Cited Judgements :-

FROST INTERNATIONAL LIMITED VS. MILAN DEVELOPERS AND BUILDERS (P) LIMITED [LAWS(SC)-2022-4-2] [REFERRED TO]
SHAKTI BHOG FOOD INDUSTRIES LTD. VS. CENTRAL BANK OF INDIA [LAWS(SC)-2020-6-5] [REFERRED TO]
RAJINDER KAUR VS. DARSHAN SINGH SAHI [LAWS(P&H)-2014-12-5] [REFERRED TO]
ROHITASH SINGH VS. PRITHVI SINGH [LAWS(RAJ)-2008-8-1] [REFERRED TO]
T. KANCHANADEVI VS. DR. P. BALACHANDER [LAWS(MAD)-2016-9-73] [REFERRED]
F2FUN AND FITNESS PVT. LTD. VS. GOLDEN GLOBE FITNESS PVT. LTD. AND ANOTHER [LAWS(J&K)-2018-10-146] [REFERRED TO]
JUDGEMENT_117_LAWS(PAT)3_2017 VS. AKHIL BHARAT JAY GURU SAMPARDAY [LAWS(PAT)-2017-3-118] [REFERRED TO]
KEY PEE BUILDTECH PVT. LTD. VS. SHAHJAHAN BEGUM [LAWS(RAJ)-2015-3-74] [REFERRED TO]
BAPU LAL MANSUKH LAL THAKKAR MANSUKH LAL THAKKAR CENTRAL VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2005-7-231] [REFERRED TO]
RAYEES ALAM VS. ABHAY BHATIKA AND ORS. [LAWS(CAL)-2015-10-20] [REFERRED TO]
M/S. SUNCITY PROJECTS LIMITED VS. JAI PARKASH [LAWS(P&H)-2006-2-482] [REFERRED TO]
BALDEV SINGH VS. SHREE SANATAN DHARAM SABHA [LAWS(P&H)-2017-3-52] [REFERRED TO]
PARAMJOT KAUR VS. STATE BANK OF PATIALA AND OTHERS [LAWS(P&H)-2017-4-83] [REFERRED TO]
PANCHAKARLA NAGAMANI VS. CHODE KANAKA MAHALAKSHMI [LAWS(APH)-2022-2-17] [REFERRED TO]
CHUNDURU VISALAKSHI VS. CHUNDURU RAJENDRA PRASAD [LAWS(APH)-2022-4-27] [REFERRED TO]
K L V PRASADA RAO VS. K VENKATESWARA GOUD [LAWS(APH)-2008-2-55] [REFERRED TO]
REGIONAL MANAGER, AID ET ACTION VS. KOLLERU RURAL DEVELOPMENT [LAWS(APH)-2021-12-45] [REFERRED TO]
SMTI. LIMASENLA AO W/O LATE B.S. SHARMA VS. SHRI. ARUN METHA HUSBAND OF LATE RITIKHA METHA [LAWS(GAU)-2017-5-149] [REFERRED TO]
VIJAY INDUSTRIES VS. VIJAY SOLVEX LIMITED [LAWS(GAU)-2014-8-2] [REFERRED TO]
S K NETWORKS COMPANY LTD VS. AMULYA EXPORTS LTD [LAWS(BOM)-2006-3-21] [REFERRED TO]
JAIKISAN JAYNARAYAN BHAIYYA VS. UNITED WESTERN BANK LTD [LAWS(BOM)-2004-2-127] [REFERRED TO]
SHRI ORLANDO DIAS AND ANOTHER VS. THE ADDITIONAL DEVELOPMENT COMMISSIONER, GOA, DAMAN AND DIU, PANAJI, GOA AND OTHERS [LAWS(BOM)-2004-6-162] [REFERRED TO]
SHANTINAGAR (SHELA) CO-OPERATIVE HOUSING SOCIETY LIMITED VS. BILESHWAR CORPORATION [LAWS(GJH)-2022-11-94] [REFERRED TO]
PANKAJKUMAR MULSHANKAR TERAIYA VS. HEIRS OF JIVUBHAI UDESASNG [LAWS(GJH)-2021-1-113] [REFERRED TO]
V DEVASAHAYAM AND ORS VS. ST GEORGE CATHEDRAL TRUST AND ORS [LAWS(MAD)-2013-12-200] [REFERRED]
R. RAGHU VS. G.M. KRISHNA AND ORS. [LAWS(KAR)-2015-9-202] [REFERRED TO]
PONNIAMMAN EDUCATIONAL TRUST VS. CHURCH OF CHRIST CHARITABLE TRUST AND EDUCATIONAL CHARITABLE SOCIETY [LAWS(MAD)-2011-8-126] [REFERRED TO]
PONNIAMMAN EDUCATIONAL TRUST VS. CHURCH OF CHRIST CHARITABLE TRUST AND EDUCATIONAL CHARITABLE SOCIETY [LAWS(MAD)-2011-8-126] [REFERRED TO]
HIRJIBHAI JIVANBHAI VS. SADHU MAGNIRAMJI KASHIRAMJI [LAWS(GJH)-2019-5-198] [REFERRED TO]
METROPOLI OVERSEAS LIMITED VS. H.S. DEEKSHIT [LAWS(KAR)-2021-9-288] [REFERRED TO]
ARCHANA KANAUJIA VS. POOJA EDUCATIONAL AND SOCIAL DEVELOPMENT TRUST [LAWS(ALL)-2021-9-156] [REFERRED TO]
PRAMOD KUMAR VS. SAIYAD RAJIY SULTAN AND ORS. [LAWS(MPH)-2015-4-173] [REFERRED TO]
SHEELA RAM VIDHANI VS. S. K. TRADING COMPANY [LAWS(BOM)-2021-6-81] [REFERRED TO]
BAB VISHWANATH BUILDCON PVT LTD VS. SHIV SHANKAR MISHRA [LAWS(DLH)-2013-8-266] [REFERRED TO]
RAJ NATH KHOSLA VS. ACHARYA DR JOHN R BISWAS [LAWS(DLH)-2012-9-174] [REFERRED TO]
COL. KALYAN SINGH THR. HIS LR. VS. WIMPY INTERNATIONAL LTD. AND ORS. [LAWS(DLH)-2016-1-142] [REFERRED TO]
SHILPA MEDICARE LIMITED VS. BRISTOL-MYERS SQUIBB COMPANY AND ORS. [LAWS(DLH)-2015-7-243] [REFERRED TO]
PICHAI IYER VS. K SUBRAMANIAN [LAWS(MAD)-2019-6-140] [REFERRED TO]
ASHWIN SABANAYAGAM VS. THE CATHOLIC SYRIAN BANK LTD. [LAWS(MAD)-2018-1-511] [REFERRED TO]
CYRUS MARINE SERVICES VS. K.A. SHIVARAMAN AND ORS. [LAWS(BOM)-2016-1-62] [REFERRED TO]
AMRIT KAUR VS. SARABJEET SINGH [LAWS(DLH)-2008-8-93] [REFERRED TO]
SANKARAN BALASUBRAMANIAN VS. P D AGRO PROCESSORS PVT LTD [LAWS(BOM)-2015-9-326] [REFERRED TO]
COLGATEPALMOLIVE INDIA LTD VS. RAJENDRA VINAYAKRAO AYACHIT [LAWS(BOM)-2011-11-10] [REFERRED TO]
VARIS GULAMBHAI MAHIDA VS. MOHSIN AIYUB SIDAT [LAWS(GJH)-2023-8-727] [REFERRED TO]
PARUL HOMOEO LABORATORY PVT. LTD. VS. ROYAL GROUP [LAWS(DLH)-2017-5-144] [REFERRED TO]
SRIHARI HANUMANDAS TOTALA VS. HEMANT VITHAL KAMAT [LAWS(SC)-2021-8-56] [REFERRED TO]
N. SAILESH PRASAD VS. SURYA DEVELOPERS AND PROMOTERS [LAWS(TLNG)-2019-10-75] [REFERRED TO]
CHINGTOP BHUTIA, S/O SONAM NEDUP BHUTIA VS. RAN BAHADUR CHETTRI, S/O LATE TIKA RAM CHETTRI [LAWS(SIK)-2019-5-5] [REFERRED TO]
PARSHAV NATH JAIN MANDIR TRUST VS. AVTAR SINGH [LAWS(RAJ)-2011-10-19] [REFERRED TO]
RADHESHYAM DARSHEEMA VS. KUNWAR VIJAY SHAH [LAWS(MPH)-2020-7-34] [REFERRED TO]
RANVEER SINGH VS. ADDITIONAL DISTRICT AND SESSIONS JUDGE [LAWS(RAJ)-2011-5-74] [REFERRED TO]
POWER GRID CORPORATION VS. DULI CHAND MAHAWAR AND ANOTHER [LAWS(RAJ)-2011-5-236] [REFERRED TO]
SUPYAR KANWAR VS. CIVIL JUDGE SR DN FATEHPUR SHEKHAWATI [LAWS(RAJ)-2012-5-144] [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY VS. PONNIAMMAN EDUCATIONAL TRUST [LAWS(SC)-2012-7-15] [REFERRED TO]
P K PALANISAMY VS. N ARUMUGHAM [LAWS(SC)-2009-7-24] [REFERRED TO]
R.K. ROJA VS. U.S.RAYUDU AND ANOTHER [LAWS(SC)-2016-7-60] [REFERRED TO]
LIYAKATA ALI KHAN VS. USMAN KHAN [LAWS(ORI)-2012-8-79] [REFERRED TO]
LAXMIDHAR JAGDEV VS. SURESH KUMAR SAHOO AND ANR. [LAWS(ORI)-2008-11-74] [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [LAWS(SC)-2004-1-53] [EREFERRED]
MAYUR LTD VS. VESSEL M V FORTUNE EXPRESS [LAWS(SC)-2006-1-64] [RELIED ON]
TAJ MOHD VS. JODHPUR DEVELOPMENT AUTHORITY (JDA), JODHPUR [LAWS(RAJ)-2015-3-45] [REFERRED TO]
SATULA DEVI VS. RAJEEV SHARMA [LAWS(DLH)-2023-4-151] [REFERRED TO]
NEERU DHIR VS. KAMAL KISHORE DHIR [LAWS(DLH)-2020-5-54] [REFERRED TO]
SUA DEVI VS. SHRAVANRAM [LAWS(RAJ)-2021-1-218] [REFERRED TO]
DINESH PARMAR AND ORS. VS. USHA SHARMA AND ORS. [LAWS(RAJ)-2015-8-19] [REFERRED TO]
BONDAR VS. MISHRIBAI [LAWS(MPH)-2019-9-246] [REFERRED TO]
BIMAL KUMAR BARUA VS. RAYBAN SUN OPTICS INDIA LTD. [LAWS(ALL)-2013-5-269] [REFERRED TO]
CHRISTOPHER HOUSING DEVELOPERS PVT LTD VS. MANJIT PODDAR [LAWS(CAL)-2011-6-54] [REFERRED TO]
CHANDRA NARAIN TRIPATHI VS. KAPIL MUNI KARWARIYA [LAWS(ALL)-2011-5-74] [REFERRED TO]
S. KARTHIK VS. BAGYALAKSHMI [LAWS(MAD)-2021-7-351] [REFERRED TO]
MUKESH SINGH TOMAR, S/O SHRI MUNNA VS. RAKESH SHARMA, S/O SHRI AMRISH [LAWS(MPH)-2012-11-4] [REFERRED TO]
SOHANLAL VS. MANJU [LAWS(MPH)-2010-4-107] [FOLLOWED ON]
KISHAN SINGH AND ORS. VS. BHUPENDRA SINGH AND ORS. [LAWS(UTN)-2020-6-14] [REFERRED TO]
XAVIER BIJU K A VS. PAUL; GRACY PAIL; PRADEEP [LAWS(KER)-2011-7-335] [REFERRED]
SURESH KUMAR YADAV VS. PRASHANT ARORA [LAWS(ALL)-2008-7-26] [REFERRED TO]
BHUSHAN STEEL LTD VS. SINGAPORE INTERNATIONAL ARBITRATION CENTRE [LAWS(DLH)-2010-6-30] [REFERRED TO]
HARISH CHANDER MALIK VS. VIVEK KUMAR GUPTA [LAWS(DLH)-2011-5-361] [REFERRED TO]
Bangalore Development Authority Commissioner Bangalore VS. Vysya Bank Ltd [LAWS(KAR)-2003-2-23] [REFERRED TO]
VASU TECH LTD VS. RATNA COMMERCIAL ENTERPRISES LTD [LAWS(DLH)-2008-4-146] [REFERRED TO]
HAMID AHMED VS. ASAD MUEED [LAWS(DLH)-2009-9-30] [REFERRED TO]
RAJIV KUMAR VS. KEWAL CARGO CARRIERS P LTD [LAWS(DLH)-2006-4-14] [REFERRED TO]
PRAHLADSINGH RAMKHILAANSINGH VS. SUDHIR J. BHALEKAR [LAWS(BOM)-2013-9-59] [REFERRED TO]
MENINO SANTANA FERNANDES VS. KENTHONY FERNANDES [LAWS(BOM)-2014-7-69] [REFERRED TO]
MUNDALIK JEWELLERS VS. BHILAJI [LAWS(BOM)-2010-12-90] [REFERRED TO]
RAMA ALIAS RITA DEVI. VS. ASHWANI KUMAR [LAWS(HPH)-2022-3-15] [REFERRED TO]
ANANTA GAS SUPPILERS VS. UNION BANK OF INDIA [LAWS(APH)-2006-9-5] [REFERRED TO]
A RAMANATHAN VS. SUKUMARAN BASKARAN [LAWS(MAD)-2018-4-842] [REFERRED TO]
ADDANIKI ADILAKSHMAMMA VS. DISTRICT COLLECTOR ONGOLE [LAWS(APH)-2007-2-33] [REFERRED TO]
NANNAPANENI SREERAMAMURTHY AND ANOTHER VS. NAVA NIRMANA ENGINEERING & INFRATECH (HYD) A PVT L [LAWS(APH)-2016-9-33] [REFERRED]
P.UTHEJA VS. S.SRINIVAS [LAWS(APH)-2013-12-56] [REFERRED TO]
RAJNI JAIN AND ORS. VS. PARAG JAIN [LAWS(DLH)-2015-2-67] [REFERRED TO]
MUKESH KESHAVLAL PATEL VS. NATWARLAL SAVABHAI PRAJAPATI [LAWS(GJH)-2016-10-87] [REFERRED TO]
VIRAJ ESTATES PVT. LTD. VS. SHRI NIJJAMUDDIN RABBANI KHATIB [LAWS(BOM)-2021-11-95] [REFERRED TO]
RAMJILAL SHARMA VS. MEERA SHIVHARE [LAWS(MPH)-2015-11-46] [REFERRED TO]
ALLAHABAD BANK, ARYA SAMAJ ROAD BRANCH, SHIVPURI VS. SHOBHA VASHISHTHA [LAWS(MPH)-2016-2-59] [REFERRED TO]
GANPATI INFRABUILD PVT LTD VS. SUDARSHANA DUGGAL [LAWS(DLH)-2012-5-550] [REFERRED TO]
V.S.K SOOD VS. VIR SURINDER BERI [LAWS(DLH)-2013-8-164] [REFERRED TO]
R.ARUMUGAM VS. PR.PALANISAMY [LAWS(MAD)-2013-1-84] [REFERRED TO]
P. R. CHENNA REDDY VS. PARVATHAMMA [LAWS(KAR)-2021-7-154] [REFERRED TO]
RANJEET BAFNA VS. KOTAK MAHINDRA BANK [LAWS(RAJ)-2014-10-57] [REFERRED TO]
CHHOTANBEN AND ANR VS. KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS [LAWS(SC)-2018-4-27] [REFERRED TO]
CHURCH OF CHRIST CHARITABLE TRUST VS. PONNIAMMAN EDUCATION TRUST [LAWS(SC)-2012-7-76] [REFERRED TO]
AMRISH R. KILACHAND VS. MADHVI HARSH KILACHAND [LAWS(UTN)-2019-11-116] [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [LAWS(SC)-2005-8-88] [REFERRED TO]
B.S.Saxena VS. Arunima Kumari [LAWS(ORI)-2009-10-43] [REFERRED TO]
MUSIC BROADCAST LIMITED VS. AXIS BANK & ANOTHER [LAWS(DLH)-2016-7-36] [REFERRED TO]
MAHANADI COALFIELDS LTD VS. SHYAM METALLICS AND ENERGY LTD [LAWS(CAL)-2011-9-108] [REFERRED TO]
WEST BENGAL HOUSING BOARD AND ANOTHER VS. SUNIL PRAKASH AND OTHERS [LAWS(CAL)-2007-2-93] [REFERRED]
INDOVAX PVT. LTD VS. MERCK ANIMAL HEALTH [LAWS(DLH)-2017-7-179] [REFERRED TO]
HANSA PLACE ART FURNITURES PRIVATE LTD VS. DILIP KUMAR SHARMA [LAWS(DLH)-2019-2-367] [REFERRED TO]
AXIS BANK LIMITED VS. N. ABDUL SALAM [LAWS(MAD)-2021-3-311] [REFERRED TO]
A.VALIAMMAL VS. C. MADHURAM [LAWS(MAD)-2022-2-35] [REFERRED TO]
PANKAJ CHATURVEDI VS. KUNWAR ANANT INFRASTRUCTURAL PROJECT PVT LTD [LAWS(ALL)-2012-5-250] [REFERRED TO]
MORGAN SECURITIES AND CREDITS PVT. LTD. VS. BPL LIMITED [LAWS(DLH)-2023-1-18] [REFERRED TO]
FOTI RAKABCHAND JAIN VS. FOTI RATANLAL JAIN [LAWS(MPH)-2022-1-90] [REFERRED TO]
SAHINA W/O ASLAM VS. RETURNING OFFICER (PANCHAYAT) GRAM PANCHAYAT JHIWANA [LAWS(RAJ)-2017-5-5] [REFERRED TO]
MAHAVEER SADHNA SANSTHAN, OFFICE AT PLOT NO. 402, MAHAVEER NAGAR, TONK ROAD, JAIPUR, THROUGH ITS SECRETARY SHRI SURESH KUMAR JAIN S/O LATE SHRI KAPOOR CHAND JAIN, AGED ABOUT 58 YEARS, R/O PLOT NO. 402, MAHAVEER NAGAR, TONK ROAD, JAIPUR VS. SMT. SHASHI MATHUR W/O NARESH CHAND MATHUR, BY CASTE KAYASTH, R/O PLOT NO. 509, MAHAVEER NAGAR, TONK ROAD, JAIPUR [LAWS(RAJ)-2017-2-33] [REFERRED TO]
SAJJA PRABHAKAR VS. N SUBASH [LAWS(APH)-2019-3-56] [REFERRED TO]
BASANT CABLES AND CONDUCTORS PVT LTD VS. UCO BANK [LAWS(GAU)-2005-8-52] [REFERRED TO]
SAMAR & SAMAR INFRASTRUCTURE DEVELOPMENT PRIVATE LIMITED VS. MACKINTOSH BURN LIMITED [LAWS(CAL)-2023-2-57] [REFERRED TO]
ANGELO BROTHERS LTD. VS. BENNETT, COLEMAN & CO. LTD. [LAWS(CAL)-2017-5-23] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. VIJAYA BUILDERS [LAWS(DLH)-2006-5-164] [REFERRED TO]
KESHAV SHIRVOIKAR VS. ANAND SHIRODKAR [LAWS(BOM)-2013-9-296] [REFERRED TO]
GROMAX AGRI EQUIPMENT LIMITED VS. HINDUSTAN EARTHMOVERS PRIVATE LIMITED [LAWS(GJH)-2023-6-763] [REFERRED TO]
A Sreedevi VS. Vicharapu Ramakrishna Gowd [LAWS(MAD)-2005-12-58] [REFERRED TO]
S RAMA MOHAN REDDY VS. S SARASWATHI [LAWS(APH)-2005-11-4] [REFERRED TO]
M A E KUMAR KRISHNA VARMA VS. SRI RAMOJI RAO [LAWS(APH)-2006-9-142] [REFERRED TO]
ARAVALI INFRAPOWER LTD. AND ORS. VS. R.B. GUPTA AND ORS. [LAWS(DLH)-2015-1-258] [REFERRED TO]
MEHARAJ VS. HURMATHUTH NISHA [LAWS(MAD)-2017-6-142] [REFERRED TO]
P. KANDASAMY VS. FAMILY MANAGER, A. SUBRAMANIAN [LAWS(MAD)-2019-7-683] [REFERRED TO]
SAHAKAR CO-OP HOU SOC LTD VS. AMRAVAN CO-OP HOU SOC LTD [LAWS(GJH)-2013-8-182] [REFERRED TO]
DUDHIBEN HIRABHAI VS. RAJANGIRI KISHOREGIRI GOSWAMI [LAWS(GJH)-2012-3-162] [REFERRED TO]
ARCHANA KANAUJIA VS. POOJA EDUCATIONAL AND SOCIAL DEVELOPMENT TRUST [LAWS(ALL)-2021-9-137] [REFERRED TO]
BRAJ BHUSHAN MITTAL VS. JEET SINGH [LAWS(ALL)-2020-8-5] [REFERRED TO]
OM PRAKASH AGARWAL VS. LACCHI RAM [LAWS(ALL)-2021-3-91] [REFERRED TO]
HINDUSTAN PETROLEUM COPN. LTD. VS. T. ADITYA RAO [LAWS(MAD)-2014-2-35] [REFERRED TO]
S RAMANATHAN VS. KALYANASUNDARAM [LAWS(MAD)-2017-12-185] [REFERRED TO]
MIRZAPUR ELECTRIC SUPPLY COMPANY LTD AND 3 OTHERS VS. NEW LINE MERCANTILE PVT LTD AND ANOTHER [LAWS(ALL)-2016-5-316] [REFERRED]
KOTHANDARAMA NAIDU VS. VASANTHA [LAWS(MAD)-2009-3-163] [REFERED TO]
GOVIND PRASAD PANDEY VS. SANDEEP TIWARI [LAWS(CHH)-2018-1-12] [REFERRED TO]
DIPALI HIMMAT MEHERWAL VS. SHAIKH NAZIR MOHAMMAD NASIR [LAWS(BOM)-2018-1-165] [REFERRED TO]
NARAYAN B GAONKAR VS. SUDHAKAR YENU CHODANKAR [LAWS(BOM)-2008-4-4] [REFERRED TO]
S. DILSHAD AND ORS. VS. THE PRINCIPAL SECRETARY AND SECRETARY TO GOVERNMENT AND ORS. [LAWS(MAD)-2014-1-291] [REFERRED TO]
M/S MAHENDRA WATCH COMPANY, SHOP NO. 1 GROUND FLOOR, MARUTHI PLAZA, U.M. LANE CHICKPET, BENGALURU VS. SRI. M.V. RAMACHANDRASA, S/O LATE SRI MAGAJI VENKATESH, AGED ABOUT 86 YEARS, RESIDING AT NO. 9 & 11, O.T.C. ROAD, BANGALORE [LAWS(KAR)-2016-12-58] [REFERRED TO]
HARCHARANSING AMARJITSING SAHANI VS. VINAYCHANDRA K. PATEL [LAWS(GJH)-2021-9-974] [REFERRED TO]
BHAU RAM VS. JANAK SINGH [LAWS(SC)-2012-7-40] [REFERRED TO]
RAM PRAKASH GUPTA VS. RAJIV KUMAR GUPTA [LAWS(SC)-2007-10-4] [REFERRED TO]
GEETA RATURI VS. SANJIV KUMAR & ANOTHER [LAWS(P&H)-2014-11-595] [REFERRED]
SANTRA DEVI VS. HARI SINGH [LAWS(P&H)-2014-12-16] [REFERRED TO]
SAGAR SINGH DAMOR VS. DEEPAK SHARMA [LAWS(MPH)-2021-12-149] [REFERRED TO]
NANU RAM SHARMA VS. ADDITIONAL DISTRICT JUDGE [LAWS(RAJ)-2011-12-57] [REFERRED TO]
MOHRI DEVI VS. CHUKI DEVI [LAWS(RAJ)-2011-11-7] [REFERRED TO]
MST PANI & ORS VS. MANGI LAL & ORS [LAWS(RAJ)-2015-9-211] [REFERRED]
JEEVAN RAM VS. LRS OF JORARAM [LAWS(RAJ)-2021-1-138] [REFERRED TO]
PARKLANDS APARTMENTS ASSOCIATION VS. HEADMASTER [LAWS(MAD)-2021-1-428] [REFERRED TO]
NARDEV LAL VS. SURESH SHARMA [LAWS(J&K)-2022-2-75] [REFERRED TO]
PUSPA RANI DEY VS. ASHISH DASGUPTA [LAWS(TRIP)-2019-1-11] [REFERRED TO]
DHRUV AGARWAL VS. DHRUV AGARWAL BENEFIT TRUST [LAWS(TLNG)-2019-7-2] [REFERRED TO]
SAJJA PRABHAKAR VS. N SUBASH [LAWS(TLNG)-2019-3-45] [REFERRED TO]
GOA CARBONIC INDUSTRIES PVT. LTD., GOA VS. BHARAT PUMPS & COMPRESSORS LTD., (A GOVT. OF INDIA ENTERPRISE WHICH IS A SUBSIDIARY OF BHARAT YANTRA NIGAM LTD.) NAINI, ALLAHABAD U.P. [LAWS(BOM)-2004-6-168] [REFERRED TO]
JAMUNA DEVI VS. SURESH KUMAR AGRAWAL [LAWS(CHH)-2022-6-8] [REFERRED TO]
KETAN DIESEL SERVICES VS. VARMA TRADEINK [LAWS(BOM)-2017-12-247] [REFERRED TO]
DEVENDRA SINGH AND ORS. VS. MADHYA PRADESH SHASKIYA KARAMCHARI GRAH NIRMAN SAMITI AND ORS. [LAWS(MPH)-2015-8-32] [REFERRED TO]
MOHAMMED YAKUB VS. SMT. SHAHNAZ BI [LAWS(MPH)-2018-3-465] [REFERRED TO]
SMT. SUSHILA BAI AND OTHERS. VS. LACHHIRAM AND ANOTHER. [LAWS(MPH)-2017-2-18] [REFERRED TO]
SIDDHARTH PATEL VS. SHRAVAN KUMAR PATEL [LAWS(MPH)-2017-3-101] [REFERRED TO]
S K JEYARHAAJ VS. BABY ALIAS ROHINI [LAWS(MAD)-2010-11-212] [REFERRED TO]
DELHI DEVELOPMENT AUTHORITY VS. VIJAYA BUILDERS [LAWS(DLH)-2006-4-30] [REFERRED TO]
FORTIS HOSPITALS LTD. VS. ANTONIETA RIBEIRO E SOUZA [LAWS(BOM)-2016-10-121] [REFERRED TO]
QAMAR AHMAD VS. PRABHU MANOHAR GOPALKRISHNA PARRIKAR [LAWS(ALL)-2015-5-53] [REFERRED TO]
MADRAS RACE CLUB VS. M. VICTOR [LAWS(MAD)-2014-6-10] [REFERRED TO]
N. RAMACHANDRAN VS. E. VARADARAJAN [LAWS(MAD)-2014-2-87] [REFERRED TO]
DALJINDER SINGH VS. AMARJIT SINGH JANDU [LAWS(P&H)-2003-11-63] [REFERRED TO]
I.P.POWER GENERATION COMPANY LTD VS. SIDDHARTHA EXTENSION RESIDENT WELFARE ASSOCIATION [LAWS(DLH)-2013-12-164] [REFERRED TO]
SERGI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PVT LTD VS. KUMAR PRATAP ANIL [LAWS(DLH)-2014-4-188] [REFERRED TO]
Desert Valley Medical Inc VS. A Jayachandra Reddy JVL Towers [LAWS(MAD)-2005-2-167] [REFERRED TO]
ATMA RAM PROPERTIES P LTD VS. ESCORTS LTD [LAWS(DLH)-2012-3-436] [REFERRED TO]
BHAGWAN GUPTA VS. RAM KISHORE [LAWS(DLH)-2009-7-265] [REFERRED TO]
AMAR SINGH VS. VISHAL KUMAR [LAWS(HPH)-2021-7-79] [REFERRED TO]
MEENA KUMARI SAHU AND ORS. VS. PALLA BHANU BABU [LAWS(APH)-2019-7-33] [REFERRED TO]
HIMUNGSU KUMAR BASU VS. SUDHANGSU KUMAR BASU [LAWS(CAL)-2003-11-18] [REFERRED TO]
DILIP CHAND KANKARIA VS. PRADIP KUMAR GHOSH [LAWS(CAL)-2004-6-19] [REFERRED TO]
GULF DTH FZ LLC VS. DISHTV INDIA LIMITED AND OTHERS [LAWS(DLH)-2016-8-119] [REFERRED TO]
RISHI AGGARWAL VS. M/S VIPUL INFRASTRUCTURE DEVELOPER LTD & ORS. [LAWS(DLH)-2016-11-45] [REFERRED TO]
N RAJAN NAIR VS. M T BALAKRISHNAN NAIR [LAWS(KER)-2003-2-27] [REFERRED TO]
AMBIENCE ISLAND APARTMENT OWNERS VS. RAJ SINGH [LAWS(NCD)-2013-4-19] [REFERRED TO]
SUKRUTI DUGAL VS. JAHNAVI DUGAL [LAWS(DLH)-2020-1-42] [REFERRED TO]
CADILA HEALTHCARE LIMITED VS. UNIZA HEALTHCARE LLP [LAWS(DLH)-2021-2-245] [REFERRED TO]
ARCHANA MITTAL VS. SHIKHA MITTAL [LAWS(DLH)-2021-3-259] [REFERRED TO]
RASHI MISRA VS. B. KALYANA RAMAN [LAWS(DLH)-2022-4-266] [REFERRED TO]
MAHULBHAI BIPINBHAI TAMBOLI VS. AKSHAYBHAI RAMANBHAI THAKKAR [LAWS(GJH)-2019-4-127] [REFERRED TO]
P UTHEJA VS. S SRINIVAS [LAWS(APH)-2013-12-109] [REFERRED TO]
ASHWATHAMMA VS. GIRIJAMMA [LAWS(KAR)-2019-1-310] [REFERRED TO]
MR. SYED JALAL S/O. MR. SYED ALI, AGE : 55 YEARS, OCCU: BUSINESS, R/O. H.NO. 10.1.39, GANTA PALAN, ONGOL PRAKASHAM DISTRICT, A.P. VS. MR. MADROOM SRI RAM CHABDRA MURTHY, S/O. MR. SUNDAR RAMYA, AGED: 45 YEARS, OCCU : BUSINESS, R/O. H.NO. 25.1.44, KALAWANTH NAGAR, NELLORE DISTRICT, ANDHRA PRADESH AND FIVE OTHERS [LAWS(APH)-2016-9-65] [REFERRED TO]
DEBASISH BASU VS. JAYANTA BIKASH DHAR [LAWS(GAU)-2005-8-47] [REFERRED TO]
MARKIO TADO VS. TAKAM SORANG [LAWS(GAU)-2012-4-80] [REFERRED TO]
JAME MASJID COMMITTEE, DIMAPUR VS. AHMAD ALI KHAN [LAWS(GAU)-2013-1-62] [REFERRED TO]
SMTI. (DR.) RAMA BHOUMIK @ SMTI. RAMA MUKHERJEE VS. SMTI. MITRA MUKHERJEE @ SMTI. RATNA MUKHERJEE [LAWS(GAU)-2016-3-52] [REFERRED TO]
SMTI. (DR.) RAMA BHOUMIK @ SMTI. RAMA MUKHERJEE VS. SMTI. MITRA MUKHERJEE @ SMTI. RATNA MUKHERJEE, W/O LATE (DR.) SOUMENDRA MOHON MUKHERJEE [LAWS(GAU)-2016-3-100] [REFERRED TO]
K NAGARAJ VS. SARASWATHY AMMAL [LAWS(MAD)-2010-3-692] [REFERRED TO]
NATHIBAI VS. SHAMBUDAYAL [LAWS(MPH)-2019-2-101] [REFERRED TO]
SANDEEP SHARMA VS. NARINDER SHARMA [LAWS(HPH)-2019-11-35] [REFERRED TO]
RAJIV KANT VS. GOVIND SINGH PATHANIA [LAWS(HPH)-2021-4-31] [REFERRED TO]
RAJ KUMAR VS. MODI SPINNING AND WEAVING COMPANY LTD. AND ORS. [LAWS(ALL)-2015-9-61] [REFERRED TO]
AMIT ARORA VS. UNION OF INDIA [LAWS(DLH)-2011-10-131] [REFERRED TO]
SURESH KAKKAR VS. MAHENDER NATH KAKKAR [LAWS(DLH)-2008-7-30] [REFERRED TO]
MERIT MAGNUM CONSTRUCTIONS VS. NAND KUMAR ANANT VAITY [LAWS(BOM)-2013-10-23] [REFERRED TO]
SOCIEDADE DE FORMENTO INDUSTRIAL LTD. VS. GURUDAS G. PAI [LAWS(BOM)-2016-2-40] [REFERRED TO]
S. SRINIVASAN VS. OKKALIGA VAALIBAR SANGAM [LAWS(MAD)-2017-7-259] [REFERRED TO]
RAJENDRAN AND ANOTHER VS. ETTAMMAL AND OTHERS [LAWS(MAD)-2017-9-318] [REFERRED TO]
KHIRASA VS. SHANTA [LAWS(KAR)-2022-7-79] [REFERRED TO]
S. AJIT SINGH KOHAR VS. SHASHI KANT [LAWS(P&H)-2014-8-367] [REFERRED TO]
J LILI JABAKANI VS. T A CHANDRASEKHAR [LAWS(MAD)-2006-11-143] [REFERRED TO]
JASMEET SINGH MARWAH VS. NUWAY ORGANIC NATURALS INDIA LTD. [LAWS(DLH)-2020-5-104] [REFERRED TO]
ANNANT PAL SINGH, S/O DAULAT SINGH VS. SUMER SINGH, S/O RAGHUNATH SINGH [LAWS(RAJ)-2016-12-74] [REFERRED TO]
NIRMAL CHAND VS. RAM LAL [LAWS(P&H)-2013-12-301] [REFERRED]
BHANWARI DEVI VS. ARVIND KUMAR AND ANR. [LAWS(RAJ)-2016-5-126] [REFERRED TO]
KIRAN KANWAR WIDOW OF LATE PRITHVI SINGH AND OTHERS VS. DURGA DEVI W/O LATE SHRI PADAM SINGH AND OTHERS [LAWS(RAJ)-2018-3-243] [REFERRED TO]
MD MOFAZZULAR RAHMAN VS. MD SARFARAZ ALAM [LAWS(CAL)-2021-4-42] [REFERRED TO]
SUBHASH BHALLA VS. JAI DEVI [LAWS(ALL)-2008-1-200] [REFERRED TO]
SUBARNAREKHA PROPERTIES PVT. LTD VS. AKBAR ALI KHAN [LAWS(CAL)-2013-9-35] [REFERRED TO]
ASHWIN DESAI VS. BIJAY KUMAR MANISH KUMAR HUF [LAWS(CAL)-2016-11-8] [REFERRED TO]
YADVENDRA ARYA VS. MUKESH KUMAR GUPTA [LAWS(SC)-2007-11-50] [REFERRED TO]
ARUN SHARMA VS. USHA SUNDERAM [LAWS(P&H)-2015-1-12] [REFERRED TO]
MAHESH KUMAR SHARMA AND OTHERS VS. BHERU LAL AND OTHERS [LAWS(RAJ)-2011-11-110] [REFERRED TO]
SMT. DEV BAI VS. ADDL. CIVIL JUDGE NO. 1 AND ORS. [LAWS(RAJ)-2012-2-173] [REFERRED TO]
NATHU RAM SETH VS. POONAM SETH [LAWS(RAJ)-2013-1-149] [REFERRED TO]
PHONOGRAPHIC PERFORMANCE LTD. VS. TARA PALACE HOTEL [LAWS(SIK)-2019-11-2] [REFERRED TO]
SARANPAL KAUR ANAND VS. PRADUMAN SINGH CHANDHOK [LAWS(SC)-2022-3-141] [REFERRED TO]
ANJALI SHUKLA VS. SUNIL KUMAR SHUKLA [LAWS(MPH)-2010-1-126] [REFERRED TO]
ADESH GUPTA VS. SADHNA GUPTA [LAWS(MPH)-2012-1-10] [REFERRED TO]
RAFIQA BEGUM VS. SARWA BEGUM [LAWS(J&K)-2021-9-113] [REFERRED TO]
RAM DULAR SINGH SON OF LATE RAM PRASAD SINGH VS. AKHIL BHARAT JAY GURU SAMPARDAY @ AKHILA BHARAT JAI GURU SAMPARDAY HAVING ITS HEAD OFFICE [LAWS(PAT)-2017-3-143] [REFERRED TO]
THANTHI TRUST VS. APEX AGENCIES AND ORS. [LAWS(MAD)-2015-11-92] [REFERRED TO]
B. KRISHNAPPA VS. CAUVERY GRUHA NIRMANA AND ANR. [LAWS(KAR)-2016-8-224] [REFERRED TO]
N . TRIVENI VS. G . T . SHANKAR [LAWS(KAR)-2016-4-122] [REFERRED TO]
M V NARAYAN VS. S SUGUNA [LAWS(KAR)-2015-2-284] [REFERRED TO]
YASHAVANT VS. A.B.N. AMRO BANK N.V. [LAWS(KAR)-2013-2-239] [REFERRED TO]
MOHAN CHANDRA TEWARI VS. HARISH CHANDRA BHANDARI [LAWS(UTN)-2003-2-1] [REFERRED TO]
PRASHANT CHANDRA VS. LUCKNOW GOLF CLUB LUCKNOW [LAWS(ALL)-2008-2-243] [REFERRED TO]
SATISH KUMAR VS. ADDITIONAL DISTRICT JUDGE BUDAUN [LAWS(ALL)-2004-8-208] [REFERRED TO]
KRISHNA PAL SINGH CHAUHAN & ANO VS. KULISHPAL SINGH & ANO [LAWS(MPH)-2014-3-133] [REFERRED TO]
AMIT CHOWDHURY VS. ANAMIKA CHOWDHURY & ORS [LAWS(CAL)-2018-2-102] [REFERRED TO]
BEENA ROY VS. ABDUL RAHIM [LAWS(KER)-2012-9-362] [REFERRED TO]
ABDUL RASHID WAGAY AND OTHERS VS. GHULAM RASOOL LONE AND ANOTHER [LAWS(J&K)-2018-3-62] [REFERRED TO]
LEGAND ESTATES PRIVATE LIMITED VS. MIR ZAHEER MOHAMMED KHAN [LAWS(APH)-2017-8-38] [REFERRED TO]
RADHIKA PRASAD VS. NURUDDIN KHAN [LAWS(MPH)-2005-8-27] [REFERRED TO]
CORRESPONDENCE VS. B.GUNASHEKAR [LAWS(KAR)-2022-6-1004] [REFERRED TO]
SMT. ANOKHI DEVI & 3 OTHERS VS. BABU [LAWS(ALL)-2015-4-469] [REFERRED TO]
P. CHIINARAO VS. A.R. SRIKANTH [LAWS(MAD)-2018-3-1190] [REFERRED TO]
SATYA PRAKASH SHARMA VS. ARIF KHAN [LAWS(ALL)-2019-5-403] [REFERRED TO]
SHRIRAM EDUCATIONAL AND CHARITABLE TRUST VS. ALOK SWAROOP [LAWS(ALL)-2019-7-156] [REFERRED TO]
I.C.I.C.I. BANK LTD. VS. KRISHNA KUMAR GUJRATI [LAWS(ALL)-2020-12-86] [REFERRED TO]
SMT. NASSEUNNISA BEGHUM VS. KUNWAR YASMIN ALI KHAN [LAWS(ALL)-2017-5-150] [REFERRED TO]
N RAVINDRA VS. V RAMACHANDRAN [LAWS(MAD)-2011-3-90] [REFERRED TO]
Balasubramaniam Guhan VS. T Hemapriya [LAWS(MAD)-2005-2-168] [REFERRED TO]
SAHIB SINGH VS. ARVINDER KAUR [LAWS(DLH)-2013-1-249] [REFERRED TO]
BHUPENDER SINGH BHALLA VS. NEELU BHALLA @ NEELAM SINGH [LAWS(DLH)-2013-10-373] [REFERRED TO]
SIYARAM SILK MILLS LIMITED VS. SHREE SIYARAM FAB PRIVATE LIMITED [LAWS(BOM)-2012-1-46] [REFERRED TO]
MARWADI SAMSHAN HANUMAN MANDIR VS. LAKHANLAL AND ORS [LAWS(BOM)-2014-10-195] [REFERRED]
KENSOFT INFOTECH LTD VS. R S KRISHNASWAMI [LAWS(DLH)-2007-1-131] [REFERRED TO]
KEWAL KISHAN VS. KHURANA KAJ HOUSE [LAWS(DLH)-2010-10-77] [REFERRED TO]
ASHA BHATIA VS. V L BHATIA [LAWS(DLH)-2004-11-126] [REFERRED TO]
NAHAR SPINNING MILLS LTD VS. VIJAY HOSIERY CO LTD [LAWS(DLH)-2006-1-92] [REFERRED TO]
VIJAYBHAI SHAMBHUBHAI PATEL VS. SUSHILABEN DAYALBHAI [LAWS(GJH)-2021-6-86] [REFERRED TO]
KOLLI VENKATA MOHAN RAO VS. J.M. PATRICIA [LAWS(MAD)-2014-11-222] [REFERRED TO]
C M DHINAKARAN @ SURESH VS. S ANNAPOORNA [LAWS(MAD)-2011-9-428] [REFERRED]
WATCHDATA TECHNOLOGIES PVT LTD VS. SHARON SOLUTIONS LTD [LAWS(MAD)-2012-12-12] [REFERRED TO]
J.RATNA REDDY VS. RAMULOO (BABU) [LAWS(TLNG)-2023-1-84] [REFERRED TO]
PUGAZHENDHI VS. SUBRAMANIAN [LAWS(MAD)-2020-5-64] [REFERRED TO]
S.RAMANAN VS. IDOL OF SRI PATTESWARA SWAMY [LAWS(MAD)-2020-5-62] [REFERRED TO]
AMRIT LAL TAILOR VS. LRS. OF MAHARANA BHAGWARSINGH JI [LAWS(RAJ)-2013-3-176] [REFERRED TO]
IMORTAL INFRASTRUCTURE PVT LTD VS. LOOKWELL LIFE SPACE PVT LTD [LAWS(RAJ)-2011-12-26] [REFERRED TO]
PREM KISHORE VS. BRAHM PRAKASH [LAWS(SC)-2023-3-127] [REFERRED TO]
RAJENDRA KUMBHAT AND ORS. VS. DEVI AND ORS. [LAWS(RAJ)-2015-3-213] [REFERRED TO]
AKASH MOHAN GUPTA VS. NEERA BURRA [LAWS(DLH)-2022-12-139] [REFERRED TO]
AKSHAT MITTAL VS. MRS. RENU MITTAL [LAWS(DLH)-2023-3-1] [REFERRED TO]
ATMA SINGH VS. PREM SINGH [LAWS(DLH)-2022-8-89] [REFERRED TO]
ATMA SINGH VS. PREM SINGH [LAWS(DLH)-2022-8-89] [REFERRED TO]
MUKESH AGHI VS. STERIA LTD. AND ORS. [LAWS(DLH)-2016-3-25] [REFERRED TO]
PRABHU LAL BAHUGUNA VS. UMESH SHARMA KAU [LAWS(UTN)-2020-12-71] [REFERRED TO]
CLASS INDIA LTD VS. A K CHOPRA [LAWS(P&H)-2008-3-2] [REFERRED TO]
MAJID KHAN VS. GOPAL KRISHNA VERMA [LAWS(UTN)-2015-5-97] [REFERRED TO]
CANARA BANK VS. GARTS IND TEX PVT LTD [LAWS(KER)-2008-12-33] [REFERRED TO]
GOPAL AGARWAL VS. RAJ SINGH GEHLOT [LAWS(NCD)-2013-4-13] [REFERRED TO]
CYRUS INVESTMENTS PVT LTD AND ORS VS. TATA SONS LTD AND ORS [LAWS(NCLT)-2017-4-71] [REFERRED TO]
THREE STAR ENTERPRISES VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2008-12-24] [REFERRED TO]
SEAN DUSHYANT MANCHANDA VS. RABIA MANCHANDA [LAWS(DLH)-2023-6-36] [REFERRED TO]
SELINE VS. MARY VARGHESE [LAWS(KER)-2012-11-517] [REFERRED TO]
V. GOWRISHANKAR AND ORS. VS. S. BALAKUMAR AND ORS. [LAWS(MAD)-2021-1-406] [REFERRED TO]
V.SRIRAMULU VS. D.PREMA [LAWS(MAD)-2021-4-227] [REFERRED TO]
NEW APOSTOLIC CHURCH CHARITABLE TRUST VS. SAMUEL MASIH [LAWS(RAJ)-2016-2-49] [REFERRED TO]
PARASH RAM S/O SHRI NATHU LAL JI JOSHI VS. RAM SINGH S/O SHRI BHANWAR SINGH JI PADIYAR [LAWS(RAJ)-2017-8-196] [REFERRED TO]
MOHD FAROOQ VS. YOGESH [LAWS(RAJ)-2018-1-406] [REFERRED TO]
MILLENIUM WIRES (P) LTD VS. STATE TRADING CORPORATION OF INDIA LTD [LAWS(SC)-2015-3-49] [REFERRED TO]
GAUTAM SOOD AND ANOTHER VS. RAMAN TREHAN AND ANOTHER [LAWS(P&H)-2014-12-232] [REFERRED]
Orissa Agro Industries Corporation VS. K.C.S.Private [LAWS(ORI)-2003-8-49] [REFERRED TO]
KAPILDEO PRASAD VS. RAMANAND PRASAD [LAWS(PAT)-2006-8-1] [REFERRED TO]
KUM. GEETHA, D/O LATE KRISHNA VS. NANJUNDASWAMY [LAWS(SC)-2023-10-90] [REFERRED TO]
ELDECO HOUSING AND INDUSTRIES LIMITED VS. ASHOK VIDYARTHI [LAWS(SC)-2023-11-75] [REFERRED TO]
SHANTI SUBBA VS. JASHANG SUBBA [LAWS(SIK)-2021-9-7] [REFERRED TO]
PRATAP SINGH CHOUDHARY VS. MAHADEV [LAWS(RAJ)-2022-4-240] [REFERRED TO]
M/S. KALINGA UTKAL BUILDWELL VS. ORISSA TEXTILE AND STEELS [LAWS(ORI)-2017-3-30] [REFERRED TO]
SHUBHALAYA VILLA VS. VISHANDAS PARWANI [LAWS(MPH)-2020-5-193] [REFERRED TO]
PRABHATI DEVI VS. BALU [LAWS(RAJ)-2011-5-20] [REFERRED TO]
RAM KISHAN PATEL VS. DEVENDRA SINGH [LAWS(MPH)-2020-7-33] [REFERRED TO]
B RAMACHANDRA ADITYAN VS. B SIVANTHI ADITYAN [LAWS(MAD)-2012-8-189] [REFERRED TO]
S RAMA MOHAN REDDY VS. S SARASWATHI [LAWS(APH)-2005-11-87] [REFERRED TO]
S DHANALAKSHMI VS. NAGABHUSHANA REDDY [LAWS(KAR)-2018-12-117] [REFERRED TO]
AHAR SPINNING MILLSLTD VS. VIJAY HOSIERY CO LTD [LAWS(DLH)-2006-1-124] [REFERRED TO]
KAMALA GANGOLI VS. RAM LAKHAN SINGH YADAV COLLEGE [LAWS(JHAR)-2014-4-101] [REFERRED TO]
SWAMI KESHAV PRAKASHDASJI GURU PUJYA NARAYANPRIYA VS. AJENDRAPRASAD NRUGENDRAPRASAD PANDEY [LAWS(GJH)-2013-4-119] [REFERRED TO]
VRAJ VIHAR (BANSARI) ASSOCIATION VS. ALPABEN & 4 ORS. [LAWS(GJH)-2013-2-505] [REFERRED TO]
NITESH AGRAWAL VS. SMT. ARTI AGRAWAAL [LAWS(MPH)-2018-7-401] [REFERRED TO]
BHANWARBAI VS. GAJENDRA [LAWS(MPH)-2016-9-196] [REFERRED TO]
SURESH CHAND GOYAL VS. MAHESH CHAND AGARWAL [LAWS(ALL)-2023-5-29] [REFERRED TO]
P Chidambaram VS. Suba Karuppiah [LAWS(MAD)-2005-6-6] [REFERRED TO]
HARIKUMAR RAJAH VS. ASHOK R. THAKKAR [LAWS(MAD)-2003-8-192] [REFERRED TO]
NUNHEMS INDIA PVT. LTD. VS. PRABHAKAR HYBRID SEEDS [LAWS(DLH)-2012-2-666] [REFERRED TO]
AMIT JOHRI VS. DEEPAK JOHRI [LAWS(DLH)-2012-11-233] [REFERRED TO]
KULAR MANI VS. JANAK SINGH [LAWS(HPH)-2010-9-252] [REFERRED TO]
SANJAY BHARGAVA VS. SEEMA BHARGAVA [LAWS(DLH)-2014-7-142] [REFERRED TO]
B.H. ENTERPRISES VS. TECHMESHPRODUCTSINDIA PVT.LTD. [LAWS(DLH)-2014-8-88] [REFERRED TO]
MARICO LIMITED VS. MUKESH KUMAR & ORS [LAWS(DLH)-2018-8-389] [REFERRED TO]
OCTAGA GREEN POWER & SUGAR CO LIMITED VS. WELL TRANS LOGISTICS PRIVATE LIMITED [LAWS(DLH)-2018-10-410] [REFERRED TO]
MALAYAN BANKING BERHAD VS. ALLAHABAD BANK [LAWS(DLH)-2017-1-234] [REFERRED TO]
LATA BAI VS. GEETA BAI [LAWS(CHH)-2022-8-72] [REFERRED TO]
RADHE KRISHNA PRODUCTS VS. PARSHOTTAMBHAI DHARAMSHIBHAI LUNAGRIYA [LAWS(GJH)-2014-8-189] [REFERRED TO]
BANK OF BARODA VS. GOPAL SHRIRAM PANDA [LAWS(BOM)-2021-3-50] [REFERRED TO]
BANGALORE DEVELOPMENT AUTHORITY VS. VYSYA BANK LIMITED BANGALORE [LAWS(KAR)-2005-2-58] [REFERRED TO]
STATE BANK OF INDIA VS. JIGISHABEN B SANGHAVI [LAWS(BOM)-2010-12-80] [REFERRED TO]
SHASHI LEEKHA S/O SHUBHASH CHANDER LEEKHA VS. SHEILA SHASHI LEEKHA [LAWS(BOM)-2012-7-53] [REFERRED TO]
KULWANT KAUR SIDHU VS. MOHINDER PARTAP SINGH DHILLON [LAWS(P&H)-2017-1-88] [REFERRED TO]
ELDECO HOUSING AND INDUSTRIES LIMITED VS. ASHOK VIDYARTHI [LAWS(SC)-2023-11-71] [REFERRED TO]
DAHIBEN VS. ARVINDBHAI KALYANJI BHANUSALI [LAWS(SC)-2020-7-3] [REFERRED TO]
RAJESH SHARMA VS. NEHA AND ORS. [LAWS(RAJ)-2011-8-120] [REFERRED TO]
SELINE VS. MARY VARGHESE AND ANOTHER [LAWS(KER)-2012-12-321] [REFERRED TO]
BASHIR AHMAD SOFI VS. NOORA [LAWS(J&K)-2021-5-17] [REFERRED TO]
AMIT CHAWALA VS. NIRMAL CHAWALA AND ORS. [LAWS(J&K)-2020-4-13] [REFERRED TO]
AXIS BANK LTD. VS. SHAIWALI PALIWAL [LAWS(RAJ)-2015-5-70] [REFERRED TO]
JAGDISH SAHU VS. SONU [LAWS(RAJ)-2017-1-135] [REFERRED TO]
BALAJI INDUSTRIAL PRODUCTS LIMITED VS. AIA ENGINEERING LIMITED [LAWS(RAJ)-2018-7-143] [REFERRED TO]
SATISH KUMAR VS. INDER SINGH [LAWS(P&H)-2013-11-273] [REFERRED TO]
KASHI NATH SETT VS. SADHU CHARANSETT [LAWS(CAL)-2023-4-69] [REFERRED TO]
DURGA MUDI AND ORS. VS. SHYAMAL MUDI AND ORS. [LAWS(CAL)-2016-3-25] [REFERRED TO]
MADHUSRI KONAR & ANR. VS. THE NEW CENTRAL BOOK AGENCY PVT. LTD. & ORS. [LAWS(CAL)-2016-5-216] [REFERRED TO]
M/S. MUSTAK HOSSAIN & ORS. VS. DR. AKBAR ALI KHAN [LAWS(CAL)-2017-1-44] [REFERRED TO]
GORACHAND DALUI VS. NETAI DAS [LAWS(CAL)-2019-7-221] [REFERRED TO]
DEBANGSHU MONDAL VS. MONOJ ROY & ORS [LAWS(CAL)-2015-12-180] [REFERRED TO]
M/S. HOOGHLY BUILDING & INVESTMENT CO. LTD VS. JANAB SYED ASGHAR HUSSAIN ISMAIL [LAWS(CAL)-2014-11-32] [REFERRED TO]
ANIL KUMAR VS. VIJYALAKSHMI M V [LAWS(KER)-2006-11-9] [REFERRED TO]
K. HARI KISHAN VS. BANDA BALRAM [LAWS(TLNG)-2022-4-52] [REFERRED TO]
BHIM RAO BASWANTH RAO PATIL VS. KMADAN MOHAN RAO [LAWS(TLNG)-2023-3-123] [REFERRED TO]
RAM KRISHNA UNIYAL S/O LATE SRI BALAK RAM UNIYAL VS. SMT. NIRMALA UNIYAL W/O SRI RAM KRISHNA UNIYAL [LAWS(UTN)-2010-10-188] [REFERRED TO]
MAHESH CHANDRA VS. SRI BISHAN DAYAL [LAWS(ALL)-2017-9-58] [REFERRED TO]
MUNIRA KASAMBHAI CHHIPAKA VS. ABDUL RAHEMAN ISMAIL YUSUF BHAMJI & 4 [LAWS(GJH)-2011-8-295] [REFERRED TO]
SAROJ VS. INDERCHAND NAHTA [LAWS(MPH)-2015-1-158] [REFERRED TO]
SMT TULSA BAI VS. SMT KAMLABAI ALIAS MUNNIBAI [LAWS(MPH)-2017-8-26] [REFERRED TO]
SHASHIKALA AND FOUR OTHERSPETITIONERS VS. BABITA SHARMA AND THREE OTHERS [LAWS(APH)-2018-5-9] [REFERRED TO]
K CHANDRAN VS. V GEETHALAKSHMI [LAWS(MAD)-2012-9-445] [REFERRED]
JAGADISH POONJA VS. THE SOUTH CANARA HOTEL COMPLEX PRIVATE LIMITED AND ORS. [LAWS(KAR)-2015-3-493] [REFERRED TO]
SANKARADEVA NETRALAYA VS. ROCHE DIAGNOSTICS ASIA PACIFIC LTD [LAWS(GAU)-2004-12-50] [REFERRED TO]
ANNAM SURESH BABU VS. PALETI KALAVATHI [LAWS(APH)-2023-1-40] [REFERRED TO]
YASHAVANT VS. SENIOR MANAGER A.B.N. AMRO BANK N.V. [LAWS(KAR)-2013-3-223] [REFERRED TO]
BILESHWAR CORPORATION VS. SHANTINAGAR SHELA CO-OPERATIVE HOUSING SOCIETY LTD. [LAWS(GJH)-2022-10-1115] [REFERRED TO]
Hans Jurgen Buchmann VS. Leopoldina C Rodrigues [LAWS(BOM)-2004-4-92] [REFERRED TO]
BHATIA INDUSTRIES VS. PANDEY INDUSTRIES [LAWS(DLH)-2011-1-225] [REFERRED TO]
MAHEBOOB RASULBHAI GHANCHI VS. JAGDISHKUMAR GAURISHANKAR JOSHI [LAWS(GJH)-2023-3-576] [REFERRED TO]
VINOD KUMAR VS. AJIT SINGH [LAWS(DLH)-2013-10-8] [REFERRED TO]
SHINING INDIA DEVELOPERS PRIVATE LTD VS. LT. COL. P.S.BHATNAGAR [LAWS(DLH)-2012-11-140] [REFERRED TO]
INDU CHAWLA VS. BHARAT CHAWALA [LAWS(DLH)-2014-1-365] [REFERRED TO]
TRANSPORT CORPORATION OF INDIA LTD. VS. RESERVE BANK OF INDIA AND ORS. [LAWS(DLH)-2015-2-348] [REFERRED TO]
RAZIA BEGUM VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2014-9-84] [REFERRED TO]
REKHA MISHRA VS. SHIV PRASAD SRIVASTAVA [LAWS(ALL)-2014-9-17] [REFERRED TO]
RAJENDRA SINGH LODHA VS. INSTITUTE OF CHARTERED ACCOUNTANTS [LAWS(CAL)-2006-3-4] [REFERRED TO]
SREE RAM TILKUT BHANDAR VS. MR. AJAY KUMAR KESHRI [LAWS(DLH)-2017-7-369] [REFERRED TO]
ASIAN HOTELS (WEST) LTD & ORS VS. JINDAL PHOTO INVESTMENT LTD & ORS [LAWS(DLH)-2018-10-178] [REFERRED TO]
ASHWANI KUMAR VS. ADITYA MANNOHAR BHIDE [LAWS(DLH)-2021-10-15] [REFERRED TO]
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