Referred Judgements :-

UNION OF INDIA VS. SARDAR BAHADUR [REFERRED]
APPAREL EXPORT PROMOTION COUNCIL VS. A K CHOPRA [REFERRED]

Cited Judgements :-

Air Vice Marshal J S Kumar VS. Governing Council of Air Force Sports Complex [LAWS(DLH)-2006-1-179] [REFERRED TO]
SUNIL KUMAR VS. DELHI DEVLOPMENT AUTHORITY [LAWS(DLH)-2009-8-115] [REFERRED TO]
DIVISIONAL MANGER L I C OF INDIA VS. AJITSINH AMIRSINH RAJ INSURANCE AGENT [LAWS(GJH)-2009-6-140] [REFERRED TO]
MANNU GIRI VS. GENERAL/CHIEF OF ARMY STAFF NEW DELHI [LAWS(ALL)-2002-9-204] [REFERRED TO]
COMMITTEE OF MANAGEMENT OF MADAN MOHAN MALVIYA INTER COLLEGE VS. U P SECONDARY EDUCATION SERVICE COMMISSION [LAWS(ALL)-2003-12-146] [REFERRED TO]
CHARAN SINGH VS. STATE OF U P [LAWS(ALL)-2006-3-23] [REFERRED TO]
RADHA KANT CHOUDHARY VS. PRESIDING OFFICER [LAWS(JHAR)-2009-9-9] [REFERRED TO]
RAKESH KR GAUR VS. UNION OF INDIA [LAWS(GAU)-2002-9-7] [REFERRED TO]
NISHIKANTA SINGH VS. UNION OF INDIA [LAWS(GAU)-2003-12-49] [REFERRED TO]
UNION OF INDIA VS. SUKRAJ DEB BARMA [LAWS(GAU)-2004-2-36] [REFERRED TO]
MAHENDRA NATH CHAUBEY VS. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE [LAWS(ALL)-2007-5-137] [REFERRED TO]
G SREENIVASA REDDY VS. ZONAL MANAGER LIC OF INDIA HYDERABAD [LAWS(APH)-2002-10-6] [REFRRED TO]
MOHAMMAD NIZAMUDDIN VS. GENERAL MANAGER AND APPELLATE AUTHORITY BANK OF INDIA [LAWS(APH)-2003-5-7] [REFERRED TO]
GENERAL MANAGER and APPELLATE AUTHORITY VS. MOHAMMAD NIZAMUDDIN [LAWS(APH)-2003-5-3] [REFERRED TO]
CORPORATION BANK VS. M RAMESH KAMATH [LAWS(KAR)-2002-10-29] [REFERRED TO]
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION VS. K S RAGHUNATHAPPA [LAWS(KAR)-2003-3-31] [REFERRED TO]
MANAGING DIRECTOR THE NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION VS. SHIVAYANANAMATH [LAWS(KAR)-2003-6-19] [REFERRED TO]
VIRESH TIWARI VS. UNION OF INDIA [LAWS(MPH)-2005-3-62] [REFERRED TO]
MANAGEMENT OF L AND T KOMATSU LTD VS. LARSEN AND TOUBRO EMPLOYEES ASSOCIAN [LAWS(KAR)-2007-10-21] [REFERRED TO]
D DHANALAKSHMI VS. BANGALORE MAHANAGARA PALIKE CORPORATION OFFICES BANGALORE [LAWS(KAR)-2008-10-13] [REFERRED TO]
D DHANALAKSHMI VS. BANGALORE MAHANAGARA [LAWS(KAR)-2008-10-67] [REFERRED TO]
S DURAIKANNU VS. MANAGING DIRECTOR P L HAULWAL TRAILERS LIMITED [LAWS(MAD)-2006-9-77] [REFERRED TO]
EX-CONSTABLE RAMVIR SINGH VS. UNION OF INDIA [LAWS(SC)-2008-12-148] [REFERRED TO]
CHANJIT SINGH VS. UNION OF INDIA [LAWS(GAU)-2008-8-4] [REFERRED TO]
RAM PRATAP CHOUDHARY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-59] [REFERRED TO]
STATE OF RAJASTHAN VS. RAMESH CHANDRA SONI [LAWS(RAJ)-2003-7-66] [REFERRED TO]
AMRA RAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-4-1] [REFERRED TO]
DARSHNA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-5-4] [REFERRED TO]
RAM PAL CHOUHAN VS. MARWAR GRAMIN BANK [LAWS(RAJ)-2003-7-5] [REFERRED TO]
NAND LAL SAINI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-4-79] [REFERRED TO]
PRAHLAD SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2008-4-99] [REFERRED TO]
PRITHVI SINGH BISHNOI VS. UNION OF INDIA [LAWS(RAJ)-2011-2-65] [REFERRED TO]
NARAYAN CH. DEY VS. UNION OF INDIA [LAWS(GAU)-2012-11-32] [REFERRED TO]
SPECIAL JUDGE (ESSENTIAL COMMODITIES ACT CASES), VS. ANAND SWAROOP SHARMA [LAWS(RAJ)-2013-5-174] [REFERRED TO]
INDAL SINGH VS. HOME SECRETARY GOVERNMENT OF M P [LAWS(MPH)-2002-12-44] [REFERRED TO]
WORKMEN REPRESENTED BY BIHAR ENGINEERING KAMGAR UNION VS. PRESIDING OFFICER [LAWS(JHAR)-2003-5-22] [REFERRED TO]
BHABA KALITA VS. UNION OF INDIA [LAWS(GAU)-2003-7-44] [REFERRED TO]
MANGAL ORANG VS. STATE OF TRIPURA [LAWS(TRIP)-2014-2-14] [REFERRED TO]
MITHILESH KUMAR VS. UNION OF INDIA [LAWS(PAT)-2007-4-121] [REFERRED TO]
ANIL KUMAR DOBHAL VS. STATE BANK OF INDIA [LAWS(HPH)-2003-3-23] [REFERRED]
Bikarama Singh And Naik Devendra Singh VS. Union Of India [LAWS(JHAR)-2006-11-52] [REFERRED TO]
MAJOR ONKAR SINGH GULERIA VS. STATE OF H P [LAWS(HPH)-2014-7-79] [REFERRED TO]
KISHNA DEVI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2014-9-30] [REFERRED TO]
PRADEEP SIROYA VS. HINDUSTAN ZINC LTD [LAWS(RAJ)-2014-1-211] [REFERRED TO]
MADHUSUDAN RAM SAHU VS. UNION OF INDIA [LAWS(JHAR)-2009-9-157] [REFERRED TO]
RAJESH KUMAR VS. THE COMMANDANT, 5BN, CRPF AND ORS. [LAWS(TRIP)-2013-7-19] [REFERRED TO]
JAGBIR SINGH VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2003-4-141] [REFERRED TO]
UNION OF INDIA (UOI) AND ORS. VS. MANDAL VYAS AND ORS. [LAWS(RAJ)-2010-3-129] [REFERRED TO]
AHMEDABAD ELECTRICITY CO EMPLOYEES COOP VIVIDHKARYAKARI VS. NILESH M DELHIWALA [LAWS(GJH)-2009-5-228] [REFERRED TO]
UNION OF INDIA VS. JITENDRASINH BHAVANSINH JADEJA [LAWS(GJH)-2015-6-93] [REFERRED TO]
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD., (SIDCO), REP. BY ITS MANAGING DIRECTOR VS. M. IBRAHIMKUTTY AND THE LABOUR COURT [LAWS(KER)-2002-11-95] [REFERRED TO]
THE UNION OF INDIA & ORS VS. YASODHAR KAMAT [LAWS(PAT)-2016-8-6] [REFERRED TO]
KARUNA NIDHAN CHAKMA VS. STATE OF TRIPURA AND OTHERS [LAWS(GAU)-2008-2-77] [REFERRED TO]
RAJESH KUMAR VS. STATE OF TRIPURA AND ORS. [LAWS(GAU)-2008-3-54] [REFERRED TO]
NTTF LIMITED, BANGALOR, THROUGH ITS DIRECTOR VS. H. SURESHAPPA S/O BANGARAPPA [LAWS(KAR)-2013-6-270] [REFERRED TO]
BASANT NATH VS. UNION OF INDIA AND ORS [LAWS(GAU)-2002-7-43] [REFERRED]
MAAN SINGH VS. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS [LAWS(P&H)-2010-10-484] [REFERRED]
SHIV RAJ SINGH SIDHU VS. UNION OF INDIA (UOI) AND ORS [LAWS(P&H)-2010-11-772] [REFERRED]
UNION OF INDIA VS. PRADEEP SHARMA [LAWS(SC)-2017-11-113] [REFERRED TO]
ARVIND KUMAR SHARMA S/O LATE TAPESHWAR NATH SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2016-11-144] [REFERRED TO]
MD. WAIS S/O MD. MANSUR VS. THE INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE [LAWS(PAT)-2018-1-240] [REFERRED TO]
RAJARAM BADOLE VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2021-2-75] [REFERRED TO]
SARJERAO LAXMANRAO KALE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-1-165] [REFERRED TO]