohapatra, J. - (1.)Leave granted.
(2.)What is the meaning and import of the expression 'cruelty' as a matrimonial offence is the core question on the determination of which depends the result and the fate of this case.
(3.)The appellant is the wife of the respondent. They were married according to Hindu rites and customs on 6th December, 1985. The marriage was preceded by negotiation between the two families, ring exchange ceremony, etc. A meeting between the boy and the girl was also arranged at Yamuna Nagar in the State of Haryana. After marriage the spouses stayed together at Panipat where the respondent was posted as a Judicial Officer. They lived together till 28th April, 1986 when they parted company never to stay together again. It is the case of the respondent that right from the first day of the marriage he sensed something abnormal with his wife; he was unable to consummate the marriage as there was no co-operation from the side of the wife for sexual intercourse. Despite several attempts cohabitation was not possible for lack of co-operation on the part of the wife. It is the further case of the respondent that when he first met his wife when some members of the two families met he had noticed that she was looking very frail and weak. When he wanted to know the reason for such state of her health her father and other relations told him that she had been undergoing a strict diet control and had been making efforts to reduce her weight.


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