Referred Judgements :-

SKANDIA INSURANCE COMPANY LIMITED VS. KOKILABEN CHANDRAVADAN [REFERRED]
NARENDRA KUMAR VS. YARENISSA [REFERRED ] (PARA 16)]
SHANKARAYYA VS. UNITED INDIA INSURANCE COMPANY LIMITED [REFERRED ] (PARA 15)]
CHINNAMA GEORGE VS. N K RAJU [REFERRED ] (PARA 17)]
RITA DEVI VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED ] (PARAS 3,18)]
UNITED INDIA INSURANCE COMPANY LIMITED VS. BHUSHAN SACHDEVA [OVERRULED ] (PARAS 3,19)]

Cited Judgements :-

MANOJ KRISHNA SHUKLA VS. MAHABIR SWAROOP SAXENA & ORS. [LAWS(ALL)-2006-9-302] [REFERRED TO]
NATIONAL INSURANCE CO VS. COL I N KHANNA [LAWS(ALL)-2007-11-38] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. BIKAU PRASAD [LAWS(ALL)-2003-8-179] [REFERRED TO]
JENALI VS. NATIONAL INSURANCE CO LTD [LAWS(CAL)-2006-8-33] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. REKHA RANI [LAWS(ALL)-2009-6-80] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. VS. PANDURANG G. HALARNKAR [LAWS(BOM)-2022-3-367] [REFERRED TO]
RELIANCE GENERAL INSURANCE CO. LTD. VS. MARIA TEREZA COTA COELHO DO AMARAL [LAWS(BOM)-2022-3-374] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. THROUGH BRANCH MANAGER VS. MASTER AMAN [LAWS(ALL)-2011-11-274] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. DEORAM S/O SHIVRAM JADHAV [LAWS(BOM)-2017-12-5] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE CO.LTD. VS. KEVIN FERNANDES [LAWS(BOM)-2016-9-204] [REFERRED TO]
UNITED INDIA INSURANCE CO.LTD.,GOA VS. GULAM MOHAMMAD AND OTHERS [LAWS(BOM)-2016-9-179] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. BRANCH MANAGER [LAWS(APH)-2006-12-1] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. M SUJATHA [LAWS(APH)-2007-1-22] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. Y PADMAJA VANI [LAWS(APH)-2014-4-56] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAJKAUR RANJITSINGH BHATTI [LAWS(BOM)-2008-4-158] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY VS. BHAKTA RAM MANJHI [LAWS(CHH)-2009-11-33] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. NATHANIYAL [LAWS(CHH)-2008-2-53] [REFERRED TO]
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. VS. SMT. DEEPA DESHMUKH & OTHERS [LAWS(CHH)-2017-4-12] [REFERRED TO]
UNITED INDIA ANURANCE COMPANY LTD VS. K P GOPINATH [LAWS(GAU)-2004-12-8] [REFERRED TO]
NASIMBANU WD O SIRAJUDDIN AMRUDDIN KAZI VS. RAMJIBHAI BACHUBHAI AHIR [LAWS(GJH)-2005-2-75] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RAVJIBHAI KARSANBHAI RATHOD [LAWS(GJH)-2003-12-49] [REFERRED TO]
NAGARAJU AND ORS. VS. THE MANAGING DIRECTOR K.S.R.T.C. [LAWS(KAR)-2015-2-355] [REFERRED TO]
THE MANAGER, NATIONAL INSURANCE CO. LTD. VS. RASHEED KHAN AND OTHERS [LAWS(KAR)-2016-3-304] [REFERRED TO]
MALLIKARJUN VS. NINGANNA AND ANOTHER [LAWS(KAR)-2016-3-460] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. AB RASHID RATHER [LAWS(J&K)-2006-4-28] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. BIMLA TYAGI [LAWS(DLH)-2003-9-96] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. JAYSUKHLAL JASHWANTLAL MEHTA [LAWS(GJH)-2008-7-214] [REFERRED TO]
ICICI BANK LTD VS. CHOUDHARY RAJNI & ANR [LAWS(DLH)-2016-5-816] [REFERRED]
THAI AIRWAYS INTERNATIONAL PUBLIC COMPANY VS. GURVINDER SINGH [LAWS(DLH)-2018-2-68] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. KHASTI DEVI [LAWS(DLH)-2009-10-270] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SHIELA AVINASHI [LAWS(DLH)-2009-7-247] [REFERRED TO]
DURGA DEVI VS. VIJAY KUMAR PODDAR [LAWS(PAT)-2010-4-5] [REFERRED TO]
KRISHNA KR.SINGH VS. DIRECTOR CONSOLIDATION [LAWS(PAT)-2007-3-148] [RELIED ON]
NATIONAL INSURANCE CO LTD VS. USHA [LAWS(RAJ)-2004-2-45] [REFERRED TO]
ONKARI VS. AKBAR HUSSAIN [LAWS(RAJ)-2011-2-85] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MADHO SINGH [LAWS(RAJ)-2003-9-4] [REFERRED TO]
MD WASIUR RAHMAN VS. STATE OF BIHAR THROUGH COLLECTOR, SITAMARHI [LAWS(PAT)-2018-4-114] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. DHANPAL SINGH PANWAR [LAWS(UTN)-2006-8-7] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RAJU MAJUMDAR [LAWS(UTN)-2004-8-7] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SARITA [LAWS(UTN)-2004-8-75] [REFERRED TO]
RELIANCE GENERAL INSURANCE COMPANY VS. VIKRAMA DEVI PANWAR [LAWS(UTN)-2011-3-105] [REFERRED TO]
RAM GENERAL INSURANCE COMPANY LTD VS. TEJENDRA PAL SINGH [LAWS(UTN)-2011-6-38] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. GOURANGA CHARAN BEHERA [LAWS(ORI)-2009-11-58] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ANJAN PENTHO BEHERA [LAWS(ORI)-2008-8-1] [REFERRED TO]
KULAMANI BEHERA VS. JAYANTA SAMAL [LAWS(ORI)-2004-2-19] [REFERRED TO]
POLICY SERVING OFFICE, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SARBATIYA DEVI AND ORS. [LAWS(JHAR)-2019-9-222] [REFERRED TO]
CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD VS. MUNESH DEVI [LAWS(P&H)-2015-5-633] [REFERRED TO]
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD VS. MADHUSUDHAN [LAWS(KAR)-2018-8-325] [REFERRED TO]
GIRIJA PRASAD AGRAWAL VS. PARWATI DEVI [LAWS(JHAR)-2003-4-17] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. VENKTARAMANA [LAWS(KAR)-2006-1-40] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. SMT. SANTOSH W/O LATE SH. LEKH RAM & ORS. [LAWS(HPH)-2016-11-20] [REFERRED TO]
National Insurance Co. Ltd. VS. Bishambhari Devi [LAWS(HPH)-2010-8-17] [REFERRED TO]
REKHA JAIN VS. NATIONAL INSURANCE CO. LTD. [LAWS(SC)-2013-8-144] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. K M POONAM [LAWS(SC)-2011-2-36] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. JHUMA SAHA [LAWS(SC)-2007-1-97] [REFERRED TO]
R. MANNAKATTI VS. M. SUBRAMANIAN [LAWS(SC)-2005-4-152] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER VS. SMT. BASANTI DEVI AND OTHERS [LAWS(UTN)-2007-8-48] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. RAJASTHAN HIGH COURT BENCH JAIPUR THROUGH REGISTRAR GENERAL [LAWS(RAJ)-2008-12-91] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. KULBIR SINGH [LAWS(P&H)-2003-8-42] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. BINU SIDHU [LAWS(P&H)-2006-11-98] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS SENIOR DIVISIONAL MANAGER, DIVISIONAL OFFICE, NAINITAL ROAD, HALDWANI DISTRICT NAINITAL VS. SUNIL BHOJ AND ANR. [LAWS(UTN)-2007-7-51] [REFERRED TO]
United India Insurance Company Ltd. VS. Gurjeet Kaur Deol and others [LAWS(UTN)-2003-9-15] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RAGHUVIR SINGH [LAWS(UTN)-2004-8-9] [REFERRED TO]
THE NEW INDIA ASSURANCE COMPANY LTD. VS. CHAMAN LAL AND ANR. [LAWS(UTN)-2005-3-58] [REFERRED TO]
THE NATIONAL INSURANCE CO. LTD. VS. BRAJENDRA NAMA DAS [LAWS(TRIP)-2014-2-36] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SWARAN SINGH [LAWS(SC)-2004-1-32] [REFFERED TO]
UNITED INDIA INSURANCE CO LTD VS. CHANDI RAI [LAWS(SIK)-2005-5-2] [REFERRED TO]
Oriental Insurance Co.Ltd. VS. Pawan Kumar and others [LAWS(UTN)-2011-3-141] [REFERRED TO]
THE ORIENTAL INSURANCE COMPANY LTD. VS. SMT. ANJU W/O LATE SANJEEV KUMAR AND ORS. [LAWS(UTN)-2011-5-101] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. GANGA DEVI [LAWS(JHAR)-2006-7-6] [REFERRED TO]
NAZIR AHMAD DALAL AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(J&K)-2016-4-57] [REFERRED TO]
ORIENTAL INSURANCE CO LTD , THROUGH ITS DIVISIONAL MANAGER, THROUGH ITS DIVISIONAL OFFICE VS. ANNEMMA W/O LATE IRANNA JAVALGI [LAWS(KAR)-2017-11-243] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. P M ZEENATH [LAWS(KAR)-2003-2-14] [REFERRED TO]
YASHODA K BHAT VS. C GEETHA KAMATH [LAWS(KAR)-2006-8-7] [REFERRED TO]
REV. C. CHRISPUS, S/O. CHELLAYYAN, AGED 60 YEARS, PRESIDENT OF TRIVANDRUM SYNOD, POOMALLIYOORKONAM, CONCODIA COMPOUND, PEROORKADA P.O., THIRUVANANTHAPURAM VS. REV. M. ROBINSON, KRIPALAYAM, PULIMOODU, KULAPPADA P.O., ARYANADU, THIRUVANANTHAPURAM [LAWS(KER)-2016-8-200] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. NARAYANAN NAIR [LAWS(KER)-2006-2-19] [REFERRED TO]
TAMILNADU STATE MARKETING CORPN. LTD. VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(MAD)-2020-2-77] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. NARGIS [LAWS(ALL)-2004-2-32] [REFERRRED TO (SC).]
ORIENTAL INSURANCE CO LTD VS. RENU RASTOGI [LAWS(ALL)-2003-8-9] [REFERRED TO]
TRILOK SINGH VS. MOTOR ACCIDENT CLAIMS TRIBUNAL/DISTRICT JUDGE RUDRAPRAYAG [LAWS(ALL)-2005-11-136] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANTHI DEVI [LAWS(ALL)-2006-12-127] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANJU [LAWS(ALL)-2007-3-4] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. USHA DEVI [LAWS(ALL)-2003-5-115] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SUMAN [LAWS(ALL)-2008-8-5] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MUNNI DEVI [LAWS(ALL)-2008-5-41] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JAGBIRI [LAWS(ALL)-2009-5-849] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. JAGBIRI [LAWS(ALL)-2009-5-849] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. VAIBHAVA ULHAS KUBAL AND ORS. [LAWS(BOM)-2015-8-69] [REFERRED TO]
UNITED INDIA ASSURANCE CO LTD VS. MILIND DATTARAM BANDAGLE [LAWS(BOM)-2011-4-34] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. VRUSHALI SITARAM GAVNANG [LAWS(BOM)-2010-7-65] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MAMTA [LAWS(DLH)-2007-12-54] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MANJEET SINGH [LAWS(DLH)-2008-2-107] [REFERRED TO]
SUBHASH VS. KIRAN [LAWS(BOM)-2009-3-15] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. BHUWAN CHAND [LAWS(DLH)-2003-2-48] [REFERRED]
ICICI LOMBARD,GENERAL INSURANCE CO LTD VS. DHANSAY ALIAS BUTTU YADAV [LAWS(CHH)-2008-12-14] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SHANKUNTALA AGRAWAL [LAWS(CHH)-2008-3-41] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. ANIL KUMAR SAHU & ORS. [LAWS(CHH)-2008-5-14] [REFERRED TO]
NATIONAL INSURANCE CO VS. DEEPAK DESH PANDEY [LAWS(CHH)-2010-6-13] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KIRTI LAKHOTIA [LAWS(CAL)-2012-6-82] [REFERRED TO]
MOHD RAHEES VS. KRISHI UTPADAN MANDI SAMITI AND ANOTHER [LAWS(ALL)-2012-5-387] [REFERRED]
NATIONAL INSURANCE CO.LTD VS. HEMLATA [LAWS(BOM)-2023-6-1101] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. MARTINHA DIAS [LAWS(BOM)-2022-7-198] [REFERRED TO]
HDFC ERGO GENERAL INSURANCE CO. LTD. VS. ARAKSHITA MAHARANA, ALIAS ARAKSHITA [LAWS(BOM)-2022-3-210] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. NARENDRA PRASAD SINGH [LAWS(BOM)-2022-3-370] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. REKHA SHRIKANT KANDOLKAR [LAWS(BOM)-2022-3-384] [REFERRED TO]
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. VS. PRIYANKA K. MAYEKAR [LAWS(BOM)-2022-10-157] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ADARI KOTAMMA [LAWS(APH)-2003-12-43] [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. DULIPUDI SREENIVAS [LAWS(APH)-2003-12-32] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VIJAYAWADA VS. DADA BADEMIYA [LAWS(APH)-2003-7-128] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MALAVATH BHEELYA [LAWS(APH)-2004-7-84] [REFERRED TO]
GREENPOLIS WELFARE ASSOCIATION VS. M/S. ORRIS INFRASTRUCTURE PRIVATE LIMITED [LAWS(DLH)-2021-1-28] [REFERRED TO]
KRISHNAPALSINH S VIJAYSINH VS. JYOTSANABEN JASHVANTRAI [LAWS(GJH)-2008-7-323] [REFERRED TO]
MAHAVIRSINH NARAPATSINH JADEJA VS. SAURASHTRA UNIVERSITY [LAWS(GJH)-2020-7-283] [REFERRED TO]
SANDEEP & ORS VS. STATE & OTHERS [LAWS(DLH)-2015-2-640] [REFERRED]
ORIENTAL INSURANCE CO.LTD VS. RANJIT ROY [LAWS(GAU)-2010-11-57] [REFERRED TO]
UNITED INDIA INS CO LTD VS. KALAVATIBEN KESHAVBHAI @ DURLABHBHAI TANDEL [LAWS(GJH)-2014-2-204] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. NISSA [LAWS(J&K)-2003-3-1] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. BUA DITTA AND ORS. [LAWS(J&K)-2006-6-21] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. MOHINDER SINGH AND ORS. [LAWS(DLH)-2009-4-507] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SHILA DATTA [LAWS(SC)-2011-10-33] [REFERRED TO]
KISHAN GOPAL VS. LALA [LAWS(SC)-2013-8-57] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED AND ORS. VS. PANKAJ MEHTA AND ORS. [LAWS(RAJ)-2019-11-272] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, CANAL ROAD, HALDWANI, DISTRICT NAINITAL VS. MUNNI DEVI W/O LATE REVAT SINGH, R/O VILLAGESATKHOL, TEHSIL-DHUMAKOT, DISTRICT PAURI GARHWAL AND ORS [LAWS(UTN)-2011-7-242] [REFERRED]
ICICI LOMBARD GENERAL INSURANCE CO. LTD. VS. RAJ KUMAR [LAWS(RAJ)-2014-3-232] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LALIT KUMAR BHUTANI [LAWS(RAJ)-2006-5-155] [REFERRED TO]
ORIENTAL INSURANCE CO LTD AND ANR VS. PAHALWAN SINGH AND ORS [LAWS(RAJ)-2011-2-220] [REFERRED]
ORIENTAL INSURANCE COMPANY LTD. VS. SUKHWINDER KAUR [LAWS(P&H)-2017-2-185] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. NARESH KUMAR [LAWS(P&H)-2010-2-216] [REFERRED TO]
NEW INDIA INSURANCE CO LTD VS. HAJRAT SINGH [LAWS(MPH)-2003-1-164] [REFERRED TO]
SHEELA VS. NEW INDIA INSURANCE CO. LTD. [LAWS(KER)-2016-10-63] [REFERRED TO]
BRANCH MANAGER; THE NEW INDIA ASSURANCE COMPANY LIMITED VS. DHARMANNA [LAWS(KAR)-2006-10-75] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. BASANAGOUDA [LAWS(KAR)-2004-2-3] [REFERRED TO]
BAJAJ ALLIANZ INSURANCE CO LTD VS. MADHAVA NAIR [LAWS(KAR)-2010-4-61] [REFFERD TO]
NATIONAL INSURANCE CO. LTD VS. SOMA DEVI [LAWS(HPH)-2003-8-3] [REFERRED TO]
SUDHEER VS. DEVAPPA [LAWS(KAR)-2019-3-252] [REFERRED TO]
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD VS. ALAMELU [LAWS(MAD)-2010-10-109] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED ERODE VS. P SHANTHI [LAWS(MAD)-2010-11-377] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MOHINI CHARAN BEHERA [LAWS(ORI)-2003-3-57] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAM CHANDRA SAO [LAWS(JHAR)-2004-12-9] [REFERRED TO]
S V DURAIRAJAN VS. POONJOLAI JANAKI [LAWS(MAD)-2007-4-349] [REFERRED TO]
TAMIL NADU MERCANTILE BANK LTD VS. S MURUGESAN [LAWS(MAD)-2012-10-25] [REFERRED TO]
RAM GENERAL INSURANCE COMPANY LTD VS. TEJENDRA PAL SINGH [LAWS(ALL)-2011-6-24] [REFERRED TO]
BRANCH MANAGER, ETAWAH VS. SUMAN [LAWS(ALL)-2008-8-358] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. BITOLA DEVI [LAWS(ALL)-2003-11-236] [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. BHUPENDER KAUR [LAWS(ALL)-2002-12-15] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RAHUL VERMA [LAWS(ALL)-2002-12-36] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LAXMI NARAIN [LAWS(ALL)-2005-7-34] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PUSHPA [LAWS(ALL)-2003-7-217] [FOLLOWED ON]
NEW INDIA ASSURANCE COMPANY LIMITED VS. VUYYURU VEERA VENKATESWARAMMA [LAWS(APH)-2014-11-27] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SANGAREDDYPETA DURGAIAH [LAWS(APH)-2003-9-78] [REFERRED TO]
R K AGARWAL VS. VIJAYA KUMARI [LAWS(APH)-2006-9-164] [REFERRED TO]
MOHAMMAD ABDUL KAREEM CHIKALGUDA VS. ANDHRA PRADESH STATE WAKF BOARD [LAWS(APH)-2004-2-30] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. TARA SUNDARI PHAUZDAR [LAWS(CAL)-2003-7-52] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO. LTD. VS. ALBINO FERNANDES [LAWS(BOM)-2022-4-362] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. BASAVARAJ BHIMAPPA HAGIDAL [LAWS(BOM)-2022-3-375] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. GODAMBRI DEVI [LAWS(DLH)-2011-8-202] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. NARESH PRAKASH [LAWS(DLH)-2008-2-160] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SUKLA DEBNATH [LAWS(GAU)-2003-5-36] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PHELISHSA BAKAI [LAWS(GAU)-2005-9-26] [REFERRED TO]
MELTINA SHABONG VS. ORIENTAL INSURANCE COMPANY LTD. [LAWS(GAU)-2013-3-46] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. HASMUKH HIRJIBHAI CHAUHAN [LAWS(GJH)-2004-8-25] [REFERRED TO]
GUSTADJI DHANJISHA BUHARIWALA VS. NEVIL BAMANSHA BUHARIWALA [LAWS(GJH)-2011-5-105] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. K.C. SUBRAMANYAM [LAWS(KAR)-2012-7-422] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. DAIZY HANDOO [LAWS(J&K)-2004-12-15] [REFERRED TO]
LALITA PISHORILAL VIJAN VS. OMPRAKASH PISHORILAL VIJAN [LAWS(GJH)-2008-1-26] [REFERRED TO]
MUHAMMAD SAGHIR KHAN VS. U.P. SUNNI CENTRAL BOARD OF WAQF, LUCKNOW [LAWS(ALL)-2022-3-11] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAJU KESHARWANI ALIAS DURGESH [LAWS(CHH)-2008-10-1] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. ANIL KUMAR SAHU [LAWS(CHH)-2008-5-3] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. SHILA DATTA [LAWS(SC)-2007-12-134] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RUKMI DEVI [LAWS(HPH)-2008-5-2] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. SH JEEBACH SHARMA [LAWS(DLH)-2008-2-136] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. KAWALJEET KAUR [LAWS(DLH)-2008-4-215] [REFERRED]
NEW INDIA ASSURANCE COMPANY LTD VS. SUNITA BHANDARI [LAWS(DLH)-2008-9-181] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. AMRITA DEVI [LAWS(DLH)-2009-11-267] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE VS. IMRAN HUSSAIN AND ORS. [LAWS(DLH)-2009-5-443] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. INDRA SARDANA [LAWS(DLH)-2009-7-127] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PUSHPA [LAWS(DLH)-2010-6-69] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. SHAKUNTALA DEVI [LAWS(DLH)-2003-7-44] [REFERRED]
NATIONAL INSURANCE CO LTD VS. MOHD SULTAN ASIM [LAWS(J&K)-2004-8-7] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. OMKAR SINGH [LAWS(J&K)-2006-4-22] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. GUDDI DEVI [LAWS(J&K)-2006-5-7] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. GULLA SHAH [LAWS(J&K)-2003-6-4] [REFERRED TO]
NATIONAL INSURANCE CO LIMITED REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER VS. LALNUNPARI D/O LALTANNGAIA [LAWS(GAU)-2019-3-93] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED VS. AMBABEN SANJAYBHAI RAMESHBHAI VASAVA [LAWS(GJH)-2010-5-42] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. LALNGHIHLOVI [LAWS(GAU)-2005-6-10] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. L HEKUVI SUMI [LAWS(GAU)-2009-2-8] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. SMRITI BALA DAS [LAWS(GAU)-2010-8-91] [REFERRED TO]
POONAM MANHARLAL BHAGAT VS. DINESHBHAI BHURAJI MALI [LAWS(GJH)-2018-7-63] [REFERRED TO]
NATIONAL INSURANCE COMPANY VS. SMT. MANJU GUPTA AND OTHERS [LAWS(ALL)-2007-3-378] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MADHULIKA LAL [LAWS(ALL)-2006-12-85] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PADMA DEVI [LAWS(ALL)-2008-9-5] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. DEVI KUNWAR [LAWS(ALL)-2008-4-235] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. MOTOR ACCIDENTS CLAIMS TRIBUNAL [LAWS(ALL)-2003-1-170] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NEERAJ KUMAR MISHRA [LAWS(ALL)-2004-9-93] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. KM. BITOLA [LAWS(ALL)-2009-9-82] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NETAI CHANDRA GHOSH [LAWS(CAL)-2008-5-58] [REFERRED TO]
SENIOR DIVISIONAL MANAGER NEW INDIA INSURANCE CO LTD VS. K KIRAN [LAWS(APH)-2006-7-122] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. S LAXMI [LAWS(APH)-2006-7-10] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. G MOHAMMED RAFIQ [LAWS(APH)-2004-7-92] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. ADLGOPPALA SAMBRAJYAM [LAWS(APH)-2003-9-97] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RENU & ORS [LAWS(BOM)-2008-10-213] [REFERRED]
NEW INDIA ASSURANCE COMPANY LIMITED VS. RENU WD O MAJOR NARESHCHANDRA [LAWS(BOM)-2008-10-86] [REFERRED TO]
SURESHCHANDRA MAULCHAND MENWANI VS. RATANBEN WD/O KALABHAI RAMABHAI [LAWS(GJH)-2008-7-212] [REFERRED TO]
SURESHCHANDRA MAULCHAND MENWANI VS. RATANBEN WD/O KALABHAI RAMABHAI [LAWS(GJH)-2008-7-212] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. BHAKHLI AND OTHERS [LAWS(CHH)-2007-4-45] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. FATMABEN JAMALBHAI [LAWS(GJH)-2009-4-160] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. RAVINDRA KUMAR [LAWS(ALL)-2011-8-193] [REFERRED TO]
ORIENTAL INSURANCE CO.LTD. VS. RAM DAS & OTHERS [LAWS(ALL)-2012-5-379] [REFERRED TO]
NATIONAL INSURANCE CO . LTD VS. TEJ NARAIN [LAWS(ALL)-2019-1-179] [REFERRED TO]
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD. VS. REHANABI TIPU SULTAN MULLA [LAWS(BOM)-2022-3-360] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SUHAS GOVIND VOLVOIKAR [LAWS(BOM)-2022-3-377] [REFERRED TO]
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. VS. FR. LEVIS GOMES, SINCE DECEASED [LAWS(BOM)-2022-4-350] [REFERRED TO]
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED VS. RINA DINESH KUMAR GOND [LAWS(BOM)-2022-3-234] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RAMESH KUMAR [LAWS(DLH)-2006-7-120] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. TUFEL HABIB BAGVAN [LAWS(BOM)-2016-6-3] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. CHANDRA BISHT [LAWS(UTN)-2004-9-4] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. JUBEDA BANO [LAWS(RAJ)-2019-11-14] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. VIRENDRA KUMAR SAXENA AND ORS. [LAWS(UTN)-2006-5-38] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. RAJENDRA LAL SHAH [LAWS(UTN)-2005-4-41] [REFERRED TO]
MEENA SOOD VS. GIAN CHAND AND SONS [LAWS(P&H)-2014-5-856] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SHANTI PRASAD [LAWS(PAT)-2011-1-49] [REFERRED TO]
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD. VS. MEENA DEVI [LAWS(PAT)-2008-9-178] [REFERRED TO]
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD VS. SABITRI DEVI [LAWS(PAT)-2006-8-101] [REFERRED TO]
PANDEY AND CO BUILDERS PVT LTD VS. STATE OF BIHAR [LAWS(PAT)-2005-4-66] [REFERRED TO]
SMT. RAJKUMARI AND OTHERS VS. SMT. ANJU SHARMA AND OTHERS [LAWS(MPH)-2018-3-499] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. BHIKHUBHAI AMARSINHBHAI PARMAR [LAWS(GJH)-2014-5-89] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. MINOR MAHESH KANUBHAI [LAWS(GJH)-2014-4-123] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KAMLA PRASAD [LAWS(MPH)-2002-12-12] [REFERRED TO]
M/S. SUPER SALES INDIA LTD. VS. THE CUSTOMS [LAWS(MAD)-2017-9-147] [REFERRED TO]
ADVAITH MOTORS PVT. LTD. VS. C.T.CHANDRU [LAWS(KAR)-2023-8-1064] [REFERRED TO]
H S CHETAN VS. CHANDRA MOULI [LAWS(KAR)-2006-4-10] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHANKAR [LAWS(KAR)-2005-9-85] [REFERRED TO]
G. SELVAM AND ORS. VS. KASTHURI AND ORS. [LAWS(MAD)-2015-7-51] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MANIMARAN [LAWS(MAD)-2008-6-288] [REFERRED TO]
United India Insurance Company LTD VS. N V Shanmuganathan [LAWS(MAD)-2005-3-146] [REFERRED TO]
P CHANDRAMOULI VS. K GOMATHI AMMAL [LAWS(MAD)-2002-12-200] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RANGASAMY [LAWS(MAD)-2007-1-342] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. ABDUL GANI AND ORS. [LAWS(ORI)-2008-10-65] [REFERRED TO]
KUNTALA SETHI AND ORS. VS. NEW INDIA ASSURANCE CO. LTD. AND ANR. [LAWS(ORI)-2008-5-50] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. VS. ANNAKKILI [LAWS(MAD)-2012-2-631] [REFERRED TO]
LIVERPOOL AND LONDON S P AND I ASSOCIATION LIMITED VS. M V SEA SUCCESS [LAWS(SC)-2003-11-24] [REFFERED (PARA 68) 8.]
REKHA JAIN AND ANR. VS. NATIONAL INSURANCE COMPANY LTD. [LAWS(SC)-2013-8-120] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. SUNIL KUMAR [LAWS(SC)-2013-10-66] [REFERRED TO]
BHAGWATI BAI & ORS VS. MANJEET SINGH & ORS [LAWS(RAJ)-2003-11-67] [REFERRED]
ORIENTAL INSURANCE COMPANY LTD VS. PREM [LAWS(RAJ)-2003-5-32] [REFERRED TO]
THE BRANCH MANAGER VS. RATNA BAHADUR CHETTRI [LAWS(SIK)-2014-10-4] [REFERRED TO]
TRILOK SINGH VS. MOTOR ACCIDENT CLAIMS [LAWS(UTN)-2005-11-23] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD., HALDWANI VS. DEVI PRASAD GAUR & ANR. [LAWS(UTN)-2007-4-88] [REFERRED TO]
UNION OF INSURANCE CO LTD VS. GUJEET KAUR [LAWS(UTN)-2003-9-5] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. BIRBAL SINGH JHAKHAR [LAWS(NCD)-2014-2-9] [REFERRED TO]
Manti Bai VS. State of M.P. [LAWS(MPH)-2006-9-88] [REFERRED TO]
BRANCH MANAGER ORIENTAL INSURANCE CO LTD VS. KAMESHWAR SAH [LAWS(PAT)-2003-11-50] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BALWINDER KAUR [LAWS(P&H)-2010-8-12] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. G ROHITHKUMAR [LAWS(KAR)-2009-1-51] [REFERRED TO]
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 VS. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE [LAWS(KER)-2016-10-49] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KARAN SINGH [LAWS(J&K)-2009-1-2] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SHAMIMA BANOO [LAWS(J&K)-2011-12-14] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. KARTIK SHIL [LAWS(GAU)-2010-3-53] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SHEFALI DAS AND ORS. [LAWS(GAU)-2015-2-116] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. JOY SHREE KAKATI [LAWS(GAU)-2017-9-16] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. TSERING DOMA [LAWS(J&K)-2005-3-4] [REFERRED TO]
KAIIATHAL VS. NEW INDIA ASSURANCE COMPANY LIMITED [LAWS(MAD)-2002-10-123] [REFERRED]
GIRIRAJ PRASAD AGRAWAL VS. PARWATI DEVI [LAWS(JHAR)-2005-4-2] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. A SINGARA VADIVELA [LAWS(ORI)-2003-8-28] [REFERRED TO]
KRIPA SHANKER SINGH VS. BANSIDHAR [LAWS(ALL)-2003-11-114] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. MAAN BAHADUR [LAWS(ALL)-2006-2-52] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SUBHASH KUMAR [LAWS(ALL)-2003-7-46] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. MOTOR ACCIDENT CLAIMS TRIBUNAL BAREILLY [LAWS(ALL)-2008-11-70] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. PRAMILA KETAN VELIP [LAWS(BOM)-2022-3-376] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. SHAHMUNISA [LAWS(ALL)-2010-2-23] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. SHASHI PRABHA SHARMA AND ORS. [LAWS(ALL)-2015-8-61] [REFERRED TO]
GURUDWARA COMMITTEE, CHAKERI VS. UNION OF INDIA [LAWS(ALL)-2015-2-88] [REFERRED TO]
BECHU KHAN VS. SARASWATI [LAWS(ALL)-2019-4-376] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. AVANTIKA AGGARWAL [LAWS(DLH)-2007-10-332] [REFERRED TO]
BRANCH MANAGER THE NEW INDIA INSURANCE CO LTD VS. ARE RAMULU ALIAS S RAMULU [LAWS(APH)-2006-12-84] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. V VISHALAKSHY [LAWS(DLH)-2008-2-174] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MOHD KHURSHID ALAM [LAWS(DLH)-2008-2-199] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. B RAMAGOUD [LAWS(APH)-2004-3-103] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SUNITA JAGANNATH DHARMADHIKARI AND OTHERS [LAWS(BOM)-2017-12-324] [REFERRED TO]
MADHAO ATULCHANDRA BAPAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-5-22] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. K M GEORGE KUTTY RAJU [LAWS(BOM)-2005-4-51] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. NIRMALA BABULAL KHAIRAJANI [LAWS(BOM)-2007-1-108] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. BHARTIBEN WD/O ISHAWARBHAI LAXMANBHAI [LAWS(GJH)-2008-7-213] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. BHARTIBEN WD/O ISHAWARBHAI LAXMANBHAI [LAWS(GJH)-2008-7-213] [REFERRED TO]
NIRMA INDUSTRIES LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [LAWS(GJH)-2006-2-16] [REFERRED TO]
NATIONAL INSURANCE CO LIMITED VS. AMAR NATH [LAWS(HPH)-2004-1-2] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MOTOR ACCISENTS CLAIM TRIBUNAL I SIRMAUR [LAWS(HPH)-2007-12-3] [REFERRED TO]
REBATI MAZUMDAR VS. NITAL SAHA [LAWS(GAU)-2005-1-20] [REFERRED TO]
ASHOK KUMAR GULATI VS. REETA & ORS [LAWS(DLH)-2018-4-497] [REFERRED TO]
TATA AIG GENERAL INSURANCE COMPANY LIMITED VS. POORNIMA SONI [LAWS(CHH)-2010-2-2] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. DALIM PANIGRAHI & ORS [LAWS(CHH)-2010-6-39] [REFERRED]
NATIONAL INSURANCE CO LTD VS. KUSUM RAI [LAWS(SC)-2006-3-93] [REFERRED TO]
JOSPHINE JAMES VS. UNITED INDIA INSURANCE CO. LTD. [LAWS(SC)-2013-8-72] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. VS. BIR MAN RAI [LAWS(SIK)-2014-3-1] [REFERRED TO]
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. VS. BIR MAN RAI [LAWS(SIK)-2014-3-1] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. CHALLA BHARATHAMMA [LAWS(SC)-2004-9-114] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SHILA DATTA [LAWS(SC)-2010-12-74] [REFERRED TO]
ASHA VS. UNITED INDIA INSURANCE COMPANY LIMITED [LAWS(SC)-2003-9-52] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. KAMAL VIRMANI AND ANOTHER [LAWS(UTN)-2007-9-39] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. RAM KALI [LAWS(UTN)-2004-8-76] [REFERRED TO]
VEENA RANI VS. KRISHNA DEVI [LAWS(P&H)-2012-5-292] [REFERRED TO]
M.S. MIDDLE HIGH SCHOOL VS. HDFC ERGO GENERAL INSURANCE CO. LTD. & OTHERS [LAWS(SC)-2017-11-102] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. BALVIR KAUR [LAWS(P&H)-2008-4-10] [REFERRED TO]
RAJKUMARI & OTHERS VS. ANJU SHARMA & OTHERS [LAWS(MPH)-2018-3-586] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED NAGERCOIL VS. N THAVASI [LAWS(MAD)-2010-3-671] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. RAHIL JACOB [LAWS(ORI)-2004-1-44] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE CO LTD VS. ARJUN PRASAD [LAWS(PAT)-2006-1-80] [REFERRED TO]
BRANCH MANAGER NATIONAL INSURANCE CO LTD VS. ARJUN PRASAD [LAWS(PAT)-2006-1-80] [REFERRED TO]
SOCOMEC INNOVATIVE POWER SOLUTIONS (P) LTD. VS. C.C. (APPEALS), CHENNAI [LAWS(MAD)-2016-6-255] [REFERRED TO]
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. VS. MAZDA KHATOON AND ORS. [LAWS(PAT)-2016-4-17] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RITA DEVI AND ORS. [LAWS(HPH)-2010-8-150] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. NEMWATI AND OTHERS [LAWS(HPH)-2016-9-267] [REFERRED]
KAVITHA DILIP PATIL VS. ANANDA GNANU PATIL [LAWS(KAR)-2003-12-1] [REFERRED TO]
New India Assurance Co. Ltd. and another VS. Devi Kumari and others [LAWS(KAR)-2002-12-63] [REFERRED TO]
LEELAVATHI ALIAS LEELAMMA VS. CHANDRA MOULI [LAWS(KAR)-2006-4-27] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. LEGAL HEIRS OF DEVEASED HANSABEN KANJIBHAI PANSURIYA [LAWS(GJH)-2017-9-133] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. GEETHA AND ORS. [LAWS(MAD)-2009-3-243] [REFERRED TO]
BAJAJ ALLIANZ GEN. INS. CO. VS. SATPAL BADYAL AND ORS. ALONG WITH CONNECTED MATTERS [LAWS(J&K)-2018-7-143] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. P.ALAGESAN [LAWS(MAD)-2013-3-117] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. JASBIR KAUR [LAWS(P&H)-2011-4-13] [REFERRED TO]
NEW INDIA ASSURANSE CO LTD VS. JAI SINGH [LAWS(MPH)-2007-10-21] [REFERRED TO]
UTTARA SONI VS. ORIENTAL INSURANCE CO LTD [LAWS(MPH)-2007-8-34] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SONA DEVI & ORS [LAWS(DLH)-2007-12-163] [REFERRED]
UNITED INDIA INSURANCE CO LTD VS. SUSHILA DEVI [LAWS(DLH)-2008-2-144] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. USHA GOEL [LAWS(DLH)-2008-11-126] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE CO LTD VS. SHAKUNTALA DEVI [LAWS(DLH)-2009-4-173] [REFERRED TO]
ICICI LOMBAD GENERAL INS CO LTD VS. LUV KUMAR DAS [LAWS(DLH)-2009-4-180] [REFERRED TO]
SEJAL DAVIDBHAI CHRISTIAN VS. MAHARAJA SAYAJIRAO UNIVERSITY OF BARODA [LAWS(GJH)-2022-6-1740] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. LAXMI RANI BISWAS [LAWS(GAU)-2007-10-3] [REFERRED TO]
PT POLY SINDA EKA PARKASA VS. DESIGNATED AUTHORITY/MINISTRY [LAWS(CE)-2005-6-157] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. KRISHNABEN BHIKHABHAI MARVADI [LAWS(GJH)-2008-8-49] [REFERRED TO]
GULMEHAR GREEN PRODUCER COMPANY VS. COMMISSIONER UNDER EMPLOYEES COMPENSATION ACT (NORTH-EAST) LABOUR DEPARTMENT, GOVT OF NCT OF DELHI & ANR [LAWS(DLH)-2018-3-405] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SANGEETA DEVI AND ORS. [LAWS(DLH)-2016-2-183] [REFERRED TO]
HEMANT SAHU VS. SHAILJA SAMUEL [LAWS(CHH)-2009-7-1] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. DASRU PATEL [LAWS(CHH)-2011-4-2] [REFERRED TO]
ASHA VS. RAM AWADH [LAWS(CHH)-2011-4-36] [REFERED TO]
NEELIMA VERMA VS. DILESHWAR KENWAT [LAWS(CHH)-2013-11-34] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO LTD. VS. GENERAL INSURANCE CO LTD. [LAWS(DLH)-2018-7-829] [REFERRED TO]
SURAJ VERMA VS. SANGEETA CHHABRA [LAWS(DLH)-2012-7-662] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY VS. GOPIKI RAMDAS GAUDE [LAWS(BOM)-2022-3-215] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. SUNITA DEVENDRA SAINI [LAWS(BOM)-2022-3-381] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. KRISHNA SAKHARAM BAING [LAWS(BOM)-2022-3-383] [REFERRED TO]
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. ASSENCIA FERNANDES [LAWS(BOM)-2022-4-303] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. PULLIACHARI [LAWS(APH)-2014-12-100] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. JAHANGIR SHAREEF [LAWS(APH)-2003-3-133] [REFERRED TO]
BUTHA PRASAD VS. SHAIK JAFIFULLA [LAWS(APH)-2006-9-109] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. PUSPA DEVI [LAWS(ALL)-2008-2-254] [REFERRED TO]
PRATIMA SRIVASTAVA VS. DEBI PRASAD [LAWS(ALL)-2006-12-116] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. REETA PORWAL [LAWS(ALL)-2008-7-31] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. RENU MISHRA [LAWS(ALL)-2008-8-94] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. SUDHA DEVI [LAWS(ALL)-2010-2-134] [REFERRED TO]
National Insurance Co.Ltd.Through Branch Manager, Meerut VS. Harveer Singh and Others [LAWS(ALL)-2011-12-255] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. RANNI [LAWS(ALL)-2011-4-22] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. PHOOLLMATI [LAWS(ALL)-2019-2-291] [REFERRED TO]
BRANCH MANAGER, BRANCH OFFICE, SAMASTIPUR, NATIONAL INSURANCE CO.LTD VS. LAKHANDEO PD. SINHA [LAWS(PAT)-2007-3-78] [REFERRED TO]
PRADEEP S/O SUJANMAL JAIN VS. MANGILAL W/O BALU BHIL & ORS. [LAWS(MPH)-2009-3-121] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHANTIBAI KANHAIYALAL [LAWS(MPH)-2006-2-83] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KALYANI NAYAK [LAWS(ORI)-2009-11-3] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. GOVINDASAMY [LAWS(MAD)-2006-3-388] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. SAROJ BALA [LAWS(P&H)-2017-1-138] [REFERRED TO]
CHAIRMAN, I C I C I LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. RANJU DEVI [LAWS(PAT)-2023-2-39] [REFERRED TO]
H S CHETAN VS. CHANDRA MOULI [LAWS(KAR)-2007-4-21] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. B M NIRANJAN [LAWS(KAR)-2007-9-76] [REFERRED TO]
United India Insurance Co LTD VS. R Sathiyanarayanan [LAWS(MAD)-2004-11-112] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. ARLINA MARANDI @ ARLINA DUTTA [LAWS(JHAR)-2003-8-80] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. USHA KIRAN SHARMA [LAWS(JHAR)-2003-9-81] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ANGURI DEVI [LAWS(HPH)-2004-7-2] [REFERRED TO]
SUSHEELA CHAUHAN VS. RAM SARAN SHARMA [LAWS(HPH)-2007-7-16] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. TARSEM LAL [LAWS(J&K)-2007-11-6] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. VEENA KUMARI BAKSHI [LAWS(J&K)-2003-2-2] [REFERRED TO]
SARVANT KOCHAK VS. NATIONAL INSURANCE CO LTD [LAWS(J&K)-2005-2-3] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. BIMLA DEVI AND OTHERS [LAWS(HPH)-2016-8-98] [REFERRED]
NATIONAL INSURANCE COMPANY LTD VS. REENA SHARMA AND OTHERS [LAWS(HPH)-2016-9-38] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. D RADHAKRISHNAN [LAWS(MAD)-2008-7-588] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. K AMPUJAM [LAWS(MAD)-2008-11-63] [REFERRED TO]
C CHRISPUS VS. M ROBINSON; A R SHAJI; D TITUS; DINKAR DEVARAJ [LAWS(KER)-2016-8-187] [REFERRED]
NATIONAL INSURANCE CO LTD VS. KRISHNAN [LAWS(MAD)-2013-3-253] [REFERRED TO]
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD VS. CHINNAMMAL [LAWS(MAD)-2011-3-437] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. BALKRISHNA CHANDRU GAONKAR [LAWS(BOM)-2022-3-205] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. SUHANAND GANGARAM SAWANT [LAWS(BOM)-2022-3-236] [REFERRED TO]
NEW INDIA INSURANCE CO. LTD. VS. REMEDIANA BRAGANZAE REBELLO [LAWS(BOM)-2022-3-382] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD VS. SUNITA GANGADHAR KHUBCHANDANI [LAWS(BOM)-2022-7-78] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SHAMBA NARAYAN DESSAI [LAWS(BOM)-2022-7-200] [REFERRED TO]
NATIONALINSURANCE CO LTD VS. SK ALI [LAWS(BOM)-2009-9-119] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. CHUNNOO [LAWS(ALL)-2010-2-141] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO VS. SANTOSH KUMAR [LAWS(ALL)-2012-3-251] [REFERRED TO]
NATIONAL INSURANCE CO LTD THROUGH BRANCH MANAGER MEERUT VS. HARVEER SINGH [LAWS(ALL)-2011-12-193] [REFERRED TO]
NATIONAL INSURANCE CO. LTD. VS. JAGBIRA [LAWS(ALL)-2012-7-331] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. PREMAWATI AND ORS. [LAWS(ALL)-2012-5-356] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. B PATTNI BAI MUDRAKOLLA YELLAIAH [LAWS(APH)-2003-1-11] [REFERRED TO]
CHINNAKARASAMMA VS. NATIONAL INSURANCE CO LTD [LAWS(APH)-2007-12-88] [REFERRED TO]
CHAKALI NARASAPPA VS. K RAMANNA [LAWS(APH)-2009-3-36] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. JANNAT UL FIRDAUS [LAWS(ALL)-2004-9-243] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. MANJU GARGE [LAWS(ALL)-2004-1-126] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. URMILA DEVI [LAWS(ALL)-2003-3-31] [REFERRED TO]
NEW INDIA ASSURANCE- COMPANY LTD VS. SUNIL BHOJ [LAWS(ALL)-2007-7-66] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD. VS. SHYAM LAL AND OTHERS [LAWS(ALL)-2009-4-837] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD VS. BAHORAN SINGH [LAWS(ALL)-2008-5-160] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. SHASHI TIWARI [LAWS(CHH)-2013-10-45] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. KIRAN DEVI [LAWS(CHH)-2010-2-20] [REFERRED TO]
PARMANAND DUBEY VS. MANOJ [LAWS(CHH)-2011-7-32] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. GOURI GUPTA [LAWS(CHH)-2011-8-27] [REFERRED TO]
NEW INDIA ASSUURANCE CO VS. SHREELATA MOHANRAO TUPKAR [LAWS(BOM)-2003-1-67] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD VS. VEERAPA NAIDU [LAWS(BOM)-2004-10-180] [REFERRED TO]
OM PRAKASH SHARMA VS. CBI [LAWS(DLH)-2012-3-205] [REFERRED TO]
DELHI TRANSPORT CORPORATION & ORS VS. NATIONAL INSURANCE CO LTD & ANR [LAWS(DLH)-2012-4-529] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. ASHOKA DEVI [LAWS(DLH)-2008-3-160] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. GUGAN SINGH [LAWS(DLH)-2008-3-170] [REFERRED TO]
UNITED INDIA INSURANCE CO VS. BIMLA DEVI [LAWS(DLH)-2008-1-175] [REFERRED TO]
MAHENDRAKUMAR MANILAL PATEL VS. RAMJIBHAI DALSIBHAI CHAUDHARI [LAWS(GJH)-2005-10-42] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. SHILPA JIGISHBHAI alias JIGNESH VYAS [LAWS(GJH)-2005-2-31] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. LIANSANGPUIL [LAWS(GAU)-2006-2-52] [REFERRED TO]
JHALKHEEN AHAMED & ANR VS. RAKESH S/O PILIP PINTO & ANR [LAWS(KAR)-2017-3-201] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. YASHINUNGSANG AO [LAWS(GAU)-2011-9-50] [REFERRED TO]
JOGENDRASINHJI VIJAYSINGHJI VS. STATE OF GUJARAT [LAWS(SC)-2015-7-27] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. GANESH BAHADUR [LAWS(UTN)-2007-7-4] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. NAFIS AHMED [LAWS(UTN)-2004-8-6] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. KM MANISHA [LAWS(UTN)-2006-11-50] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. KHUSWANTI [LAWS(UTN)-2006-4-2] [FOLLOWED ON]
UNITED INDIA INSURANCE CO LTD VS. SUDHA LATA MAITHANI [LAWS(UTN)-2006-5-1] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. MASTAN [LAWS(SC)-2005-12-20] [REFERRED TO]
R MANNAKATTI VS. M SUBRAMANIAN [LAWS(SC)-2005-4-149] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LIMITED VS. MANJULABEN JAYANTIBHAI PATEL [LAWS(GJH)-2003-6-22] [REFERRED]
ORIENTAL INSURANCE CO LTD VS. RANI BEN [LAWS(GJH)-2007-3-35] [REFERRED TO]
P.S.MITRA @ PARTHA SARATHI MITRA VS. MANOR TRAVELS PRIVATE LIMITED & ANR. [LAWS(CAL)-2017-3-6] [REFERRED TO]
NATIONAL INSURANCE CO LTD WITH CONNECTED APPEALS VS. TASHI DORJETY [LAWS(J&K)-2008-2-36] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. MUSHTAQ AHMAD [LAWS(J&K)-2005-12-6] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. PHONTOSOG DELDAN [LAWS(J&K)-2005-3-2] [REFERRED TO]
ORIENTAL INSURANCE COMPANY VS. KARAMJEET SINGH [LAWS(J&K)-2011-9-32] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. RUPALI REGON [LAWS(GAU)-2010-11-6] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SITRA KYRSIAN [LAWS(GAU)-2011-9-55] [REFERRED TO]
DIVISIONAL MANAGER, UNITED INDIA, INSURANCE CO LTD , ENKAY COMPLEX VS. JAYAMMA W/O HANUMANTHAPPA NYAMATHI [LAWS(KAR)-2018-1-172] [REFERRED TO]
Oriental Insurance Co., Ltd., Through its Regional Office, Leo Shopping Complex, No. 44/45 Residency Road, Bangalore - 560 025, Rep. By its Manager Sri K. Varadarajan VS. Sri K.C. Subramanyam, S/o Lt. Chakrapathi [LAWS(KAR)-2012-7-456] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. P RAMAKRISHNA; SHANTHILAL; J H PATEL [LAWS(KAR)-2016-3-406] [REFERRED]
PAWAN S/O GULCHAND MUSALE VS. LAXMIBAI W/O BIRU SONTAKKE [LAWS(BOM)-2019-4-71] [REFERRED TO]
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LIMITED VS. SUREKHA [LAWS(BOM)-2020-1-153] [REFERRED TO]
SURJIT KAUR VS. MAYA [LAWS(BOM)-2007-7-198] [REFERRED TO]
SHRIRAM GENERAL INSURANCE CO LTD VS. RAJA & ORS [LAWS(DLH)-2018-7-412] [REFERRED TO]
ORIENTAL INSURANCE CO LTD RAJNANDGAON, THRU- BRANCH MANAGER VS. SUSHIL BHONDE [LAWS(CHH)-2018-8-78] [REFERRED TO]
AIZAWL BENCH ORIENTAL INSURANCE CO LTD VS. DARREMI [LAWS(GAU)-2003-5-15] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. ZAHRA BEGUM [LAWS(APH)-2009-4-70] [REFERRED TO]
UNITED INDIA INSURANCE CO. LTD. VS. KARAN SINGH AND ORS. [LAWS(DLH)-2009-5-445] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. SULO DEVI [LAWS(DLH)-2007-10-326] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. SANTANA REBELLO [LAWS(BOM)-2022-3-368] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. VS. MUNNA RAM [LAWS(BOM)-2022-3-369] [REFERRED TO]
NEW INDIA ASSURANCE CO. LTD. VS. NAZIMA SHAIKH ALIAS NAZIMA BI [LAWS(BOM)-2022-3-385] [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD. VS. BHAVANA S. DESAI ALIAS DEGVEKAR [LAWS(BOM)-2022-3-386] [REFERRED TO]
NATIONAL INSURANCE CO. LTD VS. MASTER FREWIN SEBY DE MELO [LAWS(BOM)-2022-7-36] [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. MANJU [LAWS(ALL)-2008-12-300] [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. DINESH KUMAR ARORA [LAWS(ALL)-2006-4-78] [REFERRED TO]
ORIENTAL INSURANCE CO. LTD VS. VIDYAWATI [LAWS(ALL)-2005-9-358] [REFERRED TO]
NATIONAL INSURANCE CO LIMITED VS. NARESH KUMAR [LAWS(ALL)-2003-3-3] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD VS. MEHARUNISHA ALIAS MISROZAND [LAWS(ALL)-2009-12-71] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. MAHARUNISHA [LAWS(ALL)-2009-12-9] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. SHAKKERWATI [LAWS(ALL)-2008-8-46] [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. PHULMATA [LAWS(ALL)-2009-9-61] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. SEEMA [LAWS(ALL)-2011-11-204] [REFERRED TO]
TULASI RAM PATODIA VS. STATE OF U P [LAWS(ALL)-2015-3-8] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. VEERENDRA SEN AND ORS. [LAWS(ALL)-2015-3-89] [REFERRED TO]
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED VS. DHARMANNA [LAWS(KAR)-2006-4-48] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD AND ANR VS. RIAZ AND ORS [LAWS(KAR)-2006-4-75] [REFERRED]
NEW INDIA ASSURANCE CO LTD VS. MOHAMMED ZIA U REHMAN [LAWS(KAR)-2011-4-54] [REFERRED TO]
STATE VS. UNITED INDIA INSURANCE COMPANY LIMITED ERNAKULAM, NOW REPRESENTED BY ITS REGIONAL MANAGER, REGIONAL OFFICE, SHARANYA, HOSPITAL ROAD, KOCHI [LAWS(KER)-2016-9-127] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY VS. INDU BALA & OTHERS [LAWS(HPH)-2016-9-34] [REFERRED]
G KOTHAINACHIAR VS. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD [LAWS(NCD)-2007-10-17] [REFERRED TO]
SASIKALA RAMALINGAM VS. SAMI IYHIA NATTAR [LAWS(MAD)-2003-1-117] [REFERRED TO]
United India Insurance Company Limited VS. Manjura Devi [LAWS(JHAR)-2003-4-122] [REFERRED TO]
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD VS. MOHD IQBAL MIRZA & ORS [LAWS(J&K)-2017-12-31] [REFERRED TO]
MAHAVIRSINH NARAPATSINH JADEJA VS. SAURASHTRA UNIVERSITY [LAWS(GJH)-2020-8-569] [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. M UNNI DEVI [LAWS(UTN)-2006-9-36] [REFERRED TO]
THE NATIONAL INSURANCE COMPANY VS. COL. I.N. KHANNA AND ORS. [LAWS(UTN)-2007-11-40] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. SHYAM SINGH RAWAT AND ANR. [LAWS(UTN)-2007-7-46] [REFERRED TO]
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED VS. VENUS [LAWS(PUNCDRC)-2011-8-1] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. KADI [LAWS(RAJ)-2008-12-16] [REFERRED TO]