Referred Judgements :-

WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]

Cited Judgements :-

ROYALE HIGHWAY SERVICES VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MPH)-2012-2-51] [REFERRED TO]
KALA VIKASH KENDRA VS. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS. [LAWS(ORI)-2015-12-25] [REFERRED TO]
SAREN AGENCY VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MAD)-2011-11-407] [REFERRED]
PRADEEP KUMAR SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-3-118] [REFERRED TO]
SHEETAL BARNWAL VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-6-37] [REFERRED TO]
JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED VS. UNION OF INDIA [LAWS(JHAR)-2021-11-15] [REFERRED TO]
SEEMA JATAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2022-6-44] [REFERRED TO]
PHOENIX ARC PRIVATE LIMITED VS. VISHWA BHARATI VIDYA MANDIR [LAWS(SC)-2022-1-36] [REFERRED TO]
A KALIMUTHAN VS. DISTRICT REVENUE OFFICER [LAWS(MAD)-2015-9-406] [REFERRED]
A. JOSE ANTONY VS. THE DEPUTY GENERAL MANAGER (I/C) LPG, INDIAN OIL CORPORATION LTD. [LAWS(MAD)-2015-10-47] [REFERRED TO]
S. MUTHUKUMAR VS. THE BRANCH MANAGER PUDUCHERRY MAIN BRANCH U.C.O. BANK [LAWS(MAD)-2016-4-145] [REFERRED TO]
K. VENKATESH PRABHU VS. JOINT DIRECTOR [LAWS(MAD)-2014-7-109] [REFERRED TO]
ARTEC ADVERTISING REP BY ITS VICE PRESIDENT MARKETING R SRIDHARAN VS. METROPOLITAN TRANSPORT CORPORATION LTD [LAWS(MAD)-2012-1-20] [REFERRED TO]
ARTEC ADVERTISING REP BY ITS VICE PRESIDENT MARKETING R SRIDHARAN VS. METROPOLITAN TRANSPORT CORPORATION LTD [LAWS(MAD)-2012-1-20] [REFERRED TO]
J RAJIV SUBRAMANIAN VS. PANDIYAS [LAWS(MAD)-2011-6-245] [REFERRED TO]
HASSAN THERMAL POWER PVT. LTD VS. STATE OF KARNATAKA [LAWS(KAR)-2019-9-116] [REFERRED TO]
STATE OF ANDHRA PRADESH (NOW STATE OF TELANGANA) VS. A.P. STATE WAKF BOARD [LAWS(SC)-2022-2-24] [REFERRED TO]
RABINDRANATH CHOUBEY VS. CHAIRMAN CUM MANAGING DIRECTOR MAHANADI COAL FIELD LTD [LAWS(ORI)-2012-3-24] [REFERRED TO]
DAILY DESHER KATHA TRUST VS. STATE OF TRIPURA [LAWS(TRIP)-2020-8-41] [REFERRED TO]
CHABBRAS ASSOCIATES VS. UNION OF INDIA [LAWS(TLNG)-2019-7-61] [REFERRED TO]
KAMALA KANTA SINGHA VS. UNITED BANK OF INDIA [LAWS(GAU)-2022-7-86] [REFERRED TO]
MARUTI TIMBER AND FURNITURES VS. STATE OF ASSAM [LAWS(GAU)-2023-6-12] [REFERRED TO]
MADHAV PRASAD VS. COAL INDIA LIMITED [LAWS(CHH)-2004-12-2] [REFERRED TO]
GURUMUKH SINGH HORA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2004-3-1] [REFERRED TO]
RITU PARN NAMDEO VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-3-9] [REFERRED TO]
PHOENIX ARC PVT. LTD VS. VISHWA BHARATI VIDYA MANDIR [LAWS(BOM)-2022-1-305] [REFERRED TO]
SINGH FILLING STATION VS. INDIAN OIL CORPORATION LIMITED [LAWS(ALL)-2006-9-140] [REFERRED TO]
HINDUSTAN ELECTRO GRAPHITES LTD. AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2003-4-124] [REFERRED TO]
SHARATH JYOTHI M. VS. DHARMADAM SERVICE CO-OPERATIVE BANK AND ORS. [LAWS(KER)-2015-7-196] [REFERRED TO]
TULSA BAI & OTHERS VS. STATE OF M P & OTHERS [LAWS(MPH)-2017-6-97] [REFERRED TO]
KETI CONSTRUCTION COMPANY LTD VS. STATE OF MP AND OTHERS [LAWS(MPH)-2015-11-26] [REFERRED TO]
MESCOT HOSPITAL AND RESEARCH CENTRE PVT. LTD. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-8-117] [REFERRED TO]
ALL WELL AQUA PRODUCTS VS. VIJAYA BAND [LAWS(MPH)-2018-12-97] [REFERRED TO]
KU. PREETI PATIDAR VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-6-199] [REFERRED TO]
M/S. SHORYA ENTERPRISES VS. MADHYA PRADESH POLLUTION CONTROL BOARD & OTHERS [LAWS(MPH)-2018-7-485] [REFERRED TO]
SATHEESH M. VS. SECRETARY, CHERTHALA MUNICIPAL COUNCIL [LAWS(KER)-2008-1-86] [REFERRED TO]
R.M.SERVICE CENTRE (M/S) VS. UNION OF INDIA [LAWS(GAU)-2015-10-71] [REFERRED TO]
VASAN MEDICAL CENTRE INDIA PVT LTD VS. THE AUTHORISED OFFICER CANARA BANK NO.524 ANNA SALAI TEYNAMPET [LAWS(MAD)-2018-2-415] [REFERRED TO]
VEERARAGHAVAN VS. AUTHORISED OFFICER INDIAN OVERSEAS BANK ASHOK NAGAR BRANCH [LAWS(MAD)-2018-2-486] [REFERRED TO]
P PERUMAL VS. CITY UNION BANK LIMITED, REP BY ITS AUTHORISED OFFICER [LAWS(MAD)-2018-3-685] [REFERRED TO]
K JAYASREE VS. AUTHORISED OFFICER, INDIAN OVERSEAS BANK [LAWS(MAD)-2018-3-735] [REFERRED TO]
P. SASHIKUMAR VS. AUTHORISED OFFICER, STATE BANK OF INDIA AND OTHERS [LAWS(MAD)-2018-3-839] [REFERRED TO]
M S THAVAMANI VS. AUTHORISED OFFICER, CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD [LAWS(MAD)-2017-8-178] [REFERRED TO]
M MAHALAKSHMI VS. AUTHORIZED OFFICER [LAWS(MAD)-2018-1-163] [REFERRED TO]
DELHI VOLUNTARY HOSPITAL FORUM AND ORS. VS. MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS. [LAWS(DLH)-2015-7-57] [REFERRED TO]
RAMESH KUMAR VS. NATIONAL FERTILIZERS LTD. [LAWS(HPH)-2005-11-27] [REFERRED TO]
B ENGINEER AND BUILDERS LTD VS. UNION OF INDIA [LAWS(CAL)-2012-1-40] [REFERRED TO]
SIBA PRASAD SAHOO VS. STATE OF WEST BENGAL [LAWS(CAL)-2003-9-12] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. ANURAG PROPERTIES PVT LTD [LAWS(CAL)-2006-8-1] [REFERRED TO]
GOVERNING BODY CHRIST CHURCH COLLEGE KANPUR VS. VICE CHANCELLOR [LAWS(ALL)-2010-4-96] [REFERRED TO]
CHAUHAN ROAD LINES VS. UNION OF INDIA [LAWS(ALL)-2011-5-126] [REFERRED TO]
AGROS IMPEX INDIA PRIVATE LIMITED VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2016-3-7] [REFERRED TO]
ED VALUECHAIN SOLUTION PVT. LTD. VS. LD. DISTRICT MAGISTRATE [LAWS(GJH)-2022-12-211] [REFERRED TO]
VISABHAI PUNABHAI PADSARIYA VS. ADDITIONAL SENIOR CIVIL JUDGE AND ADDITIONAL CHIEF JUDI MAGISTRATE [LAWS(GJH)-2022-12-823] [REFERRED TO]
BASAVARAJ KALLAPPA KUGATI VS. JOINT REGISTRAR [LAWS(KAR)-2019-11-55] [REFERRED TO]
ANEUSER BUSCH INBEV INDIA LIMITIED VS. COMMISSIONER (EXCISE [LAWS(DLH)-2019-12-174] [REFERRED TO]
SUMAT PERSHAD VS. COMMISSIONER CUSTOMS (EXPORT) [LAWS(DLH)-2019-11-152] [REFERRED TO]
H.K. NAGENDRA, PROPRIETOR, JUPITER CONSULTANCY SERVICES, JALAHALLI CROSS, BANGALORE VS. THE ASSISTANT PROVIDENT FUND COMMISSIONER, YESHWANTHPUR II STAGE, BANGALORE AND ANOTHER [LAWS(KAR)-2016-7-74] [REFERRED TO]
K BALA KRISHNA VS. DEBTS RECOVERY TRIBUNAL [LAWS(APH)-2006-6-122] [REFERRED TO]
BANGALORE TURF CLUB LTD. VS. UNION OF INDIA [LAWS(KAR)-2014-9-350] [REFERRED TO]
HEMENDRA BHUPENDRA KHATRI VS. HONBLE DISTRICT CONSUMER REDRESSAL COMMISION [LAWS(GJH)-2022-7-252] [REFERRED TO]
R K MACHINE TOOLS LTD VS. UNION OF INDIA [LAWS(DLH)-2010-2-186] [REFERRED TO]
GOVERNMENT OF ANDHARA PRADESH VS. MUSALOKOPPU JANARDHANA [LAWS(APH)-2009-2-61] [REFERRED TO]
DECCAN CHRONICLES HOLDINGS LIMITED VS. THE DEBT RECOVERY TRIBUNAL [LAWS(APH)-2014-8-77] [REFERRED TO]
V. RAJA SEKHAR VS. N. UGRAPPA [LAWS(APH)-2016-4-48] [REFERRED TO]
SUPER DIAMOND NIRMAN PRIVATE LIMITED VS. DEEPAK AGARWAL & ORS. [LAWS(CAL)-2017-1-43] [REFERRED TO]
BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED VS. UNION OF INDIA [LAWS(CAL)-2014-5-48] [REFERRED TO]
MD RIAZ VS. UNION OF INDIA [LAWS(APH)-2020-10-1] [REFERRED TO]
BHARAT PETROLEUM CORPORATION LIMITED VS. MEGHAL R THAKKAR , PROPRIETOR OF SHREE VASUDEV TRANSPORT AND ORS [LAWS(GJH)-2014-3-190] [REFERRED TO]
CANARA BANK ASHRAM ROAD VS. COLLECTOR OF STAMPS [LAWS(GJH)-2013-7-262] [REFERRED TO]
MOHD. SHAFI VS. STATE OF J&K [LAWS(J&K)-2017-11-79] [REFERRED TO]
YUGAL KISHORE VS. STATE OF J&K [LAWS(J&K)-2017-9-91] [REFERRED TO]
INDUBEN LAXMANBHAI DUDAKHIYA VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(GJH)-2013-5-88] [REFERRED TO]
SUBODH KUMAR SINGH RATHOUR VS. CHIEF EXECUTIVE OFFICER, KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [LAWS(CAL)-2023-4-56] [REFERRED TO]
BANASREE SAHA VS. SUMAN SAHA [LAWS(CAL)-2019-3-161] [REFERRED TO]
BHARAT COKING COAL LIMITED & ANR VS. SHREE ENTERPRISES COAL SALES PVT LTD & ORS [LAWS(CAL)-2018-1-88] [REFERRED TO]
CLS LIMITED VS. UNION OF INDIA [LAWS(CAL)-2023-10-20] [REFERRED TO]
RADHEY SHYAM PANDEY VS. UNION OF INDIA [LAWS(CAL)-2022-4-6] [REFERRED TO]
SAMMIWARA BEGUM VS. CHAIRMAN, BOARD OF WAKF (AUQAF) WEST BENGAL [LAWS(CAL)-2022-9-150] [REFERRED TO]
MESSRS MANEK CHEMICALS PVT LTD & 1 ANOTHER VS. UNION OF INDIA & 1 ANOTHER [LAWS(GJH)-2015-10-300] [REFERRED]
KAMAL KUMAR VS. NEW DELHI MUNICIPAL COUNCIL [LAWS(DLH)-2004-5-13] [REFERRED TO]
CONTINENTAL CONSTRUCTION LIMITED VS. STATE BANK OF INDIA [LAWS(DLH)-2003-10-23] [REFERRED]
RANJIT ROY VS. SARDAR VALLABHBHAI NATIONAL INSTITUTE OF TECHNOLOGY & 2 [LAWS(GJH)-2015-8-118] [REFERRED]
RAGHUPATI ISPAT VS. UNION OF INDIA [LAWS(CHH)-2016-9-28] [REFERRED]
SONY SURGICARE VS. LD. PRESIDING OFFICER [LAWS(GJH)-2020-9-144] [REFERRED TO]
NILESHKUMAR BHUPENDRABHAI SHAH VS. UNION OF INDIA [LAWS(GJH)-2021-3-301] [REFERRED TO]
PARCEL CARRIERS INDIA PVT LTD VS. UNION OF INDIA [LAWS(BOM)-2010-4-135] [REFERRED TO]
AUM JEWELS AND 3 OTHERS VS. VIJAYA BANK [LAWS(ALL)-2017-3-317] [REFERRED TO]
ROHIT VS. STATE OF U.P. AND ORS [LAWS(ALL)-2018-6-33] [REFERRED TO]
GHAZIPUR PETROL SUPPLY CO., GHAZIPUR VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(ALL)-2019-4-379] [REFERRED TO]
WASEEM ULLAH BEG VS. CHAIRMAN U.P. [LAWS(ALL)-2020-3-23] [REFERRED TO]
HINDUSTAN AUTOMOBILES VS. CHIEF ELECTION OFFICER OF U.P.LUCKNOW [LAWS(ALL)-2020-2-266] [REFERRED TO]
VICTOR FORGINGS VS. PUNJAB STATE POWER CORPORATION LTD. AND ORS. [LAWS(P&H)-2016-1-223] [REFERRED TO]
ANIL BAREJA VS. THE CHAIRMAN, RAILWAY BOARD AND ORS. [LAWS(RAJ)-2015-1-245] [REFERRED TO]
SUMARLIN WANKHAR VS. SECRETARY KHADC [LAWS(MEGH)-2019-10-1] [REFERRED TO]
T.K. ENGINEERING VS. UNION OF INDIA [LAWS(MEGH)-2019-4-1] [REFERRED TO]
UNITY SERVICE STATION VS. INDIAN OIL CORPORATION LTD [LAWS(KAR)-2007-4-58] [REFERRED TO]
STATE OF M.P. VS. SANJAY NAGAYACH [LAWS(SC)-2013-5-51] [REFERRED TO]
GAIL (INDIA) LIMITED VS. GUJARAT STATE PETROLEUM CORPORATION LIMITED [LAWS(SC)-2013-9-54] [REFERRED TO]
THIRUMALAI CHEMICALS LIMITED VS. UNION OF INDIA [LAWS(SC)-2011-4-84] [REFERRED TO]
SANJANA M WIG VS. HINDUSTAN PETRO CORPORATION [LAWS(SC)-2005-9-44] [REFERRED TO]
N. JAYAMURUGAN VS. ADJUDICATING AUTHORITY [LAWS(KER)-2022-5-68] [REFERRED TO]
VEMBANAD GAS AGENCIES VS. UNION OF INDIA [LAWS(KER)-2021-12-78] [REFERRED TO]
VEMBANAD GAS AGENCIES ANCHAL KOLLAM DISTRICT VS. UNION OF INDIA [LAWS(KER)-2019-5-107] [REFERRED TO]
OM PRAKASH VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-8-4] [REFERRED TO]
SHRI JIBAN KUMAR SAHA VS. THE JOINT COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, SHILLONG [LAWS(MEGH)-2016-7-6] [REFERRED]
MAIANTIS MAWLOT VS. STATE OF MEGHALAYA [LAWS(MEGH)-2019-4-9] [REFERRED TO]
DHANRAJ & OTHERS VS. STATE OF RAJASTHAN [LAWS(RAJ)-2015-4-364] [REFERRED]
B.V.G. INDIA LTD. VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-2-34] [REFERRED TO]
JAIPUR TEXWEAVING PARK LTD. VS. UNION OF INDIA [LAWS(RAJ)-2022-3-17] [REFERRED TO]
M S SRINIVASAMURTHY VS. BHARATH PETROLEUM CORPORATION LTD [LAWS(KAR)-2008-3-25] [REFERRED TO]
STAR PAPER MILLS LTD VS. STATE OF U P [LAWS(SC)-2006-9-71] [REFERRED TO]
A2Z INFRASTRUCTURE LTD. VS. STATE OF BIHAR [LAWS(PAT)-2012-5-85] [REFERRED TO]
HPCL BIOFUELS LTD VS. SARASWATI INDUSTRIAL SYNDICATE LIMITED [LAWS(PAT)-2011-12-6] [REFERRED TO]
SUSHIL KUMAR SINGH, SON OF LATE MUSAFIR SINGH VS. INDIAN OIL CORPORATION LTD. [LAWS(PAT)-2009-7-68] [REFERRED TO]
AUTOMAT IRREGATION PRIVATE LIMITED VS. STATE OF UTTARAKHAND [LAWS(UTN)-2021-1-21] [REFERRED TO]
HALEEMA BANO VS. UT OF J&K [LAWS(J&K)-2022-7-14] [REFERRED TO]
VASANTHAKUMARI VS. AUTHORIZED OFFICER [LAWS(KER)-2020-9-297] [REFERRED TO]
PUNJAB NATIONAL BANK VS. CONSUMER DISPUTES REDRESSAL FORUM [LAWS(KERCDRC)-2011-7-82] [REFERRED TO]
M/S. GODREJ & BOYEE MANUFACTURING CO. LIMITED VS. UNION OF INDIA [LAWS(P&H)-2017-3-130] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. KERALA STATE ROAD TRANSPORT CORPORATION [LAWS(KER)-2022-5-34] [REFERRED TO]
HLL LIFECARE LTD VS. STATE OF KERALA [LAWS(KER)-2022-6-14] [REFERRED TO]
AMCO METAL INDUSTRIES VS. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE [LAWS(BOM)-2008-1-193] [REFERRED TO]
GABHARU ENTERPRISE VS. GABHARU ENTERPRISE [LAWS(GAU)-2022-7-73] [REFERRED TO]
DILIP DEVAJI YENORKAR VS. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NAGPUR [LAWS(BOM)-2009-5-49] [REFERRED TO]
ALL INDIA LAWYERS UNION VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2009-9-205] [REFERRED TO]
ATMIYA CHEMCIALS VS. GAS AUTHORITY OF INDIA LTD [LAWS(DLH)-2011-1-33] [REFERRED TO]
R.D. SHARMA AND SONS VS. IRTC LTD. AND ORS. [LAWS(DLH)-2009-7-450] [REFERRED TO]
BIKANERVALA FOODS PVT LTD VS. MINISTRY OF TEXTILES [LAWS(DLH)-2011-4-194] [REFERRED TO]
JAYASHRIBEN ROHITBHAI BORAD VS. DISTRICT MAGISTRATE [LAWS(GJH)-2022-2-550] [REFERRED TO]
SHARATH RUKMANGADA AND ANOTHER VS. CAUVERY PAPERS LIMITED (IN LIQUIDATION), M.G. ROAD, BANGALORE AND OTHERS [LAWS(KAR)-2016-4-270] [REFERRED TO]
SOUTH INDIAN MODERN HIGHER SECONDARY SCHOOL VS. RETAIL ASSET CENTRAL PROCESSING CENTRE [LAWS(GJH)-2023-7-250] [REFERRED TO]
DELUX PLYWOOD PVT. LTD. VS. PIRAMAL CAPITAL AND HOUSING FINANCE LIMITED [LAWS(GJH)-2023-1-1917] [REFERRED TO]
M S MUNIVENKATAPPA VS. STATE BANK OF INDIA [LAWS(MAD)-2007-1-59] [REFERRED TO]
MONTECARLO LTD. IRON TRIANGLE (JOINT VENTURE) THROUGH ITS AUTHORIZED OFFICER VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-9-15] [REFERRED TO]
NIRMALA KWATRA VS. INDIAN OIL CORPORATION LTD [LAWS(DLH)-2012-4-100] [REFERRED TO]
YASHWANT SINGH AND ORS. VS. INDIAN BANK AND ORS. [LAWS(DLH)-2015-4-175] [REFERRED TO]
BINOY SARMA VS. LIFE INSURANCE CORPORATION OF INDIA [LAWS(GAU)-2006-6-68] [REFERRED TO]
R ARAVINDHAN VS. AUTHORIZED OFFICER, IDBI BANK LIMITED [LAWS(MAD)-2018-6-113] [REFERRED TO]
S. BALASUBRAMANIAM VS. AUTHORIZED OFFICER KARUR VYSYA BANK LIMITED AND OTHERS [LAWS(MAD)-2018-8-953] [REFERRED TO]
B. JAYACHANDRAN VS. AUTHORISED OFFICER, CENTRAL BANK OF INDIA, REGIONAL OFFICE [LAWS(MAD)-2018-3-861] [REFERRED TO]
B SATYANARAYANAN VS. CHIEF METROPOLITAN MAGISTRATE [LAWS(MAD)-2018-4-41] [REFERRED TO]
P DURAIRAJ VS. AUTHORISED OFFICER VIJAYA BANK ASSET RECOVERY MANAGEMENT BRANCH [LAWS(MAD)-2017-9-301] [REFERRED TO]
B.G. BABU VS. STATE BANK OF INDIA [LAWS(MAD)-2018-2-425] [REFERRED TO]
P SIVASANKARAN VS. AUTHORISED OFFICER, STATE BANK OF INDIA [LAWS(MAD)-2017-7-369] [REFERRED TO]
V SUNIL PRASAD VS. AUTHORISED OFFICER, CENTRAL BANK OF INDIA [LAWS(MAD)-2017-8-324] [REFERRED TO]
SYMBIOTEC PHARMALAB PVT. LTD. AND ORS. VS. GAIL (INDIA) LTD. AND ORS. [LAWS(MPH)-2015-7-153] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. VS. ROYAL HIGHWAY SERVICES [LAWS(MPH)-2015-3-163] [REFERRED TO]
MALAYALA MANORAMA CO LTD VS. ASSISTANT COMMISSINER INCOME TAX [LAWS(KER)-2006-8-80] [REFERRED TO]
VIKRAM SHARMA VS. STATE BANK OF INDORE [LAWS(MPH)-2011-11-28] [REFERRED TO]
REGENT AUTOMOBILES VS. INDIAN OIL CORPORATION LIMITED [LAWS(P&H)-2008-2-121] [REFERRED TO]
DELLNER INDIA PRIVATE LIMITED VS. THE ASSISTANT COMMISSIONER OF GST AND CENTRAL EXCISE [LAWS(MAD)-2019-6-51] [REFERRED TO]
BALRAJ SINGH VS. STATE OF HARYANA [LAWS(P&H)-2004-4-83] [REFERRED TO]
E MOHAN VS. MADRAS FERTILIZERS LTD [LAWS(MAD)-2010-3-624] [FOLLOWED ON]
SUDHA MOULEE INDANE GAS SERVICE VS. EXECUTIVE DIRECTOR TAMIL NADU STATE OFFICE [LAWS(MAD)-2010-4-574] [REFERRED TO]
A GNANABOOMINATHAN VS. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT [LAWS(MAD)-2011-1-422] [REFERRED TO]
SHIV KUMAR RAM VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-9-83] [REFERRED TO]
RANDHIR SINGH VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-9-53] [REFERRED TO]
RAVI CHANDRA JHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-12-23] [REFERRED TO]
GEETHA KASTURIRANGAN VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MAD)-2008-9-39] [REFERRED TO]
V SELLADURAI PROPRIETOR VS. CHIEF COMMISSIONER OF INCOME TAX [LAWS(MAD)-2007-8-269] [REFERRED TO]
KURSHED SHARFUDEEN VS. IBP COMPANY LIMITED [LAWS(MAD)-2009-4-43] [REFERRED TO]
UMMED SINGH SOLANKI VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-6-195] [REFERRED TO]
GLR REAL ESTATE PRIVATE LIMITED VS. STATE OF M P AND OTHERS [LAWS(MPH)-2019-1-88] [REFERRED TO]
PACIFIC EXPORTS, KATNI VS. UNION OF INDIA [LAWS(MPH)-2020-2-96] [REFERRED TO]
AHMAD ASHFAQUE KARIM VS. THE STATE OF BIHAR AND ORS. [LAWS(PAT)-2014-3-75] [REFERRED TO]
SHANTI CONSTRUCTION VS. AAVANTIKA GAS LTD. [LAWS(MPH)-2021-9-22] [REFERRED TO]
KANHAIYALAL AND COMPANY VS. INDIAN OIL CORPORATION LIMITED [LAWS(MPH)-2022-10-13] [REFERRED TO]
SOUTH INDIAN BANK LTD VS. NAVEEN MATHEW PHILIP [LAWS(SC)-2023-4-54] [REFERRED TO]
D K ISSER VS. STATE OF UTTARAKHAND [LAWS(UTN)-2010-6-104] [REFERRED TO]
BHIM BAHADUR KAMI VS. STATE OF SIKKIM [LAWS(SIK)-2022-7-2] [REFERRED TO]
TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION VS. UNITECH LIMITED [LAWS(TLNG)-2019-4-54] [REFERRED TO]
BIVA RANI DEB VS. LIFE INSURANCE CORPORATION OF INDIA LTD. [LAWS(TRIP)-2014-2-19] [REFERRED TO]
JAGDAMBA RICE MILL VS. BANK OF INDIA [LAWS(ORI)-2008-9-2] [REFERRED TO]
ADHUNIK METALIKS LTD VS. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD [LAWS(ORI)-2012-3-70] [REFERRED TO]
STERLITE INDUSTRIES (INDIA) LIMITED VS. THE ASSISTANT COMMISSIONER OF CENTRAL EXCISE [LAWS(MAD)-2011-4-690] [REFERRED TO]
S.A.C.HAMEED VS. COMMISSIONER THOOTHUKUDI CITY MUNICIPAL [LAWS(MAD)-2012-10-167] [REFERRED TO]
M/S. TITANIUM TANTALUM PRODUCTS LTD. NO.86/1 VENGAIVASAL MAIN ROAD GOWRIVAKKAM, CHENNAI VS. STATE BANK OF INDIA OVERSEAS BRANCH NO.86, RAJAJI SALAI, CHENNAI 600 001 REPRESENTED BY THE ASSISTANT GENERAL MANAGER STRESSED ASSETS MANAGEMENT BRANCH RED CROSS SOCIETY BUILDINGS NO.32, MONTIETH ROAD, EGMORE CHENNAI [LAWS(MAD)-2016-10-134] [REFERRED TO]
RAJENDRA KUMAR AGRAWAL VS. STATE OF M P [LAWS(MPH)-2011-8-72] [REFERRED TO]
SANTOSH SINGH AND ORS VS. STATE OF M P & OTHERS [LAWS(MPH)-2013-9-261] [REFERRED]
RAJ TRANS STAMPINGS PVT LTD VS. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD [LAWS(P&H)-2010-1-423] [REFERRED TO]
BINNI INFRASTRUCTURE PVT.LTD.THRU AUTHORIZED SIGNATORY VS. STATE OF U.P. [LAWS(ALL)-2020-2-131] [REFERRED TO]
RAMJEE POWER CONSTRUCTION LTD VS. UNION OF INDIA [LAWS(DLH)-2005-12-72] [REFERREED TO]
RAJESH SUNDERDAS VASWANI VS. C.P. MEENA - DEPUTY COMMISSIONER OF INCOME TAX [LAWS(GJH)-2016-6-476] [REFERRED TO]
QUIPPO ENERGY LTD. VS. UNION OF INDIA [LAWS(GJH)-2016-7-399] [REFERRED TO]
SAGAR SUGARS AND ALLIED PRODUCTS LIMITED VS. TRANSMISSION CORPORATION OF A P LIMITED [LAWS(APH)-2003-12-77] [REFERRED TO]
PAMIDIMUKKALA UMADEVI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-12-63] [REFERRED TO]
MANGALAGIRI TEXTILE MILLS PVT LTD VS. STATE BANK OF INDIA [LAWS(APH)-2022-2-15] [REFERRED TO]
DEBASIS CHATTERJEE VS. RESERVE BANK OF INDIA [LAWS(CAL)-2019-11-25] [REFERRED TO]
MINA BEGUM VS. KOLKATA PORT TRUST [LAWS(CAL)-2021-1-27] [REFERRED TO]
HOOGHLY INFRASTRUCTURE PRIVATE LIMITED & ANR. VS. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 & ORS. [LAWS(CAL)-2012-2-408] [REFERRED TO]
SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [LAWS(APH)-2023-1-62] [REFERRED TO]
MERCURY EXPORTERS AND MANUFACTURING PVT LTD, VS. PUNJAB NATIONAL BANK [LAWS(CAL)-2014-5-89] [REFERRED TO]
MRS. FARKHONDEH KHANUM VS. THE BOARD OF WAKFS, WEST BENGAL & ANR. [LAWS(CAL)-2016-11-4] [REFERRED TO]
TAPAN KUMAR SARKAR VS. UNION OF INDIA [LAWS(CAL)-2015-6-60] [REFERRED TO]
UNION OF INDIA VS. SKYLARK FISCAL SERVICES PVT. LTD. [LAWS(CAL)-2016-6-34] [REFERRED TO]
SOVA SOLAR LTD. VS. COMMR. OF CUS., C. EX. AND S.T., DURGAPUR [LAWS(CAL)-2016-7-169] [REFERRED TO]
GUJARAT FISHERIES CENTRAL CO OP ASSOCIATION LIMITED VS. UNION OF INDIA [LAWS(GJH)-2003-4-61] [REFERRED . 4.]
JAMAL UDDIN VS. STATE OF ASSAM [LAWS(GAU)-2022-3-122] [REFERRED TO]
M KOHIMA VS. NAGA HOSPITAL AUTHORITY KOHIMA(NHAK) [LAWS(GAU)-2020-2-107] [REFERRED TO]
WASAN AUTOMOTIVE PVT LTD VS. SUBHASH RAJARAM VANDE [LAWS(BOM)-2019-3-17] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. ANIL KOHIL [LAWS(BOM)-2020-11-315] [REFERRED TO]
DELHI GOLF CLUB EMPLOYEES UNION VS. UNION OF INDIA [LAWS(DLH)-2021-4-168] [REFERRED TO]
STEEL HYPERMART INDIA PVT. LTD VS. AUTHORIZED OFFICER INDIAN BANK [LAWS(KAR)-2019-12-224] [REFERRED TO]
DEVAS MULTIMEDIA PRIVATE LIMITED VS. PRINCIPAL COMMISSIONER OF INCOME TAX [LAWS(KAR)-2019-9-127] [REFERRED TO]
SIDDHARTH SAHIB SINGH VS. APEX COUNCIL OF DDCA [LAWS(DLH)-2023-7-33] [REFERRED TO]
ATRAYEE GAS SERVICE VS. INDIAN OIL CORPORATION LIMITED [LAWS(CAL)-2004-8-40] [REFERRED TO]
SEWA NAND RAVINDER KUMAR AND COMPANY VS. UNION BANK OF INDIA [LAWS(DLH)-2021-11-225] [REFERRED TO]
MEGHMANI ORGANICS LIMITED VS. UNION OF INDIA [LAWS(GJH)-2011-5-174] [REFERRED TO]
MEDICARE DIAGNOSTIC IMAGING CENTRE AND ORS. VS. STATE OF J&K AND ORS. [LAWS(J&K)-2015-5-26] [REFERRED TO]
AGARWAL GENERAL TRADING CO. VS. GENERAL MANAGER, INDIAN OIL CORP. LIMITED [LAWS(CHH)-2017-1-24] [REFERRED TO]
GONDWANA ENGINEERS LIMITED VS. UNION OF INDIA [LAWS(CHH)-2021-2-22] [REFERRED TO]
MAHAVIRSINH NARAPATSINH JADEJA VS. SAURASHTRA UNIVERSITY [LAWS(GJH)-2020-7-283] [REFERRED TO]
SHYAMDEO PRASAD SINGH VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2015-11-22] [REFERRED TO]
ENGINEERING PROFESIONAL CO. PVT LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) [LAWS(GJH)-2020-1-12] [REFERRED TO]
NORTH AGRO INDUSTRIES PRIVATE LIMITED, DISTRICT SANGRUR VS. DISTRICT MAGISTRATE, SANGRUR [LAWS(P&H)-2020-12-124] [REFERRED TO]
DAYANIDHI VENTURES PVT. LTD VS. MEGHALAYA STATE POLLUTION CONTROL BOARD [LAWS(MEGH)-2021-12-10] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF UTTARAKHAND & ORS [LAWS(UTN)-2021-2-23] [REFERRED TO]
BUDDI LAL SOREN VS. STATE OF JHARKHAND [LAWS(JHAR)-2009-2-26] [REFERRED TO]
DALIP KUMAR JHA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2014-12-25] [REFERRED TO]
CHANDU KANWAR VS. ZILA PARISHAD, PALI [LAWS(RAJ)-2016-9-176] [REFERRED]
HCL INFOSYSTEMS LIMITED VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-9-60] [REFERRED TO]
MANEK CHEMICALS (P.) LTD. VS. UNION OF INDIA [LAWS(GJH)-2015-10-160] [REFERRED TO]
ARUN SERVICE STATION VS. INDIAN OIL CORPORATION LIMITED [LAWS(DLH)-2003-8-97] [REFERRED]
ASHISH GUPTA VS. IBP CO LTD [LAWS(DLH)-2005-11-84] [REFERRED TO]
CHANDRASHEKHAR S/O TUKARAMPANT MADANKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-10-60] [REFERRED TO]
ALOK SAHKARI GRIH NIRMAN SAMITI LTD. VS. SHIA CENTRAL WAQF BOARD [LAWS(ALL)-2017-5-53] [REFERRED TO]
SHREE BHAWANI PAPER MILLS LTD. AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-118] [REFERRED TO]
HARENDRA SINGH VS. STATE OF UP THRU PRIN SECY ANIMAL HUSBANDRY DEPTT [LAWS(ALL)-2018-4-182] [REFERRED TO]
ANIL BAREJAL BAREJA VS. UNION OF INDIA [LAWS(CAL)-2022-5-68] [REFERRED TO]
PRABIR KUMAR BAIDYA VS. UNION OF INDIA [LAWS(CAL)-2022-1-68] [REFERRED TO]
S. JALEEL AHMED VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2019-10-39] [REFERRED TO]
A. VENKATA NARASU BABU VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2020-9-20] [REFERRED TO]
RICHMARK SHIPPING AND LOGISTICS PVT LTD VS. COMMISSIONER OF CUSTOMS [LAWS(APH)-2023-6-36] [REFERRED TO]
DEEPAK STEEL AND POWER LTD VS. UNION OF INDIA [LAWS(CAL)-2012-9-34] [REFERRED TO]
MACKEIL & COMPANY PRIVATE LIMITED VS. STATE BANK OF INDIA & ORS [LAWS(CAL)-2018-5-67] [REFERRED TO]
HAZRA FILLING STATION VS. INDIAN OIL CORPORATION LIMITED AND ORS. [LAWS(CAL)-2015-8-43] [REFERRED TO]
SHREE ENTERPRISES COAL SALES PVT. LTD. AND ORS. VS. COAL INDIA LTD. AND ORS. [LAWS(CAL)-2016-3-83] [REFERRED TO]
SHREE ENTERPRISES COAL SALES PVT. LTD. AND ORS. VS. COAL INDIA LTD. AND ORS. [LAWS(CAL)-2016-3-83] [REFERRED TO]
KALLA RAMAKRISHNA VS. STATE ELECTION COMMISSION [LAWS(APH)-2004-10-96] [REFERRED TO]
BHAMIDIPATI ANNAPOORNA BHAVANI VS. LAND ACQUISITION OFFICER YELERU RESRVOIR PROJECT [LAWS(APH)-2005-3-105] [REFERRED TO]
GAYATRI BAR AND RESTAURAMT VS. DEPUTY COMMISSIONER OF PROHIBITION [LAWS(APH)-2008-3-47] [REFERRED TO]
KAIRAM LAKSHMINARSAIAH VS. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER MANCHERIAL ADILABAD [LAWS(APH)-2008-7-91] [REFERRED TO]
KANCO ENTERPRISES LIMITED VS. AUTHORISED OFFICER OF STATE BANK OF INDIA [LAWS(GJH)-2015-5-67] [REFERRED TO]
SUNIL KUMAR JAIN S O SRI SURESH CHANDRA JAIN VS. INCOME TAX OFFICER THE COMMISSIONER OF INCOME TAX AND THE [LAWS(ALL)-2004-11-230] [REFFERED TO]
INDRA PRASTHA CHEMICALS P LTD VS. COMMISSIONER OF INCOME TAX [LAWS(ALL)-2004-8-132] [REFERRED TO]
RAMA DAIRY PRODUCTS LTD VS. SECRETARY U P KRISHI UTPADAN MANDI SAMITI [LAWS(ALL)-2003-4-97] [REFERRED TO]
VINDHYASERVICE STATION, MIRZAPUR AND ANOTHER VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2008-11-206] [REFERRED]
BHEEM RAO AMBEDKAR DEGREE COLLEGE VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-2-319] [REFERRED]
NAVIN CHANCHAL VS. RANCHI UNIVERSITY [LAWS(JHAR)-2016-4-273] [REFERRED TO]
RANCHI POWER DISTRIBUTION COMPANY LTD VS. JHARKHAND BIJLI VITRAN NIGAM LTD [LAWS(JHAR)-2015-11-115] [REFERRED TO]
GHAZIABAD DEVELOPMENT AUTHORITY VS. R C SAXENA [LAWS(ALL)-2011-4-121] [REFERRED TO]
PANKAJ KUMAR VS. STATE OF J&K [LAWS(J&K)-2021-12-66] [REFERRED TO]
PILANIA INDANE GAS SERVICE VS. UNION OF INDIA [LAWS(ALL)-2011-9-41] [REFERRED TO]
Bharat Bhari Udyog Nigam LTD VS. Jessop and Co LTD [LAWS(CAL)-2003-7-20] [REFERRED TO]
VINAY KUMAR GOYAL VS. CHAIRMAN AND MANAGING DIRECTOR, H P C LTD [LAWS(ALL)-2014-9-591] [REFERRED TO]
GENERAL MANAGER INDIAN OIL CORPORATION LTD VS. SISIR KUMAR PRAMANIK [LAWS(CAL)-2010-12-50] [REFERRED TO]
JAYANTA KUMAR PAN VS. BHARAT PETROLEUM CORPORATION LTD [LAWS(CAL)-2009-1-28] [REFERRED TO]
DAKSHINESWAR VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2012-1-236] [REFERRED TO]
M/S. MASAURHI SERVICE STATION VS. BHARAT PETROLEUM CORPORATION LTD. [LAWS(DLH)-2016-7-3] [REFERRED TO]
DIRECTORATE OF ENFORCEMENT VS. PC FINANCIAL SERVICES PRIVATE LIMITED [LAWS(DLH)-2022-10-165] [REFERRED TO]
NAND KISHORE VS. STATE ELECTION COMMISSIONER [LAWS(DLH)-2022-12-72] [REFERRED TO]
AISHWARYA STONES & STEELS INDIA PVT LTD VS. STATE BANK OF INDIA [LAWS(CHH)-2012-6-39] [REFERRED TO]
NARENDRA SINGH VS. UNION OF INDIA [LAWS(CHH)-2021-11-23] [REFERRED TO]
MESSERS CTM TECHNICAL TEXTILES LTD VS. UNION OF INDIA [LAWS(GJH)-2020-12-584] [REFERRED TO]
SMT. SHOBHA Y. INGOLE VS. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ANR. [LAWS(MPH)-2016-12-11] [REFERRED TO]
BPL LTD VS. PEGASUS ASSETS RECONSTRUCTION P LTD [LAWS(KER)-2010-11-408] [REFERRED TO]
KITPLY INDUSTRIES LTD VS. UNION OF INDIA [LAWS(GAU)-2006-3-58] [REFERRED TO]
KAMAKHYA TEA CO. PVT. LTD. AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(GAU)-2015-1-66] [REFERRED TO]
MAA DURGA ENTERPRISES VS. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS. [LAWS(PAT)-2015-7-61] [REFERRED TO]
SARDAR BASANT SINGH KALSI VS. STATE OF M.P AND OTHERS [LAWS(MPH)-2018-2-548] [REFERRED TO]
MANTAR SINGH VS. STATE OF M P [LAWS(MPH)-2018-7-138] [REFERRED TO]
SMT. TARABATI SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-1-15] [REFERRED TO]
GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED VS. MORRIS SAMUEL CHRISTIAN [LAWS(GJH)-2023-6-3] [REFERRED TO]
RAJUBHAI KANUBHAI BHARWAD VS. SOUTH INDIAN BANK [LAWS(GJH)-2022-2-1473] [REFERRED TO]
VHCPL ADCC PINGALAI INFRASTRUCTURE PVT LTD VS. UNION OF INDIA [LAWS(DLH)-2010-8-73] [REFERRED TO]
RAKESH KUMAR GUPTA VS. CENTRAL BANK OF INDIA [LAWS(DLH)-2010-2-176] [REFERRED TO]
METRO MACHINERY TRADERS VS. UNION OF INDIA [LAWS(MAD)-2007-10-210] [REFERRED TO]
K. Ananthamurthy VS. The Union of India Represented by Secretary Ministry of Petroleum and Natural Gas Government of India Shastri Bhavan New Delhi, Bharath Petroleum Corporation Ltd. Represented by its Territory Managar (Retail) Near Devanagunt [LAWS(KAR)-2012-6-269] [REFERRED TO]
Chetan R Nagda VS. N D Pawar [LAWS(BOM)-2005-12-58] [REFERRED TO]
SWARNAREKHA SHRIKANT PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-12-136] [REFERRED TO]
SRIMOHAN TAYAL VS. REGIONAL PROVIDENT FUND COMISSIONER [LAWS(DLH)-2008-1-102] [REFERRED TO]
ADITYA OIL COMPANY VS. INDIAN OIL CORPORATION [LAWS(DLH)-2006-11-241] [REFERRED TO]
VICTOR AND COMPANY VS. INDIAN OIL CORPN [LAWS(GAU)-2020-3-143] [REFERRED TO]
GOLOK CHANDRA BORA VS. BOARD OF SECONDARY EDUCATION [LAWS(GAU)-2022-6-94] [REFERRED TO]
PRASAD NAIK VS. GOA COASTAL ZONE MANAGEMENT AUTHORITY [LAWS(BOM)-2020-7-149] [REFERRED TO]
PARASEWAR AND COMPANY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-12-363] [REFERRED TO]
JARNAIL SINGH VS. STATE OF H P AND OTHERS [LAWS(HPH)-2016-10-136] [REFERRED TO]
LOMASH PHARMACEUTICALS VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2015-7-88] [REFERRED TO]
SHANTI STEELS VS. EAST CENTRAL RAILWAY [LAWS(PAT)-2009-8-24] [REFERRED TO]
ALLIED MOTORS LIMITED VS. BHARAT PETROLEUM CORPORATION LIMITED [LAWS(SC)-2011-12-35] [REFERRED TO]
M/S. DEEPIKA TRANSPORTS REP. BY ITS PROPRIETOR VS. STATE OF TAMILNADU, REP. BY ITS SECRETARY [LAWS(MAD)-2014-11-59] [REFERRED TO]
TIRUNELVELI DISTRICT FOOTBALL ASSOCIATION AND ORS. VS. THE PRESIDENT, TAMIL NADU FOOTBALL ASSOCIATION AND ORS. [LAWS(MAD)-2015-10-28] [REFERRED TO]
MUNIRAJU M. VS. STATE OF KARNATAKA [LAWS(KAR)-2021-9-292] [REFERRED TO]
SENIOR MANAGER VS. LAKSHMI TRAVELS [LAWS(MAD)-2012-11-116] [REFERRED TO]
P.KRISHNAMOORTHY VS. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT [LAWS(MAD)-2016-8-28] [REFERRED TO]
CSEPDI - TRISHE CONSORTIUM VS. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION LIMITED (TANGEDCO) AND ORS. [LAWS(MAD)-2015-9-91] [REFERRED TO]
S VIJAYAMOORTHY VS. MANAGER STATE BANK OF INDIA [LAWS(MAD)-2016-4-436] [REFERRED]
SHRIMANTH BALASAHEB PATIL VS. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY [LAWS(SC)-2019-11-46] [REFERRED TO]
GENPACT INDIA PRIVATE LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(SC)-2019-11-72] [REFERRED TO]
STATE OF RAJASTHAN VS. LORD NORTHBROOK [LAWS(SC)-2019-8-121] [REFERRED TO]
HINDUSTAN COPPER LTD VS. PARAMOUNT LTD [LAWS(RAJ)-2006-3-90] [REFERRED TO]
LOONKARAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-5-232] [REFERRED TO]
RABINDRA NATH TIRIYA VS. THE DIRECTOR (REFINERIES), IOCL AND ORS. [LAWS(ORI)-2015-9-38] [REFERRED TO]
JASODA ROADLINES VS. ORISSA STATE WAREHOUSING CORPORATION [LAWS(ORI)-2020-11-10] [REFERRED TO]
P RAMANKUTTY MENON VS. COMMISSIONER TIRUVOTTIYUR MUNICIPALITY [LAWS(MAD)-2009-9-285] [REFERRED TO]
RAMASAMY VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-9-176] [REFERRED TO]
SHREE AMBIKA SUGARS LIMITED VS. ASSISTANT COMMISSIONER [LAWS(MAD)-2011-11-338] [REFERRED TO]
DEBAJIT MISHRA VS. CHIEF SECRETARY TO GOVERNMENT OF ODISHA-CUM-CHAIRMAN [LAWS(ORI)-2014-5-11] [REFERRED TO]
M/S.UTKAL POLYWEAVE INDUSTRIES VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(ORI)-2015-5-14] [REFERRED TO]
GANAPATRAI BALABUX VS. THE ASSESSING AUTHORITY AND ORS. [LAWS(ORI)-2015-6-29] [REFERRED TO]
SUSHIL KUMAR KASLIWAL VS. STATE OF M.P [LAWS(MPH)-2013-1-105] [REFERRED TO]
MUNISH GUPTA VS. UNION OF INDIA [LAWS(P&H)-2008-9-84] [REFERRED TO]
RAM KUMAR VS. REGISTRAR, COOPERATIVE SOCIETIES [LAWS(P&H)-2008-11-80] [REFERRED TO]
ASHOK KUMAR VS. COMMISSIONER [LAWS(MAD)-2019-6-227] [REFERRED TO]
M/S. EXTAL INTERNATIONAL EXPORTS PVT. LTD. VS. AUTHORISED OFFICER AND OTHERS [LAWS(MAD)-2018-4-939] [REFERRED TO]
HARI & CO VS. COMMISSIONER OF CUSTOMS [LAWS(MAD)-2018-8-334] [REFERRED TO]
P S SURESH KUMAR VS. BRANCH MANAGER INDIAN BANK, AMBUR VELLORE DISTRICT [LAWS(MAD)-2017-8-454] [REFERRED TO]
MOHAN BABU VS. KOTAK MAHINDRA BANK, REP. BY MANAGER, 2ND FLOOR, CEEBROS CENTER, 39, MONTIETH ROAD, EGMORE, CHENNAI [LAWS(MAD)-2018-2-340] [REFERRED TO]
A M CONSTRUCTION VS. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL - II [LAWS(MAD)-2018-2-509] [REFERRED TO]
SIDDHARTH INFOTECH PVT. LTD. VS. GOVERNMENT OF INDIA [LAWS(KAR)-2019-9-262] [RERERRED TO]
MS. REEMA TALWAR VS. CHANDIGARH ADMINISTRATION AND ORS. [LAWS(P&H)-2009-9-123] [REFERRED TO]
SUBAIDA VS. AUTHORISED OFFICER [LAWS(KER)-2020-11-234] [REFERRED TO]
ST.GEORGE TABORE CHURCH VS. STATE OF KERALA [LAWS(KER)-2020-12-324] [REFERRED TO]
AYURVEDIC TRADING AGENCIES VS. CANARA BANK [LAWS(KER)-2020-12-347] [REFERRED TO]
MICHAEL VARGHESE VS. HONOURABLE SHRI PINARAYI VIJAYAN, CHIEF MINISTER OF KERALA, TRIVANDRUM [LAWS(KER)-2020-7-73] [REFERRED TO]
ANANTHA NARAYANAN VS. MALABAR DEVASWOM BOARD [LAWS(KER)-2023-2-82] [REFERRED TO]
KENCHAPPA HIGH SCHOOL, BELLARY VS. DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS [LAWS(KAR)-2008-7-74] [REFERRED TO]
BHARTI AIRTEL LTD VS. STATE OF KARNATAKA [LAWS(KAR)-2009-1-32] [REFERRED TO]
M/S MILK SPECIALTIES LTD. VS. UNITED BANK OF INDIA [LAWS(P&H)-2018-7-230] [REFERRED TO]
MIDAS COMMUNICATION TECHNOLOGIES P LTD VS. DEPUTY GENERAL MANAGER [LAWS(MAD)-2010-8-78] [REFERRED TO]
M ETHIRAJ VS. HONBLE DEBT RECOVERY TRIBUNAL II [LAWS(MAD)-2010-9-39] [REFERRED TO]
S K SHENBAGAMOORTHY AND BROTHERS VS. UNION OF INDIA [LAWS(MAD)-2010-6-216] [REFERRED TO]
S SETHULINGAM POOSARI VS. S R M RAMAMURTHI POOSARI [LAWS(MAD)-2011-2-162] [REFERRED TO]
E JOSHUA LIVINGSTON VS. SENIOR DIVISIONAL RETAIL SALES MANAGER INDIAN OIL CORPORATION LIMITED TRICHY DIVISIONAL OFFICE [LAWS(MAD)-2011-3-521] [REFERRED TO]
HINDUSTAN PETROLEUM CORPORATION LIMITED VS. GEETHA KASTURIRANGAN [LAWS(MAD)-2010-3-40] [FOLLOWED ON]
UTKAL POLYWEAVE INDUSTRIES PVT. LTD. VS. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ORS. [LAWS(ORI)-2015-5-29] [REFERRED TO]
SIYAMANI DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-8-5] [REFERRED TO]
V R PALANISAMY VS. DIRECTOR OF COLLEGIATE EDUCATION [LAWS(MAD)-2008-11-365] [REFERRED TO]
MUNA PANI VS. STATE OF ODISHA [LAWS(ORI)-2022-11-111] [REFERRED TO]
JOHAR SINGH VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2004-9-119] [REFERRED]
RAJASTHAN INDANE GAS SERVICE, KOTA VS. UNION OF INDIA AND ANR [LAWS(RAJ)-2012-8-390] [REFERRED]
VINOD KUMAR VS. HIMACHAL PRADESH FINANCIAL CORPORATION [LAWS(HPH)-2022-8-72] [REFERRED TO]
A.S. MOTORS PVT. LTD. VS. UNION OF INDIA [LAWS(MPH)-2007-6-43] [REFERRED TO]
VENKATESWARAA AGENCIES VS. HINDUSTAN PETROLEUM CORPN , LTD ; CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD ,CHENNAI RETAIL REGIONAL OFFICE; CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD , TRICHY [LAWS(MAD)-2015-3-728] [REFERRED]
C MUTHUKUMAR VS. TAHSILDAR, MADURAI SOUTH TALUK AND OTHERS [LAWS(MAD)-2015-9-398] [REFERRED]
R TAMILARASA VS. KOTAK MAHINDRA BANK LTD; AUTHORISED OFFICER KOTAK MAHINDRA BANK; SENIOR MANAGER KOTAK MAHINDRA BANK LTD; JOINT DIRECTOR RESERVE BANK OF INDIA [LAWS(MAD)-2016-3-394] [REFERRED]
J.D.CONSTRUCTION AND PROMOTERS PVT LTD VS. THE AUTHORISED OFFICER REPCO BANK LTD [LAWS(MAD)-2017-1-15] [REFERRED TO]
SHEIK MOHAMMED NIZAR VS. AUTHORISED OFFICER AXIS BANK LIMITED [LAWS(MAD)-2017-1-433] [REFERRED TO]
DEEPIKA TRANSPORTS VS. STATE OFTAMILNADU [LAWS(MAD)-2014-11-433] [REFERRED TO]
PREMLAL DWIVEDI VS. MPSEB [LAWS(MPH)-2013-4-63] [REFERRED TO]
N A K G COTFIBRES PRIVATE LTD VS. ZONAL MANAGER UCO BANK [LAWS(MAD)-2012-6-136] [REFERRED TO]
VISHNU COAL TRADERS LTD VS. COAL INDIA LTD [LAWS(GAU)-2009-9-39] [REFERRED TO]
JOHNSON EASTERN POWER VS. STATE OF MIZORAM [LAWS(GAU)-2011-4-46] [REFERRED TO]
MALAYALA MANORAMA COMPANY LTD VS. ASST COMMISSIONER KGST [LAWS(KER)-2006-8-62] [REFERRED TO]
M/S KISAN DIESEL KENDRA VS. UNION OF INDIA [LAWS(MPH)-2016-12-49] [REFERRED TO]
JANTA PLY N GLASS VS. AUTHORISED OFFICER, DENA BANK, PATNA BRANCH; BRANCH MANAGER, HDFC BANK LTD [LAWS(PAT)-2016-9-69] [REFERRED]
JAYPEE BINA THERMAL POWER PLANT VS. UNION OF INDIA AND OTHERS [LAWS(MPH)-2018-5-220] [REFERRED TO]
INDIAN OIL CORPN LTD VS. DHARAM CHAND GUPTA [LAWS(DLH)-2006-8-103] [REFERRED TO]
G V K INDUSTRIES LIMITED VS. CENTRAL ELECTRICITY AUTHORITY [LAWS(DLH)-2006-2-98] [REFERRED TO]
SUBHASH CHANDRA AGARWAL VS. VICE CHANCELLOR CHHATRAPATI SHAHUJI MAHARAJ UNIVERSITY [LAWS(ALL)-2003-4-237] [REFERRED TO]
Anil Kumar Sinha VS. Union of India [LAWS(JHAR)-2011-10-33] [REFERRED TO]
NEELA ASSOCIATES AND ORS VS. STATE OF GUJARAT AND ORS [LAWS(GJH)-2014-3-227] [REFERRED TO]
HIMALAYA RESEARCH LABORATORY VS. STATE OF J & K AND OTHERS [LAWS(J&K)-2017-4-22] [REFERRED TO]
NAVIN FILLING STATION VS. INDIAN OIL CORPORATION LTD [LAWS(ALL)-2008-5-25] [REFERRED TO]
VINDHYA SERVICE STATION MIRZAPUR VS. UNION OF INDIA [LAWS(ALL)-2008-8-237] [REFERRED TO]
J P GATTANI VS. DELHI POLICE [LAWS(DLH)-2011-9-170] [REFERRED TO]
BHATIA SERVICE STATION VS. INDIAN OIL CORPORATION LTD. [LAWS(DLH)-2015-8-135] [REFERRED TO]
CHURCH OF SOUTH INDIA TRUST ASSOCIATION VS. JOHN DORAI [LAWS(MAD)-2018-12-124] [REFERRED TO]
S S S TRADERS VS. SYNDICATE BANK [LAWS(MAD)-2018-3-625] [REFERRED TO]
KALYAN MOHAN AND OTHERS VS. THE DEBTS RECOVERY APPELLATE TRIBUNAL AT CHENNAI, ETHIRAJ SALAI AND OTHERS [LAWS(MAD)-2018-3-900] [REFERRED TO]
INTERNATIONAL SREE BALAJI HOTELS (P) LTD VS. AUTHORIZED OFFICER ASSET RECONSTRUCTION COMPANY (INDIA) LTD [LAWS(MAD)-2017-8-256] [REFERRED TO]
KELLOGG INDIA PRIVATE LIMITED VS. UNION OF INDIA [LAWS(BOM)-2005-10-111] [REFERRED TO]
VANDANA GUPTA VS. STATE OF C.G. [LAWS(CHH)-2021-9-82] [REFERRED TO]
Shriram Piston and Rings Ltd. VS. State of U.P.and others [LAWS(ALL)-2011-8-252] [REFERRED TO]
M/S. SOVA SOLAR LTD. & ANR VS. THE COMMISSIONER OF CUSTOMS [LAWS(CAL)-2016-7-6] [REFERRED TO]
NAVEEN GOEL VS. COMMISSIONER OF CUSTOMS (PORT) [LAWS(CAL)-2016-9-191] [REFERRED TO]
HEENA TOURS AND TRAVELS VS. HITEN SHAH [LAWS(GJH)-2011-12-283] [REFERRED TO]
TAPAL TIMMAPPA AND SONS BELLARY KARANATAKA STATE VS. STATE OF AP [LAWS(APH)-2007-8-82] [REFERRED TO]
VENKATESHWARA IMAGING CENTRE VS. DISTRICT MEDICAL AND HEALTH OFFICER WARANGAL [LAWS(APH)-2012-3-29] [REFERRED TO]
VADIYALA PRABHAKARRAO VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2012-3-83] [REFERRED TO]
M H JAGANNADHA RAO VS. INDIAN OIL CORPORATION LIMITED [LAWS(APH)-2014-10-54] [REFERRED TO]
BOGGADI RAMA CHANDRA REDDY AND ORS. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-12-25] [REFERRED TO]
VARUN TECH INDUSTRIES VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2017-11-25] [REFERRED TO]
N. PANDU RANGA AND OTHERS VS. ASST. DIRECTOR, DIRECTORATE OF ENFORCEMENT [LAWS(APH)-2017-2-32] [REFERRED TO]
S RAMI REDDY VS. VICE CHAIRMAN AND MANAGING DIRECTOR [LAWS(APH)-2003-6-27] [REFERRED TO]
NASIMUDDIN ANSARI VS. UNION OF INDIA [LAWS(DLH)-2023-8-4] [REFERRED TO]
SUKHBIR SINGH VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(DLH)-2020-1-39] [REFERRED TO]
MA DURGA SERVICE STATION & ORS. VS. HINDUSTAN PETROLEUM CORPORATION LTD. CAL. REGIONAL OFFICE (RETAIL) & ORS. [LAWS(CAL)-2006-9-97] [REFERRED TO]
FRIENDS H P STATION VS. SENIOR REGIONAL MANAGER RETAIL HPCL [LAWS(CAL)-2009-7-82] [REFERRED TO]
JNNURM BUS OPERATORS WELFARE ASSOCIATION AND ORS. VS. THE STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2012-1-265] [REFERRED TO]
GENENTECH INC AND OTHERS VS. DRUGS CONTROLLER GENERAL OF INDIA [LAWS(DLH)-2016-4-538] [REFERRED TO]
MI2C SECURITY FACILITIES PVT LTD VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2018-10-521] [REFERRED TO]
DALGAON AGRO INDUSTRIES LTD VS. UNION OF INDIA [LAWS(CAL)-2005-6-30] [REFERRED TO]
M R SALES CORPORATION VS. UNION OF INDIA & OTHERS [LAWS(ALL)-2015-12-344] [REFERRED]
IRCON INTERNATIONAL LTD., NEW DELHI VS. STATE OF U P [LAWS(ALL)-2014-7-134] [REFERRED TO]
RAJENDRA PANDURANG PAGARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-7-156] [REFERRED TO]
TELECOM REGULATORY AUTHORITY OF INDIA VS. TELECOM DISPUTES AND SETTLEMENT APPELLATE TRIBUNAL & ANR. [LAWS(DLH)-2005-12-170] [REFERRED TO]
AVANI PARIDHI ENERGY & COMMUNICATIONS (P) LTD. VS. STATE OF U.P. THROUGH ADDITIONAL CHIEF SECRETARY AND OTHERS [LAWS(ALL)-2018-5-725] [REFERRED TO]
KALAWATI VS. CIVIL JUDGE JUNIOR DIVISION BAHRAICH [LAWS(ALL)-2015-3-109] [REFERRED TO]
ABHA SHARMA VS. STATE OF U.P. [LAWS(ALL)-2020-1-515] [REFERRED TO]
AJAY KUMAR VS. STATE OF U. P. [LAWS(ALL)-2020-11-32] [REFERRED TO]
M/S. AAI TULJABHAWANI TRANSPORT VS. UNION OF INDIA [LAWS(BOM)-2021-10-11] [REFERRED TO]
NATIONAL HIGHWAYS AND INFRASTRUCTURE DEVELOPMENT CORPORATION VS. T. K. ENGINEERING CONSORTIUM PVT. LTD. [LAWS(GAU)-2019-9-60] [REFERRED TO]
KASHINATH JAIRAM SHETYE & ORS. VS. STATE OF GOA & ORS. [LAWS(BOM)-2017-2-188] [REFERRED TO]
K. C. GARG VS. FOOD CORPORATION OF INDIA [LAWS(P&H)-2016-5-183] [REFERRED TO]
ARRUN KUMAR SHARMA AND OTHERS VS. PUNJAB NATIONAL BANK AND ANOTHER [LAWS(P&H)-2016-7-150] [REFERRED TO]
SATYAM DIAGNOSTICS CENTRE VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-6-24] [REFERRED TO]
AMAR SINGH VS. SATYA PRAKASH & ANR [LAWS(RAJ)-2015-10-170] [REFERRED]
JINDAL SAW LIMITED VS. STATE OF RAJASTHAN [LAWS(RAJ)-2021-9-75] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-3-105] [REFERRED TO]
PATLIPUTRA ENTERTAINMENT PRIVATE LIMITED VS. BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD [LAWS(PAT)-2022-12-54] [REFERRED TO]
SAURAV KUMAR SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2021-6-34] [REFERRED TO]
TELANGANA STATE CHRISTIAN VS. RAJ EXPEDITH ASSOCIATES [LAWS(TLNG)-2020-9-72] [REFERRED TO]
J. MAHESH BABU VS. STATE BANK OF INDIA [LAWS(TLNG)-2021-8-76] [REFERRED TO]
GAURAV LUBRICANTS PVT LTD. VS. TAMILNADU MERCANTILE BANK LTD. [LAWS(TLNG)-2022-10-53] [REFERRED TO]
BIVA RANI DEB VS. LIFE INSURANCE CORPORATION OF INDIA LTD [LAWS(TRIP)-2014-1-13] [REFERRED TO]
M. LAXMINARSIMHA REDDY VS. STATE OF TELANGANA [LAWS(TLNG)-2023-6-9] [REFERRED TO]
UNION OF INDIA VS. TANTIA CONSTRUCTION PVT LTD [LAWS(SC)-2011-4-97] [REFERRED TO]
UNITED BANK OF INDIA VS. SATYAWATI TONDON [LAWS(SC)-2010-7-124] [REFERRED TO]
SANA REALTORS PVT. LTD. VS. HARYANA REAL ESTATE APPELLATE TRIBUNAL [LAWS(P&H)-2022-9-110] [REFERRED TO]
RCM INFRASTRUCTURE LTD. VS. UNION OF INDIA [LAWS(MEGH)-2017-3-6] [REFERRED TO]
POLLUTION CONTROL COMMITTEE VS. MUNICIPAL CORPORATION [LAWS(P&H)-2013-7-225] [REFERRED TO]
NIRAJ CEMENT STRUCURALS LTD VS. UNION OF INDIA [LAWS(MANIP)-2019-3-10] [REFERRED TO]
ASHOK KUMAR MADAN VS. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR [LAWS(UTN)-2015-6-30] [REFERRED TO]
DEEP INDUSTRIES LTD. VS. OIL AND NATURAL GAS CORPORATION LTD. [LAWS(APH)-2017-9-20] [REFERRED TO]
ANDHRA PRADESH GRANITE (MIDWEST) PRIVATE LIMITED VS. THE GOVERNMENT OF ANDHRA PRADESH AND A.P. MINERAL DEVELOPMENT CORPORATION LIMITED [LAWS(APH)-2012-12-112] [REFERRED TO]
INDIA CEMENTS LTD VS. CHAIRMAN APSERC [LAWS(APH)-2011-7-20] [REFERRED]
DURGA PUJARI SURI BABU VS. INDIAN OIL CORPORATION LIMITED [LAWS(APH)-2014-7-46] [REFERRED TO]
HINDUSTAN ISPAT PRIVATE LIMITED VS. THE COMMERCIAL TAX OFFICER, JUBILEE HILLS, HYDERABAD AND ORS. [LAWS(APH)-2015-11-20] [REFERRED TO]
A.B. MAURI INDIA PVT. LTD. VS. THE DEPUTY COMMERCIAL TAX OFFICER AND ORS. [LAWS(APH)-2015-12-27] [REFERRED TO]
KUSAMPUDI SARADA VS. MANDAL REVENUE OFFICER BAPATLA GUNTUR DISTRICT [LAWS(APH)-2008-7-28] [REFERRED TO]
MST. ZAINA BEGUM VS. STATE OF J&K [LAWS(J&K)-2018-2-17] [REFERRED TO]
VIMAL MADHUKAR WASNIK VS. SOLE ARBITRATOR [LAWS(BOM)-2005-7-48] [REFERRED TO]
LALTU FILLINGS STATION VS. UNION OF INDIA AND ORS. [LAWS(CAL)-2016-4-30] [REFERRED TO]
PARAMITA GHOSH VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2012-4-136] [REFERRED TO]
BISWANATH SARKAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-6-62] [REFERRED TO]
PALA & COMPANY. VS. STATE OF GUJARAT [LAWS(GJH)-2013-4-137] [REFERRED TO]
AIR CMDER MRIGENDRA SINGH, VSM VS. UNION OF INDIA [LAWS(GAU)-2013-2-52] [REFERRED TO]
DALJIT SINGH VS. STATE [LAWS(J&K)-2004-10-6] [REFERRED TO]
G.D. CONSTRUCTION VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2017-12-102] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. REJINA BEGUM [LAWS(GAU)-2005-1-1] [REFERRED TO]
N E THERMION PRIVATE LTD VS. INDIAN OIL CORPORATION LTD [LAWS(GAU)-2009-4-9] [REFERRED TO]
AB RAZAK GANAIE VS. STATE OF J&K [LAWS(J&K)-2005-5-28] [REFERRED TO]
BPL AND PSP WORKERS UNION VS. BPL LTD [LAWS(KER)-2010-11-388] [REFERRED TO]
ADITYA BIRLA FINANCE LIMITED VS. SHRI CARNET ELIAS FERNANDES VEMALAYAM AND OTHERS [LAWS(MPH)-2018-7-245] [REFERRED TO]
ORG INFORMATICS LTD VS. MTNL [LAWS(DLH)-2010-7-183] [REFERRED TO]
D D BHALLA VS. AIRPORTS AUTHORITY OF INDIA [LAWS(DLH)-2010-7-397] [REFERRED TO]
AXIS BANK LTD VS. BRIHAN MUMBAI MAHANAGARPALIKA [LAWS(BOM)-2008-1-201] [REFERRED TO]
D SANTHAPPAN VS. IBP COMPANY LTD [LAWS(MAD)-2003-4-8] [REFERRED TO]
JUSAB KASAM MANJALIYA VS. UNION OF INDIA [LAWS(GJH)-2023-2-868] [REFERRED TO]
SWANTIKA VS. INDIAN OIL CORPORATION LTD [LAWS(MPH)-2011-2-58] [REFERRED TO]
R B JAYAKUMAR VS. MAGMA FIN CORP LIMITED [LAWS(MAD)-2017-9-270] [REFERRED TO]
N.MATHIOLI VS. REGISTRAR, DEBTS RECOVERY TRIBUNAL-III [LAWS(MAD)-2018-1-3] [REFERRED TO]
PRADEEN RANGANATHAN VS. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL, CHENNAI [LAWS(MAD)-2017-2-443] [REFERRED TO]
B. NAVAKUMAR VS. IDBI BANK LTD. [LAWS(MAD)-2018-3-797] [REFERRED TO]
R PREMALATHA VS. STATE BANK OF INDIA, REP BY ITS AUTHORIZED OFFICER [LAWS(MAD)-2018-7-85] [REFERRED TO]
K M SIGAMANI VS. EXECUTIVE ENGINEER, PWD BUILDING CONSTRUCTIONS AND MAINTENANCE DIVISIONENGINEER [LAWS(MAD)-2019-1-99] [REFERRED TO]
M/S TULIP TELECOM LIMITED VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2013-8-29] [REFERRED TO]
CHANDRAKANTA BAI VS. STATE OF M P [LAWS(MPH)-2014-8-92] [REFERRED TO]
S USHA VS. GENERAL MANAGER SOUTHERN RAILWAY [LAWS(MAD)-2011-2-334] [REFERRED TO]
SHAH INC VS. PARADEEP PORT TRUST [LAWS(ORI)-2015-2-7] [REFERRED TO]
SARASPATHY SUNDARARAJ VS. AUTHORISED OFFICER AND ASSISTANT GENERAL MANAGER [LAWS(MAD)-2010-9-51] [REFERRED TO]
ASSOCIATED CEMENT CO LTD VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-1-135] [REFERRED TO]
CHAMPAWAT KISAN SEVA KENDRA VS. UNION OF INDIA [LAWS(RAJ)-2007-8-16] [REFERRED TO]
RAGINI RANI VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(JHAR)-2022-4-84] [REFERRED TO]
INDIAN GARNET SAND COMPANY PVT LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-4-476] [REFERRED TO]
K M BATCHA AND COMPANY VS. CHIEF REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MAD)-2010-4-497] [REFERRED TO]
A DUNSTAN VS. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI [LAWS(MAD)-2009-11-528] [REFERRED TO]
MOHAMED JAMALUDIN VS. STATE BANK OF TRAVANCORE REP. BY BRANCH MANAGER/AUTHORISED OFFICER, BESANT NAGAR BRANCH, E [LAWS(MAD)-2016-10-133] [REFERRED TO]
KARTHICK VS. JOINT COMMISSIONER [LAWS(MAD)-2014-9-97] [REFERRED TO]
KARTHICK VS. JOINT COMMISSIONER [LAWS(MAD)-2014-9-97] [REFERRED TO]
KARTHICK VS. THE JOINT COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT [LAWS(MAD)-2014-7-228] [REFERRED TO]
S. VINTAGE FOODS AND INDUSTRIES LTD. VS. KARNATAKA STATE INDUSTRIAL INVESTMENT & DEVELOPMENT CORPORATION LTD. (KSIIDC) [LAWS(KAR)-2019-1-486] [REFERRED TO]
UNION OF INDIA VS. ATUL LALL MAJOR [LAWS(KAR)-2021-8-24] [REFERRED TO]
STATE OF H P VS. GUJARAT AMBUJA CEMENT LTD [LAWS(SC)-2005-7-17] [REFERRED TO]
TRISOLE INDIA PHARMACEUTICALS VS. UNITED COMMERCIAL BANK [LAWS(PAT)-2011-3-90] [REFERRED TO]
PROGRESSIVE ALUMINIUM INDUSTRIES VS. STATE OF ORISSA [LAWS(ORI)-2009-3-57] [REFERRED TO]
C. SRIMANNARAYANA VS. HINDUSTAN PETROLEUM CORPORATION LIMITED, SECBAD [LAWS(TLNG)-2022-2-95] [REFERRED TO]
KASHISH DEVELOPERS LIMITED REGISTERED OFFICE, CHAMPARAN VS. STATE OF BIHAR [LAWS(PAT)-2021-1-50] [REFERRED TO]
BSPCL INFRASTRUCTURE LTD HAVING ITS REGISTERED OFFICE VS. STATE OF BIHAR [LAWS(PAT)-2020-9-42] [REFERRED TO]
MAA BHAGWATI CONSTRUCTION VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-11-80] [REFERRED TO]
MMP WATER SPORTS PVT. LTD VS. CHHATTISGARH TOURISM BOARD [LAWS(CHH)-2022-5-70] [REFERRED TO]
MAHAVIRSINH NARAPATSINH JADEJA VS. SAURASHTRA UNIVERSITY [LAWS(GJH)-2020-8-569] [REFERRED TO]
B.P. SHARMA & CO. VS. BHARAT PETROLEUM CORPN. LTD [LAWS(ALL)-2009-7-181] [REFERRED TO]
B M VARMA VS. STATE OF U P [LAWS(ALL)-2004-7-58] [REFERRED TO]
PRABHASH CHANDRA MISHRA VS. UNION OF INDIA [LAWS(ALL)-2003-5-105] [REFERRED TO]
R P PANDEY VS. U P POWER CORPORATION LTD [LAWS(ALL)-2003-9-92] [REFERRED TO]
BIRLA AIRCON VS. COMMISSIONER EXCISE AND CUSTOMS [LAWS(ALL)-2004-11-184] [REFERRED TO]
ELECTROSTEEL STEELS LIMITED, BOKARO VS. STATE OF JHARKHAND [LAWS(JHAR)-2020-5-6] [REFERRED TO]
H.S.SHIVAKUMAR VS. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LIMITED [LAWS(KAR)-2022-7-298] [REFERRED TO]
PYRAMID E AND C PROJECTS PVT. LTD. VS. ASSAM PETRO-CHEMICALS LTD. [LAWS(GAU)-2022-9-104] [REFERRED TO]
MICROVISION TECHNOLOGIES VS. DHULE MUNICIPAL CORPORATION [LAWS(BOM)-2022-11-25] [REFERRED TO]
SIDDHARTH OPTICAL DISC PVT. LTD VS. UNION OF INDIA [LAWS(DLH)-2013-1-91] [REFERRED TO]
BIJENDER KR GUPTA VS. CORPORATION BANK OF INDIA [LAWS(DLH)-2013-11-185] [REFERRED TO]
NIRMALA KWATRA VS. INDIAN OIL CORPORATION LTD [LAWS(DLH)-2013-11-216] [REFERRED TO]
BHARAT FILLING STATION VS. INDIAN OIL CORPORATION [LAWS(DLH)-2012-7-117] [REFERRED TO]
R K MACHINE TOOLS (P) LTD VS. UNION OF INDIA [LAWS(DLH)-2012-7-136] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SUSHILA KUMAR [LAWS(DLH)-2012-2-10] [REFERRED TO]
STAR INDIA PRIVATE LIMITED VS. M/S NOIDA SOFTWARE TECHNOLOGY PARK LIMITED & ORS [LAWS(DLH)-2016-1-113] [REFERRED TO]
JHANSI ORAI TOLLWAY PVT. LTD. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-10-66] [REFERRED TO]
NARAYAN CHANDRA MOHAPATRA VS. INSPECTOR GENERAL OF POLICE CENTRAL SECTOR [LAWS(ALL)-2010-8-10] [REFERRED TO]
SRI MAHANTH RAMASHRAY DAS SNAKOTTAR MAHAVIDYALAYA VS. STATE OF U.P [LAWS(ALL)-2021-11-95] [REFERRED TO]
AMRESH SHUKLA VS. DEBT RECOVERY TRIBUNAL LKO.THROU ITS REGISTRAR [LAWS(ALL)-2013-5-100] [REFERRED TO]
SAVITA SHARMA VS. UNION OF INDIA [LAWS(ALL)-2013-12-97] [REFERRED TO]
HAZI MOHD YASEEN VS. PASCHIMANCHAL VIDYUT VITRAN NIGAM LIMITED [LAWS(ALL)-2011-8-28] [REFERRED TO]
CHAUHAN ROAD LINES VS. UNION OF INDIA [LAWS(ALL)-2012-1-202] [REFERRED TO]
SAVITA SHARMA VS. UNION OF INDIA [LAWS(ALL)-2013-9-65] [REFERRED TO]
PARVEEN KUMAR GROVER VS. STATE OF U P [LAWS(ALL)-2015-1-119] [REFERRED TO]
WAJID ALI VS. STATE OF U.P. AND 2 OTHERS [LAWS(ALL)-2017-11-357] [REFERRED TO]
M/S KAMAL KANT AUTOMOBILES VS. HINDUSTAN PETROLEUM CORPORATION LTD. [LAWS(ALL)-2019-2-202] [REFERRED TO]
CALCUTTA MINT EMPLOYEES UNION VS. UNION OF INDIA [LAWS(CAL)-2004-8-63] [REFERRED TO]
AMISH JAIN VS. ICICI BANK LTD. [LAWS(DLH)-2016-2-388] [REFERRED TO]
GURDEEPSINGH S/O SURJITSINGH CHABDA VS. STATE OF MAHARASHTRA THROUGH THE SECRETARY [LAWS(BOM)-2012-8-69] [REFERRED TO]
LAXMI PETROLEUM VS. INDIAN OIL CORPORATION LTD. AND ORS. [LAWS(RAJ)-2015-2-85] [REFERRED TO]
M/S ALLIED MOTORS LTD VS. M/S BHARAT PETROLEUM CORPORATION LTD [LAWS(SC)-2011-12-33] [REFERRED TO]
SYNDICATE BANK VS. BASALINGAPPA [LAWS(KAR)-2007-5-2] [REFERRED TO]
THANKACHAN. M. PAUL VS. STATE BANK OF INDIA [LAWS(KER)-2020-9-590] [REFERRED TO]
BRUSHLIN M. SANGMA VS. GARO HILLS AUTONOMOUS DISTRICT COUNCIL [LAWS(MEGH)-2019-6-3] [REFERRED TO]
NIHARIKA JAIN VS. UNION OF INDIA [LAWS(RAJ)-2019-7-352] [REFERRED TO]
NIHARIKA JAIN VS. UNION OF INDIA [LAWS(RAJ)-2019-7-352] [REFERRED TO]
MAHANADI COALFIELDS LTD. & ORS. VS. M/S. DHANSAR ENGINEERING CO. PVT.LTD & ANR. [LAWS(SC)-2016-9-42] [REFERRED TO]
BALASORE ALLOYS LIMITED VS. NORTH EASTERN ELECTRICITY SUPPLY [LAWS(ORI)-2012-8-2] [REFERRED TO]
TATA IRON AND STEEL CO LTD VS. STATE OF ORISSA [LAWS(ORI)-2006-3-1] [REFERRED TO]
BJCL SRINATH VS. STATE OF BIHAR [LAWS(PAT)-2021-7-166] [REFERRED TO]
KASHISH DEVELOPERS LIMITED VS. STATE OF BIHAR [LAWS(PAT)-2020-8-38] [REFERRED TO]
INOX AIR PRODUCTS LTD. VS. UNION OF INDIA [LAWS(GJH)-2013-11-59] [REFERRED TO]
J&K INTEGRATED TEXTILE PARK LIMITED VS. UNION OF INDIA [LAWS(J&K)-2022-10-74] [REFERRED TO]
KHUMANTHEM KHELENDRO SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2019-11-9] [REFERRED TO]
HINDUSTAN STEEL WORKS CONSTRUCTION LTD VS. STATE OF JHARKHAND [LAWS(JHAR)-2007-2-11] [REFERRED TO]
NORTH EASTERN ELECTRIC POWER VS. COMMISSIONER OF INCOME TAX [LAWS(MEGH)-2018-10-9] [REFERRED TO]
R.K. LALIT SINGH VS. NATIONAL INSTITUTE OF TECHNOLOGY (NIT) [LAWS(MANIP)-2021-6-4] [REFERRED TO]
NATVARLAL AND SONS VS. BHARAT PETROLEUM CORPORATION LTD [LAWS(GJH)-2011-3-61] [REFERRED TO]
NOBLE IMPORT PRIVATE LIMITED VS. UNION OF INDIA, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE) AND ORS. [LAWS(APH)-2015-12-10] [REFERRED TO]
UNION OF INDIA VS. ULTRA TECH CEMENT [LAWS(CAL)-2019-7-23] [REFERRED TO]
BIMALA GAS SERVICE & ANR VS. INDIAN OIL CORPORATION LIMITED & ORS [LAWS(CAL)-2018-10-35] [REFERRED TO]
CHARNO RAM VS. UNION OF INDIA [LAWS(HPH)-2023-1-81] [REFERRED TO]
JOMGUM PADU VS. STATE OF A.P. [LAWS(GAU)-2020-2-156] [REFERRED TO]
KRISHNA DATT UPADHYAY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2003-12-8] [REFERRED TO]
PREMIER ENERGIES LTD. VS. ASSAM POWER DISTRIBUTION COMPANY LIMITED [LAWS(GAU)-2022-6-55] [REFERRED TO]
ASSAM POWER DISTRIBUTION COMPANY LTD VS. PREMIER ENERGIES LTD [LAWS(GAU)-2023-2-32] [REFERRED TO]
S SURESH VS. INDIAN OIL CORPORATION LTD [LAWS(APH)-2007-1-17] [REFERRED TO]
V.KANNAIAH VS. THE COMMANDANT SAR CPL, AMBERPET, HYDERABAD [LAWS(APH)-2016-4-11] [REFERRED TO]
A P STATE ROAD TRANSPORT CORPORATION VS. CENTRAL POWER DISTRIBUTION COMPANY [LAWS(APH)-2008-5-19] [REFERRED TO]
NEWTON ENGINEERING AND CHEMICALS LTD VS. BANK OF BARODA [LAWS(GJH)-2021-2-63] [REFERRED TO]
J. LAKRA VS. STATE OF M.P. [LAWS(CHH)-2012-1-85] [REFERRED TO]
SECRETARY BOARD OF SECONDARY EDUCATION VS. CONTROLLING AUTHORITY, PAYMENT OF GRATUITY [LAWS(CHH)-2021-2-112] [REFERRED TO]
ANIMESH SHRIVASTAVA VS. UNION OF INDIA [LAWS(CHH)-2019-12-40] [REFERRED TO]
NATIONAL FEDERATION OF FARMER PROCUREMENT PROCESSING VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-6-6] [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. BHATIA SERVICE STATION [LAWS(DLH)-2018-7-314] [REFERRED TO]
M/S ROOTS CORPORATION LIMITED VS. NORTH DELHI MUNICIPAL CORPORATION [LAWS(DLH)-2017-5-418] [REFERRED TO]
KAMLADLTYYA CONSTRUCTION PVT. LTD VS. RAIL LAND DEVELOPMENT AUTHORITY [LAWS(DLH)-2022-12-111] [REFERRED TO]
INDIA TRADING OIL CO VS. HINDUSTAN PETROLIUM CORPORATION LIMITED [LAWS(CAL)-2007-9-68] [REFERRED TO]
PARAMOUNT LEATHERS VS. REGIONAL PROVIDENT FUND COMMISSIONER [LAWS(CAL)-2009-10-17] [REFERRED TO]
PANSKURA AUTOMOBILES VS. UNION OF INDIA [LAWS(CAL)-2009-6-5] [REFERRED TO]
ALIED MOTORS LTD VS. BHARAT PETROLEUM CORPN LTD [LAWS(DLH)-2004-9-132] [REFERRED TO]
UTKARSH CEMENT SALES PVT. LTD VS. OMPRAKASH DEODHA PEOPLES COOPERATIVE BANK LTD [LAWS(BOM)-2017-1-172] [REFERRED TO]
SOMMANEK MUKESHBHAI CHAGANLAL VS. AUTHORIZED OFFICER [LAWS(GJH)-2015-10-242] [REFERRED]
UMANG SUGARS PRIVATE LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-12-97] [REFERRED TO W.P.NO.3243/2013 (AADITYA KUMAR CLEARING AGENCY AND TRANSPORT VS. UNION OF INDIA AND OTH]
MUKUNDBHAI MANGALDAS SHRIMALI VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-344] [REFERRED TO]
NIDUS ENTERPRISES PRIVATE LIMITED VS. STATE OF GUJARAT [LAWS(GJH)-2018-2-315] [REFERRED TO]
P.N.C. INFRATECH LTD. VS. STATE OF U.P. [LAWS(ALL)-2014-5-80] [REFERRED TO]
RITA BAGGA VS. UNION OF INDIA [LAWS(ALL)-2015-5-98] [REFERRED TO]
RAM BAHAL RAI AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2018-1-63] [REFERRED TO]
AKRABAD FILLING STATION & ANOTHER VS. BHARAT PETROLEUM CORPORATION LTD & 2 OTHERS [LAWS(ALL)-2018-4-362] [REFERRED TO]
EVEREST ENTERPRISES VS. STEEL AUTHORITY OF INDIA LTD [LAWS(DLH)-2006-8-16] [REFERRED TO]
NASIR BEG VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-1-6] [REFERRED TO]
DIESEL ENGINEERING CO. PVT. LTD. AND ANR. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2010-11-319] [REFERRED TO]
TVL SHREE SHANMUGA ELECTRICALS VS. ASSISTANT COMMISSIONER (ST) [LAWS(MAD)-2019-6-56] [REFERRED TO]
MSKG ENGINEERING CONSULTANCY SERVICES, REP BY ITS PARTNER T MAHENDRAN VS. STATE BANK OF INDIA [LAWS(MAD)-2018-4-739] [REFERRED TO]
ABDUL HAKEEM VS. THE AUTHORISED OFFICER HDFC BANK LTD. [LAWS(MAD)-2018-7-1389] [REFERRED TO]
LT COL SASIKUMAR (RETD) PROPRIETOR SASIKUMAR SECURITY AGENCY VS. INDIAN OIL CORPORATION LIMITED [LAWS(MAD)-2019-12-92] [REFERRED TO]
M/S.RMR SPINNING MILLS PVT. LTD. VS. AUTHORISED OFFICER [LAWS(MAD)-2018-3-63] [REFERRED TO]
T K SANTHOSH VS. AUTHORISED OFFICER, IDBI BANK LTD [LAWS(MAD)-2018-3-730] [REFERRED TO]
AMY AGRO PVT.LTD VS. STATE BANK OF PATIALA [LAWS(HPH)-2011-9-100] [REFERRED TO]
VIJAY KRISHNA NEEMA VS. CENTRAL BANK OF INDIA [LAWS(MPH)-2004-10-41] [REFERRED TO]
BHATIA INTERNATIONAL LTD VS. ADDITIONAL COMMISSIONER OF INCOME TAX [LAWS(MPH)-2012-5-156] [REFERRED TO]
BANSAL INFRATECH SYNERGIES INDIA LTD VS. STATE OF M P [LAWS(MPH)-2012-9-266] [REFERRED TO]
DHANWANTI VS. STATE OF M P [LAWS(MPH)-2013-1-111] [REFERRED TO]
SUMITRA BHARAT GAS AGENCY VS. UNION OF INDIA [LAWS(ALL)-2007-2-215] [REFERRED TO]
PRASANNA VS. UNION OF INDIA [LAWS(BOM)-2022-3-230] [REFERRED TO]
U P FOREST CORPORATION VS. INCOME TAX APPELLATE TRIBUNAL [LAWS(ALL)-2003-5-261] [REFERRED TO]
SHAHNAZ AYURVEDICS VS. COMMISSIONER OF CENTRAL EXCISE [LAWS(ALL)-2004-1-28] [REFERRED TO]
MAWANA SUGAR LIMITED A COMPANY DULY INCORPORATED UNDER THE PROVISIONS OF THE VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-12-45] [REFERRED TO]
KRISHNA KUMAR DIVAULIYA AND OTHERS VS. STATE OF U.P. AND ANOTHER [LAWS(ALL)-2006-1-306] [REFERRED TO]
AMBRISH TANDON AND ANOTHER VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2007-1-230] [REFERRED TO]
NAUMAN AHMAD KHAN VS. MANAGING COMMITTEE, RABEA GIRLS PUBLICNAUMAN AHMAD KHAN [LAWS(DLH)-2013-1-350] [REFERRED TO. (REFERRED) [PARA 3] 2.]
U.P. PETROLEUM TRADERS ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2014-8-120] [REFERRED TO]
KARTHIK ELECTRIC CONTROLS VS. COMMERCIAL TAX OFFICER [LAWS(MAD)-2007-6-414] [REFERRED TO]
ANDREW YULE AND COMPANY LIMITED VS. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL I CHENNAI [LAWS(MAD)-2005-3-187] [REFERRED TO]
MAHEE COTEX VS. CENTRAL BANK OF INDIA, AUTHORISED OFFICER [LAWS(GJH)-2022-7-105] [REFERRED TO]
AHMEDABAD GYMKHANA CLUB VS. UNION OF INDIA [LAWS(GJH)-2023-1-1704] [REFERRED TO]
BRILLIANT FOUNDATION VS. STATE OF MADHYA PRADESH AND OTHERS [LAWS(MPH)-2020-6-538] [REFERRED TO]
AKARSH VS. STATE OF M.P. [LAWS(MPH)-2022-4-170] [REFERRED TO]
ADITYA BIRLA FINANCE LIMITED VS. CARNET ELIAS FERNANDES VEMALAYAM AND OTHERS [LAWS(MPH)-2018-7-74] [REFERRED TO]
DHANA SASTE VS. THE STATE OF MADHYA PRADESH [LAWS(MPH)-2018-2-174] [REFERRED TO]
UMA BRICKS INDUSTRIES VS. STATE OF TRIPURA [LAWS(GAU)-2005-5-29] [REFERRED TO]
KARNA KISHORE DEB BARMA VS. ONGC LTD [LAWS(GAU)-2006-9-16] [REFERRED TO]
ASSAM COOPERATIVE APEX BANK LTD. VS. PUNJAB NATIONAL BANK [LAWS(GAU)-2018-3-47] [REFERRED TO]
RAM NATH AND SONS VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2010-12-161] [REFERRED TO]
TULIP TELECOM LIMITED AND ANOTHER VS. STATE OF M P AND OTHERS [LAWS(MPH)-2013-8-324] [REFERRED]
C.P.INDUSTRIES VS. STATE OF M.P. [LAWS(MPH)-2013-2-12] [REFERRED TO]
THE ZAMORIN RAJA OF CALICUT TALI DEVASWOM BUILDING VS. STATE OF KERALA [LAWS(KER)-2022-5-21] [REFERRED TO]
PRAVEEN SOMARAJAN VS. CANARA BANK [LAWS(KER)-2021-1-212] [REFERRED TO]
AMARNATH INDUSTRIES, KATHUA, JAMMU VS. UNION OF INDIA AND ANOTHER [LAWS(P&H)-2018-5-56] [REFERRED TO]
VIJAY PARKASH VS. STATE OF HARYANA [LAWS(P&H)-2017-12-355] [REFERRED TO]
ANANT RAM JANTA HOSPITAL BARWALA VS. STATE OF HARYANA [LAWS(P&H)-2020-9-107] [REFERRED TO]
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED VS. NOVATRON BROAD BAND PRIVATE LTD [LAWS(MAD)-2009-10-411] [REFERRED TO]
V S O BALAKRISHNAN VS. DISTRICT COLLECTOR THIRUVALLUR DISTRICT [LAWS(MAD)-2009-1-269] [REFERRED TO]
UNITECH LIMITED VS. TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION [LAWS(SC)-2021-2-51] [REFERRED TO]
KHETRI VS. PARAMOUNT LTD [LAWS(RAJ)-2006-3-59] [REFERRED TO]
R BAARATHI VS. CHAIRMAN AND MANAGING DIRECTORATE HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(MAD)-2011-11-236] [REFERRED TO]
C ANANDHAKUMAR VS. STATE BANK OF INDIA [LAWS(MAD)-2015-8-422] [REFERRED]
STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED VS. M/S. SINGAPORE REALITY PRIVATE LIMITED [LAWS(MAD)-2014-3-9] [REFERRED TO]
BAIDYANATH SINGH, S/O VS. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA. [LAWS(PAT)-2016-12-59] [REFERRED TO]
BONGANI RAJESHAM VS. STATE OF TELANGANA [LAWS(TLNG)-2022-9-24] [REFERRED TO]
MOUNT METAL ENGINEERS VS. DEPUTY COMMERCIAL TAX OFFICER [LAWS(MAD)-2007-11-245] [REFERRED TO]
M/S MAGADH SUGAR & ENERGY LTD. VS. STATE OF BIHAR [LAWS(SC)-2021-9-86] [REFERRED TO]
U P STATE SPINNING CO LTD VS. R S PANDEY [LAWS(SC)-2005-9-27] [REFERRED TO]
DURAI EZHILAN VS. ARUNA SUGARS HIGHER SECONDARY SCHOOL [LAWS(MAD)-2007-4-187] [REFERRED TO]
DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE NEW DELHI VS. P M RAMALINGAM [LAWS(SC)-2008-11-76] [REFERRED TO]
SYNDICATE BANK AND ANR. VS. SITA RAM PITTI [LAWS(RAJ)-2016-8-185] [REFERRED TO]
RAJESH KUMAR BARJATIYA VS. URBAN IMPROVEMENT TRUST [LAWS(RAJ)-2021-9-212] [REFERRED TO]
ISHA CHEMICAL AND MICRO NUTRIENTS AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(J&K)-2018-9-108] [REFERRED TO]
BINDU SINGH JAMWAL VS. UT OF J&K [LAWS(J&K)-2022-12-24] [REFERRED TO]
SHIVA ELECTRICALS SHIV KUTI VS. UTTARAKHAND PAY JAL SANSTHAN VIKAS EVAM NIRMAN NIGAM [LAWS(UTN)-2015-6-53] [REFERRED TO]
DALIP SINGH ADHIKARI VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2017-8-78] [REFERRED TO]
SHRI SONY TARIANG VS. KHASI HILLS [LAWS(MEGH)-2018-11-1] [REFERRED TO]
M/S NORTH EASTERN ELECTRIC POWER CORPORATION VS. PRINCIPAL COMMISSIONER OF INCOME TAX & ANR [LAWS(MEGH)-2019-3-4] [REFERRED TO]
SHRI KAM DEO DAS VS. THE UNION OF INDIA [LAWS(MANIP)-2015-12-11] [REFERRED TO]
AMAR BUILDERS VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-4-332] [REFERRED TO]
CENTRAL ACADEMY EDUCATIONAL PROGRESSIVE SOCIETY OF INDIA VS. NATIONAL FERTILIZERS LTD. [LAWS(P&H)-2005-8-65] [REFERRED TO]
P.GOVINDARAJU VS. MANONMANIAM SUNDARANAR UNIVERSITY [LAWS(MAD)-2020-1-560] [REFERRED TO]
KUMBAKONAM MUTUAL BENEFIT FUND LTD VS. INDIAN BANK REP BY ITS MANAGER WEST MAMBALAM BRANCH [LAWS(MAD)-2018-7-166] [REFERRED TO]
M/S. SKYTEL INFORMATICS PVT LTD. VS. THE AUTHORISED OFFICER UNION BANK OF INDIA AND OTHERS [LAWS(MAD)-2018-6-816] [REFERRED TO]
R VEERAMANI VS. AUTHORISED OFFICER ASSET RECOVERY BRANCH CENTRAL BANK OF INDIA [LAWS(MAD)-2018-7-609] [REFERRED TO]
SARATHY GINNING FACTORY VS. THE AUTHORISED OFFICER ANDHRA BANK SALEM BRANCH NARASUS ARCADE NO.53/24 [LAWS(MAD)-2018-2-360] [REFERRED TO]
GURU KRIPA VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(RAJ)-2011-3-12] [REFERRED TO]
MODERN SYNTEX INDIA LTD VS. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT INVESTMENT CORPORATION LTD [LAWS(RAJ)-2005-10-32] [REFERRED TO]
SURESH CHATURVEDI VS. INDIAN OIL CORPORATION LTD [LAWS(MPH)-2009-10-12] [REFERRED TO]
INDIAN OIL CORPORATION VS. BABA LAL JI FILING STATION [LAWS(P&H)-2011-7-24] [REFERRED TO]
M/S GAUTAM BUILDERS AND ANOTHER VS. CHANDIGARH HOUSING BOARD AND OTHERS [LAWS(P&H)-2011-8-133] [REFERRED TO]
VINAYAGA TRANSPORT VS. GENERAL MANAGER HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MAD)-2015-3-164] [REFERRED TO]
RAGAVI POULTRY FARM VS. THE PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS. [LAWS(MAD)-2016-3-87] [REFERRED TO]
SUDHEER JACAB VS. AUTHORISED OFFICER, INDIAN OVERSEAS BANK; INDIAN OVERSEAS BANK; T SURESH JACAB [LAWS(MAD)-2016-3-380] [REFERRED]
SHEELA SUGANTHI METILD VS. THE AUTHORISED OFFICER CITI BANK [LAWS(MAD)-2017-1-27] [REFERRED TO]
KUTHBUDDIN MUNEEB REP BY HIS POWER AGENT SHAHEEN MUNEEB VS. AUTHORISED OFFICER, KOTAK MAHINDRA BANK LTD [LAWS(MAD)-2017-1-363] [REFERRED TO]
FAZILA HUSAIN VS. UNION OF INDIA REP BY ITS SECRETARY [LAWS(MAD)-2012-7-280] [REFERRED TO]
TUTICORIN SPINNING MILL LIMITED VS. THOOTHUKUDI CORPORATION [LAWS(MAD)-2012-8-324] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-4] [REFERRED TO]
SARAN AGENCY VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(MAD)-2010-3-392] [REFERRED TO]
S RAMANY VS. HOTEL PONDICHERRY ASHOK [LAWS(MAD)-2010-4-274] [REFERRED TO]
ASSOCIATED CEMENT COMPANIES LTD VS. ASSISTANT COMMISSIONER [LAWS(MAD)-2009-4-492] [REFERRED TO]
AMAR BAL VS. CHIEF MANAGER-CUM-AUTHORIZED OFFICER [LAWS(ORI)-2015-3-39] [REFERRED TO]
MARUTI STEEL MOULDING PVT. LTD. AND ORS. VS. O.E.R.C. AND ORS. [LAWS(ORI)-2015-12-18] [REFERRED TO]
ASHOKA ENTERPRISES VS. UNION TERRITORY OF CHANDIGARH [LAWS(P&H)-2019-5-401] [REFERRED TO]
MD. ABUL QASIM VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-12-54] [REFERRED TO]
M PIRAI CHOODI VS. INCOME TAX OFFICER BUSINESS WARD [LAWS(MAD)-2008-2-94] [REFERRED TO]
RASANTESHWAR SINGH DHARIWAL VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2017-12-244] [REFERRED TO]
ANISATH P.V. VS. AUTHORISED OFFICER HDFC LTD. [LAWS(KER)-2020-11-632] [REFERRED TO]
YOUSUF P. VS. AUTHORIZED OFFICER [LAWS(KER)-2020-11-786] [REFERRED TO]
SATHEESH BABU VS. AUTHORISED OFFICER, CANARA BANK [LAWS(KER)-2020-12-510] [REFERRED TO]
MAYA APPLIANCES PVT. LTD. VS. THE STATE OF KARNATAKA AND ORS. [LAWS(KAR)-2015-4-91] [REFERRED TO]
RAJESWARI DEBBARMA VS. UNION OF INDIA [LAWS(GAU)-2008-9-78] [REFERRED TO]
J DEEP CHEMICALS AND FERTILIZERS VS. STATE OF TRIPURA [LAWS(GAU)-2006-11-10] [REFERRED TO]
SEJAL DAVIDBHAI CHRISTIAN VS. MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA [LAWS(GJH)-2022-6-1740] [REFERRED TO]
SEJAL DAVIDBHAI CHRISTIAN VS. MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA [LAWS(GJH)-2022-6-1740] [REFERRED TO]
RAI MOHAN CHAKMA AND ORS. VS. STATE OF ARUNACHAL PRADESH AND ORS. [LAWS(GAU)-2015-11-99] [REFERRED TO]
STATE OF NAGALAND VS. MERANG JAMIR [LAWS(GAU)-2019-5-161] [REFERRED TO]
THAPAK PETROL PUMP VS. INDUSTAN PETROLEUM CORPORATION LTD. [LAWS(MPH)-2014-9-129] [REFERRED TO]
GIRISHCHAND BANSAL VS. DEBT RECOVERY TRIBUNAL AND OTHERS [LAWS(MPH)-2016-4-179] [REFERRED]
LIBRABUS SERVICE P LTD VS. D T C [LAWS(DLH)-2006-4-113] [REFERRED TO]
LIBRA BUSSERVICE P LTD VS. D T C [LAWS(DLH)-2006-5-18] [REFERRED TO]
DAYASHANKAR CHANDRASHEKHAR TIWARI VS. MUNICIPAL CORPORATION OF THE CITY OF NAGPUR [LAWS(BOM)-2003-5-14] [REFERRED TO]
KISHOR KIRTILAL MEHATA VS. ASST CHARITY COMMISSIONER [LAWS(BOM)-2005-10-18] [REFERRED TO]
M/S. D.M. MODERN RICE MILL VS. THE AUTHORISED OFFICER TAMILNAD MERCANTILE BANK LTD [LAWS(MAD)-2018-1-501] [REFERRED TO]
SIVARANJANI VS. DISTRICT COLLECTOR & DISTRICT MAGISTRATE, NAGAPATTINAM DISTRICT [LAWS(MAD)-2017-7-223] [REFERRED TO]
B GANGADHARAN VS. STATE BANK OF INDIA, SIRUTHOZIL (CHENNAI) BRANCH [LAWS(MAD)-2017-7-322] [REFERRED TO]
ALLIED MOTORS LTD VS. BHARAT PETROLEUM CORPN LTD [LAWS(DLH)-2009-5-62] [REFERRED TO]
R D SHARMA AND SONS VS. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD [LAWS(DLH)-2009-8-223] [REFERRED TO]
PROCESS EQUIPMENTS INDIA VS. H.P. MICRO & SMALL ENTERPRISES FACILITATION COUNCIL [LAWS(HPH)-2014-5-4] [REFERRED TO]
UTTAR PRADESH BADMINTON ASSOCIATION VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2005-9-141] [REFERRED TO]
VIRENDRA SINGH VS. DEBT RECOVERY TRIBUNAL [LAWS(ALL)-2005-5-15] [REFERRED TO]
SPICE AND GRAINS OVERSEAS PVT. LTD. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-154] [REFERRED TO]
C K ABDURAHIMAN ALIAS C K ANTHRU VS. KOZHIKODE CORPORATION [LAWS(KER)-2011-2-339] [REFERRED TO]
ARUN KUMAR MAHESHWARI VS. INCOME TAX OFFICER [LAWS(ALL)-2004-12-237] [REFERRED TO]
ROSE VALLEY HOTELS AND ENTERTAINMENTS LIMITED AND ORS. VS. THE SECRETARY AND ORS. [LAWS(DLH)-2015-7-10] [REFERRED TO]
AMBIKA SONI AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2015-7-215] [REFERRED TO]
APANA LOGISTICS PVT LTD VS. CONTAINER CORPORATION OF INDIA LTD AND ANR [LAWS(DLH)-2019-5-231] [REFERRED TO]
MADHULATA KANKANI VS. KOLKATA MUNICIPAL CORPORATION [LAWS(CAL)-2008-1-64] [REFERRED TO]
ROCHE PRODUCTS (INDIA) PVT LTD. AND OTHERS VS. DRUGS CONTROLLER GENERAL OF INDIA AND OTHERS [LAWS(DLH)-2016-4-566] [REFERRED TO]
PANCHU RAM DESHMUKH VS. STATE OF CHHATTISGARH [LAWS(CHH)-2004-2-8] [REFERRED TO]
CHANDRAWANSHI K P VS. NATIONAL THERMAL POWER CORPORATION LTD [LAWS(CHH)-2004-3-3] [REFERRED TO]
SAHA ALOM LASKAR VS. STATE OF ASSAM [LAWS(GAU)-2023-3-35] [REFERRED TO]
P.K. CONSTRUCTION CO. AND ANOTHER VS. THE SHIMLA MUNICIPAL CORPORATION AND OTHERS [LAWS(HPH)-2017-4-29] [REFERRED TO]
M/S. HINDUSTAN PRODUCE COMPANY VS. STEEL AUTHORITY OF INDIA LTD., A PUBLIC SECTOR UNDERTAKING [LAWS(JHAR)-2018-2-189] [REFERRED TO]
IHI CORPORATION VS. STATE OF GUJARAT [LAWS(GJH)-2020-8-222] [REFERRED TO]
KINSFOLK INFRA ENGINEERING VS. STATE OF GUJARAT [LAWS(GJH)-2021-12-374] [REFERRED TO]
DASA MANAGEMENT VS. PROJECT DIRECTOR NATIONAL HIGHWAYS AUTHORITY OF INDIA [LAWS(ALL)-2011-5-112] [REFERRED TO]
SHIVAM COAL CARRIERS PRIVATE VS. SOUTH EASTERN COALFIELDS LIMITED [LAWS(CHH)-2019-7-80] [REFERRED TO]
ANKIT STEELS VS. CESTAT NEW DELHI [LAWS(CHH)-2010-9-47] [REFERRED TO]
BARODA UP BANK ERSTWHITE PURVANCHAL BANK VS. CHIEF LABOUR COMMISSIONER [LAWS(ALL)-2021-3-151] [REFERRED TO]
VINOD HINIGORANI VS. THE SECURITIES & EXCHANGE BOARD OF INDIA AND ORS. [LAWS(BOM)-2015-3-52] [REFERRED TO]
ANIL CHINTAMAN KHARE VS. PRESIDENT VIDARBHA CRICKET ASSOCIATIONS [LAWS(BOM)-2012-10-235] [REFERRED TO]
PRASHANT CHANDRA VS. COMMISSIONER OF INCOME TAX-1 AND ORS. [LAWS(ALL)-2015-3-226] [REFERRED TO]
MIHIR KUMAR DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2022-7-116] [REFERRED TO]
SETH SOORAJMAL JALAN BALIKA VIDYALAYA VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-3-34] [REFERRED TO]
MISHRA & MISHRA AGENCIES & ANR. VS. UNION OF INDIA & ANR. [LAWS(CAL)-2016-9-62] [REFERRED TO]
FUSION FOODS AND HOTELS PVT LTD VS. UNION OF INDIA [LAWS(APH)-2019-9-64] [REFERRED TO]
PANKAJ RAI VS. UNION OF INDIA AND ORS [LAWS(APH)-2018-2-22] [REFERRED TO]
M.RAMU VS. THE COMMANDANT,SAR CPL, AMBERPET, HYDERABAD [LAWS(APH)-2016-4-12] [REFERRED TO]
LARSEN AND TOUBRO LTD. VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2015-9-16] [REFERRED TO]
MOHAMMED JAFFAR VS. A.P. STATE WAKF BOARD [LAWS(APH)-2013-10-4] [REFERRED TO]
A VENKATESHWARA RAO VS. BHARAT ELECTRONICS LTD [LAWS(APH)-2005-3-43] [REFERRED TO]
SOUTH CENTRAL RAILWAY VS. MUTHA NAVIN KRISHNA [LAWS(APH)-2007-1-74] [REFERRED TO]
SAKIRALI JALILAHMED KURESHI VS. ALLAHABAD BANK [LAWS(GJH)-2018-9-242] [REFERRED TO]
GUJARAT MAZDOOR SABHA VS. STATE OF GUJARAT [LAWS(GJH)-2016-2-14] [REFERRED TO]
DEVAL ENERGY RESOURCES PRIVATE LIMITED VS. OIL AND NATURAL GAS CORPORATION LTD. [LAWS(GJH)-2016-3-108] [REFERRED TO]
SAI ELECTRICAL POWER SUPPLY P LTD VS. DELHI ELECTRICITY REGULATORY COMMISSION [LAWS(DLH)-2004-9-21] [REFERRED TO]
V RAMACHANDRAN VS. SPECIAL DIRECTOR [LAWS(MAD)-2011-3-18] [REFERRED TO]
SRI DEVI GAS DISTRIBUTORS VS. INDIAN OIL CORPORATION LTD [LAWS(MAD)-2011-11-93] [REFERRED TO]
H P JINNAPPA VS. AUTHORISED OFFICER AND CHIEF MANAGER INDIAN BANK ANNA NAGAR [LAWS(MAD)-2010-9-23] [REFERRED TO]
SK TALIM ALI VS. HINDUSTAN PETROLEUM CORPORATION LTD. [LAWS(ORI)-2020-4-3] [REFERRED TO]
RELIANCE COMMUNICATIONS LIMITED VS. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, BAILEY ROAD, PATNA [LAWS(PAT)-2017-4-119] [REFERRED TO]
POONAM DEVI W/O. LATE ANIL SHARMA VS. BHARAT PETROLEUM CORPORATION LTD [LAWS(PAT)-2020-10-1] [REFERRED TO]
RITLAL RAI VS. U.O.I. [LAWS(PAT)-2020-8-12] [REFERRED TO]
D NAGARAJAN VS. CHIEF REGIONAL MANAGER [LAWS(MAD)-2008-2-318] [REFERRED TO 3.]
GLORY JEEVA RITA VS. EXECUTIVE DIRECTOR BHARAT PETROLEUM CORPORATION MUMBAI [LAWS(MAD)-2008-2-379] [REFERRED TO]
SANJAY B PATIL VS. STATE OF KARNATAKA [LAWS(KAR)-2009-12-72] [REFERRED TO]
WE BUILD VS. STATE BANK OF INDIA [LAWS(KER)-2021-3-249] [REFERRED TO]
MS. HUAWEI TELECOMMUNICATIONS INDIA CO. PVT. LTD. VS. THE STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2017-7-266] [REFERRED TO]
UNION OF INDIA VS. JOSE [LAWS(KER)-2022-3-83] [REFERRED TO]
RAJENDRA PRASAD YADAV AND ANOTHER VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2005-9-100] [REFERRED TO]
LITMUS MARINE INNOVATION PRIVATE LIMITED & ANOTHER VS. UTTARAKHAND TOURISM DEVELOPMENT BOARD [LAWS(UTN)-2018-5-78] [REFERRED TO]
NIKESH CHANDRA AGARWAL VS. CANTONMENT BOARD ROORKEE [LAWS(UTN)-2015-5-90] [REFERRED TO]
KRISHNA MOTORS VS. UNION GOVT OF INDIA AND ANOTHER [LAWS(UTN)-2018-7-28] [REFERRED TO]
SARASWATI KNITWEARS PVT LTD VS. UNION OF INDIA AND OTHERS [LAWS(P&H)-2018-5-44] [REFERRED TO]
M/S.KAUR SAIN SPINNERS LIMITED VS. DEBTS RECOVERY TRIBUNAL [LAWS(P&H)-2021-4-17] [REFERRED TO]
SIPANI ENERGY LTD VS. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE [LAWS(KAR)-2020-2-64] [REFERRED TO]
RENEW POWER PRIVATE LTD. BIKAJI CAME PLACE DELHI VS. STATE OF KARNATAKA [LAWS(KAR)-2021-12-77] [REFERRED TO]
SHRACHI BURDWAN DEVELOPERS PRIVATE LIMITED VS. STATE OF WEST BENGAL [LAWS(SC)-2021-10-15] [REFERRED TO]
RADHA KRISHAN INDUSTRIES VS. STATE OF HIMACHAL PRADESH [LAWS(SC)-2021-4-54] [REFERRED TO]
UTTAR PRADESH POWER TRANSMISSION CORPORATION LIMITED VS. CG POWER AND INDUSTRIAL SOLUTIONS LIMITED [LAWS(SC)-2021-5-12] [REFERRED TO]
S.K. KANNIAH NAIDU & CO., REP. BY ITS PARTNER, PADINALLUR VS. THE GENERAL MANAGER, BHARATH PETROLEUM CORPORATION LTD. & ANOTHER [LAWS(MAD)-2014-1-302] [REFERRED TO]
TVL KSM EARTH MOVERS, REP BY ITS PARTNER P KANDAVEL VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, ERODE-II DIVISION [LAWS(MAD)-2017-12-326] [REFERRED TO]
RAJASSHREE SUGARS AND CHEMICALS LIMITED VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-6-747] [REFERRED]
TERRITORY MANAGER-RETAIL VS. DESIGNATED AUTHORITY [LAWS(MAD)-2012-8-105] [REFERRED TO]
R. VELUSAMY VS. THE CHIEF MANAGER & THE AUTHORISED OFFICER ASSET RECOVERY DEPARTMENT BANK OF INDIA [LAWS(MAD)-2016-2-87] [REFERRED TO]
A INDIRANI VS. BRANCH MANAGER STATE BANK OF INDIA [LAWS(MAD)-2017-1-369] [REFERRED TO]
AIR INDIA LTD VS. ADITYA BERI [LAWS(DLH)-2012-5-635] [REFERRED TO]
NARESH KUMAR SONKAR VS. STATE OF U.P. [LAWS(ALL)-2008-7-329] [REFERRED TO]
GOVT OF NCT OF DELHI VS. NEW VARIETY TENT HOUSE [LAWS(DLH)-2012-3-196] [REFERRED TO]
R K ASSOCIATES & HOTELIERS PVT LTD VS. INDIAN RAILWAYS CATERING & TOURISM CORPORATION (IRCTC) [LAWS(DLH)-2015-5-115] [REFERRED TO]
PIRAMAL CAPITAL & HOUSING FINANCE LIMITED VS. PIRAMAL CAPITAL & HOUSING FINANCE LIMITED [LAWS(KAR)-2022-7-537] [REFERRED TO]
H. AVINASH VS. STATE OF KARNATAKA [LAWS(KAR)-2023-6-414] [REFERRED TO]
M/S. BUHARIYA TRADERS VS. THE CHIEF METROPOLITAN MAGISTRATE [LAWS(MAD)-2017-9-173] [REFERRED TO]
TAMIL NADU WAKF BOARD VS. KADAYANALLUR RAHMANIA TRUST [LAWS(MAD)-2018-7-461] [REFERRED TO]
N S SURESH VS. AUTHORISED OFFICER VIJAYA BANK [LAWS(MAD)-2018-2-143] [REFERRED TO]
MR. VEERARAGHAVAN VS. THE AUTHORISED OFFICER INDIAN OVERSEAS BANK ASHOK NAGAR [LAWS(MAD)-2018-2-357] [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. LT COL SASIKUMAR (RETD ) [LAWS(MAD)-2020-10-122] [REFERRED TO]
ROMANTIC GARMENTS VS. P. VELLAICHAMY PARTNER SONY TEX PRINT, TIRUPUR [LAWS(MAD)-2020-10-267] [REFERRED TO]
SRIPATHMANATHAN SRIHARAN EX-MANAGING VS. SARANG S KALE [LAWS(MAD)-2019-2-273] [REFERRED TO]
JAI MATA AGRO INDUSTRIES REP BY ITS PARTNER ASHOK KUMAR BHARADWAJ VS. GOVERNOR RESERVE BANK OF INDIA [LAWS(MAD)-2018-6-588] [REFERRED TO]
MUTHURAMAN AND ANOTHER VS. THE AUTHORISED OFFICER, RELIANCE HOME FINANCE LIMITED AND ANOTHER [LAWS(MAD)-2018-6-1018] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LOHIT DISTRICT LEGAL SERVICE AUTHORITY [LAWS(GAU)-2008-5-43] [REFERRED TO]
BIG STAR G. SERVICES PVT. LTD VS. BODOLAND TERRITORIAL COUNCIL, KOKRAJHAR [LAWS(GAU)-2012-6-113] [REFERRED TO]
ATV PROJECTS INDIA LIMITED VS. STATE OF MAHARASHTRA [LAWS(BOM)-2007-6-104] [REFERRED TO]
DEWAN CONSULTANTS AND PVT. LTD. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(DLH)-2009-11-331] [REFERRED TO]
MALHOTRA CLINICS PVT. LTD VS. DEPUTY GENERAL MANAGER (HQRS.), PUNJAB & SIND BANK [LAWS(HPH)-2022-8-14] [REFERRED TO]
UNION OF INDIA VS. BALRAMPUR CHINI MILLS LTD [LAWS(ALL)-2003-5-128] [REFERRED TO]
SHASHIKANT S/O PADEPPA HANCHINMANI VS. STATE OF KARNATAKA REPRESENTED [LAWS(KAR)-2018-11-41] [REFERRED TO]
ANIRUDHA RASTOGI VS. STATE OF U P [LAWS(ALL)-2007-2-230] [REFERRED TO]
KANTI DEVI VS. ADDITIONAL COMMISSIONER JUDICIAL/SECOND VARANASI [LAWS(ALL)-2009-4-251] [REFERRED TO]
UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD VS. STATE OF GUJARAT [LAWS(GJH)-2022-9-110] [REFERRED TO]
GHAMBHIRSINH KESHUBHA JADEJA PROPRIETOR JADEJA ENTERPRISE VS. INDIA HOME LOAN LTD [LAWS(GJH)-2023-1-72] [REFERRED TO]
S B VALVES VS. CANARA BANK TRAFFIC ISLAND BRANCH [LAWS(KAR)-2014-1-375] [REFERRED TO]
ABB INDIA LTD. VS. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES [LAWS(KAR)-2015-3-46] [REFERRED TO]
SHARATH RUKMANGADAKAR VS. CAUVERY PAPERS LIMITED [LAWS(KAR)-2016-4-289] [REFERRED TO]
T. PRASHANTH SHETTY VS. CHAIRMAN AND MANAGING DIRECTOR, VIJAYA BANK [LAWS(KAR)-2016-6-77] [REFERRED TO]
K. JAYAMMA AND OTHERS VS. SRI GANAPATHI URBAN CO-OPERATIVE BANK LIMITED [LAWS(KAR)-2016-6-185] [REFERRED TO]
B. PREMANANDA PAI VS. CHAIRMAN & MANAGING DIRECTOR, VIJAYA BANK, BANGALORE AND ANOTHER [LAWS(KAR)-2016-8-65] [REFERRED TO]
ARUN KUMAR AGARWAL VS. STATE OF U.P. [LAWS(ALL)-2023-2-83] [REFERRED TO]
KEDAR NATH MODI CHARITABLE TRUST VS. STATE OF U.P. [LAWS(ALL)-2022-3-156] [REFERRED TO]
S PANDU RANGA REDDY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2011-4-70] [REFERRED TO]
ADVANCED RADIO MASTS LTD VS. UNION OF INDIA [LAWS(APH)-2004-8-144] [REFERRED TO]
M/S GVPR ENGINEERS LIMITED VS. THE STATE OF TELANGANA AND OTHERS [LAWS(APH)-2016-4-16] [REFERRED TO]
DECCAN CHRONICLES HOLDINGS LTD. VS. DRT, HYDERABAD [LAWS(APH)-2014-4-179] [REFERRED TO]
ANNAPOORNA FINANCIERS VS. STATE OFANDHRA PRADESH [LAWS(APH)-2021-10-66] [REFERRED TO]
HRT BUILDERS VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2020-4-3] [REFERRED TO]
HARIKESH RAI VS. STATE OF U.P. [LAWS(ALL)-2016-5-207] [REFERRED]
MANJU MITTAL AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-2-435] [REFERRED TO]
MAHANDRA KUMAR VS. UNION OF INDIA [LAWS(ALL)-2020-8-63] [REFERRED TO]
MATA KAILA DEVI GANGSAR STONE PVT. LTD. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2020-8-70] [REFERRED TO]
KITCO LTD. VS. STATE OF U.P. [LAWS(ALL)-2019-8-288] [REFERRED TO]
PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) ALL INDIA RADIO AND TELEVISION, KOLKATA VS. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY [LAWS(CAL)-2012-3-45] [REFERRED TO]
KAMARHATTY POWER LTD VS. STATE OF W B [LAWS(CAL)-2012-8-53] [REFERRED TO]
ANGEL DISTRIBUTION CO. PVT. LTD. VS. KOTAK MAHINDRA BANK LTD. [LAWS(CAL)-2016-5-26] [REFERRED TO]
WEST BENGAL MOTOR VEHICLES WEIGHBRIDGE CORPORATION LTD. & ANR. VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2016-8-83] [REFERRED TO]
C-5 FACILITY AND SECURITY SERVICES VS. BHARAT SANCHAR NIGAM LTD. [LAWS(BOM)-2015-7-393] [REFERRED TO]
MAHENDRAKUMAR RAVJIBHAI RATHOD VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-136] [REFERRED TO]
ABG KANDLA CONTAINER TERMINAL LTD VS. UNION OF INDIA [LAWS(GJH)-2012-10-188] [REFERRED TO]
SHREE KRISHNA AUTOMOBILES VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(GJH)-2011-4-280] [REFERRED TO]
PREMAL SANJAYBHAI PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2012-8-120] [REFERRED TO]
PATEL VIPULKUMAR RAMJIBHAI VS. UNION OF INDIA THROUGH SECRETARY [LAWS(GJH)-2012-5-61] [REFERRED TO]
RAM RAJ SERVICE STATION VS. INDIAN OIL CORPORATION LIMITED [LAWS(DLH)-2003-8-99] [REFERRED]
TATA TELESERVICES VS. UNION OF INDIA AND ORS. [LAWS(GJH)-2016-2-87] [REFERRED TO]
LUV PETROLEUM VS. HINDUSTAN PETROLEUM CORPORATION LIMITED [LAWS(GJH)-2015-8-180] [REFERRED]
RAJENDRA PRASAD SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2021-11-17] [REFERRED TO]
UTPAL DAS VS. STATE OF ASSAM [LAWS(GAU)-2022-9-71] [REFERRED TO]
DHALURAM KOSARIA VS. STATE OF C.G. [LAWS(CHH)-2006-7-28] [REFERRED TO]
VINA ARVINDLAL SISWAWALA AND 2 ORS VS. STATE OF MAHARASHTRA AND 2 ORS [LAWS(BOM)-2018-11-108] [REFERRED TO]
P.D.R SOLUTIONS FZC VS. DISPUTE RESOLUTION PANEL- 2 [LAWS(DLH)-2019-9-382] [REFERRED TO]
ALIGANJ KISAN SEVA KENDRA VS. INDIAN OIL CORPORATION LTD [LAWS(ALL)-2023-9-2] [REFERRED TO]
SHANTILAL PARAKH VS. STATE OF C G [LAWS(CHH)-2013-9-29] [REFERRED TO]
SCANIA STEELS & POWER LTD. VS. STATE BANK OF INDIA [LAWS(CHH)-2017-2-153] [REFERRED TO]
SAI BABA FUELS VS. HINDUSTAN PETROLEUM CORPORATION LTD [LAWS(CHH)-2014-4-16] [REFERRED TO]
FOOD CORPORATION OF INDIA VS. ASSISTANT LABOUR COMMISSIONER II CENTRAL AND CONTROLLING AUTHORITY [LAWS(CAL)-2007-3-47] [REFERRED TO]
SATYAM FILLING STATION VS. THE APPELLATE AUTHORITY AND ANR. [LAWS(ALL)-2010-2-311] [REFERRED TO]
CHHATRA SHAKTI CONSTRUCTION CO VS. STATE OF U P [LAWS(ALL)-2011-5-178] [REFERRED TO]
SHEKHAR SHAH VS. GOVERNMENT OF MAHARASHTRA [LAWS(DLH)-2016-4-51] [REFERRED TO]
AJAY KUMAR GULATI VS. STATE BANK OF BIKANER & JAIPUR & ORS. [LAWS(DLH)-2016-9-77] [REFERRED TO]
MISH JAIN AND ORS. VS. ICICI BANK LTD. [LAWS(DLH)-2016-2-58] [REFERRED TO]
MUKESH MODI VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(RAJ)-2014-4-104] [REFERRED TO]
GOVERDHAN SINGH BHATI VS. JAIPUR NAGAUR AANCHALIK GRAMIN BANK AND ORS. [LAWS(RAJ)-2015-5-9] [REFERRED TO]
DHARAM DEW CHOUDHARY VS. STATE OF BIHAR [LAWS(PAT)-2022-3-82] [REFERRED TO]