Referred Judgements :-

QUEBEC RAILWAY,LIGHT HEAT,POWER CO. V. VANDRAY [REFERRED]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED]
BABUA RAM GOA DAMAN AND DIU INDUSTRIAL DEVELOPMENT CORPORATION UNION OF INDIA VS. STATE OF UTTAR PRADESH :APPA SHANKAR RAO NAIKS:CHANDGI [REFERRED]
UNION OF INDIA VS. KARNAIL SINGH [REFERRED]
UNION OF INDIA VS. PRADEEPKUMARI [REFERRED]
JOSE ANTONIO CRUZ DOS R RODRIGUESES VS. LAND ACQUISITION COLLECTOR [REFERRED]
JOSE ANTONIO CRUZ DOS R RODRIGUESE COMMUNIDADE OF CAVELOSSIM VS. LAND ACQUISITION COLLECTOR:LAND ACQUISITION COLLECTOR [REFERRED]
PRADIP CHANDRA PATNAIK VS. PRAMOD CHANDRA PATNAIK [REFERRED]

Cited Judgements :-

K.V. SARADA VS. THE SPECIAL TAHASILDAR, THALASSERY [LAWS(KER)-2016-2-107] [REFERRED TO]
K.V. SARADA VS. THE SPECIAL TAHASILDAR, THALASSERY [LAWS(KER)-2016-2-107] [REFERRED TO]
N.K. PAVITHRAN AND ORS. VS. M. NANDAKUMAR AND ORS. [LAWS(KER)-2015-10-52] [REFERRED TO]
VINAY KUMAR KOHLI VS. UNION OF INDIA [LAWS(MPH)-2002-1-1] [REFERRED TO]
G MUTHU VS. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD [LAWS(MAD)-2006-8-229] [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. LAXMANBABU GAYAKWAD [LAWS(KAR)-2006-11-52] [REFERRED TO]
J. ALEX PONSEELAN VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2013-11-32] [REFERRED TO]
SYNERGY FERTICHEM PVT.LTD VS. STATE OF GUJARAT [LAWS(GJH)-2019-12-96] [REFERRED TO]
SHYAMALA VS. DISTRICT COLLECTOR [LAWS(KER)-2021-7-143] [REFERRED TO]
BIR WATI & ORS. VS. UNION OF INDIA & ANR. [LAWS(SC)-2017-8-82] [REFERRED TO]
SHARMA TRANSPORTS VS. STATE OF MAHARASHTRA [LAWS(SC)-2011-8-56] [REFERRED TO]
TARA CHAND AND ORS. VS. STATE OF HARYANA [LAWS(P&H)-2015-2-106] [REFERRED TO]
INDERJIT SINGH VS. UNION OF INDIA [LAWS(P&H)-2020-1-44] [REFERRED TO]
KALLIANIKUTTY AMMA VS. SPECIAL TAHSILDAR LA [LAWS(KER)-2003-1-70] [REFERRED TO]
K PUSHPARAJ VS. K MANOHARAN [LAWS(KER)-2006-5-4] [REFERRED TO]
KALAWATI VS. UNION OF INDIA [LAWS(DLH)-2004-4-87] [REFERRED TO]
SRIKUMAR CHATTOPADHYAY VS. STATE OF WEST BENGAL [LAWS(CAL)-2021-3-36] [REFERRED TO]
H.P. Housing & Urban VS. Santosh Kumar [LAWS(HPH)-2009-6-19] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANURA & ORS [LAWS(DLH)-2015-2-646] [REFERRED]
CO OPERATIVE BANK EMPLOYEES UNION SINDHUDURG VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-9-103] [REFERRED TO]
VIJU VS. SECRETARY GOVERNMENT OF INDIA [LAWS(BOM)-2005-3-110] [REFERRED TO]
PANDHARINATH S O PUNJA POLADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-7-121] [REFERRED TO]
SHRIKRISHNA SITARAMAJI FANDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-10-172] [REFERRED TO]
PRABHUDAS DAMODAR KOTECHA VS. MANHARBALA JERAM DAMODAR [LAWS(BOM)-2007-7-49] [REFERRED TO]
SUPERINTENDING ENGINEER CSEB BILASPUR DIVISION VS. PUBLIC UTILITY PERMANENT LOK ADALAT, BILASPUR [LAWS(CHH)-2011-4-76] [REFERRED TO]
RICHARD YIMTO VS. STATE OF NAGALAND [LAWS(GAU)-2002-12-36] [REFERRED TO]
KOMMISETTY NAMMALWAR AND CO VS. AGRICULTURE MARKET COMMITTEE [LAWS(APH)-2009-5-9] [REFERRED TO]
DISTRICT COLLECTOR KAKINADA VS. P NAGABHUSHANA RAO [LAWS(APH)-2003-9-1] [REFERRED TO]
MD MAQDOOM AHMED VS. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES NAMPALLY HYDERABAD [LAWS(APH)-2003-7-130] [REFERRED TO]
COMMISSIONER OF INCOME TAX, ALLAHABAD VS. M/S TRIVENI SHEETS GLASS WORKS LTD, ALLAHABAD [LAWS(ALL)-2013-12-31] [REFERRED TO]
DEBDAS BANERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-11-60] [REFERRED TO]
REGISTRAR OF COMPANIES VS. KAMAL INFOSYS LTD [LAWS(ALL)-2003-10-181] [REFERRED TO]
JAI VIR SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2007-11-128] [REFERRED TO]
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) VS. YUNUS [LAWS(SC)-2022-2-12] [REFERRED TO]
JAGARAN PRAKASHAN LIMITED AND ORS. VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2019-9-188] [REFERRED TO]
STATE OF ORISSA VS. JOGINDER PATJOSHI [LAWS(SC)-2003-11-43] [REFERRED TO]
JALANDHAR IMPROVEMENT TRUST VS. STATE OF PUNJAB [LAWS(SC)-2002-11-108] [REFERRED]
NARMADESHWAR PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2004-4-107] [REFERRED TO]
CHENNAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2014-10-195] [REFERRED TO]
LEGAL HEIRS OF LATE AND WD/O. MADHUSUDAN DALSUKHRAM BHATT VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(GJH)-2017-3-97] [REFERRED TO]
JAYANTIBHAI RAMANBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-320] [REFERRED TO]
EXECUTIVE ENGINEER VS. LOKESH REDDY [LAWS(KAR)-2003-4-5] [REFERRED TO]
STATE OF MP VS. RAJESH SHARMA [LAWS(MPH)-2017-8-71] [REFERRED TO]
PARAMESWARAN PILLAI VS. STATE OF KERALA [LAWS(KER)-2014-6-169] [REFERRED TO]
N VENKATRAMANI VS. INDIAN BANK [LAWS(MAD)-2005-7-225] [REFERRED TO]
ABRAHAM KURIAKOSE VS. STATE OF KERALA [LAWS(KER)-2003-5-30] [REFERRED TO]
E V KRISHNA KUTTY S O VALAMBATH VS. SPECIAL TAHSILDAR LAND ACQUISITION [LAWS(KER)-2003-8-1] [REFERRED TO]
MANSUKH ALIAS RAVJI GORASIYA VS. STATE OF GUJARAT [LAWS(GJH)-2021-4-12] [REFERRED TO]
ARDESHIR B. CURSETJEE AND SONS LTD. VS. INLAND WATERWAYS AUTHORITY OF INDIA AND ANR. [LAWS(DLH)-2010-10-240] [REFERRED TO]
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION VS. COLLECTOR, BULDHANA, DISTRICT BULDHANA [LAWS(BOM)-2021-1-17] [REFERRED TO]
SUVARN RAJARAM BANDEKAR DISCRETIONARY TRUST VS. ADVOCATE SUNIFER CARDOZO [LAWS(BOM)-2018-5-55] [REFERRED TO]
FAROOK SHAIKH VS. STATE OF GUJARAT [LAWS(GJH)-2013-5-31] [REFERRED TO]
NATIONAL STOCK EXCHANGE MEMBER VS. UNION OF INDIA [LAWS(DLH)-2005-11-51] [REFERRED TO]
PREM PAL SINGH VS. STATE OF U. P. [LAWS(ALL)-2022-8-141] [REFERRED TO]
RATNAGIRI JILLAH SAHAKARI BANK KARMACHARI SANGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-7-122] [REFERRED TO]
ANNASAHEB TULSIRAM KHARAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-2-92] [REFERRED TO]
A EKAMBARA NAICKER VS. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER SUB COLLECTORS OFFICE MADANAPALLE CHITTOOR DISTRICT [LAWS(APH)-2003-2-15] [REFERRED TO]
GREATSHIP (INDIA) LTD. VS. COMMISSIONER OF SERVICE TAX AND ORS. [LAWS(BOM)-2015-4-135] [REFERRED TO]
ZAINABI VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(KAR)-2013-4-60] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. POONAM & ORS [LAWS(DLH)-2015-1-629] [REFERRED]
Ojas Industries P LTD VS. UOI [LAWS(DLH)-2005-12-102] [REFERRED TO]
ALEMBIC PHARMACEUTICALS LIMITED VS. CHIEF CONTROLLING REVENUE AUTHORITY [LAWS(GJH)-2013-11-26] [REFERRED TO]
BHARAT BHOGILAL PATEL VS. LEITZ TOOLING SYSTEMS INDIA PRIVATE [LAWS(BOM)-2019-6-345] [REFERRED TO]
PREMCHAND S/O NATHU PATIL VS. STATE OF MAHARAHSTRA [LAWS(BOM)-2019-5-4] [REFERRED TO]
GATEWAY TERMINALS (I) PVT. LTD. VS. COMMISSIONER OF C. EX., RAIGAD [LAWS(CE)-2015-3-78] [REFERRED TO]
AMIR CHAND SINGLA VS. LAND ACQUISITION COLLECTOR SOUTH WEST [LAWS(DLH)-2010-12-263] [REFERRED TO]
DAGU GANPAT KATHE VS. SPECIAL LAND ACQUISITION OFFICER [LAWS(BOM)-2004-7-48] [REFERRED TO]
JAVED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-175] [REFERRED TO]
RAMAPATI VS. COLLECTOR [LAWS(ALL)-2003-12-147] [REFERRED TO]
U P SECONDARY EDUCATION SERVICE SELECTION BOARD VS. STATE OF U P [LAWS(ALL)-2011-1-124] [REFERRED TO]
RAIJIBHAI BHIKHABHAI PARMAR VS. INDIAN PETROCHEMICALS CORPORATION LIMITED (NOW - RELIANCE INDUSTRIES LIMITED) AND ORS. [LAWS(GJH)-2016-1-117] [REFERRED TO]
ANTONY VS. COMPETENT AUTHORITY [LAWS(MAD)-2008-4-21] [REFERRED TO]
ALEMBIC PHARMACEUTICALS LIMITED VS. CHIEF CONTROLLING REVENUE AUTHORITY [LAWS(GJH)-2013-7-548] [REFERRED TO]
MANUBHAI HARGOVANBHAI JOSHI VS. STATE OF GUJARAT [LAWS(GJH)-2013-8-27] [REFERRED TO]
RAMACHANDRAN PANAKAM VS. UNION OF INDIA [LAWS(KER)-2021-10-3] [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER RAILWAYS AND KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD VS. MUNIYAPPA [LAWS(KAR)-2007-9-79] [REFERRED TO]
MATHU G VS. MANAGMENT OF TAMIL NADU STATE TRANSPORT CORPN MADURAI LTD [LAWS(MAD)-2006-8-295] [REFERRED TO]
BIJESH KUMAR M VS. STATE OF KERALA [LAWS(KER)-2020-12-13] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF.M.P [LAWS(MPH)-2021-8-8] [REFERRED TO]
JABALPUR BUS OPERATORS ASSOCIATION VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-12-33] [REFERRED TO]
MAHARSHI MAHESH YOGI VEDIC VS. STATE OF M.P. [LAWS(SC)-2013-7-48] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. STATE OF BIHAR [LAWS(SC)-2010-4-103] [REFERRED TO]
KENDRIYA KARAMCHARI SEHKARI GREH NIRMAN SAMITI LTD VS. STATE OF U P [LAWS(SC)-2008-11-13] [REFERRED TO]
RAGHUNATH RAI BAREJA VS. PUNJAB NATIONAL BANK [LAWS(SC)-2006-12-72] [REFERRED TO]
SANJAY SINGH VS. U P PUBLIC SERVICE COMMISSION ALLAHABAD [LAWS(SC)-2007-1-9] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ANJANA SEHGAL [LAWS(P&H)-2011-3-298] [REFERRED TO]
BINA DEVI WIFE OF SRI VINAY KUMAR SINGH VS. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY [LAWS(PAT)-2017-11-9] [REFERRED TO]
MATILAL BHOWMIK AND ORS. VS. THE UNION OF INDIA AND ORS. [LAWS(TRIP)-2015-7-42] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PRAKASHO DEVI [LAWS(DLH)-2015-3-561] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO LTD VS. REETA MISHRA [LAWS(DLH)-2015-2-583] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. WARISH AHMED & ORS [LAWS(DLH)-2015-2-647] [REFERRED]
PRATI SHAILESH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-40] [REFERRED TO]
RAMSINGBHAI (RAMSANGBHAI) JERAMBHAI VS. STATE OF GUJARAT AND ANOTHER [LAWS(GJH)-2014-8-306] [REFERRED TO]
ZAIREMTHANGA AND ANR. VS. STATE OF MIZORAM AND ORS. [LAWS(GAU)-2015-11-103] [REFERRED TO]
ALLAUDDIN VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-3-14] [REFERRED TO]
VIJAYA DEORAO NANDANWAR VS. CHIEF OFFICER MUNICIPAL COUNCIL [LAWS(BOM)-2013-7-208] [REFERRED TO]. 4.]
PUNJA NARAYAN POLADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-7-56] [REFERRED TO]
ABHIJIT DEY VS. LEARNED WEST BENGAL ADMINISTRATIVE TRIBUNAL [LAWS(CAL)-2006-3-41] [REFERRED TO]
ZAHRUDDIN AHMED VS. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER [LAWS(APH)-2008-8-66] [REFERRED TO]
BADRALA SURYAKUMARI VS. BADRALA VAMANA MURTHY [LAWS(APH)-2010-4-113] [REFERRED TO]
P NAGESWARA RAO VS. GOVT OF A P [LAWS(APH)-2008-8-61] [REFERRED TO]
SMT. RADHIKA BHARGAVA VS. DR. ARJUN SAHAGAL [LAWS(BOM)-2019-1-56] [REFERRED TO]
S.KASI VS. STATE THROUGH THE INSPECTOR OF POLICE SAMAYNALLUR POLICE STATION MADURAI DISTRICT [LAWS(SC)-2020-6-20] [REFERRED TO]
PROMOTERS ALIAS BUILDERS ASSOCIATION OF PUNE VS. PUNE MUNICIPAL CORPORATION [LAWS(SC)-2007-5-68] [REFERRED TO]
STATE VS. MOTTAIYANDI CHETTIAR (DIED) [LAWS(MAD)-2016-11-120] [REFERRED TO]
UCCHATAR MADHYAMIK SCHOOL VS. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT GOVERNMENT OF BIHAR [LAWS(PAT)-2017-8-194] [REFERRED TO]
RAJ KUMAR MAZUMDAR VS. STATE OF BIHAR [LAWS(PAT)-2021-10-26] [REFERRED TO]
PUSPA RANJAN SAHOO VS. ASSISTANT DIRECTOR OF INCOME TAX [LAWS(ORI)-2012-7-9] [REFERRED TO]
H.P.HOUSING BOARD VS. RAM KARAN [LAWS(HPH)-2008-10-15] [REFERRED TO]
MUNIYAPPA VS. SPECIAL LAND ACQUISITION [LAWS(KAR)-2011-11-33] [REFERRED TO]
R Krishnamurthy VS. Indian Institute of Technology [LAWS(MAD)-2003-10-39] [REFERRED TO]
Southern Railways VS. S Palaniappan [LAWS(MAD)-2005-3-153] [REFERRED TO]
SHAJITHA VS. AKBAR [LAWS(KER)-2023-7-175] [REFERRED TO]
N RAVINDRA MURTHY VS. SHRI VEERABHADRA SWAMY TEMPLE [LAWS(APH)-2008-3-19] [REFERRED TO]
PUSALA MURALI KRISHNA VS. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT [LAWS(APH)-2008-3-27] [REFERRED TO]
BHARTIBEN SHAH VS. GRACY THOMAS [LAWS(BOM)-2013-1-84] [REFERRED TO]
ANATH NATH NASKAR VS. UNION OF INDIA [LAWS(CAL)-2013-2-108] [REFERRED TO]
GAURAV MISHRA VS. STATE OF U P [LAWS(ALL)-2010-12-61] [REFERRED TO]
BANSAL WIRE INDUSTRIES LTD. AND ANR. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-5-346] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHANUDAS MARUTI KADAKNE [LAWS(BOM)-2006-3-99] [REFERRED TO]
JASPAL SINGH VS. O P BABBAR [LAWS(DLH)-2008-2-22] [REFERRED TO]
PARAMOUNT LIMITED VS. ION EXCHANGE (INDIA) LIMITED [LAWS(BOM)-2023-8-327] [REFERRED TO]
CHCHANGUR VS. STATE OF U P [LAWS(ALL)-2007-4-182] [REFERRED TO]
BHANU PRATAP SINGH VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-8-80] [REFERRED TO]
H.P. HOUSING BOARD VS. RAM KARAN [LAWS(HPH)-2008-10-13] [REFERRED TO]
TATA AIG GENERAL INSURANCE CO LTD VS. VIJAY KUMAR & ORS [LAWS(DLH)-2015-1-630] [REFERRED]
AGRAWAL COLOUR ADVANCE PHOTO SYSTEM VS. COMMISSIONER OF CENTRAL EXCISE, BHOPAL [LAWS(CE)-2010-5-121] [REFERRED TO]
PREM CHANDRA MISHRA VS. STATE OF U. P. [LAWS(ALL)-2022-12-110] [REFERRED TO]
KARAM CHAND VS. STATE OF H.P. [LAWS(HPH)-2014-5-68] [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA 2, KOLKATA VS. V.N. ENTERPRISES LIMITED [LAWS(CAL)-2021-9-64] [REFERRED TO]
SWAPNIL GUPTA VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2022-12-167] [REFERRED TO]
VASANT GANPAT PADAVE VS. ANANT MAHADEV SAWANT [LAWS(SC)-2019-9-67] [REFERRED TO]
EMPLOYEES STATE INSURANCE CORPORATION VS. KEY DEE COLD STORAGE PVT. LTD [LAWS(SC)-2022-5-80] [REFERRED TO]
MUKESH RAO VS. HIGH COURT OF PUNJAB AND HARYANA [LAWS(P&H)-2012-12-74] [REFERRED TO]
KAN SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-3-61] [REFERRED TO]
NORASIA LINES MALTA LTD VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(KER)-2005-6-64] [REFERRED TO]
BANSAL WIRE INDUSTRIES LTD VS. STATE OF U P [LAWS(SC)-2011-4-107] [REFERRED TO]
RAMJEET BIND VS. STATE OF U P [LAWS(ALL)-2006-2-39] [REFERRED TO]
RAMJEET BIND AND JAGDISH BIND BOTH SONS VS. STATE OF U P [LAWS(ALL)-2006-1-125] [REFERRED TO]
GIRISH CHANDRA SRIVASTAVA VS. STATE OF U P [LAWS(ALL)-2007-4-192] [REFERERD TO]
GUTHALA SESHAGIRI RAO VS. COLLECTOR [LAWS(APH)-2008-6-102] [REFERRED TO]
SARWOTTAM ISPAT (P) LIMITED, REP BY ITS EXECUTIVE, VS. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED [LAWS(APH)-2004-2-145] [REFERRED]
SHITAL SUDHIR SONAVLE VS. GROUP GRAM PANCHAYAT [LAWS(BOM)-2003-4-50] [REFERRED TO]
TUKARAM S O MOTIRAM KURHADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-6-137] [REFERRED TO]
JAVED SHEIKH MUSTAQUE PATEL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-3-213] [REFERRED TO]
H. S. ARUN KUMAR VS. STATE OF GOA [LAWS(BOM)-2022-11-98] [REFERRED TO]
PAINTERIOR (INDIA) VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-7-266] [REFERRED TO]
PRAMILA M. AND ORS. VS. STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-11-307] [REFERRED TO]
DYAMANNA VS. ASST COMMISSIONER/ LAND ACQUISITION OFFICER [LAWS(KAR)-2019-3-436] [REFERRED TO]
BABY DEB VS. AJIT DEB [LAWS(GAU)-2007-10-11] [REFERRED TO]
REGISTRAR GENERAL VS. UNION OF INDIA [LAWS(GAU)-2013-9-49] [REFERRED TO]
CCE VS. GTC INDUSTRIES LTD. [LAWS(CE)-2008-9-243] [REFERRED TO]
SUSHIL KUMAR DUBEY VS. STATE OF U. P. [LAWS(ALL)-2023-1-88] [REFERRED TO]
KALAWATILAL CHAND GUPTA SHIV GENERAL FINANCE P LTD VS. UNION OF INDIA [LAWS(DLH)-2004-3-3] [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [LAWS(SC)-2004-12-90] [REFERRED TO]
STATE OF WEST BENGAL VS. ANINDYA SUNDAR DAS [LAWS(SC)-2022-10-5] [REFERRED TO]
KODAR SINGH VS. STATE OF M.P. [LAWS(MPH)-2014-3-49] [REFERRED TO]
SHANTI DEVI VS. STATE OF HARYANA [LAWS(P&H)-2019-11-381] [REFERRED TO]
STATE OF PUNJAB THROUGH COLLECTOR VS. KARNAIL SINGH AND OTHERS [LAWS(P&H)-2017-1-259] [REFERRED TO]
PUNJAB STATE THROUGH COLLECTOR VS. DARA SINGH [LAWS(P&H)-2017-1-384] [REFERRED TO]
LAND ACQUISITION OFFICER VS. SRI. UTTARESWAR MAHAPRABHU [LAWS(ORI)-2005-8-45] [REFERRED TO]
MANGILAL VS. DISTRICT TRADE AND INDUSTRIES [LAWS(MPH)-2020-5-86] [REFERRED TO]
RAJU VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-12-9] [REFERRED TO]
VISHNUVARDHAN PAPER MILLS (P) LTD VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2011-11-492] [REFERRED]
BHOPAL SINGH VS. STATE OF M.P. [LAWS(MPH)-2003-1-178] [REFERRED TO]
ANNAMMA VARGHESE VS. SPECIAL TAHSILDAR (LA) (NH) KOTTAYAM [LAWS(KER)-2013-8-140] [REFERRED TO]
PRAMODKUMAR ANAND MISHRA VS. STATE OF GUJARAT [LAWS(GJH)-2014-12-101] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SHAMBHUBHAI MAHADEV AHIR [LAWS(GJH)-2014-3-54] [REFERRED TO]
VIJAY DAMJI DANGER VS. STATE OF GUJARAT [LAWS(GJH)-2020-10-469] [REFERRED TO]
B PREMANAND VS. MOHAN KOIKAL [LAWS(SC)-2011-3-100] [RELIED UPON [PARA 27] 18.]
COMMISSIONER OF INCOME TAX – III VS. M/S. CALCUTTA KNITWEARS, LUDHIANA [LAWS(SC)-2014-3-66] [REFERRED TO]
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION VS. MOHD. SHAHBUDDIN [LAWS(MPH)-2022-4-60] [REFERRED TO]
STATE OF TRIPURA VS. ROOPCHAND DAS [LAWS(SC)-2002-12-113] [REFERRED TO]
SOHAN LAL VS. SWARAN KAUR [LAWS(P&H)-2003-5-147] [REFERRED TO]
MD ALAMGIR VS. STATE OF BIHAR [LAWS(PAT)-2013-7-78] [REFERRED TO]
Land Acquisition Officer VS. Uttareswar Mahaprabhu [LAWS(ORI)-2007-8-43] [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT UKP AND THE STATE VS. LAKSHMANBABU GAYAKWAD [LAWS(KAR)-2006-11-73] [REFERRED TO]
K.SADASIVAN VS. SURENDRADAS [LAWS(KER)-2020-10-191] [REFERRED TO]
STATE OF TAMILNADU, REP BY JOINT COMMISSIONER (CT) VS. TVL BARON POWER LTD [LAWS(MAD)-2017-11-274] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. HARBANS LAL [LAWS(HPH)-2013-9-14] [REFERRED TO]
REVENUE DIVISIONAL OFFICER VS. JAYALAKSHMI [LAWS(MAD)-2014-11-473] [REFERRED TO]
MANAGING DIRECTOR UTTAR PRADESH INDUSTRIAL DEVELOPMENT CORPORATION VS. ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2005-3-81] [REFERRED TO]
Vijay Shanker Rai VS. State of U.P. and Ors. [LAWS(ALL)-2009-9-88] [REFERRED TO]
AKULA NARAYANA SWAMY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2003-3-115] [REFERRED TO]
CHANDRAKANT JAGANNATH GHODKE VS. COMMISSIONER FOR CO OPERATION and REGISTRAR CO OPERATIVE SOCIETIES [LAWS(BOM)-2003-4-41] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LTD VS. ANIL NOEL RODRIGUES [LAWS(BOM)-2004-11-37] [REFERRED TO]
BHOWANIPORE GUJARATI EDUCATION SOCIETY VS. KOLKATA MINICIPAL CORPORATION [LAWS(CAL)-2008-9-46] [REFERRED TO]
AMAR NATH PRAMANICK VS. SANJIB DAS GUPTA [LAWS(CAL)-2008-2-89] [REFERRED TO]
JAHARLAL SAHA VS. PRADIP SAHA [LAWS(CAL)-2005-11-35] [REFERRED TO]
SHAIKH MOIN SHAIKH MEHMOOD VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-9-77] [REFERRED TO]
HINDUSTAN COCA-COLA BEVERAGES (P.) LTD. VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(CE)-2009-5-160] [REFERRED TO]
MAMTA A GHODASARA VS. STATE OF GUJARAT [LAWS(GJH)-2011-2-134] [REFERRED TO]
NEW INDIA ASSURANE CO LTD VS. ARTI DEVI & ORS [LAWS(DLH)-2015-2-648] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. NARESH KUMAR & ORS [LAWS(DLH)-2015-3-644] [REFERRED]
Dr.Y.S.PARMAR UNIVERSITY VS. STATE OF H.P. [LAWS(HPH)-2003-7-29] [REFERRED TO]
AYUSHI VS. DELHI TECHNOLOGICAL UNIVERSITY AND ORS. [LAWS(DLH)-2015-7-178] [REFERRED TO]
PROGOTI BORA VS. STATE OF ASSAM [LAWS(GAU)-2002-11-13] [REFERRED TO]
SINGH CYCLE STORE A PARTNERSHIP FIRM VS. STATE OF ASSAM [LAWS(GAU)-2020-10-59] [REFERRED TO]
SMT. Y. SARVAMANGALAMMA VS. THE ASSISTANT COMMISSIONER, & LAND ACQUISITION OFFICER, KOPPAL, DISTRICT KOPPAL AND OTHERS [LAWS(KAR)-2013-6-181] [REFERRED TO]
RAMESHCHANDRA VS. STATE OF M.P. [LAWS(MPH)-2014-3-20] [REFERRED TO]
SURAZ INDIA TRUST VS. UNION OF INDIA [LAWS(SC)-2011-4-49] [REFERRED TO]
KRISHNAN VS. STATE OF HARYANA [LAWS(SC)-2013-5-22] [REFERRED TO]
V RAMAKRISHNA RAO VS. SINGARENI COLLIERIES COMPANY [LAWS(SC)-2010-10-33] [REFERRED TO]
NEMAI CHANDRA KUMAR (D) THR. LRS VS. MANI SQUARE LTD [LAWS(SC)-2022-7-91] [REFERRED TO]
MANGE RAM VS. STATE OF HARYANA [LAWS(P&H)-2005-5-47] [REFERRED TO]
RAMPHAL SINGH AND OTHERS VS. LAND ACQUISITION COLLECTOR [LAWS(P&H)-2013-8-396] [REFERRED TO]
SONEX AUTO INDUSTRIES P. LIMITED VS. STATE OF HARYANA [LAWS(P&H)-2014-7-783] [REFERRED TO]
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED VS. SHANTI [LAWS(P&H)-2021-9-90] [REFERRED TO]
M/S. VISHNUVARDHAN PAPER MILLS (P) LTD., PALANI ROAD, SWAMINATHAPURAM, MADATHUKULAM-642 113, DINDIGUL, REPRESENTED BY ITS MANAGER R.S. SAMPATHNEHRU VS. TAMIL NADU ELECTRICITY BOARD REPRESENTED BY ITS CHAIRMAN, 800, ANNA SALAI, CHENNAI-600002, [LAWS(MAD)-2011-11-340] [REFERRED TO]
DISTRICT COLLECTOR VS. MUHAMMED KUNHI [LAWS(KER)-2012-9-388] [REFERRED TO]
JAYDEEP GUPTA VS. STATE OF M P [LAWS(MPH)-2011-8-26] [REFERRED]
PURUSHAN VS. STATE OF KERALA [LAWS(KER)-2004-11-58] [REFERRED TO]
DR V K RAJAN VS. STATE OF KERALA [LAWS(KER)-2007-11-61] [REFERRED TO]
THE KOLKATA MUNICIPAL CORPORATION & ANR VS. FABWORTH PROMOTERS PVT. LTD. & ORS [LAWS(CAL)-2016-6-109] [REFERRED TO]
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION VS. SUNITA ARORA & ANR [LAWS(DLH)-2015-4-535] [REFERRED]
AJENDRAPRASAD NARENDRAPRASAD VS. STATE OF GUJARAT [LAWS(GJH)-2006-4-2] [REFERRED TO]
BHAICHANDBHAI DHARMA VS. STATE OF GUJARAT [LAWS(GJH)-2008-1-235] [REFERRED TO]
AMWAY INDIA ENTERPRISES PVT. LTD. VS. C.S.T., DELHI [LAWS(CE)-2015-5-7] [REFERRED TO]
ZILE SINGH VS. STATE GNCT OF DELHI [LAWS(DLH)-2013-12-121] [REFERRED TO]
COMMISSIONER OF INCOME TAX-IV VS. DELHI RACE CLUB (1940) LTD. [LAWS(DLH)-2014-11-350] [REFERRED TO]
SUMIT KUMAR SHAW VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-2-1] [REFERRED TO]
STATE OF MAHARASHTRA VS. SADASHIV GANPAT AVHAD [LAWS(BOM)-2008-1-160] [REFERRED TO]
J SAI PRASANNA VS. MEDICAL COUNCIL OF INDIA [LAWS(APH)-2008-5-16] [REFERRED TO]
PAPPU VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-10-96] [REFERRED TO]
S.K. MEHROTRA VS. LUCKNOW DEVELOPMENT AUTHORITY [LAWS(ALL)-2017-5-42] [REFERRED TO]