Referred Judgements :-

QUEBEC RLY.,LIGHT. HEAT AND POWER CO. LTD. V. VANDRY [REFERRED]
NORTHWESTERN UTILITIES LTD. V. LONDON GUARANTEE AND ACCIDENT CO. LTD. [REFERRED]
M C MEHTA VS. UNION OF INDIA [REFERRED]
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD VS. RAMANBHAI PRABHATBHAI [REFERRED]
CHARAN LAL SAHU RAKESH SHROUTI RAJKUMAR KESWANI NASRIN BI VS. UNION OF INDIA [REFERRED]
WEST BENGAL STATE ELECTRICITY BOARD VS. SACHIN BANERJEE [REFERRED]
KAUSHNUMA BEGUM VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED]

Cited Judgements :-

OM PATI VS. STATE OF HARYANA [LAWS(P&H)-2016-2-204] [REFERRED TO]
JODHPUR VIDHYUT VITRAN NIGAM LIMITED VS. SANTOSH AND ORS. [LAWS(RAJ)-2015-7-109] [REFERRED TO]
AJMER VIDHYUT VITRAN NIGAM LIMITED VS. RADHA DEVI & ORS. [LAWS(RAJ)-2018-7-47] [REFERRED TO]
BASHIR AHMED RATHER VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2006-12-2] [REFERRED TO]
JOGINDER SINGH VS. STATE OF J&K [LAWS(J&K)-2011-3-20] [REFERRED TO]
DINABANDHU GOUDA VS. CHAIRMAN, GRIDCO AND OTHERS [LAWS(ORI)-2015-10-60] [REFERRED]
NALINI PRADHAN VS. CHIEF EXECUTIVE OFFICER, CESCO [LAWS(ORI)-2014-1-3] [REFERRED TO]
SMT.MINATI BEHERA AND OTHERS VS. CHAIRMAN-CUM-MANAGING DIRECTOR,GRID CORPORATION OF ORISSA LIMITED AND OTHERS [LAWS(ORI)-2016-7-33] [REFERRED TO]
ANJANA PRUSTY VS. CHIEF EXECUTIVE OFFICER, C E S U AND ANOTHER [LAWS(ORI)-2016-8-67] [REFERRED]
KANCHAN BAGARTI AND OTHERS VS. MANAGING DIRECTOR, SOUTHCO (ELECTRICAL), BERHAMPUR AND OTHERS [LAWS(ORI)-2016-5-58] [REFERRED]
SANJU LENKA AND OTHERS VS. STATE OF ODISHA AND OTHERS [LAWS(ORI)-2019-3-60] [REFERRED TO]
BORAWWA MALLAPPA GUGGARI VS. KARNATAKA POWER TRANSMISSION CORPORATION LTD [LAWS(KAR)-2006-11-104] [REFERRED TO]
MOIRANGTHEM INDRAKUMAR SINGH VS. STATE OF MANIPUR [LAWS(MANIP)-2018-5-10] [REFERRED TO]
SARASU VS. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2017-8-149] [REFERRED TO]
RAMESH SINGH PAWAR VS. MADHYA PRADESH ELECTRICITY BOARD [LAWS(MPH)-2004-4-14] [REFERRED TO]
UP POWER CORPORATION VS. BIJENDRA SINGH [LAWS(ALL)-2008-11-78] [REFERRED TO]
ABDUL KHALEQUE VS. STATE OF ASSAM [LAWS(GAU)-2021-11-111] [REFERRED TO]
ANITA RABHA VS. ASSAM POWER DISTRIBUTION COMPANY LTD [LAWS(GAU)-2021-11-130] [REFERRED TO]
CHIEF ENGINEER ELECTRIC MAINTENANCE AND RE AND ANOTHER VS. SAFIR AHMAD KHAN AND ANOTHER [LAWS(J&K)-2013-6-16] [REFERRED]
ASSAM GAS CO LTD VS. UMA KANTA KALITA [LAWS(GAU)-2018-4-26] [REFERRED TO]
JYOTI PRASAD BORA @ MIDUL BORA VS. STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, POWER DEPTT. [LAWS(GAU)-2013-11-3] [REFERRED TO]
MEGHALAYA STATE ELECTRICITY BOARD VS. EDENTINORA MAWTHOH [LAWS(GAU)-2008-7-3] [REFERRED TO]
AJIT DEKA VS. ASSAM STATE ELECTRICITY BOARD [LAWS(GAU)-2003-12-41] [REFERRED TO]
PASCHIM GUJARAT VIJ CO. LTD. VS. HEIRS OF CHANDRAIKABEN HARPALSINH [LAWS(GJH)-2017-5-68] [REFERRED TO]
SMT SOMA JOSHI VS. STATE OF MEGHALAYA AND ORS. [LAWS(MEGH)-2016-7-2] [REFERRED TO]
CREAMSON WAR VS. UNION OF INDIA [LAWS(MEGH)-2019-11-14] [REFERRED TO]
MENAKA PAUL VS. STATE OF TRIPURA [LAWS(TRIP)-2013-4-6] [REFERRED TO]
WESTERN ELECTRICITY SUPPLY COMPANY VS. MOHAN PADHAN [LAWS(ORI)-2021-9-20] [REFERRED TO]
BABY TINCHONGHOI MATE VS. STATE OF MANIPUR [LAWS(MANIP)-2020-3-14] [REFERRED TO]
AJMER VIDHYUT VITARAN NIGAM LIMITED VS. BHIMA [LAWS(RAJ)-2019-5-419] [REFERRED TO]
PRITAM SINGH VS. UTTAR HARYANA BIJLI VITRAN NIGAM LTD [LAWS(P&H)-2014-4-379] [REFERRED TO]
MUNIA DEVI VS. BIHAR ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS. [LAWS(PAT)-2012-7-121] [REFERRED TO]
STATE OF HARYANA VS. RAM BHAJ [LAWS(P&H)-2003-3-1] [REFERRED TO]
THE COMMISSIONER, CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI VS. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST. GEORGE CHENNAI [LAWS(MAD)-2016-11-96] [REFERRED TO]
Richard Suares VS. Government of Tamilnadu [LAWS(MAD)-2005-1-31] [REFERRED TO]
ASHOK KUMAR VERMA VS. STATE OF BIHAR [LAWS(PAT)-2022-11-54] [REFERRED TO]
CHIEF EXECUTIVE OFFICER VS. KALIMANI ROUT [LAWS(ORI)-2021-3-18] [REFERRED TO]
CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA VS. DAMAYANTI SAMAL [LAWS(ORI)-2021-3-19] [REFERRED TO]
PRATIMA DASH AND OTHERS VS. CHIEF EXECUTIVE OFFICER, CESU, BHUBANESWAR AND OTHERS [LAWS(ORI)-2016-8-66] [REFERRED]
SANKAR PARAMANIK VS. EXECUTIVE ENGINEER-CUM-TEAM LEADER [LAWS(ORI)-2016-5-15] [REFERRED TO]
SUBHADRA SAHOO ALIAS BEWA VS. EXECUTIVE ENGINEER, CESU [LAWS(ORI)-2016-5-18] [REFERRED TO]
THE SECTION OFFICER, HESCOM LTD. & ORS. VS. SMT. PARAWWA & OTHERS [LAWS(KAR)-2011-4-278] [REFERRED TO]
MST. MALA BEGUM VS. STATE OF J&K [LAWS(J&K)-2022-11-21] [REFERRED TO]
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, CUDDALORE VS. T. RANGANATHAN [LAWS(MAD)-2017-4-125] [REFERRED TO]
THANGAVEL VS. THE SUPERINTTENDING ENGINEER, OFFICE OF THE ELECTRICITY BOARD [LAWS(MAD)-2017-3-50] [REFERRED TO]
K SUNDARI VS. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF ELECTRICITY AND; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2009-4-722] [REFERRED]
KERLA STATE ELECTRICITY BOARD VS. CHANDRIKA, W/O DECEASED SHAJI AND ANR [LAWS(KER)-2010-11-599] [REFERRED]
S.KUMARI VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2013-6-69] [REFERRED TO]
NAVAL KUMAR VS. STATE OF H.P. [LAWS(HPH)-2015-1-51] [REFERRED TO]
P RAMUDU VS. SUPERINTENDING ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD [LAWS(APH)-2008-11-96] [REFERRED TO]
Dandarapu Yerru Bai VS. A P S E B [LAWS(APH)-2005-3-111] [REFERRED TO]
SATTIRA DEVI VS. STATE OF U P THROU ITS PRIN SECY HOME CIVIL SECTT LKO & ORS [LAWS(ALL)-2017-5-612] [REFERRED TO]
YASH PAL SINGH (MINOR)& ANR. VS. STATE OF U.P. THRU.PRIN. SECY. (ELECTRICITY) & 5 ORS. [LAWS(ALL)-2017-4-58] [REFERRED TO]
ABHA YADAV VS. MUNICIPAL CORPORATION OF DELHI [LAWS(DLH)-2003-7-141] [REFERRED =2002 SCC (CRI) 315 I (2002) SLT 149=2002 SCC (CRI) 315. () [PARA 16] 6.]
RAKESH SAINI VS. UNION OF INDIA [LAWS(DLH)-2003-11-46] [REFERRED]
PADMESWAR KONCH, F/O LATE MANUJ KONCH VS. ASSAM POWER DISTRIBUTION COMPANY LTD [LAWS(GAU)-2021-2-17] [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. TAKHUBEN RAGHABHAI [LAWS(GJH)-2006-11-90] [REFERRED TO]
PI ROKIMI VS. STATE OF MIZORAM [LAWS(GAU)-2009-1-3] [REFERRED TO]
SURJYA DAS VS. ASSAM STATE ELECTRICITY BOARD [LAWS(GAU)-2005-9-60] [REFERRED TO]
ABDUL MALEK AND ANR. VS. ASSAM STATE ELECTRICITY BOARD AND ORS. [LAWS(GAU)-2012-3-145] [REFERRED TO]
TORRENT POWER LTD. VS. BISMILLABIBI WD/O. MAHMADMIYAAEHMADMIYA SUMRA [LAWS(GJH)-2017-5-54] [REFERRED TO]
TRIPURA STATE ELECTRICITY CORPORATION LIMITED VS. JAGANNATH HRISHI DAS [LAWS(TRIP)-2021-2-89] [REFERRED TO]
RITA SHARMA VS. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS [LAWS(P&H)-2016-12-154] [REFERRED TO]
RITA SHARMA VS. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS [LAWS(P&H)-2016-12-154] [REFERRED TO]
ADDITIONAL SECRETARY OFFICER INCHARGE OF THE CASE EXECUTIVE ENGINEER M.P. POORV KSHETRA VIDHYUT VITR VS. SIYARAM YADAV [LAWS(MPH)-2014-2-81] [REFERRED TO]
JUNIOR ENGINEER VS. KISHANLAL [LAWS(MPH)-2012-7-215] [REFERRED TO]
SOMI KAMKARA VS. STATE OF MANIPUR [LAWS(MANIP)-2018-7-2] [REFERRED TO]
CREAMSON WAR VS. UNION OF INDIA [LAWS(MEGH)-2020-12-1] [REFERRED TO]
TORRENT POWER LIMITED VS. RUNU GANGARAM DAKUA [LAWS(GJH)-2013-6-306] [REFERRED TO]
RAJU SEKH VS. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED [LAWS(CAL)-2022-11-53] [REFERRED TO]
STATE OF NAGALAND VS. MOBA CHANGKAI [LAWS(GAU)-2021-5-27] [REFERRED TO]
JOHN RONGHANG VS. ASSAM POWER DISTRIBUTION COMPANY LTD [LAWS(GAU)-2021-7-19] [REFERRED TO]
STATE OF MIZORAM AND OTHERS VS. MASTER LALDINPUIA (THROUGH HIS FATHER, AS NEXT FRIEND) [LAWS(GAU)-2009-5-72] [REFERRED TO]
STATE OF MIZORAM VS. LALZAWNGLIANA [LAWS(GAU)-2018-11-108] [REFERRED TO]
HANUMAN DAS VS. A.P. CENTRAL POWER DISTRIBUTION CO LTD [LAWS(APH)-2011-12-65] [REFERRED TO]
LALLAN PRASAD SINGH VS. STATE OF BIHAR [LAWS(PAT)-2011-11-19] [REFERRED TO]
VARGHESE VS. KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2013-3-8] [REFERRED TO]
VARGHESE VS. KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2013-3-8] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. BABY S/O. DANIEL [LAWS(KER)-2013-6-56] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. BABY S/O. DANIEL [LAWS(KER)-2013-6-56] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. MARIAMMA PETER [LAWS(KER)-2014-2-126] [REFERRED TO]
TAMIL NADU ELECTRICITY BOARD VS. T. MALLIKA [LAWS(MAD)-2021-1-394] [REFERRED TO]
SUPERINTENDING ENGINEER ERODE ELECTRICITY DISTRIBUTION VS. SAROJA [LAWS(MAD)-2021-10-161] [REFERRED TO]
G KARUPIAH VS. SECRETARY PUBLIC WORKS DEPARTMENT GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2009-10-524] [FOLLOWED ON]
KAUSALYA BEHERA VS. CHAIRMAN, ORISSA STATE ELECTRICITY & OTHERS [LAWS(ORI)-2017-7-102] [REFERRED TO]
EXECUTIVE ENGINEER EAST ELECTRICAL DIVISION (WESCO) VS. SESHA BAG [LAWS(ORI)-2016-11-81] [REFERRED TO]
MEINA BHOI VS. GRID CORPORATION OF ORISSA LTD. [LAWS(ORI)-2016-4-53] [REFERRED TO]
KANCHAN BAGARTI VS. THE MANAGING DIRECTOR SOUTHCO [LAWS(ORI)-2016-5-8] [REFERRED TO]
RACHNA DEVI VS. STATE AND OTHERS [LAWS(J&K)-2017-4-7] [REFERRED TO]
JAMUNI DEVI VS. CHIEF GENERAL MANAGER, JSEB [LAWS(JHAR)-2009-8-165] [REFERRED TO]
MADHURI KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2002-6-20] [REFERRED TO]
MADHURI KUMARI VS. STATE OF JHARKHAND [LAWS(JHAR)-2003-3-29] [REFERRED TO]
M.P.E.B. & ORS. VS. DEENA AHIRWAR & TWO ORS. [LAWS(MPH)-2004-1-103] [REFERRED TO]
M.P.E.B. JABALPUR VS. AMTABAI AND OTHERS [LAWS(MPH)-2004-2-111] [REFERRED]
MADHYA PRADESH ELECTRECITY BOARD VS. SUNDER BAI [LAWS(MPH)-2006-5-18] [REFERRED TO]
M.P. STATE ELECTRICITY BOARD, JABALPUR THROUGH ITS EXECUTIVE ENGINEER AND ANOTHER VS. SMT. DITALIBAI AND OTHERS [LAWS(MPH)-2008-3-136] [REFERRED TO]
RAJESH KUMAR AND ANOTHER VS. PUNJAB STATE ELECTRICITY BOARD AND OTHERS [LAWS(P&H)-2012-5-325] [REFERRED TO]
HARIHARASUDHAN VS. SUPERINTENDING ENGINEER [LAWS(MAD)-2019-7-243] [REFERRED TO]
R. SELVI VS. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2019-10-366] [REFERRED TO]
RENU BALA VS. STATE [LAWS(P&H)-2023-4-56] [REFERRED TO]
DHAPU DEVI VS. JVVNL [LAWS(RAJ)-2004-7-33] [REFERRED TO]
BIBEKANADA DASH AND ANOTHER VS. C.E.O., NESCO (ELECTRICAL), BALESORE AND OTHERS [LAWS(ORI)-2016-8-6] [REFERRED TO]
SUSANTI SAHU VS. CHIEF EXECUTIVE OFFICER (ELECTRICAL) C.E.S.U. AND OTHERS [LAWS(ORI)-2016-7-54] [REFERRED TO]
RABINDRA SAHOO & OTHERS VS. CESCO, REPRESENTED THROUGH ITS MANAGING DIRECTOR & OTHERS [LAWS(ORI)-2016-7-63] [REFERRED]
JAGANNATHA MALLICK AND ORS. VS. NORTH ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. AND ORS. [LAWS(ORI)-2016-4-22] [REFERRED TO]
RAMA SANTA VS. CHAIRMAN-CUM-MANAGING DIRECTOR, GRID CORPORATION OF ORISSA [LAWS(ORI)-2014-4-29] [REFERRED TO]
N.S. NINGCHANGLA VS. STATE OF MANIPUR [LAWS(MANIP)-2020-1-16] [REFERRED TO]
A MURUGAN VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2011-3-814] [REFERRED TO]
MALLIKA VS. SUPERINTENDING ENGINEER C E S TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2008-9-384] [REFERRED TO]
ANDHRA PRADESH EASTERN POWER DISTRIBUTION CO LTD VS. NALLABELLI UMA KUMARI & 2 ORS [LAWS(NCD)-2018-8-72] [REFERRED TO]
VESTAS RRB INDIA LTD. VS. K. RAMASAMY [LAWS(MAD)-2017-4-165] [REFERRED TO]
HAFIZA BANO VS. STATE OF JAMMU AND KASHMIR [LAWS(J&K)-2023-10-8] [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. NIRMALA DEVI [LAWS(J&K)-2023-10-10] [REFERRED TO]
KUNJAN RAGHAVAN VS. KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2010-10-464] [REFERRED TO]
REKHA VS. H P STATE ELECTRICITY BOARD & ANOTHER [LAWS(HPH)-2017-4-34] [REFERRED TO]
RANJITA NATH VS. ASSAM POWER DISTRIBUTION COMPANY LTD [LAWS(GAU)-2018-9-166] [REFERRED TO]
STATE OF J&K VS. KULBIR SINGH [LAWS(J&K)-2013-3-17] [REFERRED TO]
VANDANA NARAYANRAO CHITNAVIS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-2-36] [REFERRED TO]
PANDHARINATH CONDBAJI SAHARE, LILABAI PANDHARINATH SAHARE VS. STATE OF MAHARASHTRA, MUNICIPAL COUNCIL AND ORS [LAWS(BOM)-2011-6-247] [REFERRED]
DHARAMPAL VS. DELHI TRANSPORT CORPORATION [LAWS(DLH)-2008-1-14] [REFERRED TO]
SECRETARY KERALA STATE ELECTRICITY BOARD, VYDHUDHI BHAVAN VS. T.SUBHADRA [LAWS(KER)-2013-8-114] [REFERRED TO]
SECRETARY KERALA STATE ELECTRICITY BOARD VS. BABU, S/O. NANU [LAWS(KER)-2013-6-55] [REFERRED TO]
SECRETARY KERALA STATE ELECTRICITY BOARD VS. BABU, S/O. NANU [LAWS(KER)-2013-6-55] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. SHAFI [LAWS(KER)-2014-2-131] [REFERRED TO]
K J ARUL VS. TAMIL NADU ELECTRICITY BOARD [LAWS(MAD)-2003-3-198] [REFERRED TO]
M P STATE ELECTRICITY BOARD VS. COLLECTOR [LAWS(MPH)-2002-4-3] [REFERRED TO]
RADHA SHARMA VS. STATE OF J & K [LAWS(J&K)-2023-3-24] [REFERRED TO]
N.NIZHALKODI VS. CHAIRMAN [LAWS(MAD)-2012-8-285] [REFERRED TO]
P SUNDARI VS. CHAIRMAN, TAMIL NADU GENERATION OF ENERGY AND DISTRIBUTION CORPORATION [LAWS(MAD)-2013-11-326] [REFERRED]
ALAMELU VS. STATE OF TAMIL NADU [LAWS(MAD)-2012-2-462] [REFERRED TO]
REKHA VS. KARNATAKA POWER TRANSMISSION [LAWS(KAR)-2022-8-38] [REFERRED TO]
SHRI KEHAR SINGH VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2021-8-13] [REFERRED TO]
RABINDRA SINGH AND ANOTHER VS. CHAIRMAN-CUM-M.D., NESCO AND OTHERS [LAWS(ORI)-2016-4-54] [REFERRED TO]
JUDHISTIRA ROUT VS. CHAIRMAN, CESU, BHUBANESWAR [LAWS(ORI)-2016-5-1] [REFERRED TO]
SALGU TUDU VS. MANAGING DIRECTOR, NESCO [LAWS(ORI)-2016-5-30] [REFERRED TO]
GORAMANI GOUDA AND OTHERS VS. C.E.O., SOUTHCO ELECTRICAL DIVISION,BERHAMPUR AND OTHERS [LAWS(ORI)-2016-8-18] [REFERRED TO]
JOGINDRO VS. STATE OF HARYANA [LAWS(P&H)-2007-12-67] [REFERRED TO]
T. BIMALA VS. CUTTACK MUNICIPAL CORPORATION [LAWS(ORI)-2014-12-26] [REFERRED TO]
GANDRA TIGA AND ORS. VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2015-4-23] [REFERRED TO]
UNION OF INDIA AND ORS. VS. SWAROOP SHETTY AND ORS. [LAWS(KER)-2019-12-426] [REFERRED TO]
CHAIRMAN VS. CHINNAMMAL [LAWS(MAD)-2021-1-395] [REFERRED TO]
TINCHONGHOI MATE VS. STATE OF MANIPUR [LAWS(MANIP)-2020-3-15] [REFERRED TO]
KONGBRAILATPAM ONGBI DASUMATI DEVI VS. STATE OF MANIPUR [LAWS(MANIP)-2019-8-23] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. GOVERDHANLAL PITTI [LAWS(SC)-2003-3-9] [REFERRED]
SALADI VEERA VENI VS. ANDHRA PRADESH EASTERN POWER DISTRIBUTION CORPORATION LIMITED [LAWS(APH)-2010-7-64] [REFERRED TO]
OMPRAKASH SAHU VS. STATE OF CHHATTISGARH [LAWS(CHH)-2021-8-76] [REFERRED TO]
CHHATTISGARH STATE POWER DISTRIBUTION CO LTD VS. BHAGWATI BAI [LAWS(CHH)-2014-6-16] [REFERRED TO]
ZOTHANPUIA VS. POWER & ELECTRICITY DEPARTMENT [LAWS(GAU)-2020-2-59] [REFERRED TO]
STATE OF J&K VS. ZUBIDA BEGUM [LAWS(J&K)-2013-2-18] [REFERRED TO]
STATE OF J&K & ORS. VS. SHAMSHER SINGH & ORS. [LAWS(J&K)-2013-2-50] [REFERRED]
USHABEN VS. GENERAL MANAGER ONGC DELETED [LAWS(GJH)-2005-12-20] [REFERREDE TO]
KONTO WARISA VS. UNION OF INDIA [LAWS(GAU)-2022-3-79] [REFERRED TO]
KHIRADABALA NATH VS. ASSAM STATE ELECTRICITY BOARD [LAWS(GAU)-2008-6-2] [REFERRED TO]
GEETA BAI W/O NARMADI PRASAD VS. CHAIRMAN, M.P. STATE ELECTRICITY BOARD [LAWS(MPH)-2013-7-86] [REFERRED TO]
JAGIR SINGH AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2015-10-289] [REFERRED TO]
KANI VS. RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR AND ORS. [LAWS(RAJ)-2016-2-45] [REFERRED TO]
ABDUL HAQUE VS. BSES YAMUNA POWER LTD [LAWS(DLH)-2007-7-161] [REFERRED TO]
P RAMUDU ALIAS RAMULU VS. SUPERINTENDENT ENGINEER ELECTRICAL OPERATIONAPSEB MEHABOOBNAGAR [LAWS(APH)-2008-11-32] [REFERRED TO]
SEEMA GANESH UIKEY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-6-18] [REFERRED TO]
PARIGABAI VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2021-1-137] [REFERRED TO]
SECRETARY, KERALA STATE ELECTRICITY BOARD VS. MARY [LAWS(KER)-2014-2-127] [REFERRED TO]
SECRETARY, K.S.E. BOARD VS. PUTHUPARAMBIL JAMEELA [LAWS(KER)-2014-2-128] [REFERRED TO]
MALATI SUTAR VS. THE MANAGING DIRECTOR WESCO BURLA [LAWS(ORI)-2016-5-4] [REFERRED TO]
PURNA CHANDRA MALLICK (DEAD) AND AFTER HIM L R MAHENDRA MALLICK VS. STATE OF ODISHA & OTHERS [LAWS(ORI)-2016-7-65] [REFERRED]
CHIEF EXECUTIVE OFFICER VS. ANJANA PRUSTY [LAWS(ORI)-2017-4-29] [REFERRED TO]
CHIEF EXECUTIVE OFFICER (WESCO) SAMBALPUR AND OTHERS VS. PADMINI MEHER & OTHERS [LAWS(ORI)-2017-7-101] [REFERRED TO]
RAMESH SINGH PAWAR VS. MADHYA PRADESH ELECTRICITY BOARD [LAWS(MPH)-2004-6-17] [REFERRED TO]
JATINDER SINGH VS. STATE OF J&K AND OTHERS [LAWS(J&K)-2018-2-126] [REFERRED TO]
KEHAR SINGH VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2021-8-141] [REFERRED TO]
STATE OF MANIPUR VS. HURILUNG KAMEI [LAWS(GAU)-2007-5-23] [REFERRED TO]
FAZAR ALI VS. M S E B [LAWS(GAU)-2007-9-19] [REFERRED TO]
ABSHISH VS. PUNJAB STATE ELECTRICITY BOARD [LAWS(P&H)-2011-7-64] [REFERRED TO]
SHARMITA AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2016-3-539] [REFERRED TO]
KAUSHLYA DEVI VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2014-7-997] [REFERRED]
THE SECTION OFFICER, O AND M DIVISION AND ORS. VS. RAVI [LAWS(KAR)-2015-6-312] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. A MANI AND ORS [LAWS(KER)-2010-10-632] [REFERRED]
KICHIMA KALITA VS. ASSAM STATE ELECTRICITY BOARD [LAWS(GAU)-2013-12-7] [REFERRED TO]
EDENTINORA MAWTHOH VS. STATE OF MEGHALAYA AND ORS. [LAWS(GAU)-2007-12-32] [REFERRED]
PARBATI DEVI W/O RAM SUMAT CHOWHAN VS. ASSAM POWER DISTRIBUTION COMPANY LTD [LAWS(GAU)-2019-5-49] [REFERRED TO]
RAJIB RANJAN VS. MADHURI KUMARI [LAWS(JHAR)-2012-3-3] [REFERRED TO]
ABDUL AZIZ BHAT VS. STATE OF J&K [LAWS(J&K)-2013-9-5] [REFERRED TO]
SASMITA SAHOO & OTHERS VS. CESCO [LAWS(ORI)-2016-7-87] [REFERRED]
CHIEF EXECUTIVE OFFICER,CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA VS. SATYABHAMA NAYAK [LAWS(ORI)-2016-3-27] [REFERRED TO]
MANGAL SINGH VS. CHAIRMAN-CUM-M.D., NESCO [LAWS(ORI)-2016-4-41] [REFERRED TO]
E.V. JOSEPH VS. KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2013-3-208] [REFERRED TO]
E.V. JOSEPH VS. KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2013-3-208] [REFERRED TO]
CHAIRMAN, MPEB, JABALPUR & ANOTHER VS. KHUMNOBAI AND ANOTHER [LAWS(MPH)-2017-7-148] [REFERRED TO]
PARAMJIT KAUR VS. STATE OF PUNJAB [LAWS(P&H)-2008-8-5] [REFERRED TO]
THE MEGHALAYA ENERGY CORPORATION LTD. VS. SUKENDRA SANGMA [LAWS(MEGH)-2015-4-12] [REFERRED TO]
STATE OF MANIPUR VS. DILBUNG TONDON, S/O DILBUNG ANGPOL [LAWS(MANIP)-2017-4-9] [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LIMITED VS. MAYA DEVI [LAWS(ALL)-2019-10-194] [REFERRED TO]
SHAIL KUMARI SINGH VS. STATE OF U P [LAWS(ALL)-2007-10-125] [REFERRED TO]
KANEEZ FATIMA VS. STATE OF U. P. [LAWS(ALL)-2022-11-81] [REFERRED TO]
N KUNCHI BABU VS. A P TRANSCO [LAWS(APCDRC)-2005-1-1] [REFERRED TO]
BHAKTI ACHARJEE VS. STATE OF TRIPURA [LAWS(TRIP)-2014-9-14] [REFERRED TO]
A V V N L VS. SARLI [LAWS(RAJ)-2004-12-11] [REFERRED TO]
RAMKALI VS. M P ELECTRICITY BOARD [LAWS(MPH)-2012-6-133] [REFERRED TO]
MANKUNWAR VS. CHAIRMAN [LAWS(MPH)-2010-4-45] [REFERRED TO]
RAMAN VS. STATE OF HARYANA [LAWS(P&H)-2013-7-25] [REFERRED TO]
ASSTT ENGINEER AJMER VID.VITRAN NIGAM LIMITED, VS. PARWATI WD/O LATE SHRI MAKKHAN LAL [LAWS(RAJ)-2017-9-72] [REFERRED TO]
AJMER VIDHUT VITARAN NIGAM LTD. VS. SMT. ROOPA W/O LATE KEELU BALAI [LAWS(RAJ)-2017-7-200] [REFERRED TO]
CESCO VS. INDUMANI MOHANTY [LAWS(ORI)-2021-4-6] [REFERRED TO]
PARAMESWAR SAHU VS. RUPESWARI SAHU [LAWS(ORI)-2021-4-33] [REFERRED TO]
PANDHARINATH CONDBAJI SAHARE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2011-6-166] [REFERRED TO]
A P S E B VS. NEENAVATH BHULI ALIAS LAKSHMI [LAWS(APH)-2006-10-63] [REFERRED TO]
FINOLEX INDUSTRIES LTD. VS. M.V. KEW BRIDGE [LAWS(BOM)-2014-6-7] [REFERRED TO]
SUPERINTENDING ENGINEER (ELEC.), OPERATION CIRCLE, MEDAK VS. JANGITI BHOMMAMMA [LAWS(APH)-2018-2-42] [REFERRED TO]
UNION OF INDIA VS. SANJAY SAMPATRAO GAIKWAD [LAWS(BOM)-2002-2-73] [REFERRED TO]
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION-II VS. CHAIRMAN PERMANENT LOK ADALAT AND ORS. [LAWS(ALL)-2015-9-13] [REFERRED TO]
P. DEARSON VS. STATE OF MANIPUR [LAWS(MANIP)-2020-1-1] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD REPRESENTED AND ORS. VS. THOMAS AND ORS. [LAWS(KER)-2015-1-87] [REFERRED TO]
MOIDU HAJI VS. KUNHIKRISHNAN NAIR [LAWS(KER)-2013-8-143] [REFERRED TO]
SANTHA VS. SECRETARY, KERALA STATE ELECTRICITY BOARD [LAWS(KER)-2014-2-38] [REFERRED TO]
G. SENDHATTIKALAIPANDIAN VS. INSPECTOR OF POLICE ALANGULAM POLICE STATION [LAWS(MAD)-2020-11-68] [REFERRED TO]
S. RUCKMANI VS. TAMIL NADU ELECTRICITY BOARD LTD. [LAWS(MAD)-2019-10-365] [REFERRED TO]
KOKILA ROUTRAY VS. CENTRAL ELECTRICITY SUPPLY UTILITY, CESU AND OTHERS [LAWS(ORI)-2016-7-81] [REFERRED]
KANCHAN BEHERA & OTHERS VS. MANAGING DIRECTOR, CESU & OTHERS [LAWS(ORI)-2016-7-86] [REFERRED]
JAIRAM MISHRA AND ANOTHER VS. CHIEF EXECUTIVE OFFICER (ELECTRICAL) C.E.S.U. AND ANOTHER [LAWS(ORI)-2016-8-3] [REFERRED TO]
VIJAY SINGH VS. STATE OF BIHAR THROUGH THE SECRETARY POWER [LAWS(PAT)-2011-12-33] [REFERRED TO]
KUMARI VS. STATE OF TAMIL NADU, (MADRAS) [LAWS(MAD)-2017-12-37] [REFERRED TO]
CHAIRMAN PSPCL AND OTHERS VS. DIA [LAWS(P&H)-2018-4-150] [REFERRED TO]
CHAIRMAN PSPCL AND OTHERS VS. DIA [LAWS(P&H)-2018-4-150] [REFERRED TO]
MANSUBA DESARUBHAI JESAR VS. DEPUTY EXECUTIVE [LAWS(GJH)-2023-7-297] [REFERRED TO]
MD. IDUL ALI VS. STATE OF ASSAM [LAWS(GAU)-2012-8-129] [REFERRED TO]
STATE OF MANIPUR VS. S K SHANGRING LAMKANG [LAWS(GAU)-2010-7-29] [REFERRED TO]
S VS. TIMUDU ORAM [LAWS(SC)-2005-7-44] [REFERRED TO]
STATE OF PUNJAB AND ORS. VS. SUBHASH [LAWS(P&H)-2015-4-611] [REFERRED TO]
MADHYA PRADESH ELECTRICITY BOARD VS. RAJENDRASHRI [LAWS(MPH)-2013-8-242] [REFERRED TO]
JAGDISH VS. NARESH SONI [LAWS(MPH)-2007-4-34] [REFERRED TO]
KHERU PRAJAPATI VS. M P E B AND ORS [LAWS(MPH)-2013-7-312] [REFERRED]