Referred Judgements :-

MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
ABDUL REHMAN ANTULAY VS. R S NAYAK [REFERRED TO]
KARTAR SINGH KRIPA SHANKAR RAI VS. STATE OF PUNJAB [REFERRED TO]
COMMON CAUSE" A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
RAJ DEO SHARMA VS. STATE OF BIHAR [REFERRED TO]

Cited Judgements :-

BUDH SINGH VS. SANGEETA KEDIA [LAWS(DLH)-2011-11-158] [REFERRED TO]
KRISHNA KUMAR VS. STATE OF U.P. [LAWS(ALL)-2023-1-50] [REFERRED TO]
MERAJ ALI VS. STATE OF U.P. [LAWS(ALL)-2022-9-125] [REFERRED TO]
BIKASH CHANDRA PRADHANI VS. STATE OF ASSAM [LAWS(GAU)-2022-6-15] [REFERRED TO]
NITIN ARYAN VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-6-32] [REFERRED TO]
THE SOUTH INDIAN SUGAR MILLS ASSOCIATION VS. GOVERNMENT OF KARNATAKA [LAWS(KAR)-2014-11-173] [REFERRED TO]
STATE VS. M GOPALAKRISHNAN [LAWS(MAD)-2009-4-280] [REFERRED TO]
STATE OF JHARKHAND VS. VIJAY SINGH [LAWS(JHAR)-2023-9-30] [REFERRED TO]
JATINDER PAL SINGH VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2022-1-116] [REFERRED TO]
KULDEEP KUMAR TRIPATHI VS. RANG BAHADUR [LAWS(ALL)-2010-2-52] [REFERRED TO]
RAMJEET BIND AND JAGDISH BIND BOTH SONS VS. STATE OF U P [LAWS(ALL)-2006-1-125] [REFERRED TO]
RAMJEET BIND VS. STATE OF U P [LAWS(ALL)-2006-2-39] [REFERRED TO]
RHEA KAMAT VS. STATE OF GOA [LAWS(BOM)-2020-7-201] [REFERRED TO]
SARVESH VS. STATE OF U P [LAWS(ALL)-2018-3-264] [REFERRED TO]
MOHAN VS. STATE OF U P [LAWS(ALL)-2016-6-111] [REFERRED]
PANKAJ JAISWAL VS. STATE OF U. P. [LAWS(ALL)-2021-8-64] [REFERRED TO]
DHARMRAJ VS. STATE OF U. P. [LAWS(ALL)-2021-7-140] [REFERRED TO]
PRAMOD KUMAR SHAHI VS. STATE OF U.P [LAWS(ALL)-2022-7-116] [REFERRED TO]
JIWAN RAM GUPTA VS. STATE THR CBI [LAWS(DLH)-2012-2-47] [REFERRED TO]
BABU JIVAYA URADYA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-4-267] [REFERRED]
RANJITSING BRAHMAJEETING SHRAMA VS. KISAN BABURAO HAZARE [LAWS(BOM)-2004-3-52] [REFERRED TO]
FREDDY MERGULHAO, MAJOR, PRESENTLY WORKING FOR INSTITUTE OF PUBLIC ASSISTANCE VS. STATE OF GOA [LAWS(BOM)-2004-8-165] [REFERRED TO]
KANJI KALYANJI AND CO VS. STATE OF MAHARASHTRA [LAWS(BOM)-2006-10-20] [REFERRED TO]
THOMAS COOK (INDIA) LIMITED VS. RED APPLE CHANDRARAT TRAVEL [LAWS(BOM)-2023-1-81] [REFERRED TO]
BISWANATH BHAGAT VS. OM PRAKASH SAHA [LAWS(ORI)-2002-7-25] [REFERRED TO]
SUSHILA DEVI, WIFE OF LATE BHAGWAN SINGH, RESIDENT OF MOHALLA VS. STATE OF BIHAR [LAWS(PAT)-2016-10-27] [REFERRED TO]
STATE VS. NARAYAN WAMAN NURUKAR [LAWS(SC)-2002-8-34] [REFERRED]
RAJ HIGH COURT JODHPUR VS. STATE [LAWS(RAJ)-2011-4-24] [REFERRED TO]
TAHIR KHAN ALIAS SHAKEEL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2005-8-27] [REFERRED TO]
SACHIN V.JAIN VS. STATE [LAWS(MAD)-2020-1-446] [REFERRED TO]
GOVERNMENT OF MAHARASHTRA (WATER RESOURCES DEPARTMENT) VS. BORSE BROTHERS ENGINEERS AND CONTRACTORS PRIVATE LIMITED [LAWS(SC)-2021-3-50] [REFERRED TO]
CHIEF REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. VS. RAJ GINNING INDUSTRIES [LAWS(NCD)-2016-2-16] [REFERRED TO]
N. BALASUBRAMANIAN AND ORS. VS. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION [LAWS(MAD)-2015-6-484] [REFERRED TO]
NINAN THAYYIL AND ORS. VS. STATE OF KERALA [LAWS(KER)-2015-3-51] [REFERRED TO]
NARAIN DEV DHABLANIA VS. INCOME TAX OFFICER [LAWS(P&H)-2003-3-6] [REFERRED TO]
SUPERINTENDENT OF POLICE KARNATAKA VS. B SRINIVAS [LAWS(SC)-2008-8-107] [REFERRED TO]
NARAYAN SAHOO VS. STATE OF ORISSA [LAWS(ORI)-2013-9-49] [REFERRED TO]
NARAYAN SAHOO AND ORS. VS. STATE OF ORISSA [LAWS(ORI)-2014-9-93] [REFERRED TO]
A.G.CHANDRASEKAR VS. STATE [LAWS(MAD)-2020-6-60] [REFERRED TO]
KRISHNAKANT TAMRAKAR VS. STATE OF MADHYA PRADESH [LAWS(SC)-2018-3-75] [REFERRED TO]
MURUGANANTHAM VS. DIRECTOR GENERAL OF POLICE [LAWS(MAD)-2022-1-13] [REFERRED TO]
MOHAMMAD ZAENAL ARIFIN VS. STATE [LAWS(MAD)-2022-4-167] [REFERRED TO]
V. VENKATA PRASAD VS. HIGH COURT OF A.P. [LAWS(SC)-2016-6-24] [REFERRED TO]
LOKESH KUMAR JAIN VS. STATE OF RAJASTHAN [LAWS(SC)-2013-7-78] [REFERRED TO]
NIRANJAN HEMCHANDRA SASHITTAL VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-3-36] [REFERRED TO]
KALAKUMAR K. VS. STATE OF KERALA [LAWS(KER)-2022-7-335] [REFERRED TO]
ORISSA COTTON MILLS VS. PRESIDING OFFICER, LABOUR COURT AND 2 ORS. [LAWS(ORI)-2008-10-68] [REFERRED TO]
MAHESH CHANDRA PATTNAIK VS. STATE [LAWS(ORI)-2010-2-24] [REFERRED TO]
S DEEPAK VS. GEORGE PHILIP [LAWS(KER)-2006-8-88] [REFERRED TO]
LAXMAN S/O DALUJI PATEL VS. STATE OF M.P. [LAWS(MPH)-2016-7-55] [REFERRED TO]
SANDEEP AGRAWAL VS. STATE OF M.P. [LAWS(MPH)-2016-11-58] [REFERRED TO]
HINDUSTAN MOTORS LTD VS. MOTORS [LAWS(MPH)-2009-2-38] [REFERRED TO]
DURGA DATTA SHARMA ALIAS DURGALAL SHARMAAND VS. STATE [LAWS(GAU)-2003-1-28] [REFERRED TO]
PNB METLIFE INDIA INSURANCE COMPANY LTD VS. ASHA AGARWAL [LAWS(NCD)-2015-5-22] [REFERRED TO]
GREIK XAVIER VS. SUB INSPECTOR OF POLICE [LAWS(KER)-2023-8-181] [REFERRED TO]
HARPAL SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2007-3-175] [REFERRED TO]
SAVITRI MEENA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-1-153] [REFERRED TO]
BHUPENDER SINGH VS. NARCOTIC CONTROL BUREAU [LAWS(P&H)-2022-1-93] [REFERRED TO]
ASMI RAUT VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-1-81] [REFERRED TO]
HANMANTRAO SAWALARAM TAGADE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-407] [RELIED ON]
JUGALKISHOR DEVILAL AGRAWAL VS. ARJUN VITTHAL PARDESHI [LAWS(BOM)-2008-7-57] [REFERRED TO]
MAPLE HOTELS & RESORTS LTD. (FORMERLY KNOWN AS DARJEELING PLANTATION INDUSTRIES LIMITED) VS. ASSISTANT LABOUR COMMISSIONER, PLANTATION, BIRPARA, JALPAIGURI [LAWS(CAL)-2021-10-19] [REFERRED TO]
VIHABHAI SARTANBHAI DESAI VS. STATE OF GUJARAT [LAWS(GJH)-2003-4-33] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. DINESHCHANDRA S PATEL [LAWS(GJH)-2003-5-10] [REFERRED]
PIKAR DOYOM VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-4-19] [REFERRED TO]
T DEVESWAR REDDY VS. ASISTANT DIRECTOR OF AGRICULTURRE [LAWS(APH)-2007-1-66] [REFERRED TO]
SUBIR KUMAR BASU VS. STATE [LAWS(CAL)-2006-1-18] [REFERRED TO]
ILA KAYAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2006-6-26] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. ASIT BARAN BANERJEE [LAWS(CAL)-2007-5-44] [REFERRED TO]
JAMSHED JAL MENESSE VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-6-129] [REFERRED TO]
STATE THROUGH SUPERINTENDENT OF POLICE CBI VS. MAHENDRA PRASAD [LAWS(JHAR)-2004-4-67] [REFERRED TO]
ANIL M J VS. STATE OF KERALA AND ORS [LAWS(KER)-2015-12-336] [REFERRED]
AJOY KUMAR GHOSE VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2015-12-123] [REFERRED TO]
AJOY KUMAR GHOSE VS. STATE OF JHARKHAND [LAWS(JHAR)-2016-12-8] [REFERRED TO]
RAMASHISH SINHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-2-74] [REFERRED TO]
RANJU DEVI VS. STATE OF JHARKHAND [LAWS(JHAR)-2023-5-36] [REFERRED TO]
STATE OF JHARKHAND VS. KUNDAN KANDIL [LAWS(JHAR)-2023-7-23] [REFERRED TO]
MD KAMEUAL ISLAM VS. STATE [LAWS(MAD)-2020-6-148] [REFERRED TO]
SANDEEP GURURAJ VS. STATE OF KARNATAKA [LAWS(KAR)-2020-9-244] [REFERRED TO]
MAHESH VS. STATE (GOVT OF NCT OF DELHI) [LAWS(DLH)-2022-2-10] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. POOJA AND ORS. [LAWS(HPH)-2014-4-75] [REFERRED TO]
BISAN LAL VS. STATE OF H P AND OTHERS [LAWS(HPH)-2014-6-168] [REFERRED]
KISHORE RAO D VS. UNION OF INDIA [LAWS(GJH)-2011-10-153] [REFERRED TO]
BHAGYAVATHI VS. MADANLAL D JAIN [LAWS(KAR)-2002-8-54] [REFERRED TO]
P SHEKAR VS. K S MURALIDHAR [LAWS(KAR)-2003-7-74] [REFERRED TO]
C RAMESH VS. STATE OF KARANATAKA [LAWS(KAR)-2008-9-68] [REFERRED TO]
R. Roopa and others VS. State of Karnataka through chief Secretary, Government of Karnataka and others [LAWS(KAR)-2008-9-95] [REFERRED TO]
ANAND SAGAR MEHTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-5-13] [REFERRED TO]
JARNAIL SINGH VS. LACHHMI NARAIN GUPTA [LAWS(SC)-2022-1-92] [REFERRED TO]
VAKIL PRASAD SINGH VS. STATE OF BIHAR [LAWS(SC)-2009-1-43] [REFERRED TO]
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. VS. SHRI NAVIN CHETTRI [LAWS(SIK)-2018-7-2] [REFERRED TO]
JABAR SINGH VS. STATE OF RAJASTHAN [LAWS(RAJ)-2002-7-78] [REFERRED TO]
SUO MOTO VS. STATE OF RAJASTHAN [LAWS(RAJ)-2007-2-38] [REFERRED TO]
DILAWAR VS. THE STATE OF HARYANA & ANR. [LAWS(SC)-2018-5-12] [REFERRED TO]
AMRIT KAR VS. STATE OF MANIPUR [LAWS(MANIP)-2017-1-11] [REFERRED TO]
BHARAT SUGAR MILLS LTD VS. STATE OF BIHAR [LAWS(PAT)-2010-3-244] [REFERRED TO]
P SIVAGNANAM; A SATHYANATHAN; V DURAIRAJ; V VEERA CHELLAIAH; C ROSAMMAL; V MURUGESAN; K VISWANATHAN; N CHINNASAMY VS. STATE [LAWS(MAD)-2016-8-246] [REFERRED]
J MURUGESAN; J UMAPATHY VS. STATE [LAWS(MAD)-2016-8-301] [REFERRED]
CENTRAL BUREAU OF INVESTIGATION VS. K G PREMSANKAR [LAWS(KER)-2004-11-68] [REFERRED TO]
BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE CO LTD VS. MUKEER AHMED SHIDDHIQUI [LAWS(NCD)-2015-9-203] [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD VS. MOHAN GENERAL STORE [LAWS(NCD)-2015-3-157] [REFERRED TO]
K.M. SENTHAMIZHSELVAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2020-6-119] [REFERRED TO]
P MOORTHI VS. STATE [LAWS(MAD)-2020-7-52] [REFERRED TO]
RANDHIR SINGH VS. STATE OF M P [LAWS(MPH)-2014-4-59] [REFERRED TO]
DEBLEENA GHOSH VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-7-1] [REFERRED TO]
P.N. KOHLI VS. UNION OF INDIA [LAWS(DLH)-2011-1-411] [REFERRED TO]
T N Krishna Iyer VS. A K Baig Asstt Collector of Central Excise [LAWS(BOM)-2005-12-91] [REFERRED TO]
TUNCAY ALANKUS VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2002-5-107] [REFERRED]
SANJEEV VS. STATE [LAWS(DLH)-2009-5-256] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. SUNIL CHANDRA MAZUMDAR [LAWS(CAL)-2005-3-44] [REFERRED TO]
PASANG YOLMO VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-7-51] [REFERRED TO]
INDIAN SOCIETY OF LAWYERS VS. PRESIDENT OF INDIA [LAWS(ALL)-2011-7-345] [REFERRED TO]
FUNDAN & 2 OTHERS VS. STATE OF U.P. [LAWS(ALL)-2016-12-80] [REFERRED TO]
VED KRISHNA VS. STATE OF U.P. [LAWS(ALL)-2023-2-8] [REFERRED TO]
NARAYAN WAMAN NERUKAR VS. STATE [LAWS(DLH)-2009-11-24] [REFERRED TO]
NITIN BALIRAM KHARATMOL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-4-216] [REFERRED TO]
C.K. THAPLIYAL VS. SAKHARAM R. DALVI AND ORS. [LAWS(BOM)-2015-6-128] [REFERRED TO]
BHIM SAIN VS. STATE OF H P [LAWS(HPH)-2002-7-8] [REFERRED TO]
Chandrika Prasad Kiran VS. State of Jharkhand [LAWS(JHAR)-2012-11-62] [REFERRED TO]
PREETI CHANDRA VS. DIRECTORATE OF ENFORCEMENT [LAWS(DLH)-2023-6-10] [REFERRED TO]
STATE OF GUJARAT VS. JILUBHAI D. VALA [LAWS(GJH)-2020-3-55] [REFERRED TO]
P MANIBALAN MALA VS. STATE REP BY INSPECTOR OF POLICE [LAWS(MAD)-2012-7-121] [REFERRED TO]
K.C.DURAI @ ALAGAPPAN VS. STATE INSPECTOR OF POLICE [LAWS(MAD)-2013-11-250] [REFERRED TO]
GEETHA SUKUMARAN VS. STATE ELECTION COMMISSION [LAWS(KER)-2021-4-99] [REFERRED TO]
ABDUL WAJID VS. A S ONKARAPPA [LAWS(KAR)-2010-12-49] [REFERRED TO]
JAYAMMA VS. STATE OF KARNATAKA [LAWS(KAR)-2020-1-146] [REFERRED TO]
BALJIT SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2005-9-53] [REFERRED TO]
MOHD HUSSAIN ALIAS JULFIKAR ALI VS. STATE GOVT OF NCT DELHI [LAWS(SC)-2012-8-57] [REFERRED TO]
RANJAN DWIVEDI VS. C B I THROUGH THE DIRECTOR GENERAL [LAWS(SC)-2012-8-22] [REFERRED TO]
D.RAMACHANDRAN VS. STATE OF KERALA [LAWS(KER)-2022-5-150] [REFERRED TO]
BANWARI LAL VS. STATE OF RAJASTHAN [LAWS(RAJ)-2011-8-268] [REFERRED TO]
MADRAS BAR ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2021-7-9] [REFERRED TO]
BRIJ MOHAN LAL VS. UNION OF INDIA [LAWS(SC)-2002-5-46] [REFERRED </RC>]
VYAS SHARMA VS. STATE OF BIHAR [LAWS(PAT)-2010-2-39] [REFERRED TO]
HARIDWAR PANDEY VS. THE STATE OF BIHAR [LAWS(PAT)-2013-4-130] [REFERRED]
ORIENT PROPERTIES AND ORS. VS. RAJESH G. SINGH AND ORS. [LAWS(NCD)-2015-9-37] [REFERRED TO]
P.A.SIDHARTHA MENON VS. DEPUTY SUPERINTENDENT OF POLICE [LAWS(KER)-2013-6-276] [REFERRED TO]
SATHYA @ UMA @ DEIVANAI @ YASODHA VS. THE STATE REP BY DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID, DHARMAPURI DISTRICT [LAWS(MAD)-2012-3-460] [REFERRED TO]
RAMAYANA PRASAD PATHAK VS. STATE OF M P [LAWS(MPH)-2006-5-70] [REFERRED TO]
MONIMOY BAISHYA S/O SONESWAR BAISHYA VS. STATE OF ASSAM AND 3 ORS [LAWS(GAU)-2018-9-26] [REFERRED TO]
GADADHAR NATH PATHAK VS. CHANCELLOR, RANCHI UNIVERSITY [LAWS(JHAR)-2023-4-3] [REFERRED TO]
MANOJ KUMAR VS. STATE (GOVT. OF NCT OF DELHI) [LAWS(DLH)-2022-5-171] [REFERRED TO]
STATE OF HIMACHAL PRADESH AND ORS. VS. SATYA PAL AND ORS. [LAWS(HPH)-2016-5-9] [REFERRED TO]
STATE OF GUJARAT VS. PARMAR GOVIND HARJI [LAWS(GJH)-2019-12-304] [REFERRED TO]
KAY KAY TEXO FAB PVT. LTD. VS. M/S NAVKAR FURNISHING & ORS. [LAWS(DLH)-2016-11-195] [REFERRED TO]
VINAY MEHRA VS. STATE THR. CBI [LAWS(DLH)-2012-11-254] [REFERRED TO]
DHRUV KUMAR DUBEY VS. STATE OF CHHATTISGARH [LAWS(CHH)-2012-2-43] [REFERRED TO]
STATE OF MAHARASHTRA VS. VIJAY KUMAR GUJARMAL AGRAWAL [LAWS(BOM)-2002-10-28] [REFERRED TO]
RAMA KANT SHARMA VS. STATE NCT OF DELHI [LAWS(DLH)-2005-5-104] [RELIED ON]
REGIONAL DIRECTOR E S I CORPORATION VS. SHYAM BHATIA [LAWS(BOM)-2008-2-26] [REFERRED TO]
GYAS AHMED VS. STATE OF C G [LAWS(CHH)-2008-9-30] [REFERRED TO]
MANDALAPU VEERAIAH VS. STATE OF A P SPECIAL A C B HYDERABAD [LAWS(APH)-2003-3-85] [REFERRED TO]
S.K. MEHROTRA VS. LUCKNOW DEVELOPMENT AUTHORITY [LAWS(ALL)-2017-5-42] [REFERRED TO]
HARI SINGH VS. STATE OF U.P. [LAWS(ALL)-2016-12-9] [REFERRED TO]
STATE OF U P VS. MATLOOB AND OTHERS [LAWS(ALL)-2013-7-393] [REFERRED]
AMEER HAIDER VS. STATE OF U.P [LAWS(ALL)-2013-3-67] [REFERRED TO]
BHOLU VS. STATE OF U.P. [LAWS(ALL)-2018-5-10] [REFERRED TO]
SURENDRALAL GIRDHARILAL MEHTA VS. UNION OF INDIA & ORS [LAWS(CAL)-2018-5-66] [REFERRED TO]
SUBHAS CHANDRA DAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2005-12-4] [REFERRED TO]
SAYYAD RIZWAN SAYYAD KASAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2023-1-22] [REFERRED TO]
S IRUDHAYAM VS. STATE [LAWS(MAD)-2007-11-16] [REFERRED TO]
ABDUL KUDDUS VS. UNION OF INDIA [LAWS(SC)-2019-5-80] [REFERRED TO]
ASHWANI KUMAR VS. UNION OF INDIA [LAWS(SC)-2019-9-14] [REFERRED TO]
SATHYAN VS. STATE OF KERALA [LAWS(SC)-2023-8-33] [REFERRED TO]
N.P.IMMANUEL VS. STATE [LAWS(MAD)-2019-9-271] [REFERRED TO]
MAMTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2016-9-71] [REFERRED]
(SRI) PURUSHOTTAM LAL KANDOI VS. STATE OF ORISSA [LAWS(ORI)-2017-4-23] [REFERRED TO]
ARIF CONSTRUCTIONS VS. GUNJAN SINGHAL [LAWS(NCD)-2016-7-91] [REFERRED]
SHAJI P R VS. STATE OF KERALA [LAWS(KER)-2006-7-81] [REFERRED TO]
THOMAS CHANDY VS. STATE OF KERALA [LAWS(KER)-2005-11-35] [REFERRED TO]
STATE OF M.P. & ANR. VS. DR. SURESH CHANDRA SAXENA & ANR. [LAWS(MPH)-2003-7-125] [REFERRED TO]
M.D. SHARMA AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2002-5-115] [REFERRED TO]
S.P. ANAND VS. U.O.I & ORS. [LAWS(MPH)-2006-8-101] [REFERRED TO]
Y.M. TIWARI VS. MAN DAHIMA [LAWS(MPH)-2016-12-60] [REFERRED TO]
A.S. RANA VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2008-7-95] [REFERRED TO]
SHYAM BABU VS. STATE OF U.P. [LAWS(SC)-2012-9-29] [REFERRED TO]
IMTIYAZ AHMAD VS. STATE OF UTTAR PRADESH [LAWS(SC)-2012-2-10] [REFERRED TO]
GOVIND PRASAD VS. STATE OF JHARKHAND [LAWS(JHAR)-2022-6-87] [REFERRED TO]
PURAN CHAND GUPTA VS. STATE NCT OF DELHI [LAWS(DLH)-2022-3-75] [REFERRED TO]
Irniyus Tigga and five VS. The State of Jharkhand [LAWS(JHAR)-2011-9-57] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. DAHYABHAI DANABHAI DABHI [LAWS(GJH)-2003-5-11] [REFERRED]
UTTAR GUJARAT VIJ COMPANY LTD VS. GHELABHAI VARVABHAI RAVAL [LAWS(GJH)-2013-12-47] [REFERRED TO]
KANTILAL NARSHIBHAI RATHOD VS. NATVARLAL MAVJIBHAI [LAWS(GJH)-2023-8-629] [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [LAWS(J&K)-2008-12-21] [REFERRED TO]
ASHOK MADAN VS. DIRECTOR TOWN AND COUNTRY PLANNING DEPT [LAWS(HPH)-2002-6-10] [REFERRED TO]
G SRINIVAS REDDY VS. STATE OF A P AND ORS [LAWS(APH)-2017-3-84] [REFERRED TO]
R G CHANDRA MOHAN VS. STATE OF A P [LAWS(APH)-2005-2-78] [REFERRED TO]
REGIONAL DIRECTOR VS. M B ACHAREKAR [LAWS(BOM)-2008-4-617] [REFERRED]
NIKHIL D. DATTAR VS. UNION OF INDIA [LAWS(BOM)-2008-8-262] [REFERRED TO]
YUNUS AHMEDBHAI HAKIMUDDIN VS. A K BAIG, ASSTT COLLECTOR OF CENTRAL EXCISE [LAWS(BOM)-2005-12-184] [REFERRED]
VIDYASAGAR S O BABARAO ASHTAKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-5-32] [REFERRED TO]
NARCOTICS CONTROL BUREAU VS. RAKESH DWIVEDI [LAWS(DLH)-2011-7-221] [REFERRED TO]
SANGAM LAL VS. STATE OF U.P. [LAWS(ALL)-2022-6-67] [REFERRED TO]
RAM KHILARI VS. STATE [LAWS(ALL)-2015-2-186] [REFERRED TO]
HARISH CHANDRA VS. STATE OF U P [LAWS(ALL)-2016-4-327] [REFERRED]
MOHD YUSUF VS. STATE OF U P AND ANOTHER [LAWS(ALL)-2016-5-424] [REFERRED]
MOHD. KHALID VS. STATE OF U.P. [LAWS(ALL)-2018-3-455] [REFERRED TO]
BABUL ALIAS BABUL KAR VS. STATE OF W B [LAWS(CAL)-2005-5-43] [REFERRED TO]
ANIMESH CHANDRA SENGUPTA VS. STATE OF WEST BENGAL [LAWS(CAL)-2004-1-11] [REFERRED TO]
DEENA NATH SINGH VS. STATE OF U.P. [LAWS(ALL)-2012-5-319] [REFERRED TO]
ANIL KUMAR VS. STATE OF U P [LAWS(ALL)-2012-7-183] [REFERRED TO]
BHAGWAT SARAN VS. STATE OF U P [LAWS(ALL)-2013-8-108] [REFERRED TO]
SANTOSH KUMAR PANJA VS. STATE OF WEST BENGAL [LAWS(CAL)-2008-11-35] [REFERRED TO]
GENBA LAXMAN PAWAGI VS. STATE OF MAHARASHTRA & ORS [LAWS(BOM)-2017-3-5] [REFERRED TO]
STATE OF MAHARASHTRA VS. RANGRAO ANNA PATIL [LAWS(BOM)-2018-11-202] [REFERRED TO]
KANTI PANDEY VS. STATE OF M P [LAWS(CHH)-2008-12-3] [REFERRED TO]
RESHMA SINGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-12-83] [REFERRED TO]
RAKESH MALHOTRA VS. RAJINDER KUMAR MALHOTRA [LAWS(BOM)-2014-8-101] [REFERRED TO]
KRBL LTD VS. CBI [LAWS(DLH)-2022-2-134] [REFERRED TO]
JABALPUR BUS OPERATORS ASSOCIATION VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2002-12-33] [REFERRED TO]
ORIENTAL INSURANCE COMPANY LTD. VS. BIRMA DEVI [LAWS(HPH)-2014-4-5] [REFERRED TO]
KAMALDIN VS. CBI [LAWS(DLH)-2011-11-142] [REFERRED TO]
RAM BHAROSA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2003-1-15] [REFERRED TO]
PATEL TALSHABHAI PURABHAI VS. AUTHORISED OFFICER [LAWS(GJH)-2011-3-226] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. ARJUN PRIBHDAS KUNDANANI [LAWS(GJH)-2003-5-34] [REFERRED]
STATE OF GUJARAT VS. DALSUKHBHAI B PATEL OCCUPIER OF VASUNDHARA CANNING PVT LTD [LAWS(GJH)-2015-1-103] [REFERRED TO]
AJAY KUMAR PANDEY VS. STATE OF U.P. [LAWS(ALL)-2021-1-35] [REFERRED TO]
SURENDRA KUMAR VS. STATE OF U. P. [LAWS(ALL)-2021-7-86] [REFERRED TO]
BRIJ BHUSHAN GOSWAMI VS. HARISH SINGHLA [LAWS(ALL)-2015-3-257] [REFERRED TO]
JAI DEO & ANR VS. MEENAKSHI SINGH PARIHAR [LAWS(ALL)-2017-10-262] [REFERRED TO]
BRIJESH SINGH @ BABLOO SINGH VS. STATE OF U.P [LAWS(ALL)-2019-5-365] [REFERRED TO]
J. MADHUSUDHAN REDDY VS. GOVERNMENT OF A.P. [LAWS(APH)-2014-4-47] [REFERRED TO]
KAMLA PRASAD ALIAS RAJ KUMAR VS. STATE OF U P [LAWS(ALL)-2012-5-121] [REFERRED TO]
ABDUL JALIL SON OF LATE HABIB ULLAH VS. SPECIAL JUDGE E.C.ACT/ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2007-8-254] [REFERRED TO]
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION VS. SUPRIYA S BANDAL [LAWS(BOM)-2009-6-164] [REFERRED TO]
TAPAS SUR VS. STATE OF W B [LAWS(CAL)-2005-1-56] [REFERRED TO]
KAILASH CHAND MOHANTY VS. STATE OF ORISSA [LAWS(ORI)-2006-2-23] [REFERRED TO]
Surjya Kanta Tripathy VS. State of Orissa [LAWS(ORI)-2009-4-26] [REFERRED TO]
STATE OF GUJARAT AND ANOTHER VS. THE I.R.C.G. AND OTHERS [LAWS(SC)-2017-8-49] [REFERRED TO]
AJAY KUMAR @ AJAY KUMAR SINGH SON OF LATE RAM PRAKASH SINGH VS. STATE OF BIHAR THROUGH VIGILANCE [LAWS(PAT)-2017-11-163] [REFERRED TO]
MD. KAMEUAL ISLAM VS. STATE [LAWS(MAD)-2020-6-78] [REFERRED TO]
BALBIR SINGH VS. STATE OF DELHI [LAWS(SC)-2007-6-11] [REFERRED TO]
ASHA SHARMA VS. CHANDIGARH ADMINISTRATION [LAWS(SC)-2011-8-111] [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [LAWS(SC)-2013-8-46] [REFERRED TO]
SUBRATA CHATTORAJ AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [LAWS(SC)-2015-10-66] [REFERRED TO]
JASWANT SINGH VS. STATE OF PUNJAB [LAWS(SC)-2021-10-107] [REFERRED TO]
SRI. T SURVA SATISH VS. STATE OF TELANGANA [LAWS(TLNG)-2020-11-64] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. VS. M/S. SUPER TRADING COMPANY [LAWS(NCD)-2016-1-61] [REFERRED TO]
LAKSHMANA IPS RETD VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(KER)-2006-12-68] [REFERRED TO]
U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ANR. VS. M/S. OM CHOORA AND RICE MILLS [LAWS(NCD)-2016-6-20] [REFERRED TO]
V SIVAN VS. UNION OF INDIA [LAWS(MAD)-2015-9-371] [REFERRED]
BUHARI SONS PVT. LTD. VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-6-42] [REFERRED TO]
STATE VS. MITHILESH KUMAR SINGH [LAWS(JHAR)-2004-7-10] [REFERRED TO]
K K RAMESH VS. GOVERNMENT OF INDIA [LAWS(MAD)-2018-1-230] [REFERRED TO]
SAT PAL MALIK VS. STATE OF PUNJAB [LAWS(P&H)-2008-3-18] [REFERRED TO]
UNION OF INDIA VS. ASSOCIATED CONSTRUCTION [LAWS(DLH)-2019-10-105] [REFERRED TO]
RASHMI AGARWAL VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(DLH)-2005-5-5] [REFERRED TO]
SURESH GOVIND NAIK VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2003-10-59] [REFERRED TO]
ABANI MOHAN BISWAS VS. STATE [LAWS(CAL)-2004-7-9] [REFERRED TO]
PRADIP MITRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2002-8-9] [REFERRED TO]
ASRAFUL HODA VS. ARUN SAHOO [LAWS(CAL)-2006-3-36] [REFERRED TO]
DHYAN INVESTMENTS & TRADING COMPANY LTD VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(BOM)-2023-8-551] [REFERRED TO]
INDIAN SOCIETY OF LAWYERS VS. STATE OF U P [LAWS(ALL)-2011-7-110] [REFERRED TO]
C.K.THAPLIYAL VS. MANOHAR J. NAGPAL AND OTHERS [LAWS(BOM)-2017-5-68] [REFERRED TO]
DEENANATH SINGH VS. OMPRAKASH [LAWS(CHH)-2003-1-12] [REFERRED TO]
AVINASH KUMAR VS. STATE OF U.P. [LAWS(ALL)-2020-11-113] [REFERRED TO]
UNION OF INDIA VS. BHARAT CONSTRUCTION [LAWS(ALL)-2022-11-115] [REFERRED TO]
MUNICIPAL CORPORATION OF GUNTUR VS. B SYAMALA KUMAI [LAWS(APH)-2006-9-99] [REFERRED TO]
NEM SINGH VS. STATE OF U P [LAWS(ALL)-2016-5-344] [REFERRED]
HARI DUTT TIWARI VS. STATE OF U.P AND ORS. [LAWS(ALL)-2015-3-151] [REFERRED TO]
S VIDHYA VS. STATE BY DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2010-2-313] [REFERRED TO]
G NAGARAJAN VS. STATE BY DEPUTY SUPERINTENDENT OF POLICE [LAWS(MAD)-2010-3-507] [REFERRED TO]
SUPERINTENDENT OF POLICE C B I VS. CHANDRAKET NARAYAN SINGH [LAWS(JHAR)-2004-3-10] [REFERRED TO]
ANIL JOHN VS. STATE OF J&K [LAWS(J&K)-2009-12-51] [REFERRED TO]
STATE OF GUJARAT VS. SHANTILAL JIVABHAI TALATI [LAWS(GJH)-2007-3-286] [REFERRED TO]
KAMLESHBHAI B MEHTA VS. REGISTRAR HIGH COURT OF GUJ [LAWS(GJH)-2004-9-54] [REFERRED TO]
DALIP SINGH ALIAS DEEPA VS. STATE OF PUNJAB [LAWS(P&H)-2009-9-97] [REFERRED TO]
DEEPAK GUPTA VS. STATE OF ORISSA [LAWS(ORI)-2017-8-12] [REFERRED TO]
RAMACHANDRA SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2019-8-53] [REFERRED TO]
RAMACHANDRA SAHOO VS. STATE OF ODISHA [LAWS(ORI)-2019-8-53] [REFERRED TO]
Asstt. C.C. (Prev.) VS. B.G. Devaraj @ Devaraj Shet [LAWS(KAR)-2010-8-121] [REFERRED TO]
N.R. BHAT VS. STATE [LAWS(KAR)-2016-4-139] [REFERRED TO]
REGIONAL PROVIDENT FUND COMMISSIONER & ANR ; ASSISTANT PROVIDENT FUND COMMISSIONER VS. PARASHRAM BHIMRAO MUTAGEKAR [LAWS(NCD)-2015-10-205] [REFERRED]
P O SAMSON VS. STATE OF KERAL [LAWS(KER)-2007-4-165] [REFERRED TO]
T A ABDUL AZEEZ VS. KERALA STATE ELECTION COMMISSION [LAWS(KER)-2006-8-73] [REFERRED TO]
VINAY KUMAR KOHLI VS. UNION OF INDIA [LAWS(MPH)-2002-1-1] [REFERRED TO]
MOTI LAL SARAF VS. STATE OF JAMMU AND KASHMIR [LAWS(SC)-2006-9-86] [REFERRED TO]
BALBIR SINGH VS. STATE OF DELHI [LAWS(SC)-2007-6-32] [REFERRED TO]
COMMON CAUSE VS. UNION OF INDIA [LAWS(SC)-2008-4-34] [REFERRED TO]
STATE OF RAJASTHAN VS. IKBAL HUSSEN [LAWS(SC)-2004-9-104] [REFERRED TO]
STATE OF KARNATAKA VS. C NAGARAJASWAMY [LAWS(SC)-2005-10-60] [REFERRED TO]
VAKIL PRASAD SINGH VS. STATE OF BIHAR [LAWS(SC)-2009-1-153] [REFERRED TO]
RITLAL RAI VS. U.O.I. [LAWS(PAT)-2020-8-12] [REFERRED TO]
RANBAXY LABORATORIES VS. PUNJAB STATE ELECTRICITY BOARD PATIALA [LAWS(P&H)-2003-12-2] [REFERRED TO]
UNION OF INDIA VS. NAMIT SHARMA [LAWS(SC)-2013-9-22] [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [LAWS(SC)-2016-1-63] [REFERRED TO]
AG VS. SHIV KUMAR YADAV [LAWS(SC)-2015-9-30] [REFERRED TO]
SIRAJUL VS. STATE OF U P [LAWS(SC)-2015-7-30] [REFERRED TO]
J. LALTHANGSEI VS. STATE OF MANIPUR [LAWS(MANIP)-2019-7-7] [REFERRED TO]
I.S.ISRANI VS. UNION OF INDIA [LAWS(RAJ)-2012-11-48] [REFERRED TO]
RAMA CHANDRA BEHERA VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2016-12-68] [REFERRED TO]
RAMA CHANDRA BEHERA VS. STATE OF ORISSA AND ANOTHER [LAWS(ORI)-2016-12-68] [REFERRED TO]
JAI KISHUN PRASAD SON OF SRI HARENCIRA PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2009-4-140] [REFERRED TO]
MANOHARAN VS. STATE OF KERALA [LAWS(KER)-2021-7-167] [REFERRED TO]
MD SAYEED VS. STATE OF JHARKHAND [LAWS(JHAR)-2006-4-26] [REFERRED TO]
IMRAN ALI VS. STATE OF KARNATAKA [LAWS(KAR)-2015-10-46] [REFERRED TO]
K M ABDULLA VS. SECRETARY PAYYANNUR MUNICIPALITY [LAWS(KER)-2009-8-81] [REFERRED TO]
ABDULLA K M VS. SECRETARY [LAWS(KER)-2009-8-89] [REFERRED TO]
M/S. ARIF CONSTRUCTIONS VS. MADHU JAIN & ANR. [LAWS(NCD)-2016-7-19] [REFERRED TO]
PRITAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-11-27] [REFERRED TO]
DALIP SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2008-12-22] [REFERRED TO]
GURNAM SINGH VS. STATE OF PUNJAB [LAWS(P&H)-2002-12-99] [REFERRED TO]
SUDARSHANACHARAYA VS. PURUSHOTTAMACHARYA [LAWS(SC)-2012-9-6] [REFERRED TO]
BHARAT PARIKH VS. C B I [LAWS(SC)-2008-7-90] [REFERRED TO]
STATE OF RAJASTHAN & OTHERS VS. DALIP SINGH SAHARAN [LAWS(RAJ)-2015-9-187] [REFERRED]
A.K.AMBASTHA VS. STATE OF JHARKHAND [LAWS(JHAR)-2013-4-53] [REFERRED TO]
ADV THOUFEEK AHAMED VISHNU VIHAR VS. UNION OF INDIA [LAWS(KER)-2020-9-537] [REFERRED TO]
SELVI J JAYALALITHAA VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(MAD)-2011-9-371] [REFERRED TO]
V SEKAR VS. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH [LAWS(MAD)-2012-3-8] [REFERRED TO]
STATE OF GUJARAT VS. N S RAMI [LAWS(GJH)-2010-2-255] [REFERRED TO]
V. K. VERMA VS. CBI [LAWS(DLH)-2022-4-201] [REFERRED TO]
MOHANLAL SHAMJI SONI VS. D N PATEL OR HIS SUCCESSOR IN OFFICE ASSISTANT COLLECTOR [LAWS(GJH)-2003-4-49] [REFERRED]
LALIT KUMAR SINGH VS. STATE OF ARUNACHAL PRADESH [LAWS(GAU)-2022-9-79] [REFERRED TO]
JAYANTIBHAI TAPUBHAI AMBALIA VS. STATE OF GUJARAT [LAWS(GJH)-2023-7-1090] [REFERRED TO]
INSURANCE INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION, PANCHDEEP BHAVAN, LOWER PAREL, MUMBAI VS. MANOHAR J NAGPAL [LAWS(BOM)-2017-5-181] [REFERRED TO]
GENBA LAXMAN PAWAGI & ORS. VS. STATE OF MAHARASTRA & ORS. [LAWS(BOM)-2017-3-44] [REFERRED TO]
INDIAN SOCIETY OF LAWYERS VS. UNION OF INDIA AND OTHERS [LAWS(ALL)-2011-7-406] [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. JOYDEB DASGUPTA [LAWS(CAL)-2006-6-22] [REFERRED TO]
UNION OF INDIA VS. MONORANJAN MONDAL [LAWS(CAL)-2006-12-96] [REFERRED TO]
GOPASREE DAS VS. KRISHNENDU BANERJEE [LAWS(CAL)-2004-1-43] [REFERRED TO]
DILIP KUMAR MUKHARJEE VS. CENTRAL BUREAU OF INVESTIGATION [LAWS(CAL)-2007-6-29] [REFERRED TO]
KIRTI V. AMBANI VS. UNION OF INDIA [LAWS(BOM)-2014-7-42] [REFERRED TO]
KAMAL GAIND VS. STATE [LAWS(DLH)-2013-9-515] [REFERRED TO]
GOPAL KUMAR VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-12-112] [REFERRED TO]
ARJUN KUMAR SHUKLA VS. STATE OF U.P. [LAWS(ALL)-2022-6-39] [REFERRED TO]
RAM PHOOL SINGH VS. STATE & ANR [LAWS(DLH)-2014-9-689] [REFERRED]
BIMAL V BHATT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-5-53] [REFERRED TO]
BAL KRISHAN SHARMA VS. RAJ BALA [LAWS(DLH)-2003-4-101] [REFERRED TO]
RAM KISHORE GUPTA VS. Y.S. BISHT [LAWS(DLH)-2003-4-106] [REFERRED TO]
MUKESH SINGH VS. STATE [LAWS(DLH)-2002-9-249] [REFERRED]