COMMISSIONER OF C. EX., CALCUTTA Vs. SUNTRACK ELECTRONICS (P) LTD.
LAWS(SC)-2002-11-130
SUPREME COURT OF INDIA
Decided on November 18,2002

Commissioner Of C. Ex., Calcutta Appellant
VERSUS
Suntrack Electronics (P) Ltd. Respondents

JUDGEMENT

- (1.) The Tribunal in the impugned order has relied upon its earlier order made in A-1824 CAL/2000, dated 8-11-2000 which the Revenue has not chosen to challenge. Therefore, we are not inclined to entertain this appeal. The appeal is dismissed accordingly. Appeal Dismissed.;


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