Referred Judgements :-

PRIVY COUNCIL IN ADMINISTRATOR-GENERAL OF BENGAL V. PREM NATH MULLICK [REFERRED TO]
PUNJAB PROVINCE V. DAULAT SINGH [REFERRED TO]
D.A.V.COLLEGE,JULLUNDER ETC. V. THE STATE OF PUNJAB AND ORS. [REFERRED TO]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
STATE OF MADRAS VS. CHAMPAKAM DORAIRAJAN [REFERRED TO]
STATE OF TRAVANCORE COCHIN VS. BOMBAY COMPANY LIMITED ALLEPPEY [REFERRED TO]
STATE OF BOMBAY VS. BOMBAY EDUCATION SOCIETY [REFERRED TO]
DURGAH COMMITTEE AJMER ATTORNEY GENERAL FOR INDIA VS. SYED HUSSAIN ALI:SYED HUSSAIN ALI [REFERRED TO]
REV SIDHRAJBHAI SABBAJ VS. STATE OF GUJARAT [REFERRED TO]
TILKAYAT SHRI GOVINDLALJI MAHARAJ TRIYAMBAK LAL GOSWAMI SHN CILANSHYAMLAIJI TILKAYAT SHRI GOWINDLAIJI VS. STATE OF RAJASTHAN [REFERRED TO]
REV FATHER W PROOST VS. STATE OF BIHAR [REFERRED TO]
RIGHT REV BISHOP S K PATRO VS. STATE OF BIHAR [REFERRED TO]
STATE OF KERALA VS. VERY REV MOTHER PROVINCIAL [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
AHMEDABAD ST XAVIERS COLLEGE SOCIETY VS. STATE OF GUJARAT [REFERRED TO]
LILYKURIAN VS. SR LEWINA [REFERRED TO]
ALL SAINTS HIGH SCHOOL HYDERABAD VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE VS. D J BAHADUR:UNION OF INDIA [REFERRED TO]
R S NAYAK PADMAKAR BALKRISHNA SAMANT VS. A R ANTULAY:ABDUL REHMAN ANTULAY [REFERRED TO]
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED VS. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
ST STEPHENS COLLEGE VS. UNIVERSITY OF DELHI [REFERRED TO]
K S PARIPOORNAN VS. STATE OF KERALA [REFERRED TO]
P V NARASIMHA RAO VS. STATE CBI SPE [REFERRED TO]
SOCIETY OF ST JOSEPHS COLLEGE VS. UNION OF INDIA [REFERRED TO]
PRADEEP KUMAR BISWAS VS. INDIAN INSTITUTE OF CHEMICAL BIOLOGY [REFERRED TO]

Cited Judgements :-

SANDEEP V VS. STATE OF KERALA [LAWS(KER)-2005-1-15] [REFERRED TO]
KERALA CBSE SCHOOL MANAGMENTS ASSOCIATION VS. STATE OF KERALA [LAWS(KER)-2009-7-27] [REFERRED TO]
SMARTHA BRAHIMS VS. UNION OF INDIA [LAWS(MAD)-2022-6-107] [REFERRED TO]
HUMANITY VS. STATE OF WEST BENGAL [LAWS(SC)-2011-5-82] [REFERRED TO]
SOCIETY FOR UN AIDED PRIVATE SCHOOLS OF RAJASTHAN VS. U O I [LAWS(SC)-2012-4-22] [REFERRED TO]
T VARGHESE GEORGE VS. KORA K GEORGE [LAWS(SC)-2011-10-29] [REFERRED TO]
KRINA AJAY SHAH AND ORS. VS. THE SECRETARY, ASSOCIATION OF MANAGEMENT OF UNAIDED PRIVATE MEDICAL & DENTAL COLLEGES AND ORS. [LAWS(SC)-2014-9-181] [REFERRED TO]
GURU RAM RAI UNIVERSITY PATEL NAGAR & OTHERS VS. STATE OF UTTARAKHAND AND OTHERS [LAWS(UTN)-2018-7-44] [REFERRED TO]
INDIRA GANDHI MEMORIAL MAHAVIDYALAYA, GANESHPURAM VS. STATE OF RAJASTHAN [LAWS(RAJ)-2020-9-30] [REFERRED TO]
R. BALAKRISHNAN AND ORS. VS. THE JOINT SECRETARY, GOVERNMENT OF INDIA AND ORS. [LAWS(MAD)-2015-9-90] [REFERRED TO]
DEVA ASIR VS. THE SECRETARY TO GOVERNMENT,SCHOOL EDUCATION DEPARTMENT,STATE OF TAMIL NADU [LAWS(MAD)-2016-3-318] [REFERRED TO]
G. MURUGENDRAN VS. UNION OF INDIA AND ORS. [LAWS(MAD)-2015-4-132] [REFERRED TO]
M ABIMANYOU VS. GOVERNMENT OF INDIA REP BY ITS SECRETARY [LAWS(MAD)-2012-7-3] [REFERRED TO]
MANIPAL ACADEMY OF HIGHER EDUCATION VS. STATE OF KARNATAKA [LAWS(KAR)-2022-6-427] [REFERRED TO]
GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT DEPARTMENT OF SCHOOL EDUCATION VS. J REMILA [LAWS(MAD)-2017-11-266] [REFERRED TO]
PRESIDENT, HEALTHCARE REFORMS DOCTORS ASSN., HYD ANOTHER VS. SPL CHIEF SECY, HEALTH, MEDICAL FAMILY WELF DEPT, HYD 4 [LAWS(TLNG)-2022-1-61] [REFERRED TO]
NAJIYA NEERMUNDA VS. KUNHITHARUVAI MEMORIAL CHARITABLE TRUST [LAWS(SC)-2021-2-69] [REFERRED TO]
INDEX MEDICAL COLLEGE, HOSPITAL & RESEARCH CENTRE VS. STATE OF MADHYA PRADESH & ORS. [LAWS(SC)-2021-2-93] [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2020-4-54] [REFERRED TO]
STATE OF PUNJAB VS. ANSHIKA GOYAL [LAWS(SC)-2022-1-79] [REFERRED TO]
STATE OF GUJARAT VS. H. B. KAPADIA EDUCATION TRUST [LAWS(SC)-2023-2-49] [REFERRED TO]
ICON EDUCATION SOCIETY VS. STATE OF MADHYA PRADESH [LAWS(SC)-2023-3-52] [REFERRED TO]
ENAKSHI PANT THROUGH HER FATHER KAMAL PANT AND ORS VS. UNION TERRITORY, CHANDIGARH AND ORS [LAWS(P&H)-2011-2-514] [REFERRED]
MANAGEMENT OF S.D. MODEL SENIOR SECONDARY SCHOOL & ANOTHER VS. DISTRICT JUDGE-CUM-SERVICE TRIBUNAL & ANOTHER [LAWS(P&H)-2013-11-187] [REFERRED TO]
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENTS ASSOCIATION REP BY ITS PRESIDENT K M NAVAS VS. STATE OF KERALA [LAWS(KER)-2019-1-126] [REFERRED TO]
UNION OF INDIA VS. P. K. GEETHA [LAWS(KER)-2022-3-212] [REFERRED TO]
CHAIRMAN, DALE VIEW COLLEGE OF PHARMACY AND RESEARCH CENTRE VS. UNION OF INDIA [LAWS(KER)-2020-9-354] [REFERRED TO]
G DEVAKADASHYAM BISHOP VS. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT [LAWS(MAD)-2009-10-192] [REFERRED TO]
P B PRINCE GAJENDRA BABU VS. FEDERATION OF ASSOCIATION OF PRIVATE SCHOOLS IN TAMILNADU [LAWS(MAD)-2010-10-95] [REFERRED TO]
FORUM OF MINORITY INSTITUTIONS AND ASSOCIATIONS VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-1-82] [REFERRED TO]
FORUM OF MINORITY INSTITUTIONS AND ASSOCIATIONS VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-1-82] [REFERRED TO]
PRESIDENT, SUBBALAKSHMI LAKSHMIPATHY FOUNDATION VS. UNION OF INDIA [LAWS(MAD)-2011-12-312] [REFERRED]
S MEENU VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-11-219] [REFERRED TO]
TAMIL NADU NURSERY MATRICULATION AND HIGHER SECONDARY SCHOOLS ASSOCIATION VS. STATE OF TAMIL NADU PRINCIPAL SECRETARY DEPARTMENT OF SCHOOL EDUCATION [LAWS(MAD)-2010-4-258] [REFERRED TO]
CENTRAL ACADEMY SOCIETY VS. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR [LAWS(RAJ)-2010-5-9] [REFERRED TO]
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF RAJASTHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2004-9-44] [REFERRED TO]
MAHARISHI MARKANDESHWAR UNIVERSITY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-1-12] [REFERRED TO]
Lutheran Middle School, Burju VS. State of Jharkhand [LAWS(JHAR)-2013-8-38] [REFERRED TO]
KAPILA HINGORANI VS. STATE OF BIHAR [LAWS(SC)-2003-5-1] [REFERRED TO]
GREENFIELDS PUBLIC SCHOOL VS. ANCHLA [LAWS(DLH)-2023-8-187] [REFERRED TO]
USHA MEHTA VS. STATE OF MAHARASHTRA [LAWS(SC)-2004-5-3] [REFERRED TO]
V S ISSAC ARTS AND SCIENCE COLLEGE VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-6-228] [REFERRED TO]
ADESH UNIVERSITY VS. STATE OF PUNJAB [LAWS(P&H)-2014-5-281] [REFERRED TO]
ODISHA MANAGEMENT COLLEGES ASSOCIATION VS. STATE OF ODISHA [LAWS(ORI)-2013-7-37] [REFERRED TO]
CHANDIGARH EDUCATIONAL SOCIETY VS. BAR COUNCIL OF INDIA [LAWS(P&H)-2020-12-80] [REFERRED TO]
MRS. IVY C.DA.CONCEICAO VS. STATE OF GOA & ORS. [LAWS(SC)-2017-1-69] [REFERRED TO]
CATHOLIC BOARD OF EDUCATION VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-128] [REFERRED TO]
STATE OF PUNJAB VS. ANSHIKA GOYAL [LAWS(SC)-2019-8-194] [REFERRED TO]
SK. MD. RAFIQUE VS. MANAGING COMMITTEE, CONTAI RAHAMANIA HIGH MADRASAH [LAWS(SC)-2020-1-1] [REFERRED TO]
NILAY GUPTA VS. CHAIRMAN NEET PG MEDICAL AND DENTAL ADMISSION/COUNSELLING BOARD 2020 AND PRINCIPAL GOVT. DENTAL COLLEGE [LAWS(SC)-2020-10-10] [REFERRED TO]
A K B SADBHAVANA MISSION TRUST VS. STATE OF KERALA [LAWS(KER)-2014-7-315] [REFERRED TO]
KANNUR MEDICAL & DENTAL COLLEGE VS. STATE OF KERALA [LAWS(KER)-2013-8-3] [REFERRED TO]
MANAGER ERAVANNOOR A U P SCHOOL VS. STATE OF KERALA REP BY ITS SECRETARY TO GOVT [LAWS(KER)-2011-3-392] [REFERRED TO]
THE MANAGER, A.M HIGHER SECONDARY SCHOOL, VENGOOR, MALAPPURAM DISTRICT VS. THE STATE OF KERALA [LAWS(KER)-2017-10-273] [REFERRED TO]
NAIR SERVICE SOCIETY VS. GOVERNMENT OF KERALA AND ORS. [LAWS(KER)-2015-4-18] [REFERRED TO]
STATE OF KERALA AND ORS. VS. A.K.B. SADBHAVANA MISSION TRUST [LAWS(KER)-2015-6-2] [REFERRED TO]
MAHARAJA JIWAJIRAO EDUCATION VS. STATE OF MP [LAWS(MPH)-2008-1-122] [REFERRED TO]
J. P. INSTITUTE OF TECHNOLOGY VS. STATE OF BIHAR [LAWS(PAT)-2020-8-8] [REFERRED TO]
BIHAR RAJYA ARYA PRATINIDHI SABHA VS. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR [LAWS(PAT)-2018-10-13] [REFERRED TO]
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY THROUGH ITS MEMBER SECRETARY MADAN MOHAN SINGH, SON OF T N SINGH VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF SCIENCE AND TECHNOLOGY, GOVT OF BIHAR, PATNA [LAWS(PAT)-2017-8-185] [REFERRED TO]
MIRZA GHALIB T. T. COLLEGE, PATNA THROUGH ITS SECRETARY MD. AQUIL HAIDER VS. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR,PATNA [LAWS(PAT)-2016-10-26] [REFERRED TO]
MILLI TRUST AT STADIUM ROAD, P.S. VS. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA [LAWS(PAT)-2016-10-63] [REFERRED TO]
NOTRE DAME ACADEMY,MUNGER,P S VS. MD.ZAHID HUSSAIN [LAWS(PAT)-2013-8-49] [REFERRED TO]
MOHAMMED MUSTAQ ANSARI VS. STATE OF ODISHA [LAWS(ORI)-2021-1-9] [REFERRED TO]
N NAGA HARIHARA SUDAN VS. SECRETARY TO GOVT (HEALTH) GOUBERT AVENUE [LAWS(MAD)-2019-7-165] [REFERRED TO]
K DURAIRAJ VS. SECRETARY, TAMIL NADU TOWN ADMINISTRATIVE AND WATER SUPPLY DEPARTMENT [LAWS(MAD)-2019-7-230] [REFERRED TO]
SHANTINIKETAN EDUCATION TRUST VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-217] [REFERRED TO]
HAJINURAL HASAN MASTER CHARITABLE TRUST VS. STATE OF GUJARAT [LAWS(GJH)-2013-1-58] [REFERRED TO]
PRAJYOT JAGTAP AND ORS VS. STATE OF MAHARASHTRA AND ORS [LAWS(BOM)-2005-4-176] [REFERRED]
GUJARAT RAJYA MANYA PRATHMIK SHALA SANCHALAK SANGH VS. STATE OF GUAJRAT [LAWS(GJH)-2014-6-171] [REFERRED TO]
MADRAS MEDICAL MISSION VS. PONDICHERRY UNIVERSITY [LAWS(MAD)-2003-2-59] [REFERRED TO]
Vattavila Sree Bhadrakali Educational Society Kollamcode VS. State of Tamil Nadu [LAWS(MAD)-2005-4-208] [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF HINDU EDUCATIONAL INSTITUTION TAMIL NADU VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-11-218] [REFERRED TO]
EVVA MEMORIAL TEACHER TRAINING INSTITUTE VS. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING [LAWS(MAD)-2006-12-41] [REFERRED TO]
MANUELMONY MATRICULATION SCHOOL VS. PRINCIPAL LABOUR COURT HIGH COURT CAMPUS [LAWS(MAD)-2007-11-148] [REFERRED TO]
KARTHIGA VS. TAMIL NADU PRIVATE MEDICAL COLLEGES ASSOCIATION [LAWS(MAD)-2006-9-397] [REFERRED TO]
CORRESPONDENT AVILA CONVENT MATRICULATION HIGHER SECONDARY SCHOOL COIMBATORE VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-6-278] [REFERRED TO]
G RAMANIKUMAR VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-3-246] [REFERRED TO]
SRINIJA DASARI VS. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES [LAWS(KAR)-2014-4-184] [REFERRED TO]
SHRI BASAVESHWAR VIDYA VARDHAK SANGHA AND ORS. VS. THE MEDICAL COUNCIL OF INDIA [LAWS(KAR)-2015-4-118] [REFERRED TO]
FRANCISCO D LUIS VS. DIRECTOR BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION [LAWS(BOM)-2008-9-246] [REFERRED TO]
TARA WATI VS. S C E R T [LAWS(DLH)-2003-7-28] [REFERRED]
N N SETH VS. RENU GUPTA [LAWS(DLH)-2006-1-116] [REFERRED TO]
KIRAN SUBBHA VS. STATE OF WEST BENGAL [LAWS(CAL)-2007-9-13] [REFERRED TO]
SANJIVAYYA MEMORIAL TRUST VS. ANJU HARIT [LAWS(DLH)-2017-11-6] [REFERRED TO]
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI VS. UNION OF INDIA [LAWS(DLH)-2016-8-76] [REFERRED TO]
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES VS. GOVT OF NCT AND ANR [LAWS(DLH)-2018-10-457] [REFERRED TO]
GOVERNING BODY CHRIST CHURCH COLLEGE KANPUR VS. VICE CHANCELLOR [LAWS(ALL)-2010-4-96] [REFERRED TO]
KUMARI UDYAN BALIKA INTER COLLEGE, KANPUR VS. D.I.O.S., KANPUR NAGAR [LAWS(ALL)-2013-3-26] [REFERRED TO]
SUBHARATI K K B CHARITABLE TRUST VS. ABHISHEK KAIDAN [LAWS(ALL)-2010-9-139] [REFERRED TO]
MUSLIM MINORITY WELFARE COMMITTEE VS. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT [LAWS(APH)-2003-4-139] [REFERRED TO]
STATE OF TELANGANA, REP BY ITS PRL SECRETARY, EDUCATION DEPARTMENT (HIGHER EDUCATION), SECRETARIAT, HYDERABAD AND ANOTHER VS. VASAVI ACADEMY OF EDUCATION [LAWS(APH)-2018-8-21] [REFERRED TO]
FATIMA SOCIETY VS. GOVERNMENT OF INDIA MINISTRY OF DEFENCE [LAWS(ALL)-2003-5-167] [REFERRED TO]
BHAGWAN MAHAVIR EDUCATION SOCIETY REGD VS. DDA [LAWS(DLH)-2011-3-215] [REFERRED TO]
MOUNT CARMEL SCHOOL SOCIETY VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2010-8-67] [REFERRED TO]
TEACHER-IN-CHARGE OF CALCUTTA AIRPORT ENGLISH HIGH SCHOOL VS. WEST BENGAL BOARD OF SECONDARY EDUCATION [LAWS(CAL)-2014-8-21] [REFERRED TO]
KHARAGPUR TRIBAL B.ED. TRAINING COLLEGE VS. VIDYASAGAR UNIVERSITY [LAWS(CAL)-2013-3-29] [REFERRED TO]
PRINCIPAL SECRETARY, DEPARTMENT OF LABOUR VS. OM DAYAL EDUCATIONAL & RESEARCH SOCIETY & ORS. [LAWS(CAL)-2019-12-184] [REFERRED TO]
MD. IMAD UDDIN BARBHUIYA VS. STATE OF ASSAM [LAWS(GAU)-2022-2-1] [REFERRED TO]
VINEET RUIA VS. PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATION [LAWS(CAL)-2020-10-4] [REFERRED TO]
PARMAR PRIYANK CHANDRASINH VS. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES [LAWS(GJH)-2004-9-10] [REFERRED TO]
MOUNT ABU EDUCATION SOCIETY VS. ANSHU SHARMA [LAWS(DLH)-2011-8-376] [REFERRED TO]
SIDDARTH SINGH VS. VICE CHANCELLOR, DELHI UNIVERSITY [LAWS(DLH)-2014-9-70] [REFERRED TO]
ARMY WELFARE EDUCATION SOCIETY AND ORS. VS. MANJU NAUTIYAL AND ORS. [LAWS(DLH)-2015-10-154] [REFERRED TO]
M.S. FRANK VS. DELHI UNIVERSITY AND ORS. [LAWS(DLH)-2015-7-313] [REFERRED TO]
NIBIR JYOTI DAS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-3-63] [REFERRED TO]
SANDEEP S/O BABASAHEB CHATE VS. VARDHAMAN STHANAKWASI JAIN [LAWS(BOM)-2019-4-21] [REFERRED TO]
K.J. SOMAIYA COLLEGE OF ENGINEERING VS. THE SECRETARY FEES REGULATING AUTHORITY [LAWS(BOM)-2018-1-352] [REFERRED TO]
ASSOCIATION OF SELF FINANCED AYURVEDA COLLEGES OF GUAJRAT VS. UNION OF INDIA [LAWS(GJH)-2019-10-4] [REFERRED TO]
INDIAN INSTT. OF MANGEMENT & ENGINEERING SOCIETY & ANR. VS. STATE OF U.P. [LAWS(ALL)-2016-8-64] [REFERRED TO]
C/M OF EWING CHRISTIAN COLLEGE SOCIETY VS. UNION OF INDIA [LAWS(ALL)-2019-3-223] [REFERRED TO]
SATISH CHANDRA AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2019-8-370] [REFERRED TO]
SRI KRISHNA EDUCATIONAL TRUST REP. BY ITS MANAGING TRUSTEE, K.BALARAMAN KULLAPURAM VILLAGE, PERIYAKULAM TALUK, THENI DISTRICT VS. THE SECRETARY TO GOVERNMENT, AGRICULTURAL DEPARTMENT, ST. GEORGE FORT, CHENNAI [LAWS(MAD)-2017-2-120] [REFERRED TO]
ASSOCIATION OF SELF FINANCING ARTS, SCIENCE AND MANAGEMENT COLLEGES OF TAMIL NADU VS. STATE OF TAMIL NADU [LAWS(MAD)-2012-6-391] [REFERRED TO]
T SANJEEVA RAO VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2012-3-528] [REFERRED]
SHANMUGA ARTS SCIENCE AND TECHNOLOGY RESEARCH ACADEMY VS. THE DISTRICT CONSUMER DISPUTES REDRESSAL FORUM AND ORS. [LAWS(MAD)-2015-1-248] [REFERRED TO]
THE CORRESPONDENT/PRINCIPAL AROKIAMADA MATRICULATION HIGHER SECONDARY SCHOOL VS. TMT. T. SORUBARANI AND ORS. [LAWS(MAD)-2015-10-63] [REFERRED TO]
ICON EDUCATION SOCIETY VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2020-11-15] [REFERRED TO]
STATE OF TAMIL NADU VS. S V BRATHEEP MINOR [LAWS(SC)-2004-3-20] [REFERRED]
PARDEEP KAPOOR VS. PANJAB UNIVERSITY [LAWS(P&H)-2015-1-7] [REFERRED TO]
B DEVASHANTHINI VS. DIRECTOR OF SCHOOL EDUCATION CHENNAI [LAWS(MAD)-2010-9-496] [REFERRED TO]
S FRANCIS VS. JOINT DIRECTOR OF SCHOOL EDUCATION DPI COMPOUND CHENNAI [LAWS(MAD)-2011-4-597] [REFERRED TO]
MANAGER SREE VIVEKANANDA HIGHER SECONDARY SCHOOL VS. STATE OF KERALA [LAWS(KER)-2022-8-359] [REFERRED TO]
SREELEKSHMI S. AND ORS. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2020-6-244] [REFERRED TO]
MALABAR EDUCATIONAL AND CHARITABLE TRUST VS. UNIVERSITY OF KANNUR [LAWS(KER)-2021-5-121] [REFERRED TO]
POOMULLI NEELAKANDAN NAMBOODIRIPAD MEMORIAL AYURVEDA MEDICAL COLLEGE VS. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES [LAWS(KER)-2019-7-200] [REFERRED TO]
PRINCIPAL, KMCT MEDICAL COLLEGE VS. FEE REGULATYORY COMMITTEE [LAWS(KER)-2019-2-244] [REFERRED TO]
VIVEKANANDHA EDUCATIONAL SOCIETY VS. PONDICHERRY UNIVERSITY [LAWS(MAD)-2008-9-329] [REFERRED TO]
P S JAMES ARULRAJ VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2008-3-190] [REFERRED TO]
TAMIL NADU SELF FINANCING COLLEGES OF EDUCATION MANAGEMENT ASSOCIATION VS. ST CHARLES COLLEGE OF EDUCATION [LAWS(MAD)-2007-8-15] [REFERRED TO]
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-1-125] [REFERRED TO]
EBENEZER TEACHER TRAINING INSTITUTE VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-1-262] [REFERRED TO]
MAHARISHI MARKANDESHWAR UNIVERSITY VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2021-4-77] [REFERRED TO]
SHIMLA COLLEGE OF EDUCATION VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2022-4-5] [REFERRED TO]
ESHA SAJGOTRA VS. MATA VAISHNO DEVI UNIVERSITY & ORS [LAWS(J&KCDRC)-2011-2-1] [REFERRED TO]
ALICE EDUCATIONAL TRUST VS. STATE OF JHARKHAND [LAWS(JHAR)-2006-5-70] [REFERRED TO]
GRAM SARVAJANIK EDUCATIOTRUST JANDA VS. STATE OF GUJARAT [LAWS(GJH)-2005-3-64] [REFERRED TO]
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY VS. THE STATE OF BIHAR [LAWS(PAT)-2017-8-202] [REFERRED TO]
ARA CATHOLIC MIDDLE SCHOOL VS. THE STATE OF BIHAR [LAWS(PAT)-2014-3-97] [REFERRED]
BIRPAL SINGH VS. NUTAN MARATHI SENIOR SECONDARY SCHOOL [LAWS(DLH)-2022-9-81] [REFERRED TO]
MANIPAL UNIVERSITY VS. S.K. DOGRA AND ORS. [LAWS(KAR)-2015-11-29] [REFERRED TO]
KRUPANIDHI COLLEGE OF PHARMACY VS. STATE OF KARNATAKA [LAWS(KAR)-2017-8-7] [REFERRED TO]
N K RAVI SHANKAR S/O KALAIAH T VS. STATE OF KARNATAKA REP BY ITS SECRETARY (PRIMARY AND SECONDARY EDUCATION) DEPARTMENT OF EDUCATION [LAWS(KAR)-2018-11-6] [REFERRED TO]
ANSHIKA GOYAL VS. STATE OF PUNJAB [LAWS(P&H)-2019-8-70] [REFERRED TO]
DIRECTOR SCHOOL EDUCATION VS. NATIONAL COMMISSION FOR MINORITY EDUCATIONAL INSTITUTION [LAWS(P&H)-2020-3-115] [REFERRED TO]
BAPUII EDUCATION SOCIETY VS. THE STATE OF KARNATAKA [LAWS(KAR)-2014-4-19] [REFERRED TO]
MANIPAL UNIVERSITY VS. UNION OF INDIA [LAWS(KAR)-2014-5-9] [REFERRED TO]
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION VS. STATE OF ORISSA [LAWS(ORI)-2012-10-45] [REFERRED TO]
ORISSA MANAGEMENT COLLEGES ASSOCIATION REPRESENTED THROUGH ITS SECRETARY, DR. BISWAJIT MOHANTY VS. STATE OF ORISSA [LAWS(ORI)-2010-5-70] [REFERRED TO]
POONAM RANI VS. STATE OF U.P. [LAWS(ALL)-2022-5-181] [REFERRED TO]
G.S. SHARMA VS. STATE OF KARNATAKA [LAWS(KAR)-2013-4-115] [REFERRED TO]
ASIF IQBAL TANHA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2021-6-10] [REFERRED TO]
H E T C EDUCATIONAL SOCIETY VS. STATE OF TAMILNADU [LAWS(MAD)-2003-4-218] [FOLLOWED ON]
P DHANAPAKKIAM VS. SECRETARY HOLY ANGEL HIGH SCHOOL MADURAI [LAWS(MAD)-2004-4-110] [REFERRED TO]
R SHYAMALA VS. STATE OF TAMILNADU [LAWS(MAD)-2006-10-153] [REFERRED TO]
A KARTHIGA MINOR VS. SECRETARY TAMIL NADU PRIVATE MEDICAL COLLEGE ASSOCIATION [LAWS(MAD)-2006-9-25] [REFERRED TO]
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-12-178] [REFERRED TO]
GABY LALMUANPUII VS. UNIVERSITY OF DELHI [LAWS(DLH)-2014-9-207] [REFERRED TO]
FORUM FOR PROMOTION OF QUALITY EDUCATION FOR ALL VS. LT GOVERNOR OF DELHI [LAWS(DLH)-2014-11-154] [REFERRED TO]
GURU TEGH BAHADUR KHALSA POST GRADUATE EVENING COLLEGE VS. UNION OF INDIA [LAWS(DLH)-2012-7-319] [REFERRED TO]
MOMIN EDUCATION SOCIETY VS. EDUCATION OFFICER PRIMARY ZILLA PARISHAD [LAWS(BOM)-2012-7-196] [REFERRED TO]
CANOSSA SOCIETY, CANOSSA CONVENT VS. COMMISSIONER, SOCIAL WELFARE, DIRECTORATE, GOVERNMENT OF MAHARASHTRA [LAWS(BOM)-2014-5-12] [REFERRED TO]
P.A. INAMDAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2014-2-8] [REFERRED TO]
SANJEEV KUMAR VS. STATE OF H.P. [LAWS(HPH)-2013-12-34] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
CENTRE FOR POLICY RESEARCH VS. BRAHMA CHELLANEY [LAWS(DLH)-2010-3-83] [REFERRED TO]
PRESIDING OFFICER DELHI SCHOOL TRIBUNAL VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2010-8-292] [REFERRED TO]
R.L. SRIVASTAVA VS. SAM HIGINBOTTOM INSTITUTE OF AGRICULTURE AND ORS. [LAWS(ALL)-2016-4-46] [REFERRED TO]
ASSOCIATION OF SELF FINANCED VS. UNION OF INDIA [LAWS(GJH)-2019-10-6] [REFERRED TO]
K S R PRASAD VS. KARNATAKA RELIGIOUS AND LINGUISTIC MINORITY PROFESSIONAL [LAWS(KAR)-2006-6-50] [REFERRED TO]
H P KAPADIA EDUCATION TRUST VS. STATE OF GUJARAT [LAWS(GJH)-2016-6-256] [REFERRED TO]
DR. ADITI JAIN AND OTHERS VS. STATE OF CHHATTISGARH AND OTHERS [LAWS(CHH)-2012-11-48] [REFERRED TO]
SHARADCHANDRIKA SURESH PATIL VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2018-2-154] [REFERRED TO]
MANORAMA PRAKASH KHANDEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-449] [REFERRED TO]
J K INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESE VS. STATE OF CHHATTISGARH, THROUGH SECRETARY [LAWS(CHH)-2018-4-54] [REFERRED TO]
P.SRIDHANYA VS. STATE OF KARNATAKA [LAWS(KAR)-2019-7-27] [REFERRED TO]
BHASKAR SARDAR VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2016-8-45] [REFERRED TO]
COMMITTEE OF MANAGEMENT SHRI KUND KUND JAIN INTER COLLEGE VS. STATE OF U P [LAWS(ALL)-2006-4-115] [REFERRED TO]
SOMYA GUPTA VS. GURU GOBIND SINGH INDRAPRASTHA [LAWS(DLH)-2019-1-3] [REFERRED TO]
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2016-2-22] [REFERRED TO]
SURAJIT NUNDY & ORS. VS. MANAGEMENT OF MIRAMBIKA FREE PROGRESS SCHOOL & ORS. [LAWS(DLH)-2016-7-5] [REFERRED TO]
VIR KARAN VS. THE MANAGING COMMITTEE, ARMY PUBLIC SCHOOL AND ORS. [LAWS(DLH)-2017-1-127] [REFERRED TO]
STATE OF WEST BENGAL VS. BAHR ALAM [LAWS(CAL)-2008-8-80] [REFERRED TO]
KALPANA PAL VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-8-176] [REFERRED TO]
MADAN KUMAR BANSAL VS. UNION OF INDIA [LAWS(ALL)-2013-7-209] [REFERRED TO]
SUDHA TIWARI VS. UNION OF INDIA [LAWS(ALL)-2011-2-137] [REFERRED TO]
BIRRU PRATHAP REDDY VS. STATE OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2020-3-53] [REFERRED TO]
SOMYA GUPTA VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY [LAWS(APH)-2019-1-10] [REFERRED TO]
GOVIND KUMUDA SUSHMA VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-1-32] [REFERRED TO]
SYMBIOSIS INTERNATIONAL UNIVERSITY (SIU) VS. UNION OF INDIA AND ORS. [LAWS(APH)-2014-4-185] [REFERRED TO]
CMR COLLEGE OF ENGINEERING & TECHNOLOGY VS. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY [LAWS(APH)-2016-7-13] [REFERRED TO]
SANATAN DHARAM ADARSH SANSKRIT COLLEGE VS. RAMESH CHANDER LADOHIA AND OTHERS [LAWS(HPH)-2016-5-115] [REFERRED TO]
PIYUSH HARSHADRAI DESAI VS. UNION OF INDIA [LAWS(GJH)-2004-5-3] [REFERRED TO]
PRIYA PAUL YEDIURI VS. N T R UNIVERSITY OF HEALTH SCIENCES REP [LAWS(APH)-2003-12-4] [REFERRED TO]
SAI EDUCATIONAL SOCIETY VS. STATE OF A P [LAWS(APH)-2003-7-40] [REFERRED TO]
CONSORTIUM OF ENGINEERING COLLEGES MANAGEMENTS ASSOCIATION VS. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT [LAWS(APH)-2011-10-47] [REFERRED TO]
NALANDA EDUCATIONAL SOCIETY VS. GOVERNMENT OF A P [LAWS(APH)-2010-8-13] [REFRRED TO]
STATE OF U.P. VS. PAWAN KUMAR DIVEDI [LAWS(SC)-2014-9-8] [REFERRED TO]
POURNAMY MOHAN VS. STATE OF KERALA [LAWS(KER)-2012-2-6] [REFERRED TO]
HOLY FAMILY ENGLISH MEDIUM L.P. SCHOOL VS. EMPLOYEES STATE INSURANCE CORPORATION [LAWS(KER)-2015-12-180] [REFERRED TO]
KITTY SANIL VS. STATE OF KERALA AND ORS. [LAWS(KER)-2015-5-41] [REFERRED TO]
STATE OF TAMIL NADU VS. K SHYAM SUNDER [LAWS(SC)-2011-8-37] [REFERRED TO]
ZAMEER AHMED LATIFUR REHMAN SHEIKH VS. STATE OF MAHARASHTRA [LAWS(SC)-2010-4-65] [REFERRED TO]
SUBHASH CHANDRA VS. DELHI SUBORDINATE SERVICES SELECTION BOARD [LAWS(SC)-2009-8-124] [REFERRED]
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES VS. STATE OF RAJASTHAN [LAWS(SC)-2006-6-13] [REFERRED TO]
RAKESH KUMAR AGARWALLA AND ANOTHER VS. NATIONAL LAW SCHOOL OF INDIA UNIVERSITY, BENGALURU [LAWS(SC)-2020-9-32] [REFERRED TO]
RUSTOM KERAWALLA FOUNDATION VS. STATE OF MAHARASHTRA & ORS. [LAWS(SC)-2017-8-127] [REFERRED TO]
INDIAN SCHOOL, JODHPUR VS. STATE OF RAJASTHAN [LAWS(SC)-2021-5-2] [REFERRED TO]
JANHIT ABHIYAN VS. UNION OF INDIA [LAWS(SC)-2022-11-25] [REFERRED TO]
Himalayan Institute Hospital Trust and another,Trivendra Singh Rawat and another VS. State of Uttaranchal & others,Union of India and others [LAWS(UTN)-2004-7-18] [REFERRED TO]
MANAGER MALANKARA SYRIAN CATHOLIC COLLEGES ASSOCIATION VS. KERALA UNIVERSITY [LAWS(KER)-2009-8-20] [REFERRED TO]
GOVERNING BODY OF MATA GUJRI MEMORIAL MEDICAL COLLEGE AND LIONS SEVA KENDRA HOSPITAL VS. STATE OF BIHAR [LAWS(PAT)-2003-8-101] [REFERRED TO]
LAL SINGH VS. UNION OF INDIA [LAWS(MEGH)-2016-9-15] [REFERRED TO]
RAJESH KUMAR AND OTHERS VS. DAV COLLEGE OF ENGINEERING AND TECHNOLOGY, OTHERS [LAWS(P&H)-2008-9-259] [REFERRED]
M. AAMIRA FATHIMA VS. THE ANNAMALAI UNIVERSITY, ANNAMALAI NAGAR, CHIDAMBARAM, CUDDALORE DISTRICT [LAWS(MAD)-2016-9-59] [REFERRED TO]
DIRECTOR OF ELEMENTARY EDUCATION VS. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL [LAWS(MAD)-2017-11-325] [REFERRED TO]
MINOR KABHILAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2015-6-169] [REFERRED TO]
FEDERATION OF THE CATHOLIC FAITHFUL VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-1-259] [REFERRED TO]
T.N. VIDYANANDAN VS. SECRETARY TO GOVERNMENT, DEPARTMENT SCHOOL EDUCATION AND ORS. [LAWS(MAD)-2015-2-355] [REFERRED TO]
ANNAI COLLEGE OF ENGINEERING & TECHNOLOGY VS. STATE OF TAMIL NADU [LAWS(MAD)-2014-7-101] [REFERRED TO]
KIRUBAKARAN VS. COMMISSIONER [LAWS(MAD)-2013-11-27] [REFERRED TO]
A SAFIULLAH VS. DIRECTOR OF COLLEGIATE EDUCATION [LAWS(MAD)-2011-7-54] [REFERRED TO]
DEEPESH SINGH BENIWAL VS. UNION OF INDIA [LAWS(RAJ)-2021-5-62] [REFERRED TO]
ADMINISTRATOR JOSEGIRI HOSPITAL VS. GOVER OF KERAL [LAWS(KER)-2008-7-38] [REFERRED TO]
BELSI M VS. COPORATE MANAGEMENT OF LATIN CATHOLIC SCHOOLS [LAWS(KER)-2010-3-61] [REFERRED TO]
B.MANJULA VS. DISTRICT ELEMENTARY EDUCATION OFFICER [LAWS(MAD)-2022-8-46] [REFERRED TO]
ANTI-CORRUPTION AND CRIME INVESTIGATION CELL VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2013-4-236] [REFERRED TO]
EDUCATION PROMOTION SOCIETY FOR INDIA VS. UNION OF INDIA [LAWS(MAD)-2022-9-31] [REFERRED TO]
SUJATA GUPTA VS. STATE OF MEGHALAYA [LAWS(MEGH)-2014-6-10] [REFERRED TO]
PREETI SINHA VS. STATE OF BIHAR [LAWS(PAT)-2009-8-17] [REFERRED TO]
STATE OF PUNJAB VS. DAVINDER SINGH [LAWS(SC)-2020-8-32] [REFERRED TO]
KERALA STATE ELECTRICITY BOARD VS. PRINCIPAL SIR SYED INSTITUTE FOR TECHNICAL STUDIES [LAWS(SC)-2020-2-74] [REFERRED TO]
CHANDANA DAS VS. STATE OF WEST BENGAL [LAWS(SC)-2019-9-93] [REFERRED TO]
INDEPENDENT SCHOOLS FEDERATION OF INDIA (REGD.) VS. UNION OF INDIA [LAWS(SC)-2022-8-106] [REFERRED TO]
SUBHASIS MONDAL VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2019-1-16] [REFERRED TO]
IQ CITY FOUNDATION & ANR VS. STATE OF WEST BENGAL & ORS [LAWS(CAL)-2017-8-146] [REFERRED TO]
COMMITTEE OF MANAGEMENT MOHAMMAD HASAN INTER COLLEGE VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-5-32] [REFERRED TO]
RAMJAS SCHOOL VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2020-5-81] [REFERRED TO]
VATSAL GUPTA VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-10-148] [REFERRED TO]
BIDYUT KUMAR BISWAS VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-7-86] [REFERRED TO]
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL VS. MOTOR ACCIDENT CLAIM TRIBUNAL AND ANR [LAWS(DLH)-2016-8-52] [REFERRED TO]
SOMERVILLE SCHOOL VS. DELHI DEVELOPMENT AUTHORITY & ORS [LAWS(DLH)-2017-1-73] [REFERRED TO]
HINDU FRONT FOR JUSTICE AND ORS. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-12-7] [REFERRED TO]
NURUL ISLAM VS. STATE OF ASSAM [LAWS(GAU)-2019-7-22] [REFERRED TO]
DINESH CHANDRA BARMAN VS. STATE OF ASSAM [LAWS(GAU)-2020-2-182] [REFERRED TO]
G S F MEDICAL AND PARA MEDICAL ASSOCIATION VS. STATE OF GUJARAT [LAWS(GJH)-2004-6-9] [REFERRED TO]
YOGESH RAMCHANDRA PATHRE VS. DEPUTY DIRECTOR OF EDUCATION [LAWS(BOM)-2023-8-443] [REFERRED TO]
ROOPA SHARMA AND ORS. VS. DIRECTORATE OF EDUCATION AND ORS. [LAWS(DLH)-2011-9-600] [REFERRED TO]
POOJA SHARMA VS. STATE (NCT OF DELHI) & ANR [LAWS(DLH)-2015-2-631] [REFERRED]
SHIVOM COLLEGE OF EDUCATION AND ORS. VS. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS. [LAWS(DLH)-2015-11-118] [REFERRED TO]
SIDDARTH SINGH VS. VICE CHANCELLOR, DELHI UNIVERSITY & ORS [LAWS(DLH)-2014-10-396] [REFERRED]
SHAHEED UDHAM SINGH SMARAK SHIKSHA SAMITI VS. SUMAN LATA [LAWS(DLH)-2013-9-292] [REFERRED TO]
DELHI COLLEGE OF EDUCATION VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS [LAWS(DLH)-2014-3-449] [REFERRED]
U.P. UNAIDED MEDICAL COLLEGES WELFARE ASSOCIATION,BAREILLY VS. UNION OF INDIA [LAWS(ALL)-2016-9-335] [REFERRED TO]
RASHMI EDUCATION TRUST VS. STATE OF KARNATAKA [LAWS(KAR)-2023-1-8] [REFERRED TO]
H-PRIVATE UNIVERSITIES MANAGEMENT ASSOCIATION VS. STATE OF H.P. [LAWS(HPH)-2013-10-27] [REFERRED TO]
M RATIN VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2007-9-2] [REFERRED TO]
STATE OF ANDHRA PRADESH VS. RAJEEV GANDHI MEMORIAL COLLEGE OF ENGINEERING AND TECHNOLOGY [LAWS(APH)-2019-8-3] [REFERRED TO]
SONI SWETA N VS. STATE OF GUJARAT [LAWS(GJH)-2008-4-71] [REFERRED TO]
AMAN PIYUSH KHANNA VS. STATE OF GUJARAT [LAWS(GJH)-2009-7-63] [REFERRED TO]
KARNATAKA UNAIDED SCHOOL MANAGEMENT ASSOCIATION VS. STATE OF KARNATAKA [LAWS(KAR)-2013-4-62] [REFERRED TO]
SONERI SHASHANK DOCTOR VS. STATE OF GUJARAT [LAWS(GJH)-2016-9-13] [REFERRED TO]
VALSAD DISTRICT CENTRAL CO. OP. BANK LTD. VS. BHASKAR Y. MEHTA [LAWS(GJH)-2016-8-227] [REFERRED TO]
POURNAMY MOHAN VS. STATE OF KERALA [LAWS(KER)-2012-1-94] [REFERRED TO]
APPEJAY EDUCATION SOCIETY VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2007-1-153] [REFERRED TO]
OSLEN A.D SILVA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-6-142] [REFERRED TO]
LAMMIBAI SHANTARAM DOKE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-8-208] [REFERRED TO]
ST JOSEPH'S HOSPITAL TRUST VS. KERALA UNIVERSITY OF HEALTH SCIENCES [LAWS(KER)-2012-8-70] [REFERRED TO]
ZAHID ZAHEER VS. STATE OF MAHARASHTRA AND ORS [LAWS(BOM)-2018-6-182] [REFERRED TO]
STREE SHIKSHAN PRASARAK MANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-11-73] [REFERRED TO]
BHAIRAVNATH SHIKSHAN MANDAL, KHED AND ANOTHER VS. STATE OF MAHARSHTRA AND OTHERS [LAWS(BOM)-2017-6-77] [REFERRED TO]
PROFESSOR MANORAMA PRAKASH KHANDEKAR VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-3-486] [REFERRED TO]
UNIVERSITY OF DELHI VS. BOMBAY PATEL WELFARE SOCIETY BHARUCH [LAWS(DLH)-2010-9-100] [REFERRED TO]
ASHOK KUMAR AND OTHERS VS. UNION OF INDIA AND OTHERS [LAWS(DLH)-2007-9-435] [REFERRED]
P V SUTER PAUL VS. MANAGER [LAWS(KER)-2003-10-75] [REFERRED TO]
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES ASSOCIATION VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-8-282] [REFERRED TO]
S DEVAKADAKSHAM VS. DISTRICT EDUCATIONAL OFFICER [LAWS(MAD)-2006-9-303] [REFERRED TO]
SHAHEED TEG BHADUR COLLEGE OF PHARMACY VS. PHARMACY COUNCIL OF INDIA [LAWS(DLH)-2022-3-128] [REFERRED TO]
ALL INDIA MEDICAL AND ENGINEERING COLLEGES ASSOCIATION VS. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON [LAWS(MAD)-2004-8-6] [REFERRED TO]
ALL GUJARAT SELF-FINANCE PARAMEDICAL CONSORTIUM AND ASSOCIATION VS. NATIONAL COMMISSION FOR INDIAN SYSTEM OF MEDICINE [LAWS(GJH)-2022-12-1221] [REFERRED TO]
MAHARASHTRA SHARIRIK SHIKSHAN SHASTRA MAHAVIDYALAYA VYAVASTHAPAN MAHASANGH VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-462] [REFERRED]
G H R EDUCATION FOUNDATION SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-9-64] [REFERRED TO]
LAXMI EDUCATION SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-12-143] [REFERRED TO]
JESUS AND MARY COLLEGE DELHI VS. UNIVERSITY OF DELHI [LAWS(DLH)-2006-11-183] [REFERRED TO]
ST ANTHONYS GIRLS SENIOR SEC SCHOOL VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2005-5-175] [REFERRED TO]
D.B.M.S. KADMA HIGH SCHOOL VS. STATE OF JHARKHAND [LAWS(JHAR)-2019-5-91] [REFERRED TO]
ARANAV PRAKASH (MINOR) VS. ST. XAVIER’S SCHOOL [LAWS(JHAR)-2020-10-41] [REFERRED TO]
VIVEKANANDA INSTITUTE OF PROFESSIONAL STUDIES TECHNICAL CAMPUS VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2023-5-19] [REFERRED TO]
GOVERNING BODY OF PARAMVEER ALBERT EKKA MEMORIAL COLLEGE VS. STATE OF BIHAR [LAWS(JHAR)-2004-3-58] [REFERRED TO]
THE DIRECTOR, JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH VS. STATE OF KERALA [LAWS(KER)-2020-5-210] [REFERRED TO]
RENJITH J.V. VS. STATE OF KERALA [LAWS(KER)-2020-8-290] [REFERRED TO]
PHILIP THOMAS VS. GEOLOGIST [LAWS(KER)-2021-7-147] [REFERRED TO]
NEHA CHOUDHARY AND ORS. VS. STATE AND ORS. [LAWS(RAJ)-2013-1-252] [REFERRED TO]
GOVERNMENT OF TAMIL NADU VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2008-3-203] [REFERRED TO]
SACHIN MEHTA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-10-21] [REFERRED TO]
BADHIR BAL KALYAN VIKAS SAMITI BHILWARA VS. RAJASTHAN NON GOVERNMENT EDUCATIONAL INSTITUTION TRIBUNAL JAIPUR [LAWS(RAJ)-2004-2-43] [REFERRED TO]
SHIVANI SINGH VS. STATE OF M P AND OTHERS [LAWS(MPH)-2018-5-96] [REFERRED TO]
LITTLE ANGELS SHIKSHA SAMITI AND ORS. VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2015-5-41] [REFERRED TO]
DR. S. M. ALI IMAM VS. HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR [LAWS(PAT)-2018-7-2] [REFERRED TO]
INDIAN MEDICAL ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2011-5-40] [REFERRED TO]
THALAPPALAM SER. COOP. BANK LTD VS. STATE OF KERALA [LAWS(SC)-2013-10-18] [REFERRED TO]
FACULTY ASSOCIATION OF AIIMS VS. UNION OF INDIA [LAWS(SC)-2013-7-106] [REFERRED TO]
STATE OF M.P. VS. SURESH NARAYAN VIJAYVARGIYA [LAWS(SC)-2014-2-62] [REFERRED TO]
SINDHI EDUCATION SOCIETY VS. CHIEF SECRETARY GOVT OF NCT OF DELHI [LAWS(SC)-2010-7-82] [REFERRED TO]
FEE REGULATORY COMMITTEE VS. KALOL INSTITUTE OF MANAGEMENT [LAWS(SC)-2011-10-18] [REFERRED TO]
PRIYA GUPTA VS. STATE OF CHHATISHGARH [LAWS(SC)-2012-5-38] [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [LAWS(SC)-2016-5-69] [REFERRED TO]
PRAMATI EDUCATIONAL & CULTURAL TRUST VS. UNION OF INDIA [LAWS(SC)-2014-5-7] [REFERRED TO]
JAVED AHAMED T P VS. ACADEMY OF MEDICAL SCIENCES, PARIYARAM [LAWS(KER)-2014-9-142] [REFERRED TO]
NAVDEEP KAUR GILL VS. STATE OF PUNJAB [LAWS(P&H)-2011-3-297] [REFERRED TO]
MANOJ SINGH TOMAR VS. STATE OF M P [LAWS(MPH)-2013-5-55] [REFERRED TO]
ANIRUDH DWIVEDI VS. STATE CHIEF COMMISSIONER BHARAT SCOUT AND GUIDE [LAWS(MPH)-2009-1-27] [REFERRED TO]
SERBJEET BHATIA VS. GOC-IN-C, HQ CENTRAL COMMAND, LUCKNOW [LAWS(MPH)-2003-1-179] [REFERRED TO]
PAWAN RAO YALAMANCHAIRUCHI CHOUDHARY VS. STATE OF M P [LAWS(MPH)-2006-9-19] [REFERRED TO]
DREAM LAND ESTATE, CHOZHIKODE P.O., KULATHUPUZHA VS. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION, THIRUVANANTHAPURAM [LAWS(KER)-2016-12-115] [REFERRED TO]
AMRINDER SINGH TIWANA AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-123] [REFERRED TO]
GURU NANAK AYURVEDIC MEDICAL COLLEGE & HOSPITAL VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES [LAWS(P&H)-2014-8-125] [REFERRED TO]
SANJAT SUMAN LENKA VS. MEDICAL COUNCIL OF INDIA [LAWS(KAR)-2017-1-21] [REFERRED TO]
M/S. NAVODAYA EDUCATION TRUST VS. UNION OF INDIA [LAWS(KAR)-2018-2-3] [REFERRED TO]
BAL PATIL VS. UNION OF INDIA [LAWS(SC)-2004-7-89] [REFERRED TO]
TADIKELA SUBBAIAH TRUST ® SUBBAIAH INSTITUTE OF MEDICAL SCIENCES VS. STATE OF KARNATAKA [LAWS(KAR)-2014-8-68] [REFERRED TO]
P SAMIRA NARAYAN VS. STATE OF KARNATAKA BY ITS SECRETARY [LAWS(KAR)-2018-3-312] [REFERRED TO]
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION AND ANOTHER VS. STATE OF MAHARASHTRA AND ANOTHER [LAWS(BOM)-2010-9-236] [REFERRED]
ATULKUMAR NIRANJANBHAI DAVE VS. STATE OF GUJARAT [LAWS(GJH)-2017-12-338] [REFERRED TO]
SANDIP HARSHADRAY MUNJYASARA VS. STATE OF GUJARAT [LAWS(GJH)-2018-6-3] [REFERRED TO]
SANJEEVAN GRAMIN VAIDYAKIYA & SAMAJIK SAHAYATA PRATISHTHAN VS. UNIVERSITY OF MUMBAI [LAWS(BOM)-2014-6-1] [REFERRED TO]
KARNATAKA PROFESSIONAL COLLEGES FOUNDATION VS. STATE OF KARNATAKA [LAWS(KAR)-2020-8-179] [REFERRED TO]
NOOPUR CHAWLA & ORS. VS. UNIVERSITY OF DELHI & ORS. [LAWS(DLH)-2011-12-466] [REFERRED TO]
H.M.A. RIZVI PARSHIKSHAN SANSTHAN VS. STATE OF U.P. [LAWS(ALL)-2017-9-13] [REFERRED TO]
RITA MUKHERJEE VS. STATE OF WEST BENGAL [LAWS(CAL)-2013-10-46] [REFERRED TO]
DHIRENDRA NATH DUBEY VS. STATE OF U P [LAWS(ALL)-2009-10-59] [REFERRED TO]
MD. REZAUL KARIM VS. STATE OF WEST BENGAL [LAWS(CAL)-2017-8-49] [REFERRED TO]
AHINSA PRACHAR SAMITY VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(CAL)-2019-8-183] [REFERRED TO]
COMMITTEE MEDICAL VS. G S F MEDICAL AND PARA MEDICAL ASSOCIATION [LAWS(GJH)-2005-9-26] [REFERRD TO]
SHREE KRISHNA EDUCATION SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-5-18] [REFERRED TO]
J. P. WORLD SCHOOL VS. STATE OF J&K [LAWS(J&K)-2019-3-4] [REFERRED TO]
A.K.SHARMA, S/O. G.N. SHARMA VS. STATE OF CHHATTISGARH [LAWS(CHH)-2017-10-102] [REFERRED TO]
KIRAN JAIN VS. GOVERNMENT OF NCT OF DELHI & ORS [LAWS(DLH)-2019-10-3] [REFERRED TO]
DELHI ABHIBHAVAK MAHASANGH VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2011-8-248] [REFERRED TO]
JATINDER KAUR SAINI VS. SCHOOL MANAGEMENT OF G H P S , FATEH NAGAR & ORS [LAWS(DLH)-2013-4-488] [REFERRED]
MAULANA AZAD DEGREE COLLEGE VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2012-1-751] [REFERRED TO]
SUNIL KUMAR SHARMA VS. STATE OF U P [LAWS(ALL)-2013-8-79] [REFERRED TO]
SISTER MEERA VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2013-8-121] [REFERRED TO]
TRIPURESH TRIPATHI VS. J.A. OLIVER AND ORS. [LAWS(ALL)-2015-12-127] [REFERRED TO]
SURAJ BHAN VS. MADAN KUMAR BANSAL AND ORS. [LAWS(ALL)-2015-10-13] [REFERRED TO]
C/M RAJA BALWANT SINGH COLLEGE AND 2 OTHERS VS. STATE OF U.P. AND 6 OTHERS [LAWS(ALL)-2015-10-231] [REFERRED TO]
TK TRUST PUBLIC SCHOOL VS. THE CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(DLH)-2018-1-37] [REFERRED TO]
SUMIT MAJUMDER VS. STATE OF WEST BENGAL [LAWS(CAL)-2011-12-75] [REFERRED TO]
RAMANAMA SANKIRTHANA SANGHAM VS. GOVERNMENT OF A P [LAWS(APH)-2005-12-62] [REFERRED TO]
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY VS. STATE OF A.P. [LAWS(APH)-2013-8-6] [REFERRED TO]
ST JOHNS EDUCATIONAL DEVELOPMENT SOCIETY VS. GOVERNMENT OF AP [LAWS(APH)-2010-6-50] [REFERRED TO]
ANDHRA KESARI COLLEGE OF EDUCATION ONGOLE VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2006-8-69] [REFERRED TO]
MAHARISHI MARKANDESHWAR MEDICAL COLLEGE AND HOSPITAL AND OTHERS VS. STATE OF HIMACHAL PRADESH AND OTHERS [LAWS(HPH)-2016-12-57] [REFERRED TO]
NG KOMON VS. STATE OF MANIPUR [LAWS(GAU)-2010-3-1] [REFERRED TO]
AMIYA SINHA VS. STATE OF TRIPURA [LAWS(GAU)-2010-3-36] [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2004-7-115] [REFERRED TO]
N PRIYADARSHINI VS. SECRETARY TO GOVERNMENT EDUCATION DEPT CHENNAI [LAWS(MAD)-2005-6-62] [REFERRED TO]
CONSORTIUM OF SELF FINANCING PROFESSIONAL ARTS AND SCIENCE COLLEGES IN TAMIL NADU VS. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE TEST [LAWS(MAD)-2006-7-11] [REFERRED TO]
Consortium of Professional Arts and Science Colleges in Tamil Nadu VS. Permanent Committee for the conduct of Common Entrance Test [LAWS(MAD)-2004-7-7] [REFERRED TO]
RUDRIKA PUSHPRAJ BHATELE AND OTHERS VS. THE STATE OF M.P. AND OTHERS [LAWS(MPH)-2016-9-172] [REFERRED TO]
NIDHI GOEL VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2003-7-27] [REFERRED]
VILE PARLE KELAVANI MANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-3-85] [REFERRED TO]
DELHI PUBLIC SCHOOL VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(GJH)-2020-3-152] [REFERRED TO]
SUBHASH KUMAR & 78 ORS. VS. STATE OF U.P. [LAWS(ALL)-2021-6-43] [REFERRED TO]
MOHAMMAD SHOEB KHAN VS. STATE OF U.P. [LAWS(ALL)-2020-6-54] [REFERRED TO]
NIRANKAR PATHAK VS. ASHISH GOEL [LAWS(ALL)-2019-9-137] [REFERRED TO]
RAJYA SHALA SANCHALAK MAHMAN DAL VS. STATE OF GUJARAT [LAWS(GJH)-2008-12-154] [REFERRED TO]
SHAH UTKARSH NIKUNJKUMAR VS. N H L MUNICIPAL MEDICAL COLLEGE [LAWS(GJH)-2009-7-159] [REFERRED TO]
SUNEETA BHARTI VS. STATE OF U.P. [LAWS(ALL)-2022-5-126] [REFERRED TO]
CHHATRAPALSINH PARAKRAMSINH JADEJA VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(GJH)-2011-9-251] [REFERRED TO]
BHAVNAGAR DISTRICT COOPERATIVE BANK LTD VS. STATE OF GUJARAT [LAWS(GJH)-2014-4-12] [REFERRED TO]
VISVESVARAYA TECHNOLOGICAL UNIVERSITY VS. ASSISTANT COMMISSIONER OF INCOME TAX [LAWS(KAR)-2013-12-254] [REFERRED TO]
PARENTS ASSOCIATION OF MEDICAL STUDENTS MAHARASHTRA VS. PRAVESH NIYANTRAN SAMITI [LAWS(BOM)-2005-5-49] [REFERRED TO]
SURINDER KRISHAN SHARMA VS. STATE OF PUNJAB [LAWS(P&H)-2019-5-315] [REFERRED TO]
SELF FINANCED B.ED. COLLEGES ASSOCIATION VS. PANJAB UNIVERSITY [LAWS(P&H)-2020-1-115] [REFERRED TO]
SUNIL KUMAR AGARWAL VS. AIR FORCE SCHOOL [LAWS(DLH)-2023-7-197] [REFERRED TO]
MAHAVIR SR. MODEL SCHOOL VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2023-3-187] [REFERRED TO]
AYAN JORWAL VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2023-4-85] [REFERRED TO]
DR. DIBYENDU MAZUMDER VS. UNION OF INDIA [LAWS(JHAR)-2017-4-54] [REFERRED TO]
SREEPATHY INSTITUTE OF MANAGEMENT AND TECHNOLOGY VS. STATE OF KERALA [LAWS(KER)-2021-10-116] [REFERRED TO]
PATTAYIL KUNJUKUNJU MEMORIAL CHARITABLE TRUST VS. STATE OF KERALA [LAWS(KER)-2021-10-118] [REFERRED TO]
PROF. RAJU KURUVILLA VS. STATE OF KERALA [LAWS(KER)-2020-2-351] [REFERRED TO]
DIRECTOR GITANJALI MEDICAL COLLEGE VS. STATE [LAWS(RAJ)-2009-9-202] [REFERRED TO]
FEDERATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF RAJASTHAN VS. STATE OF RAJASTHAN [LAWS(RAJ)-2010-5-64] [REFERRED TO]
PAWAN KUMAR JOSHI & ORS. VS. STATE OF RAJ. & ORS. [LAWS(RAJ)-2012-10-134] [REFERRED TO]
EDUCATION NEW DELHI VS. UNION OF INDIA [LAWS(RAJ)-2004-6-21] [REFERRED TO]
GOVERNING BODY OF BUDDHA VS. UNION OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE [LAWS(PAT)-2020-2-30] [REFERRED TO]
AROKIA MARY VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2010-6-267] [REFERRED TO]
D RANJAN SUNDARA KUMAR VS. SECRETARY GOVERNMENT OF [LAWS(MAD)-2009-5-22] [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE VS. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE EXAMINATION [LAWS(MAD)-2007-9-202] [REFERRED TO]
C S I KANYAKUMARI DIOCESE VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2008-7-104] [REFERRED TO]
DIRECTOR OF ELEMENTARY EDUCATION VS. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL, [LAWS(MAD)-2018-4-727] [REFERRED TO]
PULAVAR K. VEMBU VS. DIRECTORATE OF MATRICULATION SCHOOLS [LAWS(MAD)-2018-9-828] [REFERRED TO]
MANAGER, CORPORATE EDUCATIONAL AGENCY VS. JAMES MATHEW & ORS. [LAWS(SC)-2017-7-90] [REFERRED TO]
SRINIVASA ENGINEERING WORKS VS. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT [LAWS(MAD)-2019-8-313] [REFERRED TO]
CENTURION UNIVERSITY OF TECHNOLOGY VS. STATE OF ODISHA [LAWS(ORI)-2013-9-21] [REFERRED TO]
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) VS. STATE OF ORISSA [LAWS(ORI)-2014-8-72] [REFERRED TO]
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND TEN OTHERS [LAWS(ORI)-2016-9-85] [REFERRED]
BASUDEV SETHI VS. STATE OF ODISHA & ANOTHER [LAWS(ORI)-2017-12-67] [REFERRED TO]
A.S. ANANYA PRADHAN VS. GOVERNMENT OF INDIA AND ORS. [LAWS(ORI)-2020-8-22] [REFERRED TO]
SAKTI PRASAD DAS VS. UNION OF INDIA [LAWS(ORI)-2021-11-30] [REFERRED TO]
DON BOSCO HIGHER SECONDARY SCHOOL VS. EMPLOYEES' STATE INSURANCE CORPORATION [LAWS(KER)-2014-7-48] [REFERRED TO]
ANSHUL SINGHAL VS. STATE OF KARNATAKA [LAWS(KAR)-2007-3-28] [REFERRED TO]
S J RAJALAKSHMI VS. SECRETARY MEDICAL EDUCATION BANGALORE [LAWS(KAR)-2009-8-21] [REFERRED TO]
B VIJAYALAKSHMI REDDY VS. STATE OF KARNATAKA [LAWS(KAR)-2005-7-19] [REFERRED TO]
SEVERN TRENT WATER PURIFICATION INC VS. CHLORO CONTROLS INDIA PRIVATE LTD [LAWS(SC)-2008-2-118] [REFERRED TO]
KALPETTA CO-OPERATIVE URBAN SOCIETY LTD. VS. JOINT REGISTRAR CO-OPERATIVE SOCIETIES [LAWS(KER)-2016-8-8] [REFERRED TO]
RUCHI CHOUDHARI AND ANOTHER VS. JUDGES COMMITTEE AND OTHERS [LAWS(MPH)-2006-9-116] [REFERRED TO]
SELF-FINANCED COLLEGES ASSOCIATION, PUNJAB, CHANDIGARH AND OTHERS VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2012-11-455] [REFERRED]
THE MANAGING COMMITTEE, ARYA HIGHER SECONDARY SCHOOL, DHURI, DISTRICT SANGRUR AND OTHERS VS. THE STATE 3 OF PUNJAB AND OTHERS [LAWS(P&H)-2011-11-127] [REFERRED TO]
SACRED HEART SCHOOL AND ORS. VS. UNION TERRITORY AND ORS. [LAWS(P&H)-2011-3-368] [REFERRED TO]
ASSOCIATION OF PUNJAB SELF FINANCED COLLEGE OF EDUCATION VS. STATE OF PUNJAB AND OTHERS [LAWS(P&H)-2009-7-306] [REFERRED]
DR. NILAY GUPTA VS. CHAIRMAN NEET PG MEDICAL AND DENTAL ADMISSION/COUNSELLING BOARD [LAWS(RAJ)-2020-7-3] [REFERRED TO]
ADARSH SHIKSHA PARISHAD SAMITI VS. GAJANAND SHARMA [LAWS(RAJ)-2022-5-199] [REFERRED TO]
MAHA P VS. STATE OF KERALA [LAWS(SC)-2022-5-73] [REFERRED TO]
VASAVI ENGINEERING COLLEGE PARENTS ASSOCIATION VS. STATE OF TELANGANA [LAWS(SC)-2019-7-4] [REFERRED TO]
DAYANAND ANGLO VEDIC VS. STATE OF MAHARASHTRA [LAWS(SC)-2013-3-53] [REFERRED TO]
MODERN DENTAL COLLEGE & RESEARCH CENTRE & ORS. VS. STATE OF MADHYA PRADESH & ORS. [LAWS(SC)-2010-9-147] [REFERRED TO]
COLVIN SCHOOL SOCIETY VS. ANIL KUMAR SHARMA [LAWS(SC)-2011-10-79] [REFERRED TO]
SREEKALA VS. D E O ALLEPPEY [LAWS(KER)-2006-6-37] [REFERRED TO]
BELSI VS. COPORATE MANAGEMENT OF LATIN CATHOLIC SCHOOLS [LAWS(KER)-2010-3-17] [REFERRED TO]
HASEENA MANSOOR VS. STATE OF KERALA [LAWS(KER)-2010-5-36] [REFERRED TO]
SOCIETY OF THE BROTHERS OF ST. PATRICK VS. STATE OF UTTARAKHAND [LAWS(UTN)-2023-6-8] [REFERRED TO]
DEVA ASIR VS. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, STATE OF TAMIL NADU AND ORS. [LAWS(MAD)-2016-1-181] [REFERRED TO]
ROSARY MATRICULATION HIGHER SECONDARY SCHOOL VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2013-4-90] [REFERRED TO]
E. RESHMI IRENE VS. DD MEDICAL COLLEGE & DD HOSPITALS [LAWS(MAD)-2014-1-5] [REFERRED TO]
S.R.M. UNIVERSITY AND ORS. VS. JANET JEYAPAUL [LAWS(MAD)-2013-7-338] [REFERRED TO]
KARNATAKA STATE PRIVATE HOMEOPATHIC MEDICAL COLLEGE MANAGEMENTS VS. UNION OF INDIA [LAWS(KAR)-2023-3-1] [REFERRED TO]
SANJAY KUMAR VS. MANAGING COMMITTEE, SETH JAI PARKASH, MUKAND LAL INSTITUTE OF ENGINEERING AND TECHNOLOGY, RADAUR [LAWS(P&H)-2006-10-581] [REFERRED]
S V S EDUCATIONAL AND SOCIAL SERVICE TRUST VS. GOVERNMENT OF INDIA, MINISTRY OF AYURVEDA YOGA AND NATUROPATHY; SECRETARY, CENTRAL COUNCIL OF HOMEOPATHY; TAMIL NADU DR M G R MEDICAL UNIVERSITY; SPECIAL COMMISSIONER, DIRECTORATE OF INDIAN MEDICINE AND HOMEOPATHY; A AHAMED BASHEER; R KRISHNA PRIYA; K PRA [LAWS(MAD)-2016-6-367] [REFERRED]
GOVERNMENT OF NCT OF DELHI VS. UNION OF INDIA & ANOTHER [LAWS(SC)-2018-7-41] [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. NARESH AGARWAL & ORS [LAWS(SC)-2019-2-166] [REFERRED TO]
SECRETARY MAHATAMA GANDHI MISSION & ANOTHER VS. BHARTIYA KAMGAR SENA & OTHERS [LAWS(SC)-2017-1-25] [REFERRED TO]
REKHA DANGWAL VS. STATE OF UTTARANCHAL [LAWS(UTN)-2003-10-47] [REFERRED TO]
NOEL HARPER VS. UNION OF INDIA [LAWS(SC)-2022-4-26] [REFERRED TO]
NEW NOBLE EDUCATIONAL SOCIETY VS. CHIEF COMMISSIONER OF INCOME TAX 1 [LAWS(SC)-2022-10-69] [REFERRED TO]
AISHAT SHIFA VS. STATE OF KARNATAKA [LAWS(SC)-2022-10-14] [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRINCIPAL ABHAY NANDAN INTER COLLEGE [LAWS(SC)-2021-9-93] [REFERRED TO]
BAIBHAW KUMAR MISHRA VS. STATE OF BIHAR [LAWS(PAT)-2003-2-11] [REFERRED TO]
S SIVAPRAKASH VS. BRANCH MANAGER INDIAN BANK KURINJIPADI BRANCH [LAWS(MAD)-2011-9-2] [REFERRED TO]
S. INDRA VS. REGIONAL MANAGER AND THE MANAGER [LAWS(MAD)-2012-10-297] [REFERRED TO]
K S AROKIASAMY VS. JOINT DIRECTOR OF SCHOOL EDUCATION (SECONDARY), CORRESPONDENT DON BOSCO HIGHER SECONDARY SCHOOL AND R SELVAPARI [LAWS(MAD)-2011-4-728] [REFERRED]
ANAND SINGH MALIK AND ORS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2011-4-427] [REFERRED]
SUDHIR SAPRA VS. STATE OF M.P [LAWS(MPH)-2014-4-163] [REFERRED TO]
SHIKSHA PARISHAD VS. STATE GOVERNMENT OF RAJASTHAN [LAWS(RAJ)-2020-12-122] [REFERRED TO]
MAHATMA GANDHI UNIVERSITY OF MEDICAL SCIENCES AND TECHNOLOGY AND ORS. VS. STATE OF RAJASTHAN AND ORS. [LAWS(RAJ)-2015-3-9] [REFERRED TO]
INVESTOR FINANCIAL EDUCATION ACADEMY VS. INCOME TAX OFFICER (EXEMPTION)-4, CHENNAI [LAWS(MAD)-2020-9-1000] [REFERRED TO]
SAHRDAYA COLLEGE OF ENGINEERING AND TECHNOLOGY VS. UNIVERSITY OF CALICUT [LAWS(KER)-2009-8-13] [REFERRED TO]
PUSHPAGIRI MEDICAL SOCIETY VS. STATE OF KERALA [LAWS(KER)-2006-1-79] [REFERRED TO]
BABUBHAI NATVERLAL SHAH VS. YOGESH SINGH AND ORS [LAWS(GJH)-2014-3-196] [REFERRED TO]
DIOCESE OF VARANASI EDUCATION VS. STATE OF U.P. [LAWS(ALL)-2019-7-217] [REFERRED TO]
VINITA PROMILA SHEPHERD VS. STATE OF U.P. [LAWS(ALL)-2020-1-70] [REFERRED TO]
SUDIEP SHRIVASTSVS VS. STATE OF CHHATTISGARH [LAWS(CHH)-2005-9-24] [REFERRED]
ARVIND SINGH VS. STATE OF U. P. [LAWS(ALL)-2023-1-97] [REFERRED TO]
K.M. COLLEGE OF EDUCATION, MURIYA GHATAMPUR, KANPUR NAGAR AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(ALL)-2015-7-175] [REFERRED TO]
HIMACHAL EDUCATION PROMOTION SOCIETY AND ANR. VS. STATE OF H.P. AND ANR. [LAWS(HPH)-2010-7-255] [REFERRED TO]
DHANWANT KAUR BUTALIA AND ORS. VS. GURU NANAK PUBLIC SCHOOL AND ORS. [LAWS(DLH)-2016-1-210] [REFERRED TO]
ROSETTA WILLIAMS VS. DELHI PUBLIC SCHOOL SOCIETY [LAWS(DLH)-2010-2-154] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. AL KARIM EDUCATIONAL TRUST [LAWS(DLH)-2011-4-47] [REFERRED TO]
DR MANASVINI M YOGI VS. CHAIRMAN, GOVERNING BODY, I P COLLEGE [LAWS(DLH)-2008-11-263] [REFERRED]
DIAMOND JUBILEE HIGH SCHOOL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-7-15] [REFERRED TO]
PRESIDENT SIND EDUCATONISTSÏ ASSOCIATION VS. REGISTRAR UNIVERSITY OF MUMBAI [LAWS(BOM)-2012-2-5] [REFERRED TO]
NARESH AGARWAL VS. UNION OF INDIA UOI [LAWS(ALL)-2005-10-1] [REFERRED TO]
GOVERNING BODY OF THE REGISTERED SOCIETY DESIGNATED AS ST ANDREW S COLLEGE ASSOCIATION GORAKHPUR VS. STATE OF U P [LAWS(ALL)-2003-8-69] [REFERRED TO]
U P B ED PRASHIKSHAN SANGH SATHIAN AZAMGARH VS. HIGH COURT OF JUDICATURE AT ALLAHABAD [LAWS(ALL)-2004-5-151] [REFERRED TO]
PATKAI CHRISTIAN ACADEMY VS. STATE OF MANIPUR [LAWS(GAU)-2005-4-56] [REFERRED TO]
ABDUL GOFUR MONDAL VS. STATE OF ASSAM AND ORS. [LAWS(GAU)-2014-11-39] [REFERRED TO]
WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS. VS. BHAGAWANDAS HARALALKA AND ORS. [LAWS(CAL)-2015-4-47] [REFERRED TO]
SHREE VIDHYA VIKAS MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2006-12-68] [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF GUJARAT UNAIDED ENGINEERING VS. JUSTICE RJ SHAH ADMISSION COMMITTEE FOR PROFESSIONAL [LAWS(GJH)-2006-6-39] [REFERRED TO]
DEVI LALLAYOGESHWARI (LAL DED) TRUST AND OTHERS VS. MEMBER SECRETARY AICTE AND OTHERS [LAWS(J&K)-2017-5-65] [REFERRED TO]
ASHAPURA MINECHEM LTD. VS. UNION OF INDIA [LAWS(DLH)-2017-11-279] [REFERRED TO]
DARUS SALAM EDUCATIONAL TRUST VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2006-11-68] [REFERRED TO]
CHAYAN KR ROY VS. CHAIRMAN CHAIRPERSON CENTRAL SELECTION COMMITTEE [LAWS(CAL)-2004-9-15] [REFERRED TO]
RAJENDER PRASHAD VS. GOVT. OF NCT OF DELHI [LAWS(DLH)-2016-8-11] [REFERRED TO]
EAST U P SUGAR MILLS ASSOCIATION LKO VS. STATE OF U P [LAWS(ALL)-2012-2-15] [REFERRED TO]
MEHDI HASAN VS. THE C/M M.M. INTER COLLEGE AND ORS. [LAWS(ALL)-2015-11-30] [REFERRED TO]
EDUCATE INDIA SOCIETY VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION [LAWS(DLH)-2003-10-15] [REFERRED]
ASSOCIATION OF SELF FINANCED AYURVEDA COLLEGES OF GUJARAT VS. STATE OF GUJARAT & 1 [LAWS(GJH)-2017-8-5] [REFERRED TO]
VIJAYALAKSHMI BASAVARAJ WORKING AS DEPUTY DIRECTOR TECHNICAL ALI YAVAR VS. SECRETARY HEALTH GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY [LAWS(KAR)-2006-4-5] [REFERRED TO]
N. P. ASHLEY VS. UNIVERSITY OF DELHI [LAWS(DLH)-2019-7-16] [REFERRED TO]
SATYAVIR SINGH VS. LINGAYA S INSTITUTE OF MANAGEMENT AND TECHNOLOGY AND ANOTHER [LAWS(P&H)-2018-2-364] [REFERRED TO]
RATIKANTA DUTTA VS. STATE OF ORISSA [LAWS(ORI)-2011-3-86] [REFERRED TO]
MUNICIPAL CORPORATION UT, CHANDIGARH VS. SHRI GURU GOBIND SINGH COLLEGE OF PHARMACY AND OTHERS [LAWS(P&H)-2019-8-20] [REFERRED TO]
NAMITA MANIKTALA VS. STATE OF H.P. [LAWS(HPH)-2016-8-160] [REFERRED TO]
A BELAVENDRAN VS. JOINT DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2009-7-167] [REFERRED TO]
CONSORTIUM OF SELF FINANCING PROFESSIONAL ARTS AND SCIENCE COLLEGES TAMIL NADU VS. STATE OF TAMIL NADU [LAWS(MAD)-2007-7-143] [REFERRED TO]
SATAKSHI SHARMA VS. CSK HIMACHAL PRADESH KRISHI VISHVAVIDYALAYA [LAWS(HPH)-2021-3-65] [REFERRED TO]
INDEPENDENT SCHOOLS ASSOCIATION VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2020-8-4] [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES VS. SECRETARY UNIVERSITY GRANTS COMMISSION [LAWS(MAD)-2006-9-241] [REFERRED TO]
MINOR R SHYAMALA AND ORS VS. STATE OF TAMIL NADU, HEALTH AND FAMILY WELFARE DEPARTMENT; PRINCIPAL CHETTINAD HOSPITAL AND RESEARCH INSTITUTE, TAMIL NADU DR M G R MEDICAL UNIVERSITY [LAWS(MAD)-2006-10-284] [REFERRED]
ASHOKA SMOKELESS COAL IND P LTD VS. UNION OF INDIA [LAWS(SC)-2006-12-34] [REFERRED TO]
MODERN DENTAL COLLEGE AND RESEARCH CENTRE VS. STATE OF MADHYA PRADESH [LAWS(SC)-2012-4-1] [REFERRED TO]
CHANDANA DAS VS. STATE OF WEST BENGAL [LAWS(SC)-2014-12-46] [REFERRED TO]
RAJAN PUROHIT VS. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE [LAWS(SC)-2012-8-56] [REFERRED TO]
BHAWNA GARG VS. UNIVERSITY OF DELHI [LAWS(SC)-2012-9-8] [REFERRED TO]
RAMESH AHLUWALIA VS. STATE OF PUNJAB [LAWS(SC)-2012-9-77] [REFERRED TO]
A.M. ABDUL GAFOOR VS. CALICUT UNIVERSITY [LAWS(KER)-2014-11-2] [REFERRED TO]
STATE OF KARNATAKA VS. ASSOCIATED MANAGEMENT OF (GOVERNMENT RECOGNISED ­ UNAIDED ­ ENGLISH MEDIUM) PRIMARY & SECONDARY SCHOOLS [LAWS(SC)-2014-5-6] [REFERRED TO]
JINDAL STAINLESS LTD.& ANR. VS. STATE OF HARYANA & ORS. [LAWS(SC)-2016-11-11] [REFERRED TO]
ALAGAAPURAM R. MOHANRAJ & OTHERS VS. TAMIL NADU LEGISLATIVE ASSEMBLY [LAWS(SC)-2016-2-31] [REFERRED TO]
DHARMA PARIPALANA YOGAM VS. STATE OF KERALA [LAWS(KER)-2015-8-174] [REFERRED TO]
DIVYA SHAJI VS. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES, THIRUVANANTHAPURAM [LAWS(KER)-2017-1-151] [REFERRED TO]
FATHIMA THASNEEM (MINOR) VS. STATE OF KERALA [LAWS(KER)-2018-12-156] [REFERRED TO]
N.K. ABDULLA S/O. PAKKRANKUTTY VS. STATE OF KERALA [LAWS(KER)-2018-8-199] [REFERRED TO]
CITIZENS ASSOCIATION FOR DEMOCRACY , EQUALITY, TRANQUILITY AND SECULARISM (CADETS IN SHORT) VS. UNION OF INDIA [LAWS(KER)-2021-7-39] [REFERRED TO]
RAVNEET KAUR & OTHERS VS. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT & ANOTHER [LAWS(P&H)-2016-9-175] [REFERRED TO]
BRIDGESTONE INDIA PVT. LTD. VS. BRAR MOTORS AND ORS. [LAWS(P&H)-2015-1-304] [REFERRED TO]
SUKHMANI KAUR BRAR VS. STATE OF PUNJAB [LAWS(P&H)-2014-3-19] [REFERRED TO]
MADALA VENKATA AKSHAY AND ORS. VS. COMEDK UGET AND ORS. [LAWS(KAR)-2015-8-39] [REFERRED TO]
SECRETARY VS. STATE OF TAMIL NADU [LAWS(MAD)-2017-7-68] [REFERRED TO]
NAVODAYA EDUCATION TRUSTKAR VS. UNION OF INDIA [LAWS(KAR)-2018-2-77] [REFERRED TO]
MONTFORT ACADEMY MATRICULATION HR. SEC. SCHOOL VS. SECRETARY DEPARTMENT OF MUNICIPAL ADMINISTRATION [LAWS(MAD)-2019-9-87] [REFERRED TO]
INSTITUTE OF THE FRANCISCAN MISSIONARIES OF MARY VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2019-1-325] [REFERRED TO]
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION VS. STATE OF ODISHA [LAWS(ORI)-2013-7-89] [REFERRED TO]
MANAGING COMMITTEE, JAWAHAR LAL NEHRU SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA, KOTA VS. RAJASTHAN NON [LAWS(RAJ)-2011-1-213] [REFERRED TO]
SECRETARY, CORPORATE MANAGEMENT OF M.O.C COLLEGES VS. STATE OF KERALA [LAWS(KER)-2022-5-10] [REFERRED TO]
CHIEF EXECUTIVE TRUSTEE VS. STATE OF KERALA [LAWS(KER)-2007-1-643] [REFERRED TO]
V. B. R. MENON VS. SECRETARY TO GOVERNMENT OF PUDUCHERRY (HEALTH), HEALTH AND FAMILY WELFARE SERVICES DEPARTMENT [LAWS(MAD)-2021-1-41] [REFERRED TO]
SHAFEEK VS. STATE OF KERALA [LAWS(KER)-2009-4-5] [REFERRED TO]
MARY ANGELLA VS. STATE OF KERALA [LAWS(KER)-2005-3-62] [REFERRED TO]
GIANVATI VS. STATE OF HARYANA & ORS [LAWS(P&H)-2012-10-551] [REFERRED]
VIVEK BUGALIA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2018-2-320] [REFERRED TO]
DHARMARATHNAKARA RAI BAHADDUR VS. STATE OF KARNATAKA [LAWS(KAR)-2021-3-11] [REFERRED TO]
VARUN SAINI VS. GURU GOBIND SINGH INDRAPRASTHA [LAWS(SC)-2014-10-24] [REFERRED TO]
STATE OF KERALA VS. MYTHRI VIDYA BHAVAN ENGLISH MEDIUM SCHOOL [LAWS(KER)-2012-9-208] [REFERRED TO]
KMCT DENTAL COLLEGE VS. STATE OF KERALA [LAWS(KER)-2013-7-136] [REFERRED TO]
ASWATHI VEDALMAJI KRISHNARPANAM AND ORS. VS. THE STATE OF KERALA AND ORS. [LAWS(KER)-2015-2-44] [REFERRED TO]
DR. SANDEEP S/O. SADASHIVRAO KANSURKAR VS. UNION OF INDIA [LAWS(SC)-2015-10-82] [REFERRED TO]
ST. JOSEPH'S MODEL HIGHER SECONDARY SCHOOL VS. EMPLOYEES' STATE INSURANCE CORPORATION [LAWS(KER)-2014-7-126] [REFERRED TO]
KURIAKOSE ELIAS COLLEGE VS. STATE OF KERALA [LAWS(KER)-2017-8-61] [REFERRED TO]
STATE OF KERALA VS. KMCT POLYTECHNIC COLLEGE [LAWS(KER)-2017-8-134] [REFERRED TO]
PINEGROVE INTERNATIONAL CHARITABLE TRUST VS. UNION OF INDIA [LAWS(P&H)-2010-1-592] [REFERRED TO]
NEHA VINOD KUMAR JAIN VS. STATE OF M P [LAWS(MPH)-2012-1-38] [REFERRED TO]
NAITIK VS. STATE OF HARYANA [LAWS(P&H)-2021-8-122] [REFERRED TO]
ADESH UNIVERSITY VS. STATE OF PUNJAB [LAWS(P&H)-2020-7-82] [REFERRED TO]
RAVI SHANKAR KUMAR VS. STATE OF BIHAR [LAWS(PAT)-2003-3-75] [REFERRED TO]
DR. JAISHRI LAXMANRAO PATIL VS. THE CHIEF MINISTER & ORS [LAWS(SC)-2021-5-9] [REFERRED TO]
PHARMACY COUNCIL OF INDIA VS. RAJEEV COLLEGE OF PHARMACY [LAWS(SC)-2022-9-68] [REFERRED TO]
ST. MARY’S EDUCATION SOCIETY VS. RAJENDRA PRASAD BHARGAVA [LAWS(SC)-2022-8-78] [REFERRED TO]
Z A ISLAMIA COLLEGE SIWAN THROUGH ITS SECRETARY VS. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY [LAWS(PAT)-2017-11-283] [REFERRED TO]
BIHAR PRIVATE TECHNICAL VS. STATE OF BIHAR [LAWS(PAT)-2017-4-7] [REFERRED TO]
MANAGING COMMITTEE S S JAIN SUBODH SIKSHA SAMITI VS. RAJENDRA KUMAR RAO [LAWS(RAJ)-2005-8-45] [REFERRED TO]
UKF COLLEGE OF ENGINEERING & TECHNOLOGY VS. STATE OF KERALA [LAWS(KER)-2021-10-17] [REFERRED TO]
DESH BHAGAT DENTAL COLLEGE AND ORS. VS. STATE OF PUNJAB THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF MEDICAL EDUCATION AND RESEARCH GOVT. OF PUNJAB AND ORS. [LAWS(P&H)-2003-1-177] [REFERRED TO]
SUMAN KAJLA VS. STATE OF HARYANA [LAWS(P&H)-2007-7-218] [REFERRED]
THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU EDUCATION DEPARTMENT FORT ST. GEORGE CHENNAI VS. S. JEYALAKSHMI [LAWS(MAD)-2016-8-171] [REFERRED TO]
THE CORRESPONDENT, ST. JOHNS MATRIC HIGHER SECONDARY SCHOOL, MELAKKAL MAIN ROAD, KOCHADAI, MADURAI VS. THE COMMISSIONER, MADURAI CORPORATION, MADURAI & ORS. [LAWS(MAD)-2017-11-172] [REFERRED TO]
M ABDUL NABI VS. CANARA BANK [LAWS(MAD)-2012-8-133] [REFERRED TO]
SIR M. CT. MUTHIAH CHETTIAR BOYS HIGHER SECONDARYSCHOOL VS. THE GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2014-11-118] [REFERRED TO]
M AAMIRA FATHIMA VS. ANNAMALAI UNIVERSITY, ANNAMALAI [LAWS(MAD)-2014-12-4] [REFERRED TO]
A CHRISTOPHER ASIR VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-8-44] [REFERRED TO]
LAKSHMI MATRICULATION SCHOOL VS. STATE OF TAMIL NADU THE SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT [LAWS(MAD)-2012-5-1] [REFERRED TO]
BAL PATIL VS. UNION OF INDIA [LAWS(SC)-2005-8-10] [REFERRED TO]
STATE OF BIHAR VS. PROJECT UCHCHA VIDYA SIKSHAK SANGH [LAWS(SC)-2006-1-72] [RELIED ON]
ACTION COMMITTEE UN AIDED PVT SCHOOLS VS. DIRECTOR EDUCATION DELHI [LAWS(SC)-2009-8-86] [REFERRED TO]
MEENA OBEROI VS. CAMBRIDGE FOUNDATION SCHOOL [LAWS(DLH)-2019-12-11] [REFERRED TO]
PONDICHERRY LINGUISTIC AND RELIGIOUS VS. UNION OF INDIA [LAWS(MAD)-2005-8-69] [REFERRED TO]
STATE OF TAMIL NADU VS. V S B EDUCATIONAL TRUST [LAWS(MAD)-2006-8-18] [REFERRED TO]
SAPTHAGIRI EDUCATIONAL TRUST REP VS. GOVERNMENT OF PONDICHERRY [LAWS(MAD)-2003-2-141] [FOLLOWED ON]
DIVYA COLLEGE OF EDUCATION VS. STATE OF JAMMU AND KASHMIR AND OTHERS [LAWS(J&K)-2013-6-21] [REFERRED]
MINOR PANKIL BHADRESH SHAH VS. STATE OF GUJARAT [LAWS(GJH)-2003-9-41] [REFERRED]
ATLADARA KELAVANI MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2003-10-22] [REFERRED]
SHAIKH ASIABIBI USMANGANI VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-86] [REFERRED TO]
GUJARAT HINDI SAMAJ VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-34] [REFERRED TO]
VINAY N PANDYA VS. UNION OF INDIA [LAWS(GJH)-2005-10-28] [REFERRED TO]
SINDHU EDUCATION SOCIETY VS. STATE OF MAHARASHTRA [LAWS(BOM)-2005-6-96] [REFERRED TO]
ANKITA SUBHASH LOTLIKAR VS. STATE OF GOA [LAWS(BOM)-2005-6-104] [REFERRED TO]
KERALEEYA SAMAJAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2003-12-54] [REFERRED TO]
Sacred Heart Convent School, Jamshedpur VS. State of Jharkhand [LAWS(JHAR)-2008-8-103] [REFERRED TO]
DE NOBILI SCHOOL, CFRI, DHANBAD VS. STATE OF JHARKHAND AND OTHERS [LAWS(JHAR)-2010-7-111] [REFERRED TO]
INDUS TRUST VS. UNION OF INDIA [LAWS(KAR)-2016-8-139] [REFERRED]
DON BOSCO MAT HR SEC SCHOOL, VS. R. VIJAYAKUMAR PHYSICAL DIRECTOR (RETIRED) [LAWS(MAD)-2020-12-150] [REFERRED TO]
STATE OF TAMIL NADU VS. SECRETARY/CORRESPONDENT LOYOLA COLLEGE [AUTONOMOUS] STERLING ROAD, NUNGAMBAKKAM [LAWS(MAD)-2020-2-257] [REFERRED TO]
RANJIT KUMAR VS. THE UNION OF INDIA [LAWS(PAT)-2014-12-12] [REFERRED TO]
DAYANAND MODEL SCHOOL VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2023-8-121] [REFERRED TO]
S.S. TYAGI VS. RAVINDRA PUBLIC SCHOOL AND ORS. [LAWS(DLH)-2020-10-143] [REFERRED TO]
AMRITA BASU VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2007-1-54] [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SAHYOG JAN KALYAN SAMITI [LAWS(ALL)-2013-4-202] [REFERRED TO]
COMMITTEE OF MANAGEMENT ADARSH COLLEGE OF EDUCATION VS. STATE OF U.P. [LAWS(ALL)-2014-5-96] [REFERRED TO]
HINDU FRONT FOR JUSTICE VS. UNION OF INDIA ABD ORS [LAWS(ALL)-2014-7-420] [REFERRED TO]
CHAITANYA EDUCATIONAL SOCIETY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-10-53] [REFERRED TO]
TUMMURI JALANDHARI VS. GOVERNMENT OF A P [LAWS(APH)-2013-9-4] [REFERRED TO]
G DINESH KUMAR VS. VICE CHANCELLOR JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY [LAWS(APH)-2004-11-138] [REFERRED TO]
FORUM FOR PROMOTION OF QUALITY EDUCATION FOR ALL AND ORS VS. DDA AND ORS [LAWS(DLH)-2017-2-12] [REFERRED TO]
ARCHDIOCESAN BOARD OF EDUCATION VS. GOA UNIVERSITY [LAWS(BOM)-2022-6-31] [REFERRED TO]
DIRECTORATE OF EDUCATION VS. ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS [LAWS(DLH)-2014-12-42] [REFERRED TO]
DEFENCE PUBLIC SCHOOL VS. N.C.T. GOVERNMENT OF DELHI AND ORS. [LAWS(DLH)-2015-2-53] [REFERRED TO]
CBSE VS. MOUNT CARMEL SCHOOL SOCIETY AND ORS. [LAWS(DLH)-2016-1-91] [REFERRED TO]
PRASHANT BHUSHAN VS. UNION OF INDIA AND ORS. [LAWS(DLH)-2016-1-76] [REFERRED TO]
NISHA KANWAR AND ORS. VS. STATE OF HIMACHAL PRADESH AND ORS. [LAWS(HPH)-2015-12-6] [REFERRED TO]
A K AGGARWAL VS. AIR FORCE BAL BHARATI SCHOOL [LAWS(DLH)-2011-12-92] [REFERRED TO]
MRS. ANJALI SOOD AND ORS. VS. DIRECTOR OF EDUCATION AND ORS. [LAWS(DLH)-2009-7-378] [REFERRED TO]
APEEJAY SCHOOL VS. DARBARI LAL [LAWS(DLH)-2010-5-4] [REFERRED TO]
DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE VS. HARVINDER KAUR BAJAJ [LAWS(DLH)-2010-2-315] [REFERRED TO]
M G T HINDU EDUCATION SOCIETYSHRI KURUKESHETRA VS. GOVT OF N C T OF DELHI [LAWS(DLH)-2009-3-91] [REFERRED TO]
STEPHENS COLLEGE VS. UNIVERSITY OF DELHI [LAWS(DLH)-2008-8-183] [REFERRED TO]
KRISHNA ADIT AGARWAL VS. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY [LAWS(DLH)-2008-9-73] [REFERRED TO]
SHALINI D/O HARISHKUMAR KOTIAN VS. STATE OF MAHARASHTRA [LAWS(BOM)-2016-7-173] [REFERRED]
ASSOCIATION OF INTERNATIONAL SCHOOLS AND PRINCIPALS FOUNDATION VS. STATE OF MAHARASHTRA [LAWS(BOM)-2010-9-11] [REFERRED TO]
FRANKY MONTEIRO VS. DIRECTORATE OF EDUCATION GOA [LAWS(BOM)-2012-3-164] [REFERRED TO]
ASSOCIATION OF SELF FINANCED AYURVEDA COLLEGES OF GUJARAT VS. STATE OF GUJARAT [LAWS(GJH)-2019-9-54] [REFERRED TO]
AGRICULTURE PRODUCE MARKET COMMITTEE UNJHA VS. CHIEF INFORMATION COMMISSIONER [LAWS(GJH)-2015-8-79] [REFERRED TO]
NAGAR YUVAK SHIKSHAN SANSTHA VS. SANJAY [LAWS(BOM)-2019-11-176] [REFERRED TO]
D.Y. PATIL COLLEGE OF ENGINEERING AND OTHER VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION I G SPORTS COMPLEX AND OTHERS [LAWS(BOM)-2018-9-143] [REFERRED TO]
MANAGING COMMITTEE, CONTAI RAHMANIA HIGH MADRASAH VS. STATE OF WEST BENGAL [LAWS(CAL)-2014-3-28] [REFERRED TO]
KARUNESH KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2005-5-149] [REFERRED TO]
HAR DEV SINGH VS. COMMITTEE OF MANAGEMENT D B SANTOKH SINGH KHALSA INTER COLLEGE [LAWS(ALL)-2004-5-121] [REFERRED TO]
ADAM CHAKI VS. GOVT. OF INDIA THRU SECRETARY [LAWS(GJH)-2013-2-20] [REFERRED TO]
MARKANDAY MANI VS. STATE OF U P THRU SECY & ORS [LAWS(ALL)-2017-11-36] [REFERRED TO]
INDER SINGH GANDHI VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-9-123] [REFERRED TO]
DEVARAJ VS. GOVERNMENT OF INDIA [LAWS(KAR)-2008-11-55] [REFERRED TO]
ASHOK KARNWAL AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2019-5-166] [REFERRED TO]
ROYCHAN ABRAHAM VS. STATE OF U.P. [LAWS(ALL)-2019-2-196] [REFERRED TO]
ERAM GIRLS DEGREE COLLEGE THRU MANAGER & ANR VS. STATE OF U P THRU PRIN SECY BASIC EDU LKO & ORS [LAWS(ALL)-2018-3-291] [REFERRED TO]
DENTAL COUNCIL OF INDIA VS. BIYANI SHIKSHAN SAMITI [LAWS(SC)-2022-4-25] [REFERRED TO]
RASHTREEYA SIKSHANA SAMITHI TRUST VS. COMMITTEE FOR FIXATION OF FEE STRUCTURE OF PRIVATE PROFESSIONAL COLLEGES [LAWS(SC)-2022-5-85] [REFERRED TO]
GAJANAND SHARMA VS. ADARSH SIKSHA PARISAD SAMITI [LAWS(SC)-2023-1-49] [REFERRED TO]
KAITHAR MEDICAL COLLEGE VS. STATE OF BIHAR [LAWS(PAT)-2011-7-102] [REFERRED TO]
KARUNA VS. GOVERNMENT MEDICAL COLLEGE & HOSPITAL, CHANDIGARH AND OTHERS [LAWS(P&H)-2013-3-524] [REFERRED]
SUBHA MISHRA AND OTHERS VS. STATE OF M.P. AND OTHERS [LAWS(MPH)-2008-4-121] [REFERRED TO]
VARGHESE M MATHUNNY VS. STATE OF KERALA [LAWS(KER)-2003-6-13] [REFERRED TO]
STATE OF TAMIL NADU VS. SYED AMMAL ENGINEERING COLLEGE [LAWS(MAD)-2020-8-344] [REFERRED TO]
BIYANI SHIKSHAN SAMITI VS. UNION OF INDIA [LAWS(RAJ)-2018-4-293] [REFERRED TO]
MAHATMA GANDHI UNIVERSITY OF MEDICAL SCIENCES & TECHNOLOGY VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-7-199] [REFERRED TO]
P A INAMDAR VS. STATE OF MAHARASHTRA [LAWS(SC)-2004-7-9] [REFERRED TO]
MODERN DENTAL COLLEGE and RESEARCH INSTITUTE VS. STATE OF M P [LAWS(SC)-2004-8-15] [REFERRED TO]
INDIAN HANDICRAFTS EMPORIUM VS. UNION OF INDIA [LAWS(SC)-2003-8-96] [REFERRED]
P A INAMDAR VS. SATE OF MAHARASHTRA [LAWS(SC)-2005-8-53] [REFERRED TO]
RAJASTHAN PRADESH V S SARDARSHAHAR VS. UNION OF INDIA [LAWS(SC)-2010-6-6] [REFERRED TO]
R D GARDI MEDICAL COLLEGE VS. STATE OF M P [LAWS(SC)-2010-9-87] [REFERRED TO]
DR. JANET JEYAPAUL VS. SRM UNIVERSITY & ORS [LAWS(SC)-2015-12-33] [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [LAWS(SC)-2015-10-80] [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION [LAWS(SC)-2013-4-85] [REFERRED TO]
ROHILKHAND MEDICAL COLLEGE VS. MEDICAL COUNCIL OF INDIA [LAWS(SC)-2013-9-10] [REFERRED TO]
STATE OF MAHARASHTRA & ORS. VS. DR. D.Y. PATIL VIDYAPEETH & ORS. [LAWS(SC)-2016-9-50] [REFERRED TO]
DEVAMATHA CMI PUBLIC SCHOOL VS. EMPLOYEES' STATE INSURANCE CORPORATION [LAWS(KER)-2014-7-54] [REFERRED TO]
PRINCIPAL, KANNUR DENTAL COLLEGE VS. ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS. [LAWS(KER)-2015-7-22] [REFERRED TO]
PRESTIGE EDUCATIONAL TRUST AND ORS VS. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA [LAWS(KER)-2016-10-88] [REFERRED TO]
BHUBNESHWAR SINGH VS. GANESH SINGH [LAWS(PAT)-2017-7-97] [REFERRED TO]
EXALT EDUCATIONAL TRUST VS. STATE OF BIHAR [LAWS(PAT)-2019-12-104] [REFERRED TO]
JANTA INTER COLLEGE SULTANPUR VS. DIRECTOR, SECONDARY EDUCATION DIRECTORATE [LAWS(UTN)-2019-7-235] [REFERRED TO]
MASTER HARI PRASATH G VS. UNION OF INDIA [LAWS(MAD)-2019-8-24] [REFERRED TO]
A CHANDRAN VS. CHIEF EDUCATIONAL OFFICER [LAWS(MAD)-2019-7-191] [REFERRED TO]
DHARMASTHALA MANJUNATHESHWARA EDUCATION SOCIETY AND ORS. VS. BHARATI [LAWS(KAR)-2015-12-213] [REFERRED TO]
PARENTS STUDENTS WELFARE ASSOCIATION REPRESENTED BY ITS SECRETARY VS. GENERAL SECRETARY ASAN MEMORIAL ASSOCIATION [LAWS(MAD)-2018-3-726] [REFERRED TO]
STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION VS. M ANBALAGAN [LAWS(MAD)-2018-6-746] [REFERRED TO]
VANNIYAR EDUCATIONAL TRUST VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-9-34] [REFERRED TO]
NEETA RAM VS. STATE OF H.P. [LAWS(HPH)-2014-7-2] [REFERRED TO]
PRAKASH CHATURVEDI VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-7-2] [REFERRED TO]
MANAGEMENT COMMITTEE TAGORE VIDYA BHAWAN BANI PARK JAIPUR VS. STATE OF RAJASTHAN [LAWS(RAJ)-2006-11-8] [REFERRED TO]
BHOJIA DENTAL COLLEGE & HOSPITAL VS. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY [LAWS(HPH)-2013-9-6] [REFERRED TO]
M. ABDUL NABI VS. CANARA BANK GOMATHIPURAM BRANCH [LAWS(MAD)-2012-8-355] [REFERRED TO]
SOWRI RAJ VS. THE DIRECTOR OF SCHOOL EDUCATION, EDUCATION DEPARTMENT, PONDICHERRY AND THE CORRESPONDENT, FATHIMA HIGHER SECONDARY SCHOOL, PONDICHERRY [LAWS(MAD)-2012-1-383] [REFERRED TO]
MANAGER/CORRESPONDENT, V K P HIGHER SECONDARY SCHOOL VS. STATE OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; CHIEF EDUCATIONAL OFFICER, NAGERCOIL; DISTRICT EDUCATIONAL OFFICER [LAWS(MAD)-2014-6-485] [REFERRED]
THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT SECRETARIAT, FORT ST. GEORGE CHENNAI 600 009. VS. R. ARIVAZHAGAN [LAWS(MAD)-2017-1-213] [REFERRED TO]
ADVOCATES FORUM FOR SOCIAL JUSTICE REP. BY ITS PRESIDENT, MR. K. BALU NO.156, THAMBU CHETTY STREET CHENNAI VS. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF LAW, SECRETARIAT CHENNAI [LAWS(MAD)-2016-10-66] [REFERRED TO]
SAHIL MITTAL VS. STATE OF PUNJAB [LAWS(P&H)-2007-12-45] [REFERRED TO]
KIRAN JAIN VS. GOVT OF NCT OF DELHI [LAWS(DLH)-2023-10-55] [REFERRED TO]
GANDHI ADARSH COLLEGE AND ORS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2013-9-796] [REFERRED]
STATE OF PUNJAB AND ORS. VS. SELF FINANCED B.ED. COLLEGES ASSOCIATION, PUNJAB (REGD.) AND ORS. [LAWS(P&H)-2015-8-39] [REFERRED TO]
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES VS. GOVERNMENT OF TAMILNADU [LAWS(MAD)-2010-7-150] [REFERRED TO]
NEDUNCHEZHIYAN ENGINEERING COLLEGE VS. STATE OF TAMIL NADU [LAWS(MAD)-2010-7-311] [REFERRED TO]
V KRISHNAMOORTHY VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-10-40] [REFERRED TO]
G IRUDAYASAMY VS. DIRECTOR OF SCHOOL EDUCATION [LAWS(MAD)-2009-1-360] [REFERRED TO]
MANAGER NIRMALA SENIOR SECONDARY SCHOOL PORT BLAIR VS. N I KHAN [LAWS(SC)-2003-11-72] [REFERRED]
CHHIPA WELFARE ORGANISATION VS. STATE OF GUJARAT [LAWS(GJH)-2007-4-176] [REFERRED TO]
SHREE SHREE LAKHSMI NARAIN TRUST AND ORS. VS. THE STATE OF JHARKHAND AND ORS. [LAWS(JHAR)-2010-3-84] [REFERRED TO]
MANAGER, ST.PAUL'S HIGHER SECONDARY SCHOOL VS. STATE OF KERALA [LAWS(KER)-2020-2-161] [REFERRED TO]
STATE OF KERALA VS. MAHATMA PUBLIC SCHOOL [LAWS(KER)-2019-7-201] [REFERRED TO]
RAJU VS. NALLUR NARAYANA L.P. BASIC SCHOOL [LAWS(KER)-2019-8-202] [REFERRED TO]
S Rosemary VS. Director of Collegiate Education [LAWS(MAD)-2003-10-183] [REFERRED TO]
PSG COLLEGE OF TECHNOLOGY VS. SECRETARY [LAWS(MAD)-2003-7-62] [FOLLOWED ON]
Pope John Paul VS. Permanent Admission Committee [LAWS(MAD)-2004-11-100] [REFERRED TO]
Cancer Institute WIA VS. Government of Tamil Nadu [LAWS(MAD)-2005-1-73] [REFERRED TO]
MAHATMA GANDHI MISSIONS INSTITUTE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2008-8-187] [REFERRED TO]
LALBHAI DALPATBHAI BHARATIYA SANSKRITI VIDYA MANDIR VS. GUJARAT STATE INFORMATION COMMISSION [LAWS(GJH)-2020-5-224] [REFERRED TO]
AMEET NAVINCHANDRA PATEL VS. PRESIDENT ARYA VIDYA MANDIR SOCIETY [LAWS(BOM)-2007-4-267] [REFERRED TO]
JYOTI BALA VS. RAJIV GANDHI UNIVERSITY FOR HEALTH SCIENCES [LAWS(KAR)-2006-6-8] [REFERRED TO]
HEERA EDUCATIONAL & CHARITABLE TRUST VS. UNION OF INDIA [LAWS(KER)-2013-1-238] [REFERRED TO]
GOWRI RAJ VS. STATE OF KERALA [LAWS(KER)-2012-12-102] [REFERRED TO]
PARUL UNIVERSITY VS. ADMISSION COMMITTEE FOR PROGRESSIONAL UNDERGRADUATE MEDICAL EDUCATION COURSES [LAWS(GJH)-2019-10-53] [REFERRED TO]
SANDIP HARSHADRAY MUNJYASARA VS. STATE OF GUJARAT [LAWS(GJH)-2018-7-102] [REFERRED TO]
BIHARILAL KANAIYALAL SHAH TRUSTEE, SHARDA MANDIR, VS. DAXABEN NAVINBHAI SHUKLA [LAWS(GJH)-2017-6-295] [REFERRED TO]
PRATI SHAILESH PATEL VS. STATE OF GUJARAT [LAWS(GJH)-2016-8-40] [REFERRED TO]
COMMITTEE OF MANAGEMENT HINDU BALIKA UCHCHATTAR MADHYAMIK VIDYALAYA MIRZAPUR VS. STATE [LAWS(ALL)-2011-9-215] [REFERRED TO]
MOHAMMAD ATEEQUE SIDDIQUI VS. STATE OF U P [LAWS(ALL)-2011-5-116] [REFERRED TO]
STATE OF WEST BENGAL VS. SWAMI SADANANDA [LAWS(CAL)-2011-9-141] [REFERRED TO]
JUSTICE FOR ALL VS. GOVT OF NCT OF DELHI & ORS. [LAWS(DLH)-2016-7-32] [REFERRED TO]
ASSOCIATION OF MANAGEMENT STUDIES MEERUT VS. MEERUT DEVELOPMENT AUTHORITY MEERUT [LAWS(ALL)-2007-11-64] [REFERRED TO]
RAMBIR SINGH MALIK VS. GREENFIELDS PUBLIC SCHOOL [LAWS(DLH)-2021-3-17] [REFERRED TO]
MANGAL SAIN JAIN VS. PRINCIPAL, BALVANTRAY MEHTA VIDYA BHAWAN & ORS. [LAWS(DLH)-2020-8-30] [REFERRED TO]
VICTORIA GIRLS SR SEC SCHOOL VS. DIRECTOR OF EDUCATION [LAWS(DLH)-2021-5-145] [REFERRED TO]
OM DAYAL EDUCATIONAL AND RESEARCH SOCIETY AND OTHERS VS. STATE OF WEST BENGAL AND OTHERS [LAWS(CAL)-2018-9-107] [REFERRED TO]
SISTERS OF ST. JOSEPH OF CLUNY VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2016-7-37] [REFERRED TO]
ANINDYA GUHA VS. STATE OF WEST BENGAL & ORS. [LAWS(CAL)-2016-8-31] [REFERRED TO]
ST. MARYS GROUP OF INSTITUTIONS GUNTUR VS. COMMISSIONER OF TECHNICAL EDUCATION [LAWS(APH)-2022-6-82] [REFERRED TO]
MALA MAHANADU AIKYA VEDIKA, AP VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-12-24] [REFERRED TO]
SHITAL KUMAR PATIL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-7-85] [REFERRED TO]
NAMITA MANIKTALA VS. STATE OF H P AND OTHERS [LAWS(HPH)-2016-8-328] [REFERRED TO]
AJOY KUMAR MAJUMDER VS. STATE OF ASSAM [LAWS(GAU)-2019-4-101] [REFERRED TO]
C V S KRISHNA MURTHY TEJA CHARITIES TIRUPATI CHITTOR DISTRICT VS. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI [LAWS(APH)-2003-7-138] [REFERRED TO]
M MEENAKSHI VS. PRINCIPAL KENDRIYA DISTRICT [LAWS(APH)-2003-8-12] [REFERRED TO]
NATIONAL INSTITUTE OF DENTAL TECHNOLOGY VS. DENTAL COUNCIL [LAWS(APH)-2004-11-32] [REFERRED TO]
G S F MEDICAL AND PARA MEDICAL ASSOCIATION VS. STATE OF GUJARAT [LAWS(GJH)-2005-7-55] [REFERRED TO]
AKHIL GUJARAT RAJY SHALA SANCHALAK MANDAL VS. STATE OF GUJARAT [LAWS(GJH)-2011-9-3] [REFERRED TO]
TEJASWINI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-3-260] [REFERRED TO]
YASH PRAMESH RANA OF MUMBAI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2020-5-136] [REFERRED TO]
KRISHI SHIKSHAN ASSOCIATION RAIPUR VS. STATE OF CHHATTISGARH [LAWS(CHH)-2020-11-41] [REFERRED TO]
ST ANNS ENGLISH MEDIUM SCHOOL VS. STATE OF CHHATTISGARH, REPRESENTED BY CHIEF SECRET [LAWS(CHH)-2017-11-44] [REFERRED TO]
MANASVINI M YOGI VS. CHAIRMAN GOVERNING BODY I P COLLEGE [LAWS(DLH)-2008-11-16] [REFERRED TO]
MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES, NASHIK VS. KALICHARAN S/O. RAMDAS TRIPATHI [LAWS(BOM)-2013-4-103] [REFERRED TO]
ST XAVIER S COLLEGE THROUGH ITS PRINCIPAL, FR J M DIAS VS. UNIVERSITY OF MUMBAI THROUGH ITS VICE CHANCELLOR, FORT, MUMBAI [LAWS(BOM)-2017-10-156] [REFERRED TO]
ASHOK SHIKSHAN SANSTHA VS. S.N. DUTONDE [LAWS(BOM)-2014-4-101] [REFERRED TO]
ABDUL HAMID PATEL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-2-37] [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. CHANDAN KUMAR [LAWS(DLH)-2015-12-581] [REFERRED]
RAMJAS FOUNDATION AND ORS. VS. ARCHANA CHUGH AND ORS. [LAWS(DLH)-2016-1-220] [REFERRED TO]
PRASHANT BHUSHAN VS. UNION OF INDIA & ANR [LAWS(DLH)-2016-1-15] [REFERRED TO]
MARIA ARAMITA VAS VS. DIRECTOR OF EDUCATION [LAWS(BOM)-2022-9-187] [REFERRED TO]
LAKSHMI SCHOOL, VEERAPPANCHAN VS. STATE OF TAMIL NADU [LAWS(MAD)-2012-9-90] [REFERRED TO]
CHRISTIAN MEDICAL COLLEGE VELLORE VS. UNION OF INDIA [LAWS(SC)-2013-7-105] [REFERRED TO]
MEERUT DEVELOPMENT AUTHORITY VS. ASSOCIATION OF MANAGEMENT STUDIES [LAWS(SC)-2009-4-208] [REFERRED TO]
MAYUR PUBLIC SECONDARY SCHOOL, VS. STATE OF RAJASTHAN [LAWS(RAJ)-2019-8-71] [REFERRED TO]
D.A.V. COLLEGE MANAGING COMMITTEE VS. LAXMINARAYAN MISHRA [LAWS(SC)-2014-4-41] [REFERRED TO]
TAMIL NADU SCHOOL EDUCATION DEPARTMENT VS. IRUTHAYA AMALI [LAWS(MAD)-2021-3-367] [REFERRED TO]
STATE OF KERALA VS. MANAGER NIRMAL PUPLIC SCHOOL [LAWS(KER)-2008-4-34] [REFERRED TO]
STATE OF KERALA VS. PUSHPAGIRI MEDICAL SOCIETY [LAWS(KER)-2003-2-30] [REFERRED TO]
VYDEHI INSTITUTE OF MEDICAL SCIENCES VS. STATE OF KARNATAKA [LAWS(KAR)-2022-10-349] [REFERRED TO]
ANDHRA KESARI COLLEGE OF EDUCATION VS. STATE OF ANDHRA PRADESH [LAWS(SC)-2019-9-92] [REFERRED TO]
STATE OF GUJARAT AND ANOTHER VS. THE I.R.C.G. AND OTHERS [LAWS(SC)-2017-8-49] [REFERRED TO]
MEDICAL COUNCIL OF INDIA VS. VIGYAN BHARATI CHARITABLE TRUST (REGD) AND ANR. [LAWS(SC)-2016-9-109] [REFERRED TO]
SHASHI KANT VS. STATE OF HARYANA [LAWS(P&H)-2008-1-266] [REFERRED]
YOGENDRA SINGH GURJAR AND ANR VS. STATE OF RAJASTHAN AND ORS [LAWS(RAJ)-2014-4-296] [REFERRED]
STATE OF RAJASTHAN VS. MANAGEMENT COMMITTEE SH. BHAGWAN DAS TODI COLLEGE [LAWS(RAJ)-2015-11-130] [REFERRED TO]
J R MEMORIAL COLLEGE OF EDUCATION, REWARI AND OTHERS VS. STATE OF HARYANA AND OTHERS [LAWS(P&H)-2012-9-464] [REFERRED]
T. MUHAMMED FAISI VS. STATE OF KERALA [LAWS(KER)-2020-7-367] [REFERRED TO]
RAJU KURUVILLA VS. STATE OF KERALA [LAWS(KER)-2020-2-273] [REFERRED TO]
R. RAVIKUMAR, AGED 49 YEARS, S/O. RAGHAVAN PILLAI, SREE BHADRA HOTEL, KAVANAD, RESIDING AT KALLINGAZHIKATHU HOUSE, SAKTHIKULANGARA, KAVANADU P.O., KOLLAM DISTRICT VS. THE SUB INSPECTOR OF POLICE SAKTHIKULANGARA POLICE STATION, KOLLAM DISTRICT [LAWS(KER)-2016-11-75] [REFERRED TO]
THE PRINCIPAL, KARUNA MEDICAL COLLEGE VS. THE ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS. [LAWS(KER)-2015-4-23] [REFERRED TO]
THE SECRETARY, NSS COLLEGE CENTRAL COMMITTEE (MANAGER N.S.S COLLEGES N.S.S HEAD OFFICE, CHANGANACHERRY VS. REJIKUMAR KARIMPOLIL HOUSE AND OTHERS [LAWS(KER)-2017-12-238] [REFERRED TO]
THE MANAGER VS. STATE OF KERALA [LAWS(KER)-2017-2-178] [REFERRED TO]
INSTITUTION OF TECHNOLOGY AND MANAGEMENT RUN BY SAMTA LOK SANSTHAN TRUST VS. GOVT OF M P [LAWS(MPH)-2010-5-5] [REFERRED TO]
MD. SHAHBAZ AHMAD VS. STATE OF BIHAR [LAWS(PAT)-2022-12-28] [REFERRED TO]
S. M. ZAHEER ALAM VS. NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE) [LAWS(PAT)-2020-1-17] [REFERRED TO]
SCHOOL MANAGING COMMITTEE OF AMARAMUNDA GOVT PRIMARY SCHOOL VS. STATE OF ODISHA [LAWS(ORI)-2021-5-3] [REFERRED TO]
ST XAVIERS COLLEGE OF EDUCATION VS. STATE OF BIHAR [LAWS(PAT)-2016-10-146] [REFERRED TO]
THE COORDINATOR OF ALL INDIA ENGINEERING/PHARMACY/ARCHITECTS ENTRANCE EXAMINATION (AIEEE), CENTRAL BOARD OF SECONDARY EDUCATION, NEW DELHI AND 2 ORS. VS. UNION OF INDIA AND OTHERS [LAWS(RAJ)-2004-6-29] [REFERRED]
JASMINE TEACHER TRAINING INSTITUTE RUN VS. DIRECTOR DIRECTORATE OF TEACHER EDUCATION [LAWS(MAD)-2007-9-143] [REFERRED TO]
MAHIMA SHARMA VS. STATE OF RAJASTHAN [LAWS(RAJ)-2013-12-9] [REFERRED TO]
MAHARAJA COLLEGE OF ARTS AND SCIENCE VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-3-57] [REFERRED TO]
SRM UNIVERSITY VS. GOVERNMENT OF INDIA [LAWS(MAD)-2011-3-248] [REFERRED TO]
K P A NALLAMOHAMED VS. DIRECTOR DEPARTMENT OF ARCHAEOLOGY [LAWS(MAD)-2011-1-393] [REFERRED TO]
SAIRAM SHIPPING SCIENCE INSTITUTE VS. INDIAN MARITIME UNIVERSITY [LAWS(MAD)-2011-10-119] [REFERRED TO]
RAJAH MUTHIAH CHETTIAR CHARITABLE AND EDUCATIONAL TRUST VS. STATE OF TAMIL NADU [LAWS(MAD)-2008-9-235] [REFERRED TO]
STATE OF KARNATAKA VS. T M A PAI FOUNDATION [LAWS(SC)-2003-4-125] [RELIED ON]
SECRETARY MALANKARA SYRIAN CATHOLIC COLLEGE VS. T JOSE [LAWS(SC)-2006-11-154] [REFERRED TO]
HARYANA PROGRESSIVE SCHOOLS CONFERENCE (REGD.) AND ORS. VS. UNION OF INDIA AND ORS. [LAWS(P&H)-2015-4-93] [REFERRED TO]
SUJAN SINGH SANGWAN VS. UNION OF INDIA AND ANOTHER [LAWS(P&H)-2016-10-41] [REFERRED TO]
MANAGEMENT BOARD OF ANSAL INSTITUTE OF TECHNOLOGY OF CHARANJIV CHARITABLE TRUST, GURGAON VS. STATE OF HARYANA AND ANOTHER [LAWS(P&H)-2014-8-432] [REFERRED]
ADESH UNIVERSITY VS. STATE OF PUNJAB [LAWS(P&H)-2014-7-274] [REFERRED TO]
PARENTS ASSOCIATION OF STUDENTS VS. M A KHAN [LAWS(SC)-2008-12-161] [REFERRED TO]
THOMAS KERKETTA VS. STATE OF ORISSA AND ORS. [LAWS(ORI)-2021-1-25] [REFERRED TO]
CORRESPONDENT, ST ANTONYS GIRLS PRIMARY SCHOOL VS. DIRECTOR OF ELEMENTARY EDUCATION [LAWS(MAD)-2020-6-42] [REFERRED TO]
CBCI SOCIETY VS. STATE OF KARNATAKA [LAWS(KAR)-2015-2-283] [REFERRED TO]
G.R.RAVINDRANATH VS. PRINCIPAL SECRETARY TO GOVERNMENT [LAWS(MAD)-2019-7-733] [REFERRED TO]
DR. M. HEMALATHA VS. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI [LAWS(MAD)-2017-5-3] [REFERRED TO]
RAMESHWAR JHA VS. PRINCIPAL RICHMOND GLOBAL SCHOOL [LAWS(DLH)-2022-12-151] [REFERRED TO]
KATHURIA PUBLIC SCHOOL VS. DIRECTOR OF EDUCATION [LAWS(DLH)-2005-7-110] [REFERRED TO]
G BHARATI TARAK RAO VS. DIRECTOR OF EDUCATION [LAWS(DLH)-2006-1-3] [REFERRED TO]
GOVT OF NCT OF DELHI VS. SINDHI EDUCATION SOCIETY [LAWS(DLH)-2006-11-72] [REFERRED TO]
DELHI PUBLIC SCHOOL VS. CENTRAL BOARD OF SECONDARY EDUCATION [LAWS(DLH)-2020-3-95] [REFERRED TO]
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS VS. DIRECTORATE OF EDUCATION [LAWS(DLH)-2021-5-110] [REFERRED TO]
C MANONMONY VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-5-11] [REFERRED TO]
MADHA ENGINEERING COLLEGE VS. STATE OF TAMIL NADU [LAWS(MAD)-2006-7-239] [REFERRED TO]
Narayana Educational Guidance Society at Tellichery VS. Permanent Admission Committee [LAWS(MAD)-2004-11-95] [REFERRED TO]
JEPPIAAR EDUCATIONAL TRUST VS. STATE OF TAMIL NADU [LAWS(MAD)-2005-2-131] [REFERRED TO]
K Srinivasan VS. State of Tamil Nadu [LAWS(MAD)-2004-11-3] [REFERRED TO]
M KUMARASAMY COLLEGE OF ENGINEERING VS. GOVERNMENT OF TAMIL NADU [LAWS(MAD)-2004-8-79] [REFERRED TO]
FORUM OF MINORITY MANAGEMENT INSTITUTIONS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-5-19] [REFERRED TO]
ABHIJIT S O MAHINDRA KARWA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2004-9-75] [REFERRED TO]
C/M SHIRAZE HIND INTER COLLEGE VS. STATE OF U.P. [LAWS(ALL)-2022-3-175] [REFERRED TO]
SOCIETY OF HIGHER EDUCATION INSTITUTIONS AHMEDABAD VS. GUJARAT UNIVERSITY [LAWS(GJH)-2017-6-315] [REFERRED TO]
SYED MATEEN AND ORS. VS. THE STATE OF MAHARASHTRA AND ORS. [LAWS(BOM)-2015-4-174] [REFERRED TO]
RAUNAK AJAYKUMAR GANDHI VS. BHARATIYA VIDYA BHAVANS BHAGWANDAS PUROHIT VIDYA MANDIR [LAWS(BOM)-2010-3-140] [REFERRED TO]
SHIKSHAN PRASARAK MANDAL VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-9-224] [REFERRED TO]
SOCIAL JURIST A LAWYERS GROUP VS. GOVERNMENT OF NCT OF DELHI [LAWS(DLH)-2007-3-114] [REFERRED TO]
ANTHONY'S GIRLS SEN VS. GOVT OF N C T OF DELHI [LAWS(DLH)-2008-10-27] [REFERRED TO]
V.K. MATTA VS. CHIEF SECRETARY, GOVT. OF NCT OF DELHI AND ORS. [LAWS(DLH)-2011-4-343] [REFERRED TO]
MASTER ANKIT KUMAR VS. SUMMER FIELDS SCHOOL [LAWS(DLH)-2010-8-127] [REFERRED TO]
AMBE PUBLIC SCHOOL VS. STATE OF GUJARAT [LAWS(GJH)-2022-7-602] [REFERRED TO]
SHAMBHAVI KUMARI VS. SABARMATI UNIVERSITY [LAWS(GJH)-2022-8-9] [REFERRED TO]
EAST GODAVARI PRIVATE SCHOOLS VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2021-12-38] [REFERRED TO]
MATAM GANGABHAVANI VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2022-1-52] [REFERRED TO]
SYED SAYEEDUDDIN TANVEER VS. GOVERNMENT OF ANDHRA PRADESH AND ORS. [LAWS(APH)-2014-10-127] [REFERRED TO]
VIGNANA EDUCATIONAL FOUNDATION VS. NTR UNIVERSITY OF HEALTH SCIENCES [LAWS(APH)-2003-2-66] [REFERRED TO]
MUKTAKAR SINGH VS. STATE OF U P AND 2 OTHERS [LAWS(ALL)-2017-11-32] [REFERRED TO]
NAYAB ABBASI GIRLS DEGREE COLLEGE VS. STATE OF U.P. [LAWS(ALL)-2016-5-124] [REFERRED TO]
DHARAMPAL SATYAPAL LTD. VS. STATE OF ASSAM [LAWS(GAU)-2017-10-7] [REFERRED TO]
COMMITTEE OF MANAGEMENT VS. STATE OF U.P. AND OTHERS [LAWS(ALL)-2017-11-242] [REFERRED TO]
MALVINDER KAUR VS. SCHOOL MANAGEMENT OF GHPS HEMKUNT COLONY [LAWS(DLH)-2013-7-530] [REFERRED TO]
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS VS. LT. GOVERNOR [LAWS(DLH)-2014-1-115] [REFERRED TO]
ASSOCIATION OF SELF FINANCING INSTITUTIONS VS. GURU GOVIND SINGH INDRAPRASTHA UNIVERSITY [LAWS(DLH)-2014-5-319] [REFERRED TO]
INDIAN OLYMPIC ASSOCIATION VS. UNION OF INDIA [LAWS(DLH)-2014-5-318] [REFERRED TO]
HIMACHAL PRADESH B ED COLLEGE WELFARE ASSOCIATION VS. STATE OF HIMACHAL PRADESH AND ORS [LAWS(HPH)-2009-9-53] [REFERRED]
HIMACHAL PRADESH B.ED. COLLEGES ASSOCIATION VS. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY [LAWS(HPH)-2012-10-16] [REFERRED TO]
MRS. IVY C. DA CONCEICAO VS. STATE OF GOA AND OTHERS [LAWS(BOM)-2018-9-156] [REFERRED TO]
DR. VIKAS MOTEWAR VS. STATE OF MAHARASHTRA AND OTHERS [LAWS(BOM)-2017-3-156] [REFERRED TO]
AARAV GOSWAMI VS. STATE OF HIMACHAL PRADESH [LAWS(HPH)-2015-1-49] [REFERRED TO]
KISAN VIDYA PRASARAK SANSTHA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2022-3-109] [REFERRED TO]
ANAYA YOGESH PATKI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2021-8-75] [REFERRED TO]
DELHI PUBLIC SCHOOL VS. SHALU MAHENDROO [LAWS(DLH)-2012-11-66] [REFERRED TO]
JUSTICE R J SHAH ADMISSION COMMITTEE FOR PROFESSIONAL COURSES VS. ASSOCIATION OF MANAGEMENTS OF GUJARAT UNAIDED ENGINEERING COLLEGES [LAWS(GJH)-2006-7-12] [REFERRED TO]
MEHTA KRINITA ASHOKBHAI VS. STATE OF GUJARAT [LAWS(GJH)-2004-7-70] [REFERRED TO]
RED ROSES PUBLIC SCHOOL VS. RESHMAWATI [LAWS(DLH)-2019-10-307] [REFERRED TO]
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS VS. DIRECTORATE OF EDUCATION AND ANR [LAWS(DLH)-2019-3-68] [REFERRED TO]
HINDU EDUCATIONAL TRUST VS. UNIVERSITY OF DELHI AND ANOTHER [LAWS(DLH)-2017-5-397] [REFERRED TO]
GOPAL JI TRIVEDI VS. STATE OF U P [LAWS(ALL)-2005-11-125] [REFERRED TO]
MUKTI NATH GOGOI VS. STATE OF ASSAM [LAWS(GAU)-2022-1-21] [REFERRED TO]
MODERN PUBLIC SCHOOL VS. GOVT. OF NCT OF DELHI & ORS. [LAWS(DLH)-2017-1-95] [REFERRED TO]
MOUNT CARMEL SCHOOL VS. DELHI DEVELOPMENT AUTHORITY & ORS. [LAWS(DLH)-2017-1-213] [REFERRED TO]
HAJI ISMAIL DEGREE COLLEGE VS. STATE OF U P [LAWS(ALL)-2011-5-33] [REFERRED TO]