Referred Judgements :-

SURESH PAL VS. STATE OF HARYANA [REFERRED]
RAVINDER NATH STATE OF HIMACHAL PRADESH VS. STATE OF HIMACHAL PRADESH:HARDEV RAM [REFERRED]
DELHI PRADESH REGISTERED MEDICAL PRACTITIONERS SWAROOP SINGH VS. DIRECTOR OF HEALTH DELHI ADMN SERVICES:DIRECTOR OF HEALTH SERVICES [REFERRED]

Cited Judgements :-

JAGJIT SINGH VS. STATE OF PUNJAB AND ORS [LAWS(P&H)-2008-12-219] [REFERRED]
VIVEK VIJAYVARGIYA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2022-3-297] [REFERRED TO]
UNION OF INDIA VS. DIRECTOR GENERAL, BORDER SECURITY FORCE; COMMANDANT 113 BN, BORDER SECURITY FORCE; YASODHAR KAMAT, S/O LATE SORI LAL KAMAT [LAWS(PAT)-2016-8-78] [REFERRED]
SASMITA MOHANTY AND ANR. VS. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS. [LAWS(ORI)-2009-10-74] [REFERRED TO]
NCT OF DELHI VS. S P KHANNA [LAWS(DLH)-2005-11-50] [REFERRED TO]
RAJ KUMAR VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2008-2-84] [REFERRED TO]
INDIAN AIRLINES LTD VS. UOI [LAWS(DLH)-2006-2-205] [RELIED ON]
NARESH PANWAR AND ORS. VS. STATE OF H.P. AND ORS. [LAWS(HPH)-2014-4-72] [REFERRED TO]
GUJARAT STATE ROAD TRANSPORT CORPORATION VS. ASHOKKUMAR JAMNADAS KOTAK [LAWS(GJH)-2007-7-50] [REFERRED TO]
JITENDRA NATH RAI VS. STATE OF UP [LAWS(ALL)-2010-8-159] [REFERRED TO]
SURYA BHAN YADAV VS. STATE OF U P [LAWS(ALL)-2014-4-402] [REFERRED TO]
AKHILESH KUMAR VS. CHANCELLOR LUCKNOW UNIVERSITY [LAWS(ALL)-2014-10-68] [REFERRED TO]
SNEHA SINGH VS. INSTITUTE OF BANKING PERSONNEL SELECTION THRU DIRE [LAWS(ALL)-2018-4-347] [REFERRED TO]
INDU DEVI VS. ZILA SAMAJ KALYAN ADHIKARI KUSHINAGAR AND ANOTHER [LAWS(ALL)-2018-5-731] [REFERRED TO]
DR. ASHOK NIGAM VS. LUCKNOW NAGAR NIGAM [LAWS(ALL)-2017-7-212] [REFERRED TO]
SAMRAT INT BHATTA AND ORS. VS. ASSISTANT COMMISSIONER, COMMERCIAL TAX AND ORS. [LAWS(ALL)-2015-9-106] [REFERRED TO]
PRAVIN S/O UDDHAVRAO GHATGE VS. VASANTRAO NAIK MARATHWADA KRISHI VIDYAPEETH [LAWS(BOM)-2015-6-17] [REFERRED TO]
JOINT SECRETARY (TRG) & CHIEF ADMINISTRATIVE OFFICER MINISTRY OF DEFENCE VS. N. SRIKUMAR [LAWS(DLH)-2012-1-145] [REFERRED TO]
INESH DASARYA GAVIT VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2016-4-149] [REFERRED TO]
PALLAVI D/O. SADASHIV BANDE VS. GOVERNMENT OF INDIA [LAWS(BOM)-2016-3-3] [REFERRED TO]
PUSHPAK JYOTI VS. STATE OF U P [LAWS(ALL)-2003-12-4] [REFERRED TO]
PUBLIC SECTOR EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD VS. STATE OF U P [LAWS(ALL)-2007-9-18] [REFERRED TO]
NETAJI ISHWAR AMBEGAVE VS. MAHARASHTRA STATE SECONDARY EDUCATION BOARD [LAWS(BOM)-2005-7-60] [REFERRED TO]
MAHENDRA PRATAP SINGH VS. STATE OF U P [LAWS(ALL)-2004-3-66] [REFERRED TO]
URMILA DEVI VS. STATE OF U P [LAWS(ALL)-2011-11-77] [REFERRED TO]
S RAMAKRISHNAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2007-8-229] [REFERRED TO]
KUNDAN KUMAR MISHRA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-4-53] [REFERRED TO]
HIRA SINGH BHANDARI VS. DISTRICT INSPECTOR OF SCHOOLS [LAWS(UTN)-2007-9-12] [REFERRED TO]
M MANOHAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-2-299] [REFERRED TO]
DIRECTOR OF EDUCATION UNION TERRITORY OF LAKSHADWEEP,KAVARATI UNION OF INDIA VS. AKBAR ALI A , S/O K K KUNHIKOYA; NOUFAL K, RESIDING AT MUFAZ, UTL, KAVARATTI ; KUNHI C C, RESIDING AT CHERIYATHECHETTA, UTL, AMINI; KAMAL HUSSAIN K K, RESIDING AT KEELAKUNNIKKAM, UTL, AMINI; SHAMSUDEEN M K, RESIDING AT MAYAMKAKKADA, UTL, ANDROT; MEHRALI C [LAWS(KER)-2016-9-82] [REFERRED]
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED VS. PAPPU KR PANKAJ [LAWS(PAT)-2021-5-18] [REFERRED TO]
NILESH KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2010-9-229] [REFERRED TO]
RITESH DUTTA AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2011-7-280] [REFERRED TO]
SOBHA RAM YADAV VS. SACHIV VIDYUT SEVA AYOG [LAWS(ALL)-2010-5-122] [REFERRED TO]
SURESH CHANDRA VS. STATE OF U P [LAWS(ALL)-2014-7-235] [REFERRED TO]
SHASHI KUMAR DWIVEDI AND OTHERS VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-3-93] [REFERRED TO]
PREM KUMAR VERMA AND OTHERS VS. STATE OF U P THROUGH PRIN SECY , NAGAR VIKAS GOVT [LAWS(ALL)-2018-2-214] [REFERRED TO]
NEERAJ BABU VS. STATE OF U P [LAWS(ALL)-2018-2-222] [REFERRED TO]
SANGITA SHAH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-6-217] [REFERRED TO]
LALIT KUMAR DIXIT VS. STATE OF U P [LAWS(ALL)-2003-12-5] [REFERRED TO]
MADHUSUDAN GUNVANTRAY PANDYA VS. SAURASHTRA UNIVERSITY [LAWS(GJH)-2022-6-336] [REFERRED TO]
RABIA VS. JAMIA MILLIA ISLAMIA UNIVERSITY [LAWS(DLH)-2008-3-99] [REFERRED TO]
DEVENDER BHASKAR VS. STATE OF HARYANA [LAWS(SC)-2021-11-62] [REFERRED TO]
KUNDAN LAL VS. STATE OF UTTARANCHAL AND ORS. [LAWS(UTN)-2006-12-33] [REFERRED TO]
PRASHANT KUMAR MANJUL VS. RANI DURGAWATI VISHWAVIDYALAYA [LAWS(MPH)-2013-8-157] [REFERRED TO]
S ROSELINE MARY VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-11-202] [REFERRED TO]
S SUNDARAVADIVEL VS. STATE OF TAMILNADU [LAWS(MAD)-2008-6-476] [REFERRED TO]
REKHA RAPARTIWAR (DARJI) VS. UNION OF INDIA & OTHERS [LAWS(MPH)-2019-1-53] [REFERRED TO]
STATE OF KERALA VS. MANAGER NIRMAL PUPLIC SCHOOL [LAWS(KER)-2008-4-34] [REFERRED TO]
RANJIT KUMAR BHUYAN VS. CHAIRMAN, DIRECTORATE OF TECHNICAL EDUCATION AND TRAINING [LAWS(ORI)-2012-10-52] [REFERRED TO]
MANOJ KUMAR VS. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH [LAWS(P&H)-2021-3-152] [REFERRED TO]
HARI SHARMA VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-5-41] [REFERRED TO]
SAMEER KUMAR SINGH SON OF LATE LALJI SINGH RESIDENT OF VILLAGE & POST KATGHARA, P.S. VS. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA [LAWS(PAT)-2016-11-43] [REFERRED TO]
DEBASIS SARKAR VS. ABDUL HAI [LAWS(CAL)-2003-8-17] [REFERRED TO]
SHAILENDRA KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2004-1-159] [REFERRED TO]
DHANESHWAR VS. RAMESH KUMAR SINGH ZILA BASIC SHIKSHA ADHIKARI GORAKHPUR [LAWS(ALL)-2003-8-167] [REFERRED TO]
ANAND KUMAR RAI VS. STATE OF U P THRU IT SECRETARY DEPTT OF PERSONNEL & ANOTHER [LAWS(ALL)-2012-2-491] [REFERRED TO]
AMIT TIWARI AND 7 OTHERS VS. STATE OF U P AND ANR [LAWS(ALL)-2015-2-362] [REFERRED TO]
SHAYAMDHAR VS. STATE OF U P & 4 OTHERS [LAWS(ALL)-2017-10-39] [REFERRED TO]
SUPRIYA A PEDNEKAR VS. DISTRICT AND SESSIONS JUDGE [LAWS(BOM)-2005-7-30] [REFERRED TO]
RESHAMLAL PRADHAN, S/O VSATRAM PRADHAN VS. STATE OF CHHATTISGARH AND ORS [LAWS(CHH)-2015-12-46] [REFERRED]
RESHAMLAL PRADHAN VS. STATE OF CHHATTISGARH AND ORS. [LAWS(CHH)-2015-8-8] [REFERRED TO]
M L HUSSAIN VS. N SINGH [LAWS(DLH)-2005-11-52] [REFERRED TO]
MAHENDRAKUMAR AMBALAL LIMBACHIYA VS. CHIEF GENERAL MANAGER TELECOM [LAWS(GJH)-2011-10-31] [REFERRED TO]
KAMDEO KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2022-3-77] [REFERRED TO]
JAIVEER SINGH VS. STATE OF UTTARAKHAND [LAWS(SC)-2023-11-48] [REFERRED TO]
RUTVJ WAZE AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(MPH)-2015-2-201] [REFERRED TO]
DILIP KUMAR GARG VS. STATE OF U P [LAWS(SC)-2009-3-31] [REFERRED TO]
PRAVIN KUMAR AND ORS. VS. STATE OF UTTARAKHAND AND ORS. [LAWS(UTN)-2020-10-66] [REFERRED TO]
HAJAROMMABI P. VS. THE DIRECTOR OF EDUCATION, [LAWS(KER)-2010-5-95] [REFERRED TO]
S RADHAKRISHNAN VS. GANDHIGRAM RURAL INSTITUTE DEEMED UNIVERSITY [LAWS(MAD)-2005-7-86] [REFERRED TO]
CASHMIR KUJUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2022-11-75] [REFERRED TO]
VINITA UMESH SINGH VS. ADMINISTRATOR [LAWS(BOM)-2020-12-350] [REFERRED TO]
REGISTRAR UNIVERSITY OF MUMBAI VS. SANDEEP KUMAR KHATRI [LAWS(BOM)-2006-10-102] [REFERRED TO]
PRATYUSH ANAND MISHRA AND ORS VS. UNION OF INDIA AND ORS [LAWS(DLH)-2018-4-529] [REFERRED TO]
BHAGWAT VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2016-4-3] [REFERRED TO]
PRIYA VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2019-1-126] [REFERRED TO]
YOGENDRA SINGH RANA AND 15 OTHERS VS. STATE OF U P AND 5 OTHERS [LAWS(ALL)-2018-10-33] [REFERRED TO]
MANISH KUMAR VS. STATE OF UP [LAWS(ALL)-2010-9-130] [REFERRED TO]
ORIENTAL BANK OF COMMERCE VS. SUBASH CHAND AND ANR. [LAWS(DLH)-2013-4-399] [REFERRED TO]
MADHUMITA DAS VS. UNIVERSITY OF CALCUTTA [LAWS(CAL)-2004-3-56] [REFERRED TO]
SIDDALINGAPPA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-2-190] [REFERRED TO]
GIJO ITTOOP VS. KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES [LAWS(KER)-2018-6-279] [REFERRED TO]
BOARD OF ADULT EDUCATION AND TRAINING VS. BOARD OF INTERMEDIATE EDUCATION GOVT OF A P [LAWS(APH)-2003-4-79] [REFERRED TO]
S RASHMI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2006-10-2] [FOLLOWED ON]
S NAGENDER VS. GOVRNMENT OF A P [LAWS(APH)-2006-4-104] [REFERRED TO]
SHASHI KUMAR DWIVEDI VS. STATE OF U.P [LAWS(ALL)-2012-10-25] [REFERRED TO]
LAXMI TRANSPORT CO VS. CHIEF OPERATION MANAGER [LAWS(ALL)-2005-5-267] [REFERRED TO]
DEBJANI SARKAR (ROY) ORS. VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2009-2-127] [REFERRED TO]
NATIONAL FEDERATION OF THE BLIND VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2017-11-10] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2020-2-112] [REFERRED TO]
D KATHIRAVAN VS. MANONMANIAM SUNDARANAR UNIVERSITY [LAWS(MAD)-2011-10-303] [REFERRED]
ANIL KUMAR VS. STATE OF UTTARAKHAND [LAWS(UTN)-2007-8-17] [REFERRED TO]
STATE OF BIHAR VS. MAMTA KUMARI D/O YOGENDRA SINGH & W/O BIBHAV KUMAR PABHAKAR : BABITA KUMARI W/O SUDHIR KUMAR CHOUDHARY : KRISHNA KUMARI W/O SHRI RAM JEEWAN RAM : RAM JEEWAN RAM S/O YOGENDRA RAM [LAWS(PAT)-2010-8-118] [REFERRED TO]
DR. VIMLESH VIVUTI RANJAN VS. THE STATE OF BIHAR [LAWS(PAT)-2016-5-111] [REFERRED TO]
DREAM LAND ESTATE, CHOZHIKODE P.O., KULATHUPUZHA VS. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION, THIRUVANANTHAPURAM [LAWS(KER)-2016-12-115] [REFERRED TO]
M Sathiyapriya VS. Secretary to Government [LAWS(MAD)-2004-12-66] [REFERRED TO]
HITECH INSTITUTE OF I T VS. BERHAMPUR UNIVERSITY [LAWS(ORI)-2004-5-1] [FOLLOWED ON]
BHARATI RATHORE VS. UNION OF INDIA [LAWS(DLH)-2021-5-107] [REFERRED TO]
SHEKHAR KUPPUSWAMI VS. UNION OF INDIA & OTHERS [LAWS(MPH)-2019-1-74] [REFERRED TO]
G SELVAM VS. CHAIRMAN TEACHER RECRUITMENT BOARD [LAWS(MAD)-2010-8-207] [REFERRED TO]
MAGNA ELECTRO CASTING LTD VS. STATE OF TAMIL NADU [LAWS(MAD)-2005-8-202] [REFERRED TO]
RAJASTHAN AUTO CHALAK UNION INTACK VS. STATE OF RAJASTHAN [LAWS(RAJ)-2003-1-21] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2014-9-94] [REFERRED TO]
MO KAREEM VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY [LAWS(DLH)-2020-1-247] [REFERRED TO]
PAWAN KUMAR SHARMA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-10-89] [REFERRED TO]
ASIFUDDIN VS. STATE OF U P [LAWS(ALL)-2014-5-341] [REFERRED TO]
SMT. JYOTI KHARE VS. STATE OF U.P. [LAWS(ALL)-2017-5-167] [REFERRED TO]
BHAGIRATH & 4 ORS VS. D M , LAKHIMPUR KHERI & 2 ORS [LAWS(ALL)-2017-11-154] [REFERRED TO]
SHIV PRATAP AND OTHERS VS. STATE OF U P THROUGH PRINCIPAL SECRETARY, NAGAR VI [LAWS(ALL)-2018-2-202] [REFERRED TO]
JAVED VS. STATE OF U P [LAWS(ALL)-2005-4-200] [REFERRED TO]
KUNDAN LAL VS. STATE OF UTTARANCHAL [LAWS(ALL)-2006-12-125] [REFERRED TO]
BHUPENDRA NATH TRIPATHI VS. STATE OF U P [LAWS(ALL)-2009-1-146] [REFERRED TO]
K.M. SAXENA VS. DELHI DEVELOPMENT AUTHORITY [LAWS(DLH)-2016-4-92] [REFERRED TO]
RAVINDRA VS. THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. AND ORS. [LAWS(BOM)-2016-4-32] [REFERRED TO]
CENTRAL BOARD OF SECONDARY EDUCATION VS. TUSHR WELFARE SOCIETY [LAWS(DLH)-2005-12-31] [RELIED ON]
PRAMOD KUMAR KUSHWAHA VS. INDIAN INSTITUTE OF TECHNOLOGY [LAWS(DLH)-2003-10-27] [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. PAWAN KUMAR [LAWS(DLH)-2006-3-128] [REFERRED TO]
ASHISH KUMAR PANDEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-7-21] [REFERRED TO]
SINDHU S. AND ORS. VS. THE KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES AND ORS. [LAWS(KER)-2015-8-94] [REFERRED TO]
ABHIJIT MADHAVRAO PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-10-30] [REFERRED TO]
A A CATERING CO VS. UNION OF INDIA [LAWS(DLH)-2006-3-249] [REFERRED TO]
JIGYASA TIWARI VS. STATE OF U.P. [LAWS(ALL)-2022-5-121] [REFERRED TO]
COMMON COMMITTEE CONSTITUTED FOR THE SELECTION OF EMINENT SPORTS PERSONS VS. MINOR B PRAVEENA DEVI [LAWS(MAD)-2009-12-162] [REFERRED TO]
SOHIL NIVAS VS. VISVESAVARARYA [LAWS(KAR)-2008-11-56] [REFERRED TO]
M.G. SINDHU VS. P.G. SANTHOSH [LAWS(KER)-2014-7-53] [REFERRED TO]
PRATHAMKUMAR VS. INDIAN INSTITUTE OF MANAGEMENT [LAWS(GJH)-2005-4-28] [REFERRED TO]
SANGITA RANI ARORA VS. UNION OF INDIA [LAWS(DLH)-2017-10-5] [REFERRED TO]
NAGESHWAR BASANTRAM DUBEY VS. UNION OF INDIA [LAWS(BOM)-2006-12-86] [REFERRED TO]
BHAGAT KALICHARAN MAKHIJANI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2015-4-195] [REFERRED TO]
BHARAT RAM VS. RAMESH SINGH ZILA BASIC SHIKSHA ADHIKARI BASTI [LAWS(ALL)-2003-8-229] [REFERRED TO]
ALL INDIA NHPC DIPLOMA ENGINEERS VS. NHPC LTD. [LAWS(J&K)-2010-2-56] [REFERRED TO]
TAMIL NADU ELECTRICITY BOARD VS. TAMIL NADU ELECTRICITY BOARD ENGINEERS ASSOCIATION ELECTRICITY AVENUE [LAWS(MAD)-2005-1-135] [REFERRED TO]
GIRISH CHANDRA TRIPATHY VS. STATE OF ODISHA [LAWS(ORI)-2019-1-64] [REFERRED TO]
SHYNI C.B. VS. CHITRA BHANU M.K. [LAWS(KER)-2020-7-93] [REFERRED TO]
JITENDRA KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2019-2-103] [REFERRED TO]