Referred Judgements :-

R. V. HODGE [REFERRED]
TIRUMALA TIRUPATI DEVASTHANAM VS. K M KRISHNAIAH [REFERRED]

Cited Judgements :-

DINESH KUMAR VS. GOPAL S/O. BHARTHU [LAWS(CHH)-2021-7-107] [REFERRED TO]
MANU & ORS. VS. RAMDEV & ORS. [LAWS(CHH)-2010-1-62] [REFERRED TO]
ANIL DIGAMBAR DHUMAL VS. SUNIL S/O DIGAMBER DHUMAL [LAWS(BOM)-2018-5-1] [REFERRED TO]
LALITKUMAR D CHAPSEY VS. NICKIE KIRAN NANAVATI [LAWS(BOM)-2018-2-305] [REFERRED TO]
PRAVIN KUMAR KOTHARI VS. DIPTI BAVISHI [LAWS(CAL)-2020-8-10] [REFERRED TO]
JOYCE CYNTHIA PRABHAKAR VS. A S K SIRCAR [LAWS(ALL)-2013-5-228] [REFERRED TO AND]
SOUMITRA DHAR VS. ASHIM KUMAR NANDY [LAWS(CAL)-2016-11-49] [REFERRED TO]
G. RAMAIAH VS. V. NANJUNDA MURTHY, [LAWS(KAR)-2013-4-242] [REFERRED TO]
RAJENDRA NATH GHOSH VS. SADHANA BALA BANERJEE [LAWS(CAL)-2003-8-19] [REFERRED TO]
MAHENDRA PRATAP SINGH VS. VIRENDRA PRATAP SINGH [LAWS(ALL)-2006-3-207] [REFERRED TO]
CHANCHAL DHINGRA VS. RAJ GOPAL MEHRA [LAWS(DLH)-2013-9-398] [REFERRED TO]
ASHOK BANSAL VS. ANJU GOEL [LAWS(HPH)-2011-7-21] [REFERRED TO]
BUDH SINGH VS. RAGHUBIR SINGH AND ORS. [LAWS(DLH)-2015-9-375] [REFERRED TO]
PONNU VS. KASU [LAWS(KER)-2022-9-52] [REFERRED TO]
C.K.YUVARAJA PANICKER VS. C.K.SUJATHA PANICKATHY [LAWS(KER)-2020-5-163] [REFERRED TO]
ERUMBI SANTHANAM VALLABHAN VS. ERUMBI SANTHANAM NEERAJA [LAWS(MAD)-2014-3-60] [REFERRED TO]
SWAMI VASUDEVANAND SARASWATI DISCIPLE OF SWAMI SHANTANAND SARASWATI VS. JAGAT GURU SHANKARCHARYA, JYOTISHPEETH PEETHADESHWAR SRI SWAMI SWAROOPANAND SARASWATI [LAWS(ALL)-2017-9-88] [REFERRED TO]
HARISH VITHAL KLKARNI VS. PRADEEP MAHADEV SABNIS [LAWS(BOM)-2013-8-164] [REFERRED TO]
FAMILY MANAGER MURUGA PADAYACHI DIED VS. FAMILY MANAGER ARUMUGA PADAYACHI S/O ALAGA PADAYACHI AT POTHIRAMANGALAM VILLAGE THITTAGUDI TALUK SOUTH ARCOT DISTRICT DECEASED [LAWS(MAD)-2002-2-120] [REFERRED TO]
RAMACHANDRAN AND ORS VS. SONAIYYA AND ORS [LAWS(MAD)-2011-12-371] [REFERRED]
JOGINDER SINGH ALIAS RAJINDER SINGH VS. DHARUV SINGH [LAWS(P&H)-2003-3-128] [REFERRED]
MONA DEVI VS. AMBA DUTT SHYARMA [LAWS(HPH)-2013-9-42] [REFERRED TO]
P P R VISWANATHAN VS. INDUMATHI [LAWS(MAD)-2018-1-208] [REFERRED TO]
VADAKKAYIL GOPALAN VS. VADAKKAYIL PARU [LAWS(KER)-2013-6-51] [REFERRED TO]
LEGAL HEIRS OF RAM SUNDAR PRASAD VERMA VS. MONI DEVI VERMA [LAWS(GAU)-2011-4-36] [REFERRED TO]
KRISHNA KUMAR V. SHAH AND ORS. VS. ANILA J. SHAH AND ORS. [LAWS(APH)-2015-6-85] [REFERRED TO]
D PADMANABHA REDDY VS. G ANASUYA [LAWS(APH)-2004-1-45] [REFERRED TO]
VALLIATHAL VS. P DURAISAMY [LAWS(MAD)-2011-8-45] [REFERRED TO]
GADEPALLI JAYAPRAKASH VS. GADEPALLI SARASWATI [LAWS(APH)-2010-1-22] [REFERRED TO]
C.BALAKRISHNAN VS. THITTAKAVI ANANTHA PADMANABHAMOORTHY [LAWS(MAD)-2012-9-130] [REFERRED TO]
V V CHANDRASEKHARAN VS. V V INDIRA AND ORS [LAWS(KER)-2011-5-126] [REFERRED]
V V CHANDRASEKHARAN VS. V V INDIRA AND ORS [LAWS(KER)-2011-5-126] [REFERRED]
NAND KISHORE VS. MUNNI DEVI [LAWS(ALL)-2007-4-46] [REFERRED TO]
DEEPAK SINCE DEAD VS. RAJKUMARI [LAWS(CHH)-2011-11-45] [REFERRED TO]
KUNTIBAI VS. UMASHANKAR KUSWAHA [LAWS(CHH)-2013-8-16] [REFERRED TO]
PANNALAL SWARNKAR VS. RAJKUMAR SONI [LAWS(CHH)-2020-2-1] [REFERRED TO]
MANOHAR VS. RAMAUTI BAI [LAWS(CHH)-2019-12-198] [REFERRED TO]
VIJAY KUMAR MEHRA VS. STATE [LAWS(DLH)-2007-11-125] [REFERRED TO]
ROHTAS SINGH VS. JASWANT SINGH [LAWS(DLH)-2008-3-211] [REFERRED TO]
ANITA KHOSLA VS. STATE [LAWS(DLH)-2010-10-102] [REFERRED TO]
RAMESHWARI DEVI VS. R D SHARMA& OTHERS [LAWS(ALL)-2018-5-595] [REFERRED TO]
PRAMILA DEVI VS. M. SATHYANARAYANA [LAWS(KAR)-2019-8-71] [REFERRED TO]
VEERABHADRAYYA AND ANOTHER VS. MYTRA BAI W/O RACHAYYA MAI LIKARJ UNMATH [LAWS(KAR)-2017-3-220] [REFERRED TO]
SARASAMMA AND ORS. VS. G. PANDURANGAN AND ORS. [LAWS(MAD)-2016-3-208] [REFERRED TO]
SUNDHRI VS. LALA RAM [LAWS(P&H)-2005-1-70] [REFERRED TO]
KANCHANBAI VS. KANHAIYALAL AND ORS. [LAWS(MPH)-2015-4-11] [REFERRED TO]
BENGA BEHERA VS. BRAJA KISHORE NANDA [LAWS(SC)-2007-5-163] [REFERRED TO]
ADIVEKKA VS. HANAMAVVA KOM VENKATESH [LAWS(SC)-2007-5-175] [REFERRED TO]
ANIL KAK VS. KUMARI SHARADA RAJE [LAWS(SC)-2008-4-225] [REFERRED TO]
NIRANJAN UMESHCHANDRA JOSHI VS. MRUDULA JYOTI RAO [LAWS(SC)-2006-12-99] [REFERRED TO]
BAIDYANATH CHOUDHARY VS. SHANTI DEVI [LAWS(PAT)-2003-4-45] [REFERRED TO]
SOM DUTT AND ANOTHER VS. PADAM CHAND AND OTHERS [LAWS(HPH)-2013-5-115] [REFERRED TO]
MADHAB BOHARA VS. BRAJA KISHORE NANDA [LAWS(ORI)-2002-11-3] [REFERRD TO]
VALLABH VS. GINNI DEVI [LAWS(RAJ)-2004-2-23] [REFERRED TO]
SMT. MADANKUWAR WD/O REKHCHANDJI PARAKH VS. SMT. SUSHILA W/O GYANCHAND KATARIYA [LAWS(BOM)-2017-8-41] [REFERRED TO]
BALLU RAM SAHU VS. LATA SAHU [LAWS(CHH)-2014-3-25] [REFERRED]
DAYASHANKAR VS. JAISHANKAR SINCE DECEASED [LAWS(CHH)-2011-11-36] [REFERRED TO]
JANA BAI AND ORS. VS. KOMALAN AND ORS. [LAWS(KAR)-2015-7-32] [REFERRED TO]
SUNDAR RAJ VS. M.SRINIVASA NAIDU [LAWS(KAR)-2012-9-53] [REFERRED TO]
M. Narayanappa VS. Sri. M. Srinivasa Naidu S/o Late B.B. Naidu [LAWS(KAR)-2012-9-281] [REFERRED TO]
K GEETHA VS. V VASUDEVAN [LAWS(MAD)-2007-8-8] [REFERRED TO]
MAJOR RAVINDRA MOHAN KAPUR VS. STATE [LAWS(DLH)-2011-7-535] [REFERRED TO]
ZARINA R IRANI VS. SHAPUR JAWANMARDI [LAWS(BOM)-2004-7-266] [REFERRED]
DINESH SAKARABHAI PATEL VS. SURYABEN NAVINCHANDRA SHAH [LAWS(GJH)-2010-8-108] [REFERRED TO]
K.C. BAJAJ VS. SUDERSHAN KUMARI [LAWS(DLH)-2008-4-162] [REFERRED TO]
SUNIL ANAND VS. RAJIV ANAND [LAWS(DLH)-2008-4-13] [REFERRED TO]
SURENDER KUMAR VS. STATE [LAWS(DLH)-2010-1-96] [REFERRED TO]
GOPAL CH. SAHA VS. MUSTT. AYESHYA KHATUN [LAWS(GAU)-2023-5-34] [REFERRED TO]
BUDHMAL KULTHIA VS. SMT. SUDHA SONI [LAWS(CAL)-2018-12-130] [REFERRED TO]
ANISH SEN VS. ARUN KUMAR BOSE [LAWS(CAL)-2006-3-30] [REFERRED TO]
IN RE : LALTI DEVI VS. ABC [LAWS(ALL)-2006-9-360] [REFERRED TO]
MALA BHAGAT BALI VS. STATE & ANR [LAWS(DLH)-2016-8-416] [REFERRED]
SAVITHRI VS. KARTHYAYANI AMMA [LAWS(SC)-2007-10-120] [REFERRED TO]
BABU KEDARI LALGE VS. STATE OF KARNATAKA BY ITS STATE PUBLIC PROSECUTOR [LAWS(KAR)-2018-9-12] [REFERRED TO]
SABBUDDIN VS. MANJU JAIN AND ORS. [LAWS(RAJ)-2016-2-12] [REFERRED TO]
JAI RAJ SINGH VS. SHANTI KISHAN SINGH [LAWS(RAJ)-2004-2-29] [REFERRED TO]
THIRU E.NAGENDIRAN VS. THIRU.E.KANNIAPPAN [LAWS(MAD)-2020-2-351] [REFERRED TO]
KALYAN KUMAR BHATTACHARJEE VS. PRATIBHA CHAKRABORTY [LAWS(GAU)-2010-2-53] [REFERRED TO]
KUNCHAKURTHY VEERA SANGAIAH AND OTHERS VS. G SAKUNTHALA (SINCE DIED) REPRESENTED BY HER LEGAL REPRESENTATIVES AND OTHERS [LAWS(APH)-2018-8-8] [REFERRED TO]
BAHADUR SINGH VS. POORAN SINGH [LAWS(RAJ)-2011-11-9] [REFERRED TO]
KAUSHALIYABAI VS. VIJAY [LAWS(MPH)-2016-4-63] [REFERRED TO]
SREEDEVI VS. R RADHAKRISHNAN NAIR [LAWS(KER)-2018-5-95] [REFERRED TO]
KAMLA DEVI VS. MANOHARLAL [LAWS(RAJ)-2022-8-131] [REFERRED TO]
JYOTI KHASNABISH VS. ARINDAM KHASNABISH AND ORS. [LAWS(TRIP)-2016-3-20] [REFERRED TO]
BECHAN SINGH VS. MANSAROVAR [LAWS(CHH)-2020-8-100] [REFERRED TO]
INDUBALA TIRKI VS. HAROLD KIRTI KUMAR JACOB [LAWS(CHH)-2009-11-31] [REFERRED TO]
UJAGAR DIED VS. MAHIMA [LAWS(CHH)-2019-1-250] [REFERRED TO]
GIRDHARI VS. BARATI [LAWS(CHH)-2019-7-36] [REFERRED TO]
MOHD YUSUF VS. BOARD OF REVENUE [LAWS(ALL)-2004-9-95] [REFERRED TO]
NARENDRA NATH NANDA VS. STATE & ORS. [LAWS(DLH)-2017-2-153] [REFERRED TO]
GULSHAN KUMAR ANAND VS. STATE [LAWS(DLH)-2011-5-209] [REFERRED TO]
M. NARAYANAMMA VS. LAKSHMIDEVI AND ORS. [LAWS(KAR)-2015-2-5] [REFERRED TO]
LAKSHMIAMMAL VS. SAROJA [LAWS(MAD)-2014-10-317] [REFERRED TO]
KAMALAMBAL VS. BALA [LAWS(MAD)-2012-6-372] [REFERRED TO]
SRI PRABIR CHAKRABORTY VS. SRI SAMIR CHAKRABORTY AND ORS. [LAWS(GAU)-2012-12-63] [REFERRED TO]
PALLAPOTHU NAGA PRASAD VS. PALLAPOTHU VENKATA KRISHNA RAO [LAWS(APH)-2002-6-45] [REFERRED TO]
AMARA VENKATA SUBBIAH VS. SHAIK HUSSAIN [LAWS(APH)-2008-7-98] [REFERRED TO]
ORUGANTI RAMANAIAH, S/O APPAIAH VS. NANNAPUNENI GANGADHARA RAO DIED PER LRS S/O AUDAIAH, HINDU, AGED 62 YEARS,R/O. NIDUBROLU, PONNUIR MUNICIPALITY, GUNTUR DISTR [LAWS(APH)-2018-1-87] [REFERRED TO]
S KRISHNA RAO VS. M J VITTAL [LAWS(KAR)-2023-3-628] [REFERRED TO]
DEVKU VS. SUNARI [LAWS(HPH)-2007-8-3] [REFERRED TO]
MEENAKSHIAMMAL DEAD VS. CHANDRASEKARAN [LAWS(SC)-2004-11-36] [REFERRED TO]
SAROJINI VS. MOHANDOSS [LAWS(MAD)-2008-2-368] [REFERRED TO]
APPAVU MUDALIAR VS. MANICKKAMMAL [LAWS(MAD)-2009-7-29] [REFERRED TO]
PRABHKUMARI VS. S. MOHANRAJAN [LAWS(KER)-2021-6-84] [REFERRED TO]
MINOR JESURAJ, THERASAAMMAL AND MARIAROSE (ALIAS) MARIA JOSEPH VS. SOWRIAMMAL (DECD) AND JACINDA [LAWS(MAD)-2002-3-201] [REFERRED TO]
MANORAMA DEVI VS. UNION OF INDIA [LAWS(JHAR)-2004-3-15] [REFERRED TO]
BALDEV SINGH VS. RACHAN SINGH [LAWS(P&H)-2003-12-74] [REFERRED TO]
G JAYAPRAKASH VS. G SARASWATI [LAWS(APH)-2010-1-14] [REFERRED TO]
MALAMPATI SURYAMBA VS. VENIGALLA KOTESWARAMMA [LAWS(APH)-2009-3-21] [REFERRED TO]
SAVITRI VS. ADIVEPPA [LAWS(KAR)-2022-4-194] [REFERRED TO]
DIPAK KUMAR DAS VS. SMTI LAKHIPRIYA DAS AND OTHERS [LAWS(GAU)-2018-3-83] [REFERRED TO]
J. RANI VS. G. MANOHARAN [LAWS(MAD)-2018-4-977] [REFERRED TO]
KARABI DAS VS. APARESH DAS [LAWS(MEGH)-2019-9-8] [REFERRED TO]
DR. SUDHANYA KUMAR BARDHAN VS. SAMARENDRA KUMAR BARDHAN [LAWS(CAL)-2017-8-2] [REFERRED TO]
JAGDISH LAL BHATIA VS. MADAN LAL BHATIA [LAWS(DLH)-2007-11-104] [REFERRED TO]
LAXMI PRASAD JAISWAL VS. DINESH PRAKASH NIGAM AND OTHERS [LAWS(ALL)-2018-5-156] [REFERRED TO]
VENKATAMMA VS. ANKAMMA [LAWS(KAR)-2013-4-88] [REFERRED TO]
USHA KIRAN ANAND NARAYAN KALWAR VS. SHIVPRASAD SHANKARLAL PARDESHI [LAWS(BOM)-2014-11-71] [REFERRED TO]
RAJEEV GUPTA VS. PRASHANT GARG [LAWS(ALL)-2021-9-193] [REFERRED TO]
MAN SINGH VS. DHARAM SINGH [LAWS(ALL)-2006-3-264] [REFERRED TO]
SATYA PAL SOBTI VS. ACHRAJ NATH & ORS [LAWS(DLH)-2018-5-313] [REFERRED TO]
MADAN SINGH VS. PHOOLWATI AND ORS. [LAWS(DLH)-2016-4-44] [REFERRED TO]
GOPALAN VS. CHANDRI [LAWS(KER)-2013-6-215] [REFERRED TO]
G.MURUGESAN ALIAS RUKMINI VS. G.ANANDAN [LAWS(MAD)-2012-8-261] [REFERRED TO]
G.MURUGESAN ALIAS RUKMINI VS. G.ANANDAN [LAWS(MAD)-2012-8-261] [REFERRED TO]
SAT PAL AND OTHERS VS. A. VYAS DEV AND OTHERS [LAWS(HPH)-2012-9-218] [REFERRED TO]
MAHAMANDLESHWAR SWAMI PUNYANAND VS. STATE [LAWS(DLH)-2011-7-343] [REFERRED TO]
RAGNI CHOPRA VS. RAJESH [LAWS(DLH)-2012-12-127] [REFERRED TO]
MADHWI SHARMA AHLUWALIA VS. STATE [LAWS(DLH)-2010-11-204] [REFERRED TO]
CHAMPA DEVI VS. RAMA [LAWS(ALL)-2014-5-7] [REFERRED TO]
MAYA AKBER VS. RANI MENON [LAWS(KAR)-2012-8-275] [REFERRED TO]
SAROJINI VS. MOHANDOSS [LAWS(MAD)-2008-2-394] [REFERRED TO]
SARDAR SATPAL SINGH VS. SAROJ SHUKLA AND ORS. [LAWS(CHH)-2015-8-1] [REFERRED TO]
SHIV KUMAR VS. RAJ KUMAR ALIAS RAJU [LAWS(CHH)-2014-3-28] [REFERRED TO]
GOBIND KHANCHAND JHANGIANI VS. MAYA ARJUN THADANI @ MAYA SHAHANEY [LAWS(BOM)-2019-6-139] [REFERRED TO]
DHANALAKSHMI AND ORS. VS. MOHANAMURALI AND ORS. [LAWS(MAD)-2015-4-156] [REFERRED TO]
M DEENADAYALAN VS. SAROJA AMMAL AND ORS [LAWS(MAD)-2012-3-509] [REFERRED]
SAROJINI VS. ARUNAGIRI [LAWS(MAD)-2014-11-190] [REFERRED TO]
NAMDEO MALI VS. JAYRAM BARDE [LAWS(BOM)-2007-12-91] [REFERRED TO]
UNIVERSITY OF BURDWAN VS. PRASANTO CHATTERJEE [LAWS(CAL)-2007-12-10] [REFERRED TO]
AAFTAB AHMAD VS. MOHD SOYEB [LAWS(ALL)-2005-7-48] [REFERRED TO]
IN RE: LATE CHUNNI LAL CHAURASIA MUNNI LAL CHAURASIA SON OF LATE PANCHAM LAL CHAURASIA; IN RE: CHUNNI LAL CHAURASIA VS. STATE [LAWS(ALL)-2007-11-222] [REFERRED]
GIAN CHAND VS. SHIV DEI [LAWS(HPH)-2014-3-32] [REFERRED TO]
RAM PAL VS. AGYA RAM [LAWS(HPH)-2002-4-1] [REFERRED TO]
KULDIP SINGH VS. SAVITRI DEVI AND ORS. [LAWS(DLH)-2015-10-359] [REFERRED TO]
D.N. METAL INDUSTRIES VS. CHAMAN LAL [LAWS(P&H)-2003-2-95] [REFERRED TO]
NARASIMHAN NAMBOODIRI VS. GANAPATHI NAMBOODIRI [LAWS(KER)-2011-1-254] [REFERRED TO]
SATISH GOROWARA VS. RAHUL ARORA [LAWS(P&H)-2022-2-189] [REFERRED TO]
RADHA KRISHNA PADHI VS. BHAJAKRUSHNA PANDA [LAWS(ORI)-2008-12-64] [REFERRED TO]
RAMESHWAR PRASAD VS. DHARMNATH SAH [LAWS(PAT)-2010-12-46] [REFERRED TO]
YUMNAM ONGBI TAMPHA VS. YUMNAM JOYKUMAR SINGH [LAWS(SC)-2009-3-52] [REFERRED TO]
LALITHA MOHAN VS. PRATAP K.MOTURI [LAWS(MAD)-2020-2-142] [REFERRED TO]
S. VINEETH VS. S. SARAVANAN [LAWS(MAD)-2019-8-456] [REFERRED TO]
RAJINDER VS. MOORTI SHRI RADHA KRISHAN JI [LAWS(P&H)-2011-2-167] [REFERRED TO]
RAMESH CHANDRA VS. KAMLA DEVI [LAWS(RAJ)-2012-7-49] [REFERRED TO]
HARBANS SINGH AND OTHERS VS. WATTAN SINGH AND OTHERS [LAWS(HPH)-2019-9-16] [REFERRED TO]
V DAYALAN VS. V THAYARAMMAL [LAWS(MAD)-2017-10-370] [REFERRED TO]
GOODS OF LATE KM. PRITI LATA MUKHERJEE VS. SHAILENDRA NATH MUKHERJEE [LAWS(ALL)-2020-10-119] [REFERRED TO]
DHARAM VIR VS. STATE (GOVT. OF NCT DELHI) [LAWS(DLH)-2022-12-77] [REFERRED TO]
N GOVINDARAJAN VS. N LEELAVATHY [LAWS(MAD)-2011-7-110] [REFERRED TO]
VALLIAMMAL VS. SOKKAMMAL [LAWS(MAD)-2012-3-326] [REFERRED TO]
ANAND SHRIVASTAV VS. UNION OF INDIA [LAWS(DLH)-2005-9-10] [REFERRED TO]
P.P.R. VISWANATHAN AND ANOTHER VS. INDUMATHI AND OTHERS [LAWS(MAD)-2018-1-973] [REFERRED TO]
SUDERSHAN LAL MAINI VS. VIRENDER KUMAR MAINI [LAWS(DLH)-2012-2-36] [REFERRED TO]
KRISHAN DASS GUPTA VS. STATE & OTHERS [LAWS(DLH)-2012-2-638] [REFERRED TO]
NIRMALA HANDA VS. KRISHNA KAURA [LAWS(DLH)-2014-11-139] [REFERRED TO]
JEEVAN BAHADUR SAMADDAR VS. GOVIND CHARAN SAMADDAR [LAWS(ALL)-2013-5-92] [REFERRED TO]
MADANKUWAR AND ORS. VS. SUSHILA AND ORS. [LAWS(BOM)-2016-4-25] [REFERRED TO]
CAPT (RETD ) O P SHARMA & ANR VS. KAMLA SHARMA & ORS [LAWS(DLH)-2008-3-387] [REFERRED]
RAJENDRA SHANKER VS. DEVENDRA SHANKER [LAWS(DLH)-2011-12-12] [REFERRED TO]
NARMADA PRASAD VS. MURARILAL [LAWS(CHH)-2018-10-244] [REFERRED TO]
SMT. SHANTI BAI AGRAWAL VS. RAM AVTAR AGRAWAL [LAWS(CHH)-2016-7-14] [REFERRED TO]
BALRAM, S/O BODHRAM VS. BUGALI BAI, D/O ALLU [LAWS(CHH)-2022-5-1] [REFERRED TO]
RANCHHODBHAI NATHABHAI SARVAIYA VS. ASHWINBHAI DHIRAJBHIA PARSANA [LAWS(GJH)-2018-7-173] [REFERRED TO]
PATEL RAMANBHAI MATHURBHAI VS. GOVINDBHAI CHHOTABHAI PATEL & 3 ORS [LAWS(GJH)-2018-9-20] [REFERRED TO]
GOODS OF LATE HIRA LAL VS. STATE [LAWS(ALL)-2008-1-224] [REFERRED TO]
LALITHA PERSHAD VS. SHYAMSUNDERLAL [LAWS(APH)-2009-6-83] [REFERRED TO]
LELLAPALLI SAKUNTALA DIED PER LRS VS. VEDANTAM SEETHAMAHALAKSHMI [LAWS(APH)-2008-7-41] [REFERRED TO]
AIR VICE MARSHAL MAHINDER SINGH RAO VS. NARENDER SINGH RAO [LAWS(P&H)-2010-5-254] [REFERRED TO]
S. PALANI AND ORS. VS. S. BHARATHI DASAN AND ORS. [LAWS(MAD)-2016-1-55] [REFERRED TO]
KAVITA KANWAR VS. PAMELA MEHTA [LAWS(SC)-2020-5-16] [REFERRED TO]
MOHINDER KAUR VS. SANT KAUR [LAWS(P&H)-2008-11-67] [REFERRED TO]
NISAR AHMED VS. TAUKIR AHMED [LAWS(RAJ)-2015-7-103] [REFERRED TO]
URMILA TIWARI VS. KANTIDEVI [LAWS(MPH)-2010-9-101] [REFERRED TO]
HANUMAN SON OF SHRI BABU LAL VS. GOPAL SON OF SHRI SUGNA RAMJI [LAWS(RAJ)-2017-4-213] [REFERRED TO]
LATORERAM VS. KUNJI SINGH & ANR [LAWS(MPH)-2015-8-233] [REFERRED TO]
DARSHAN SINGH VS. SUKHDEV KAUR @ SHIV DEV KAUR [LAWS(P&H)-2014-5-888] [REFERRED TO]
INDER KAUR VS. BABU SINGH [LAWS(P&H)-2015-11-403] [REFERRED TO]
P MOOKAIYAN VS. V JAYARAMAN [LAWS(MAD)-2009-7-491] [REFERRED TO]
BALATHANDAYUTHAM VS. EZHILARASAN [LAWS(SC)-2010-4-43] [REFERRED TO]
V O VAKKAN AND SONS VS. STATE OF KERALA [LAWS(KER)-2010-7-96] [REFERRED TO]
Anil Kak VS. Ku. Sharada Raje [LAWS(MPH)-2008-4-111] [REFERRED TO]
SITARAM DUBEY VS. MANAKLAL [LAWS(MPH)-2013-5-11] [REFERRED TO]
C.K.YUVARAJA PANICKER SON OF RAGHAVA PANICKER VS. C.K.SUJATHA PANICKATHY [LAWS(KER)-2020-5-37] [REFERRED TO]
SRIRANGAM CO OPERATIVE BUILDING SOCIETY VS. T N MUNISWAMI KONAR [LAWS(MAD)-2010-1-346] [REFERRED TO]
SOMULA BHASKAR REDDY VS. SOMULA RAMACHANDRA REDDY [LAWS(APH)-2003-12-6] [REFERRED TO]
MADANLAL PUJARI VS. SHARAD JOSHI [LAWS(APH)-2011-6-67] [REFERRED TO]
ROOP RAM VS. TARA DEVI [LAWS(HPH)-2019-8-125] [REFERRED TO]
JAMIA MASJID VS. K. V. RUDRAPPA [LAWS(SC)-2021-9-84] [REFERRED TO]
ASHOK KUMAR PATI VS. STATE OF ODISHA [LAWS(ORI)-2021-2-33] [REFERRED TO]
KARTAR KAUR VS. KEWAL SINGH [LAWS(P&H)-2009-9-82] [REFERRED TO]
SURENDRA BHATIA VS. POONAM BHATIA [LAWS(RAJ)-2005-11-25] [REFERRED TO]
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