- (1.)Rule returnable after ten weeks.
(2.)Counsel representing the Union of India, All-India Babri Masjid action Committee, All-India Muslim Law Board, State of U. P. , Union lawyers' Front and all other respondents present in court accept notice.
(3.)Counter-affidavit be filed within four weeks. Rejoinder be filed within four weeks thereafter. List this matter before a larger Bench.