Cited Judgements :-

STATE VS. PRADEEP KUMAR [LAWS(DLH)-2015-2-338] [REFERRED TO]
MEHABUL VS. STATE OF KERALA [LAWS(KER)-2015-7-24] [REFERRED TO]
HISAR TULSI COOP NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED VS. SUMAN LATA CHAUDHARY [LAWS(P&H)-2015-3-727] [REFERRED]
MALKIAT SINGH VS. NIRMAL SINGH AND ORS. [LAWS(P&H)-2015-4-149] [REFERRED TO]
JANAK SINGH VS. PALA KHAN AND ORS. [LAWS(P&H)-2015-3-358] [REFERRED TO]
HDFC BANK VS. JASMER SINGH [LAWS(P&H)-2014-8-110] [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAN LAL [LAWS(SC)-2009-4-189] [REFERRED TO]
STATE OF U P VS. AWDHESH [LAWS(SC)-2008-9-81] [REFERRED TO]
KISHUN MAHTO @ KISHNI MAHTO; JANARDAN MAHTO VS. STATE OF BIHAR [LAWS(PAT)-2004-10-47] [REFERRED]
DEVI SINGH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2020-8-25] [REFERRED TO]
RAM JAG VS. STATE OF U P [LAWS(ALL)-2017-9-292] [REFERRED TO]
SHUKH DEV AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-312] [REFERRED TO]
VIKAS VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2015-7-115] [REFERRED TO]
DEPARTMENT OF CUSTOMS VS. LUKE ANTONY KOCHERRY [LAWS(DLH)-2010-9-263] [REFERRED TO]
STATE OF MAHARASHTRA VS. OMPRAKASH @ MUNNA ALIYAR SINGH [LAWS(BOM)-2022-2-44] [REFERRED TO]
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR VS. BHAGIRATH MAHADEO BHOSALE [LAWS(BOM)-2017-9-251] [REFERRED TO]
IVAN MIGUEL, VS. STATE [LAWS(BOM)-2020-10-61] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SOPAN S/O BANSHI KHALGE, [LAWS(BOM)-2017-6-325] [REFERRED TO]
STATE OF MAHARASHTRA VS. PARSHU R.KHILLARE [LAWS(BOM)-2017-7-8] [REFERRED TO]
ISHWAR S/O BALIRAM HUDE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-7-48] [REFERRED TO]
STATE OF MAHARASHTRA VS. VYANKATI JANARDHAN DHAKNE [LAWS(BOM)-2017-7-100] [REFERRED TO]
STATE OF HARYANA VS. JIWAN & ORS [LAWS(P&H)-2008-1-286] [REFERRED]
RAJBIR VS. NORANG [LAWS(P&H)-2015-5-586] [REFERRED TO]
JASBIR SINGH VS. RAJ KUMAR AND ORS. [LAWS(P&H)-2015-3-49] [REFERRED TO]
BHUPINDER SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-277] [REFERRED TO]
RATNI VS. HANUMAN SINGH AND ORS. [LAWS(P&H)-2015-4-129] [REFERRED TO]
MANPREET SINGH VS. SARABJEET SINGH AND ORS. [LAWS(P&H)-2015-5-140] [REFERRED TO]
MUNNI VS. SURJIT SINGH [LAWS(P&H)-2014-8-470] [REFERRED]
SURAJ SINGH VS. STATE OF U P [LAWS(SC)-2008-7-130] [REFERRED TO]
STATE OF GOA VS. PANDURANG MOHITE [LAWS(SC)-2008-12-181] [REFERRED TO]
MURUGAN VS. STATE [LAWS(SC)-2008-9-138] [REFERRED TO]
STATE OF U P VS. DINESH [LAWS(SC)-2009-2-5] [REFERRED TO]
EDAYAKAL MUTHUKOYA VS. PATTAKKAL SAYED AHAMMED KOYA THANGAL [LAWS(KER)-2016-3-256] [REFERRED TO]
RAVIKUMAR VS. STATE [LAWS(MAD)-2003-12-30] [REFERRED TO]
STATE OF J&K VS. ZAKIR HUSSAIN AND OTHERS [LAWS(J&K)-2019-6-8] [REFERRED TO]
STATE VS. JAGDEV SINGH AND ANR. [LAWS(J&K)-2017-10-94] [REFERRED TO]
STATE VS. KALAIVANAN [LAWS(MAD)-2020-2-332] [REFERRED TO]
GANESAN VS. PARAMASIVAM [LAWS(MAD)-2020-3-149] [REFERRED TO]
STATE REP VS. T.JAYACHANDRAN [LAWS(MAD)-2019-2-357] [REFERRED TO]
STATE OF GUJARAT VS. PRADEEP AMARSINH @ AMUBHAI PARMAR [LAWS(GJH)-2017-1-107] [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. MOOL CHAND [LAWS(HPH)-2018-7-80] [REFERRED TO]
STATE OF GUJARAT VS. BHIKHABHAI DHULABHAI PARMAR [LAWS(GJH)-2005-4-67] [REFERRED TO]
STATE OF GOA VS. ROSARIO FERRAO [LAWS(BOM)-2022-10-84] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUBHASH BALAJI KAIBANDE [LAWS(BOM)-2017-7-6] [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN S/O KISAN MOTE [LAWS(BOM)-2018-4-3] [REFERRED TO]
STATE OF MAHARASHTRA VS. VILAS NARAYAN JAGTAP [LAWS(BOM)-2021-11-39] [REFERRED TO]
STATE VS. GURBAJ SINGH [LAWS(DLH)-2016-8-456] [REFERRED]
STATE OF MAHARASHTRA VS. BALASAHEB KASHINATH SHENDAGE [LAWS(BOM)-2015-2-114] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. DEVIDAS KISHANRAO MORE AND ORS. [LAWS(BOM)-2015-6-57] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. RAGHUNATH RAMCHANDRA SABLE [LAWS(BOM)-2015-6-131] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SANTOSH BABAN MADHE [LAWS(BOM)-2015-7-3] [REFERRED TO]
CHIRANJU VS. STATE OF U P [LAWS(ALL)-2003-11-169] [REFERRED TO]
TAKU ALIAS RANJAN NAG VS. STATE OF W B [LAWS(CAL)-2005-6-10] [REFERRED TO]
STATE OF U.P. VS. INDRA PAL & OTHERS [LAWS(ALL)-2017-5-360] [REFERRED TO]
UGGAN VS. STATE OF U P [LAWS(ALL)-2017-8-449] [REFERRED TO]
SHYAMA DEVI VS. STATE OF U P [LAWS(ALL)-2017-9-299] [REFERRED TO]
KAPOOR VS. STATE [LAWS(ALL)-2020-4-81] [REFERRED TO]
MUNNI LAL VS. STATE OF U.P. [LAWS(ALL)-2020-4-83] [REFERRED TO]
STATE OF PUNJAB VS. HARNEK SINGH & OTHERS [LAWS(P&H)-2012-7-329] [REFERRED]
STATE OF KARNATAKA VS. CHAKKERA KHADER [LAWS(KAR)-2006-6-95] [REFERRED TO]
STATE OF MANIPUR VS. OKRAM JITEN SINGH [LAWS(GAU)-2004-9-10] [REFERRED TO]
P. THANGBUAIA VS. STATE OF MIZORAM [LAWS(GAU)-2022-10-24] [REFERRED TO]
KISHAN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-8-5] [REFERRED TO]
TIRATH KALIA VS. ANDRESH [LAWS(P&H)-2015-3-18] [REFERRED TO]
THE HISAR TULSI COOP. NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED VS. SUMAN LATA CHAUDHARY [LAWS(P&H)-2015-3-19] [REFERRED TO]
STATE OF TAMIL NADU VS. N C NAHAR [LAWS(MAD)-2006-4-274] [REFERRED TO]
SIKKU @ MADHAV VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2018-4-271] [REFERRED TO]
MAHADEO LAXMAN SARANE VS. STATE OF MAHARASHTRA [LAWS(SC)-2007-5-45] [REFERRED TO]
CHANDRAPPA VS. STATE OF KARNATAKA [LAWS(SC)-2007-2-167] [REFERRED TO]
RAM KISHORE TIWARI, SON OF LATE LAXMI TIWARI VS. STATE OF BIHAR [LAWS(PAT)-2018-5-101] [REFERRED TO]
SHANKER VS. STATE OF MADHY PRADES [LAWS(SC)-2018-4-173] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. GOVIND SHANKARRAO KOHALE AND ORS [LAWS(BOM)-2017-12-29] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. SAHEBRAO S/O. BABURAO JOGDAND [LAWS(BOM)-2017-12-66] [REFERRED TO]
THE STATE OF MAHARASHTRA AND ORS. VS. ARMAN GULZAR TADVI AND ORS. [LAWS(BOM)-2015-3-42] [REFERRED TO]
STATE OF GUJARAT VS. PARMAR GOPALSINH [LAWS(GJH)-2023-4-1008] [REFERRED TO]
MATTA RAJESH VS. STATE OF A P REP BY ITS PUBLIC PROSECUTOR [LAWS(APH)-2017-12-50] [REFERRED TO]
STATE OF MAHARASHTRA VS. LILABAI SURESH SOPAN PAWAR [LAWS(BOM)-2018-3-106] [REFERRED TO]
STATE OF MAHARASHTRA VS. DASHRATH S/O VISHWANATH [LAWS(BOM)-2017-7-23] [REFERRED TO]
STATE OF MAHARASHTRA VS. GOVARDHAN VITHAL GOVANDE [LAWS(BOM)-2017-7-91] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJARAM GULABRAO KENJALE [LAWS(BOM)-2019-7-317] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAMRAKSHA CHHATRADHARI SINGH [LAWS(BOM)-2022-2-34] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJARAM SAKHARAM PAWAR [LAWS(BOM)-2022-2-73] [REFERRED TO]
VISHUN KUMAR & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-469] [REFERRED TO]
SHEO KUMAR @ BAGGAR VS. STATE OF U P [LAWS(ALL)-2017-9-267] [REFERRED TO]
ISHAQ VS. STATE OF U P [LAWS(ALL)-2017-9-295] [REFERRED TO]
STATE OF U.P. (STATE APPEAL) VS. PREM SHANKAR AND OTHERS [LAWS(ALL)-2017-1-215] [REFERRED TO]
LAL MANI VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2020-5-83] [REFERRED TO]
STATE OF MADHYA PRADESH VS. PARAMLAL [LAWS(MPH)-2010-4-111] [REFERRED TO]
STATE OF GUJARAT VS. AMRA SAMAT RABARI [LAWS(GJH)-2020-1-228] [REFERRED TO]
STATE OF JHARKHAND VS. PRAHALAD RAJAK [LAWS(JHAR)-2017-1-112] [REFERRED TO]
THE STATE OF BIHAR VS. JAIPAL RAM [LAWS(JHAR)-2017-1-119] [REFERRED TO]
MEERSAB S/O DAWALSAB JAKATI VS. MOHAMMADSHIRAJ [LAWS(KAR)-2018-2-102] [REFERRED TO]
STATE VS. H.S. SANTHOSH KUMAR AND ANOTHER [LAWS(KAR)-2016-12-35] [REFERRED TO]
RAJ KUMAR VS. STATE OF HARYANA AND ORS. [LAWS(P&H)-2015-5-429] [REFERRED TO]
RANI KAUR VS. SNEH LATA AND ORS. [LAWS(P&H)-2015-3-278] [REFERRED TO]
KAMAL VS. HARJIT SINGH AND ORS. [LAWS(P&H)-2015-3-362] [REFERRED TO]
SOHAN SINGH VS. GURLABH SINGH [LAWS(P&H)-2015-7-73] [REFERRED TO]
SANDEEP KUMAR VS. VIMAL BANSAL [LAWS(P&H)-2015-8-414] [REFERRED]
VALSON VS. STATE OF KERALA [LAWS(SC)-2008-8-6] [REFERRED TO]
BHASKAR RAMAPPA MADAR VS. STATE OF KARNATAKA [LAWS(SC)-2009-3-197] [REFERRED TO]
RAJENDRA SINGH VS. STATE OF MADHYA PRADESH [LAWS(MPH)-2019-4-72] [REFERRED TO]
MALA RAM VS. STATE OF RAJ [LAWS(RAJ)-2014-7-216] [REFERRED]
STATE OF PUNJAB VS. KASHMIR SINGH [LAWS(P&H)-2008-10-29] [REFERRED TO]
STATE OF GUJARAT VS. SAIYED ZAFAR HUSEN ANWAR HUSEN [LAWS(GJH)-2017-2-215] [REFERRED TO]
STATE OF GUJARAT VS. MAHMAD SALIM VAJIR SHAIKH [LAWS(GJH)-2017-2-223] [REFERRED TO]
BABURAO RAJARAM BHAIRAT VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-10-105] [REFERRED TO]
STATE OF MAHARASHTRA VS. GEETABAI [LAWS(BOM)-2017-6-174] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. LAXMAN S/O KUNDLIK MURKUTE [LAWS(BOM)-2017-6-304] [REFERRED TO]
RAMU @ RAMESHWAR RAMKISHAN AATHVE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-7-72] [REFERRED TO]
GUNDA @ PERUMALLA DHANALAKSHMI, W/O SAMBASIVARAO VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2023-2-15] [REFERRED TO]
KUSUM LATA VS. STATE AND ORS. [LAWS(DLH)-2016-3-12] [REFERRED TO]
STATE VS. AJAY KUMAR SHARMA [LAWS(DLH)-2017-8-130] [REFERRED TO]
STATE OF MAHARASHTRA VS. MILIND SHALIKRAO WAGHMARE [LAWS(BOM)-2020-8-165] [REFERRED TO]
PRADEEP H. HARWALKAR VS. STATE/CBI/ACB/GOA BAMBOLIM GOA [LAWS(BOM)-2020-11-47] [REFERRED TO]
JAI PAL SINGH AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-10-270] [REFERRED TO]
CHANDRA PRAKASH @ PRAKASH VS. STATE OF U.P. [LAWS(ALL)-2017-10-318] [REFERRED TO]
RAM MILAN AND ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-265] [REFERRED TO]
SIDH NATH SINGH AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-300] [REFERRED TO]
SHYAMOO @ PAPPU VS. STATE OF U P [LAWS(ALL)-2018-1-331] [REFERRED TO]
STATE OF U.P. VS. BHAGWAN SINGH AND OTHERS [LAWS(ALL)-2007-5-425] [REFERRED TO]
ISHWAR SINGH VS. STATE RAJASTHAN [LAWS(RAJ)-2004-1-24] [REFERRED TO]
RAVINDER P. KUMAR VS. STATE & ORS. [LAWS(DLH)-2016-7-24] [REFERRED TO]
DHANTOO VS. STATE OF U P [LAWS(ALL)-2017-9-239] [REFERRED TO]
SHEO MOHAN VS. STATE OF U P [LAWS(ALL)-2017-9-275] [REFERRED TO]
VIJAI BAHADUR AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-317] [REFERRED TO]
KANHAIYA LAL AND AN OTHER VS. STATE OF U P [LAWS(ALL)-2018-1-347] [REFERRED TO]
RAM NATH SINGH AND (4) ORS VS. STATE OF U P [LAWS(ALL)-2018-1-349] [REFERRED TO]
HAIDER ALI VS. STATE OF U P [LAWS(ALL)-2017-8-466] [REFERRED TO]
MOHD SHAMIM GHOSI & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-8-471] [REFERRED TO]
NANDE @ TAPESHWARI PRASAD VS. STATE OF U P [LAWS(ALL)-2017-8-475] [REFERRED TO]
GUDDOO AND OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-494] [REFERRED TO]
JAGAN NATH AND OTHERS VS. STATE OF U.P. [LAWS(ALL)-2017-10-319] [REFERRED TO]
PALA VS. STATE OF U.P. [LAWS(ALL)-2020-7-66] [REFERRED TO]
STATE OF GUJARAT VS. PRATAP KANABHAI NADODA [LAWS(GJH)-2023-7-422] [REFERRED TO]
BABU LAL MARIK VS. STATE OF JHARKHAND [LAWS(JHAR)-2017-11-25] [REFERRED TO]
STATE OF GUJARAT VS. SHASHIKANT MOTIBHAI MACHHI [LAWS(GJH)-2017-2-79] [REFERRED TO]
STATE OF GUJARAT VS. PATEL DUSHYANTKUMAR @ BABO BHIKHABHAI [LAWS(GJH)-2017-2-179] [REFERRED TO]
STATE OF GUJARAT VS. JILUBHAI D. VALA [LAWS(GJH)-2020-3-55] [REFERRED TO]
STATE OF MAHARASHTRA VS. ANKUSH RANGNATH KOLEKAR [LAWS(BOM)-2017-7-88] [REFERRED TO]
STATE OF MAHARASHTRA VS. GAUTAM FULCHAND SHEJAWAL [LAWS(BOM)-2017-7-360] [REFERRED TO]
KAMLABAI HARIBHAU LASTANE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2019-5-33] [REFERRED TO]
STATE OF KERALA VS. KANNAN [LAWS(KER)-2002-12-59] [REFERRED TO]
SUKHWINDER KAUR VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-359] [REFERRED TO]
AMAR SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-3-361] [REFERRED TO]
CHAWLA ENTERPRISES VS. HARJOT ENGGL. WORKS AND ORS. [LAWS(P&H)-2015-5-91] [REFERRED TO]
JITENDER KUMAR VS. RAM KISHAN [LAWS(P&H)-2014-8-596] [REFERRED]
PARVINDER VS. SANDEEP AND ORS. [LAWS(P&H)-2015-7-66] [REFERRED TO]
RAGHBIR VS. SOM NATH AND ORS. [LAWS(P&H)-2015-7-72] [REFERRED TO]
PANDURANG CHANDRAKANT MHATRE VS. STATE OF MAHARASHTRA [LAWS(SC)-2009-10-14] [REFERRED TO]
STATE OF U P VS. RAM SAJIVAN [LAWS(SC)-2009-12-4] [REFERRED TO]
JAYANTHI VS. KUMAR [LAWS(MAD)-2020-2-335] [REFERRED TO]
STATE OF ASSAM VS. AZAD ALI [LAWS(GAU)-2009-10-14] [REFERRED TO]
ABANI MOHAN DAS VS. STATE OF TRIPURA [LAWS(GAU)-2011-11-7] [REFERRED TO]
STATE OF MADHYA PRADESH VS. PREMNARAYAN AND ORS. [LAWS(MPH)-2015-3-38] [REFERRED TO]
JAGPREET SINGH VS. RAJWINDER KAUR [LAWS(P&H)-2014-8-122] [REFERRED TO]
GURDIAL SINGH VS. PIARA SINGH AND ORS. [LAWS(P&H)-2015-5-224] [REFERRED TO]
TARVEEN SINGH VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2015-5-436] [REFERRED TO]
SUNITA DEVI VS. SUNIL KUMAR [LAWS(P&H)-2015-5-584] [REFERRED TO]
NIDHI SONI VS. VINOD KUMAR AND ORS. [LAWS(P&H)-2015-6-22] [REFERRED TO]
SWAMI SADANAND JI VS. ARVIND MEHTA AND ORS. [LAWS(P&H)-2015-7-89] [REFERRED TO]
STATE OF HARYANA VS. GURMAIL SINGH AND ORS. [LAWS(P&H)-2015-4-24] [REFERRED TO]
STATE VS. V.VAIRAMANI [LAWS(MAD)-2020-3-162] [REFERRED TO]
STATE VS. T.RETNAPANDIAN [LAWS(MAD)-2020-2-364] [REFERRED TO]
INSPECTOR OF POLICE VS. P.V. BHUPATHI [LAWS(MAD)-2020-1-325] [REFERRED TO]
MUKESH AND ANOTHER VS. STATE FOR NCT OF DELHI AND OTHERS. [LAWS(SC)-2017-5-43] [REFERRED TO]
U.T. CHANDIGARH VS. BHUPINDER KAUR [LAWS(P&H)-2019-11-297] [REFERRED TO]
MATURI SUMAN VS. STATE OF TELANAGNA [LAWS(TLNG)-2022-4-90] [REFERRED TO]
STATE OF H P VS. LEKH RAJ [LAWS(HPH)-2018-5-149] [REFERRED TO]
STATE OF KARNATAKA VS. YALLAPPA [LAWS(KAR)-2020-1-194] [REFERRED TO]
THE STATE OF MAHARASHTRA, THROUGH POLICE STATION BIDKIN, TQ-PAITHAN VS. NIRANJAN S/O SHRIPATRAO JADHAV, AGE28 YEARS, OCCU:BUSINESS, R/O CIDCO, AURANGABAD, N3, PLOT NO. 34, OPPOSITE TO HOTEL AMBASSADOR, AND ORS. [LAWS(BOM)-2017-6-124] [REFERRED TO]
ARUN LAXMAN MORE VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-10-92] [REFERRED TO]
PATTU AND (3) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-8-495] [REFERRED TO]
DAL BAHADUR SINGH @ CHHOTU VS. STATE OF U P [LAWS(ALL)-2017-8-380] [REFERRED TO]
VISHRAM VS. STATE OF U P [LAWS(ALL)-2017-8-429] [REFERRED TO]
JHAPTI AND (4) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-270] [REFERRED TO]
GEETA KESHAV SHANKAR ALIAS GEETA MUKESH KHARWA VS. STATE OF MAHARASHTRA [LAWS(BOM)-2009-2-14] [REFERRED TO]
STATE OF U.P. VS. DINESH AND OTHERS [LAWS(ALL)-2007-5-451] [REFERRED TO]
DEPARTMENT OF CUSTOMS VS. LUKE ANTHONY KOCHERRY [LAWS(DLH)-2013-9-540] [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAGIRATH PATEL SON OF SHOBHALAL KURMI PATEL [LAWS(MPH)-2015-10-125] [REFERRED]
STATE OF HARYANA VS. PRITHI AND OTHERS [LAWS(P&H)-2014-8-597] [REFERRED]
HI-TECH AUTOMATION VS. J K SHARMA [LAWS(P&H)-2014-9-265] [REFERRED]
NEERU SHARMA VS. RAJ KUMAR SHARMA [LAWS(J&K)-2019-5-44] [REFERRED TO]
STATE OF M P VS. AMOL SINGH [LAWS(MPH)-2011-12-21] [REFERRED TO]
KOTAK MAHINDRA BANK LTD. VS. AVANTIKA GROVER [LAWS(P&H)-2015-7-84] [REFERRED TO]
STATE OF PUNJAB VS. JAGTAR SINGH [LAWS(P&H)-2015-7-162] [REFERRED TO]
STATE OF HARYANA VS. BALDEV RAJ [LAWS(P&H)-2015-4-295] [REFERRED TO]
ARULVELU VS. STATE [LAWS(SC)-2009-10-6] [REFERRED TO]
GHUREY LAL VS. STATE OF U P [LAWS(SC)-2008-7-104] [REFERRED TO]
DHANAPAL VS. STATE [LAWS(SC)-2009-9-4] [REFERRED TO]
ABUTHAGIR VS. STATE [LAWS(SC)-2009-5-54] [REFERRED TO]
MURALIDHAR @ GIDDA VS. STATE OF KARNATAKA [LAWS(SC)-2014-4-23] [REFERRED TO]
STATE VS. VAZHIVITTAN [LAWS(MAD)-2020-3-207] [REFERRED TO]
STATE VS. THANGARAJ [LAWS(MAD)-2019-12-426] [REFERRED TO]
UNION OF INDIA VS. RAIMENTS & GARMENTS INTERNATIONAL [LAWS(MAD)-2020-1-522] [REFERRED TO]
STATE OF KARNATAKA VS. RAMESH CHANDAR ADAKE [LAWS(KAR)-2018-3-405] [REFERRED TO]
ABUL KASIM @ KAJAL VS. THE STATE OF ASSAM [LAWS(GAU)-2010-12-43] [REFERRED TO]
MANMATH BABURAO KADAM VS. STATE OF MAHARASHTRA [LAWS(BOM)-2013-8-227] [REFERRED TO]
PURSHOTTAM IRON & STEEL INDUSTRIES VS. RAJNEESH GUPTA [LAWS(DLH)-2016-7-165] [REFERRED TO]
SEGGASM VEERA BRAHMAMAIH VS. P P , HYD [LAWS(APH)-2020-7-44] [REFERRED TO]
STATE OF MAHARASHTRA VS. BHATU NARAYAN PATIL [LAWS(BOM)-2017-7-74] [REFERRED TO]
STATE OF MAHARASHTRA VS. SAHEBRAO S/O BABURAO JOGDAND [LAWS(BOM)-2017-12-191] [REFERRED TO]
THE STATE OF MAHARASHTRA VS. BHIMRAO DAULATRAO KADAM & ORS. [LAWS(BOM)-2017-6-98] [REFERRED TO]
NACHAU SINGH VS. STATE OF U P [LAWS(ALL)-2017-9-305] [REFERRED TO]
PAPPU @ SURENDRA KUMAR SONAR AND (2) OTHERS VS. STATE OF U P [LAWS(ALL)-2017-9-263] [REFERRED TO]
PAHALWAN SINGH VS. STATE OF U.P. [LAWS(ALL)-2020-2-13] [REFERRED TO]
STATE OF U.P. VS. RAJPAL SINGH AND OTHERS [LAWS(ALL)-2007-5-429] [REFERRED TO]
STATE OF PUNJAB VS. IQBAL SINGH [LAWS(P&H)-2010-7-49] [REFERRED TO]
MANOJ VS. STATE OF MADHYA PRADESH [LAWS(SC)-2022-5-103] [REFERRED TO]
STATE OF MADHYA PRADESH VS. KANHAIYALAL [LAWS(MPH)-2005-3-86] [REFERRED TO]
STATE VS. ERWADI KASIM [LAWS(MAD)-2019-12-324] [REFERRED TO]
STATE VS. RAHAMATHULLAH KHAN [LAWS(MAD)-2019-12-381] [REFERRED TO]
CHARANJEET @ CHATRA @ LAMBA, S/O HARBHAJAN SINGH VS. THE STATE OF RAJASTHAN [LAWS(RAJ)-2016-10-113] [REFERRED TO]
NANDAN @ NANDANI DEVI @ NANDAN DEVI W/O DHANUSHDHARI YADAV VS. STATE OF BIHAR [LAWS(PAT)-2017-10-40] [REFERRED TO]
STATE OF U P VS. BANNE ALIAS BAIJNATH [LAWS(SC)-2009-2-215] [REFERRED TO]
MURUGAN VS. STATE [LAWS(SC)-2008-10-102] [REFERRED TO]
JASPAL SINGH VS. KAILASH CHAND JAIN [LAWS(P&H)-2015-7-64] [REFERRED TO]
SIDAK AUTOMOBILES PRIVATE LIMITED VS. RAJ NATH AUTOMATIVE [LAWS(P&H)-2015-3-20] [REFERRED TO]
BHAIROW PRASAD VS. STATE OF WEST BENGAL [LAWS(CAL)-2010-4-108] [REFERRED TO]
LOKESH MISHRA VS. STATE OF NCT OF DELHI [LAWS(DLH)-2014-3-75] [REFERRED TO]
R.P. MENDIRATTA VS. SANDEEP CHOUDHARY [LAWS(DLH)-2015-5-133] [REFERRED TO]
AABHA RAI VS. STATE OF U P [LAWS(ALL)-2016-5-290] [REFERRED]
SANTOSH SHUKLA @ SHIV MOHAN SHUKLA AND (3) ORS VS. STATE OF U P [LAWS(ALL)-2017-8-467] [REFERRED TO]
AZAD VS. STATE OF U P [LAWS(ALL)-2017-8-492] [REFERRED TO]
BRIJESH PRASAD MISHRA @ MUNNOO MAHARAJ & ANOTHER VS. STATE OF U P [LAWS(ALL)-2017-9-247] [REFERRED TO]
HARI BANSH TIWARI VS. STATE OF U P [LAWS(ALL)-2017-9-301] [REFERRED TO]
GANGADHAR TANAJI BHONG & ORS. VS. STATE OF MAHARASHTRA [LAWS(BOM)-2017-8-159] [REFERRED TO]
VITTHAL S/O LAHUJI CHAUDHARI VS. STATE OF MAHARASHTRA [LAWS(BOM)-2018-10-224] [REFERRED TO]
STATE OF MAHARASHTRA VS. RAJESH PITAMBAR SONWANE [LAWS(BOM)-2017-6-45] [REFERRED TO]