Referred Judgements :-

V.M. DESHMUKH V. K.M. KOTHAN AND ORS. [REFERRED]
K.GOVINDARAJULU V. SAVITHRAMMA [REFERRED]
DR. SYED SIBGATHULLAH V. C.M. ABDUL AZIZ KHAN [REFERRED]
J.L.MEHTA V. SMT. HIRA DEVI [REFERRED]
BALABHADRA BEHARILAL V. PREMCHAND LALCHAND AND ORS. [REFERRED]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED]
MAHARAJ SINGH VS. STATE OF UTTAR PRADESH [REFERRED]
UNION OF INDIA VS. SANKALGHAND HIMATLAL SHETH [REFERRED]
BEGA BEGUM VS. ABDUL AHAD KHAN DEAD [REFERRED]
KEWAL SINGH VS. LAJWANTI [REFERRED]
ONKAR NATH VS. VED VYAS [REFERRED]
PRABHAKARAN NAIR VS. STATE OF TAMIL NADU ANT [REFERRED]
ARJUN KHIAMAL MAKHIJANI PRITHDAYAL CHETANDAS VS. JAMNADAS C TULIANI:JAMNADAS C TULIANI [REFERRED]
HARBILAS RAI BANSAL VS. STATE OF PUNJAB [REFERRED]
MALPE VISHWANATH ACHARYA VS. STATE OF MAHARASHTRA [REFERRED]
SHIV SARUP GUPTA VS. MAHESH CHAND GUPTA [REFERRED]
KRISHNA DEVI VS. PARMESHWARI DEVI [REFERRED]
NAND RANI VS. ADDITIONAL DISTRICT JUDGE MORADABAD [REFERRED]
BALAIAH VS. LACHAIAH [REFERRED]
INSTITUTE OF RADIO TECHNOLOGY VS. PANDURANG BABURAO [REFERRED]
R V DHARMALINGA MUDALIAR VS. K ANNAMALAI [REFERRED]
NANDLAL GOVERDHANDAS AND CO VS. SAMRATBAI LILACHAND SHAH [REFERRED]
RAVINDER KUMAR PUJARA VS. GIAN CHAND [REFERRED]

Cited Judgements :-

MALTI DEVI DIXIT VS. SATYA NARAIN JHAWAR [LAWS(ALL)-2009-4-762] [REFERRED TO]
MALTI DEVI DIXIT VS. SATYA NARAIN JHAWAR [LAWS(ALL)-2009-4-762] [REFERRED TO]
RAJ KUMAR MEHRA AND ANR. VS. XTH ADDITIONAL DISTRICT JUDGE AND ORS. [LAWS(ALL)-2007-5-391] [REFERRED TO]
RAJ KUMAR MEHRA AND ANR. VS. XTH ADDITIONAL DISTRICT JUDGE AND ORS. [LAWS(ALL)-2007-5-391] [REFERRED TO]
NET RAM AND SONS VS. VTH ADDITIONAL DISTRICT JUDGE AGRA [LAWS(ALL)-2007-7-139] [REFERRED TO]
JAGDISH CHANDRA VS. DISTRICT JUDGE AND ORS. [LAWS(ALL)-2007-7-262] [REFERRED TO]
JAGDISH CHANDRA VS. DISTRICT JUDGE AND ORS. [LAWS(ALL)-2007-7-262] [REFERRED TO]
NET RAM AND SONS VS. VTH ADDITIONAL DISTRICT JUDGE AGRA [LAWS(ALL)-2007-7-139] [REFERRED TO]
A K JAIN VS. PREM KAPOOR [LAWS(SC)-2008-7-116] [REFERRED TO]
A K JAIN VS. PREM KAPOOR [LAWS(SC)-2008-7-116] [REFERRED TO]
C M BONNY VS. KOSHI P JOHN [LAWS(KER)-2004-12-56] [REFERRED TO]
C M BONNY VS. KOSHI P JOHN [LAWS(KER)-2004-12-56] [REFERRED TO]
SHREE RAM VS. RADHABALLABH [LAWS(RAJ)-2006-5-1] [REFERRED TO]
SHREE RAM VS. RADHABALLABH [LAWS(RAJ)-2006-5-1] [REFERRED TO]
TIRLOK CHAND VS. SURESH KUMAR [LAWS(P&H)-2013-12-524] [REFERRED]
TIRLOK CHAND VS. SURESH KUMAR [LAWS(P&H)-2013-12-524] [REFERRED]
SHANKAR LAL VS. MADAN LAL [LAWS(P&H)-2010-7-114] [REFERRED TO]
SHANKAR LAL VS. MADAN LAL [LAWS(P&H)-2010-7-114] [REFERRED TO]
JWALA PRASAD AND 3 ORS VS. HARI PRASAD GUPTA [LAWS(ALL)-2019-3-147] [REFERRED TO]
JWALA PRASAD AND 3 ORS VS. HARI PRASAD GUPTA [LAWS(ALL)-2019-3-147] [REFERRED TO]
BALWANT SINGH CHAUDHARY VS. HINDUSTAN PETROLEUM CORP. LTD [LAWS(P&H)-2004-2-33] [REFERRED TO]
BALWANT SINGH CHAUDHARY VS. HINDUSTAN PETROLEUM CORP. LTD [LAWS(P&H)-2004-2-33] [REFERRED TO]
JWALA PRATAP SINGH VS. SHRI R D MATHUR [LAWS(RAJ)-2003-10-19] [REFERRED TO]
JWALA PRATAP SINGH VS. SHRI R D MATHUR [LAWS(RAJ)-2003-10-19] [REFERRED TO]
ABDUL AZIZ VS. LATE KANHAIYA LAL THROUGHT HIS L/RS. [LAWS(RAJ)-2002-10-55] [REFERRED TO]
ABDUL AZIZ VS. LATE KANHAIYA LAL THROUGHT HIS L/RS. [LAWS(RAJ)-2002-10-55] [REFERRED TO]
RAM SAROOP GUPTA VS. MAJOR SP MARWAH [LAWS(DLH)-2012-5-83] [REFERRED TO]
RAM SAROOP GUPTA VS. MAJOR SP MARWAH [LAWS(DLH)-2012-5-83] [REFERRED TO]
GYANCHAND VS. WAMANRAO [LAWS(BOM)-2010-8-149] [REFERRED TO]
GYANCHAND VS. WAMANRAO [LAWS(BOM)-2010-8-149] [REFERRED TO]
KRISHAN KUMAR DUA VS. GIRDHAR GOPAL GUPTA [LAWS(DLH)-2017-9-235] [REFERRED TO]
KRISHAN KUMAR DUA VS. GIRDHAR GOPAL GUPTA [LAWS(DLH)-2017-9-235] [REFERRED TO]
RAMA WATI GOEL VS. NARESH KUMAR NANDWANI & ORS. [LAWS(DLH)-2017-9-149] [REFERRED TO]
RAMA WATI GOEL VS. NARESH KUMAR NANDWANI & ORS. [LAWS(DLH)-2017-9-149] [REFERRED TO]
MOHINDER SACHDEVA VS. SAHIL BHATIA [LAWS(P&H)-2019-9-287] [REFERRED TO]
MOHINDER SACHDEVA VS. SAHIL BHATIA [LAWS(P&H)-2019-9-287] [REFERRED TO]
MAHENDRA SINGH BEDI VS. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT IV HARIDWAR AND OTHERS [LAWS(UTN)-2004-9-66] [REFERRED TO]
MAHENDRA SINGH BEDI VS. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT IV HARIDWAR AND OTHERS [LAWS(UTN)-2004-9-66] [REFERRED TO]
ANIL AMBWANI VS. VIMLA BAI [LAWS(CHH)-2011-8-20] [REFERRED TO]
ANIL AMBWANI VS. VIMLA BAI [LAWS(CHH)-2011-8-20] [REFERRED TO]
DEV RAJ DUGGAL VS. HARISH KUMAR [LAWS(HPH)-2022-10-21] [REFERRED TO]
DEV RAJ DUGGAL VS. HARISH KUMAR [LAWS(HPH)-2022-10-21] [REFERRED TO]
ASHA TIWARI VS. MANOJ KUMAR KANSARA [LAWS(HPH)-2016-9-55] [REFERRED]
ASHA TIWARI VS. MANOJ KUMAR KANSARA [LAWS(HPH)-2016-9-55] [REFERRED]
NARAYANA RAO PATALAY DIED PER L RS VS. NARESH THAPPOR [LAWS(APH)-2002-8-6] [REFERRED TO]
NARAYANA RAO PATALAY DIED PER L RS VS. NARESH THAPPOR [LAWS(APH)-2002-8-6] [REFERRED TO]
MEHMOODA GULSHAN VS. JAVAID HUSSAIN MUNGLOO [LAWS(SC)-2017-2-36] [REFERRED TO]
MEHMOODA GULSHAN VS. JAVAID HUSSAIN MUNGLOO [LAWS(SC)-2017-2-36] [REFERRED TO]
SRINIVAS ENTERPRISES VS. NARAYANDAS [LAWS(APH)-2013-3-48] [REFERRED TO]
SRINIVAS ENTERPRISES VS. NARAYANDAS [LAWS(APH)-2013-3-48] [REFERRED TO]
RATTI RAM VS. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT-4 DEHRADUN [LAWS(ALL)-2006-8-76] [REFERRED TO]
RATTI RAM VS. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT-4 DEHRADUN [LAWS(ALL)-2006-8-76] [REFERRED TO]
SHIVCHARAN VS. CHANDRAKANTA [LAWS(ALL)-2007-2-193] [REFERRED TO]
SHIVCHARAN VS. CHANDRAKANTA [LAWS(ALL)-2007-2-193] [REFERRED TO]
LAKSHMI VS. M V BALAMURALI [LAWS(MAD)-2006-10-129] [REFERRED TO]
LAKSHMI VS. M V BALAMURALI [LAWS(MAD)-2006-10-129] [REFERRED TO]
BHARAT BHUSHAN VS. K.K. SAINI [LAWS(P&H)-2005-4-16] [REFERRED TO]
SURINDER SINGH VS. DAVINDER MOHAN [LAWS(P&H)-2008-4-43] [REFERRED TO]
SURINDER SINGH VS. DAVINDER MOHAN [LAWS(P&H)-2008-4-43] [REFERRED TO]
SHIV KUMAR JAIN VS. DAYA RAM [LAWS(P&H)-2004-9-69] [REFERRED TO]
SHIV KUMAR JAIN VS. DAYA RAM [LAWS(P&H)-2004-9-69] [REFERRED TO]
BHARAT BHUSHAN VS. K.K. SAINI [LAWS(P&H)-2005-4-16] [REFERRED TO]
GULJARI LAL VS. KIMMAT RAI [LAWS(P&H)-2002-10-68] [REFERRED TO]
GULJARI LAL VS. KIMMAT RAI [LAWS(P&H)-2002-10-68] [REFERRED TO]
DEVI BAI VS. RAMBAI [LAWS(CHH)-2002-9-16] [REFERRED TO]
DEVI BAI VS. RAMBAI [LAWS(CHH)-2002-9-16] [REFERRED TO]
OM PARKASH VS. JASWANT [LAWS(P&H)-2010-11-385] [REFERRED TO]
OM PARKASH VS. JASWANT [LAWS(P&H)-2010-11-385] [REFERRED TO]
SUJATA SARKAR VS. ANIL KUMAR DUTTANI [LAWS(MPH)-2009-1-7] [REFERRED TO]
SUJATA SARKAR VS. ANIL KUMAR DUTTANI [LAWS(MPH)-2009-1-7] [REFERRED TO]
JAGDISH BABU RAIJAADA VS. SANVAL DAS GUPTA [LAWS(MPH)-2011-2-77] [REFERRED TO]
JAGDISH BABU RAIJAADA VS. SANVAL DAS GUPTA [LAWS(MPH)-2011-2-77] [REFERRED TO]
PRAMOD KUMAR VS. ISHWARI DEVI JUSTA [LAWS(HPH)-2012-5-36] [REFERRED TO]
PRAMOD KUMAR VS. ISHWARI DEVI JUSTA [LAWS(HPH)-2012-5-36] [REFERRED TO]
ALCON CONSTRUCTION (GOA) PVT. LTD VS. STATE OF GOA [LAWS(BOM)-2023-2-103] [REFERRED TO]
ALCON CONSTRUCTION (GOA) PVT. LTD VS. STATE OF GOA [LAWS(BOM)-2023-2-103] [REFERRED TO]
PAWAN KUMAR VS. SANT LAL [LAWS(DLH)-2012-8-38] [REFERRED TO]
PAWAN KUMAR VS. SANT LAL [LAWS(DLH)-2012-8-38] [REFERRED TO]
RISHAL SINGH AND OTHERS VS. BOHAT RAM [LAWS(DLH)-2016-3-301] [REFERRED TO]
RISHAL SINGH AND OTHERS VS. BOHAT RAM [LAWS(DLH)-2016-3-301] [REFERRED TO]
CEPCO INDUSTRIES PVT LTD VS. NARINDER PAL SINGH CHAWLA [LAWS(DLH)-2016-7-63] [REFERRED TO]
CEPCO INDUSTRIES PVT LTD VS. NARINDER PAL SINGH CHAWLA [LAWS(DLH)-2016-7-63] [REFERRED TO]
HARI SHANKER RASTOGI VS. ALLAHABAD BANK [LAWS(DLH)-2017-9-164] [REFERRED TO]
HARI SHANKER RASTOGI VS. ALLAHABAD BANK [LAWS(DLH)-2017-9-164] [REFERRED TO]
ASHA SAWHNEY AND ORS. VS. KAMINI GUPTA & ORS. [LAWS(DLH)-2017-7-235] [REFERRED TO]
ASHA SAWHNEY AND ORS. VS. KAMINI GUPTA & ORS. [LAWS(DLH)-2017-7-235] [REFERRED TO]
MUNNI SAH (SMT.) AND OTHERS VS. DISTRICT JUDGE, NAINITAL AND OTHERS [LAWS(UTN)-2006-10-34] [REFERRED TO]
MUNNI SAH (SMT.) AND OTHERS VS. DISTRICT JUDGE, NAINITAL AND OTHERS [LAWS(UTN)-2006-10-34] [REFERRED TO]
DERRIK HARALD EDWARDS VS. ADDL. DIST. JUDGE [LAWS(UTN)-2007-3-9] [REFERRED TO]
DERRIK HARALD EDWARDS VS. ADDL. DIST. JUDGE [LAWS(UTN)-2007-3-9] [REFERRED TO]
RAMESH CHANDRA VS. SATYA PRASAD [LAWS(UTN)-2004-9-65] [REFERRED TO]
RAMESH CHANDRA VS. SATYA PRASAD [LAWS(UTN)-2004-9-65] [REFERRED TO]
SRI SIDHHARTH VIYAS VS. RAVI NATH MISRA [LAWS(SC)-2014-11-47] [REFERRED TO]
SRI SIDHHARTH VIYAS VS. RAVI NATH MISRA [LAWS(SC)-2014-11-47] [REFERRED TO]
PREMA JOSHI VS. DINESH CHANDRA GOEL [LAWS(UTN)-2013-11-25] [REFERRED TO]
PREMA JOSHI VS. DINESH CHANDRA GOEL [LAWS(UTN)-2013-11-25] [REFERRED TO]
DALJIT SINGH VS. KULWANT RAI & SONS [LAWS(P&H)-2017-3-112] [REFERRED TO]
DALJIT SINGH VS. KULWANT RAI & SONS [LAWS(P&H)-2017-3-112] [REFERRED TO]
Shri Ratti Ram VS. Additional District Judge/Fast Track Court-4, Dehradun and others [LAWS(UTN)-2006-8-16] [REFERRED TO]
Shri Ratti Ram VS. Additional District Judge/Fast Track Court-4, Dehradun and others [LAWS(UTN)-2006-8-16] [REFERRED TO]
ASHWARYA LAL VS. SATYA PRASAD [LAWS(UTN)-2004-9-57] [REFERRED TO]
ASHWARYA LAL VS. SATYA PRASAD [LAWS(UTN)-2004-9-57] [REFERRED TO]
LAXMINARAYANAN S O SHIVSHANKAR MUDLIAR VS. PRAKASH S O KRUPASHANKAR MEHTA [LAWS(BOM)-2005-8-41] [REFERRED TO]
LAXMINARAYANAN S O SHIVSHANKAR MUDLIAR VS. PRAKASH S O KRUPASHANKAR MEHTA [LAWS(BOM)-2005-8-41] [REFERRED TO]
YOGENDER PAL BHATIA VS. AJAY SAINI [LAWS(DLH)-2004-11-102] [REFERRED TO]
YOGENDER PAL BHATIA VS. AJAY SAINI [LAWS(DLH)-2004-11-102] [REFERRED TO]
ABDUL RASHID VS. NAWAB ALI [LAWS(DLH)-2022-7-207] [REFERRED TO]
ABDUL RASHID VS. NAWAB ALI [LAWS(DLH)-2022-7-207] [REFERRED TO]
MAHENDER KUMAR GANDHI S/O LATE GULABCHAND GANDHI R/O FLAT NO. 201, H.NO.4 VS. BINDESH KAMDAR S/O LATE RAMESH KUMAR 3 [LAWS(APH)-2016-9-47] [REFERRED TO]
MAHENDER KUMAR GANDHI S/O LATE GULABCHAND GANDHI R/O FLAT NO. 201, H.NO.4 VS. BINDESH KAMDAR S/O LATE RAMESH KUMAR 3 [LAWS(APH)-2016-9-47] [REFERRED TO]
MANDEEP SINGH VS. GIAN CHAND [LAWS(HPH)-2019-7-126] [REFERRED TO]
MANDEEP SINGH VS. GIAN CHAND [LAWS(HPH)-2019-7-126] [REFERRED TO]
NIRMAL KUMAR VS. BISHANDAS [LAWS(RAJ)-2022-5-404] [REFERRED TO]
NIRMAL KUMAR VS. BISHANDAS [LAWS(RAJ)-2022-5-404] [REFERRED TO]
RAJESH SHARMA VS. BISHANDAS [LAWS(RAJ)-2022-5-407] [REFERRED TO]
RAJESH SHARMA VS. BISHANDAS [LAWS(RAJ)-2022-5-407] [REFERRED TO]
NANAK CHAND (SINCE DECEASED) AND OTHERS VS. JAI BHAGWAN [LAWS(ALL)-2009-4-844] [REFERRED TO]
NANAK CHAND (SINCE DECEASED) AND OTHERS VS. JAI BHAGWAN [LAWS(ALL)-2009-4-844] [REFERRED TO]
SWARAJ KUMAR VS. ARVIND KUMAR [LAWS(ALL)-2008-9-60] [REFERRED TO]
SWARAJ KUMAR VS. ARVIND KUMAR [LAWS(ALL)-2008-9-60] [REFERRED TO]
ABDUL JALIL SON OF LATE HABIB ULLAH VS. SPECIAL JUDGE E.C.ACT/ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2007-8-254] [REFERRED TO]
ABDUL JALIL SON OF LATE HABIB ULLAH VS. SPECIAL JUDGE E.C.ACT/ADDITIONAL DISTRICT JUDGE [LAWS(ALL)-2007-8-254] [REFERRED TO]
VIRENDRA KUMAR KHANNA VS. MANISH CHHATWAL [LAWS(ALL)-2008-10-72] [REFERRED TO]
VIRENDRA KUMAR KHANNA VS. MANISH CHHATWAL [LAWS(ALL)-2008-10-72] [REFERRED TO]
SATYANARAYAN MORE VS. MS. MILAGRINA ROSE CORREIA @ MILLIE CORREIA [LAWS(CAL)-2020-6-3] [REFERRED TO]
SATYANARAYAN MORE VS. MS. MILAGRINA ROSE CORREIA @ MILLIE CORREIA [LAWS(CAL)-2020-6-3] [REFERRED TO]
SANJAY KUMAR VS. SUBODH KUMAR [LAWS(ALL)-2003-11-20] [REFERRED TO]
SANJAY KUMAR VS. SUBODH KUMAR [LAWS(ALL)-2003-11-20] [REFERRED TO]
PARASAMAL VS. APPELLATE RENT TRIBUNAL BHILWARA [LAWS(RAJ)-2012-5-201] [REFERRED TO]
PARASAMAL VS. APPELLATE RENT TRIBUNAL BHILWARA [LAWS(RAJ)-2012-5-201] [REFERRED TO]
PARASAMAL VS. APPELLATE RENT TRIBUNAL BHILWARA [LAWS(RAJ)-2012-5-201] [REFERRED TO]
PARASAMAL VS. APPELLATE RENT TRIBUNAL BHILWARA [LAWS(RAJ)-2012-5-201] [REFERRED TO]
GURBAJ SINGH VS. PARSHOTAM SINGH [LAWS(P&H)-2011-5-38] [REFERRED TO]
GURBAJ SINGH VS. PARSHOTAM SINGH [LAWS(P&H)-2011-5-38] [REFERRED TO]
MISTRI PIARA LAL VS. SURINDER NATH [LAWS(P&H)-2013-12-128] [REFERRED TO]
MISTRI PIARA LAL VS. SURINDER NATH [LAWS(P&H)-2013-12-128] [REFERRED TO]
KANTA SACHDEVA VS. A.D.CHOUDHARY [LAWS(DLH)-2012-10-141] [REFERRED TO]
KANTA SACHDEVA VS. A.D.CHOUDHARY [LAWS(DLH)-2012-10-141] [REFERRED TO]
RAJENDRA KATARIA VS. BALDESH KUMAR KAUSHIK AND ORS. [LAWS(DLH)-2015-2-96] [REFERRED TO]
RAJENDRA KATARIA VS. BALDESH KUMAR KAUSHIK AND ORS. [LAWS(DLH)-2015-2-96] [REFERRED TO]
NATIONAL TEXTILES CORPORATION LTD. VS. S.K. JAIN AND ANOTHER [LAWS(P&H)-2006-5-539] [REFERRED TO]
NATIONAL TEXTILES CORPORATION LTD. VS. S.K. JAIN AND ANOTHER [LAWS(P&H)-2006-5-539] [REFERRED TO]
ASHOK NARANG VS. SHANTA ANAND [LAWS(P&H)-2006-1-42] [REFERRED TO]
ASHOK NARANG VS. SHANTA ANAND [LAWS(P&H)-2006-1-42] [REFERRED TO]
JANKI PRASAD SHARMA S/O SRI MEVA LAL VS. ADDITIONAL DISTRICT JUDGE COURT NO. 2 BARABANKI AND OTHERS [LAWS(ALL)-2015-12-306] [REFERRED TO]
JANKI PRASAD SHARMA S/O SRI MEVA LAL VS. ADDITIONAL DISTRICT JUDGE COURT NO. 2 BARABANKI AND OTHERS [LAWS(ALL)-2015-12-306] [REFERRED TO]
MUKESH KUMAR GUPTA VS. IIND ADDITIONAL DISTRICT JUDGE UDHAM SINGH NAGAR [LAWS(ALL)-2006-8-210] [REFERRED TO]
MUKESH KUMAR GUPTA VS. IIND ADDITIONAL DISTRICT JUDGE UDHAM SINGH NAGAR [LAWS(ALL)-2006-8-210] [REFERRED TO]
DALPAT GANPAT KOLI VS. GANESH DATTATRAYA KERHALKAR [LAWS(BOM)-2002-7-179] [REFERRED TO]
DALPAT GANPAT KOLI VS. GANESH DATTATRAYA KERHALKAR [LAWS(BOM)-2002-7-179] [REFERRED TO]
MURLIMANOHAR BHANGDE VS. PRABHA BHATTACHARYA [LAWS(BOM)-2004-12-115] [REFERRED TO]
MURLIMANOHAR BHANGDE VS. PRABHA BHATTACHARYA [LAWS(BOM)-2004-12-115] [REFERRED TO]
AJIT SINGH VS. JIT RAM [LAWS(SC)-2008-9-12] [REFERRED TO]
AJIT SINGH VS. JIT RAM [LAWS(SC)-2008-9-12] [REFERRED TO]
KULDEEP SINGH BAWEJA VS. AMARJEET SINGH KHURANA [LAWS(DLH)-2022-7-211] [REFERRED TO]
KULDEEP SINGH BAWEJA VS. AMARJEET SINGH KHURANA [LAWS(DLH)-2022-7-211] [REFERRED TO]
SRINIWAS BABULAL VS. RAMAKANT [LAWS(BOM)-2010-10-30] [REFERRED TO]
SRINIWAS BABULAL VS. RAMAKANT [LAWS(BOM)-2010-10-30] [REFERRED TO]
PEAREY LAL WORKSHOP P. LTD VS. RAGHUNANDAN SARAN ASHOK SARAN [LAWS(DLH)-2008-11-202] [REFERRED TO]
PEAREY LAL WORKSHOP P. LTD VS. RAGHUNANDAN SARAN ASHOK SARAN [LAWS(DLH)-2008-11-202] [REFERRED TO]
PEAREY LAL WORKSHOP P LTD VS. RAGHUNANDAN SARAN ASHOK SARAN [LAWS(DLH)-2008-12-56] [REFERRED TO]
PEAREY LAL WORKSHOP P LTD VS. RAGHUNANDAN SARAN ASHOK SARAN [LAWS(DLH)-2008-12-56] [REFERRED TO]
RATTAN STUDIO VS. RAJU RANI JAIN [LAWS(DLH)-2012-8-47] [REFERRED TO]
RATTAN STUDIO VS. RAJU RANI JAIN [LAWS(DLH)-2012-8-47] [REFERRED TO]
BATA INDIA LIMITED VS. ASHOK KUMAR CHOPRA [LAWS(P&H)-2009-2-40] [REFERRED TO]
BATA INDIA LIMITED VS. ASHOK KUMAR CHOPRA [LAWS(P&H)-2009-2-40] [REFERRED TO]
HASTIMAL VS. RENT TRIBUNAL, BHILWARA [LAWS(RAJ)-2012-5-249] [REFERRED TO]
HASTIMAL VS. RENT TRIBUNAL, BHILWARA [LAWS(RAJ)-2012-5-249] [REFERRED TO]
HASTIMAL VS. RENT TRIBUNAL, BHILWARA [LAWS(RAJ)-2012-5-249] [REFERRED TO]
HASTIMAL VS. RENT TRIBUNAL, BHILWARA [LAWS(RAJ)-2012-5-249] [REFERRED TO]
INDERJIT VS. MAHESH GUPTA [LAWS(P&H)-2006-12-24] [REFERRED TO]
INDERJIT VS. MAHESH GUPTA [LAWS(P&H)-2006-12-24] [REFERRED TO]
MAHESH CHAND VS. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM [LAWS(P&H)-2006-2-295] [REFERRED TO]
MAHESH CHAND VS. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM [LAWS(P&H)-2006-2-295] [REFERRED TO]
RAM DASS HIRA LAL VS. SUNIL KUMAR SEKHRI [LAWS(P&H)-2007-8-23] [REFERRED TO]
RAM DASS HIRA LAL VS. SUNIL KUMAR SEKHRI [LAWS(P&H)-2007-8-23] [REFERRED TO]
RAJU VS. CHOWDHARY RAM [LAWS(P&H)-2008-10-24] [REFERRED TO]
RAJU VS. CHOWDHARY RAM [LAWS(P&H)-2008-10-24] [REFERRED TO]
AMRIK SINGH VS. R.R. GULATI [LAWS(P&H)-2011-7-69] [REFERRED TO]
AMRIK SINGH VS. R.R. GULATI [LAWS(P&H)-2011-7-69] [REFERRED TO]
SHRI VASSUDEV GURUDAS PEDNEKAR AND OTHER VS. SMT. SHARADA ALIAS RADHABAI MANGUESH KENKRE AND OTHERS [LAWS(BOM)-2018-3-411] [REFERRED TO]
SHRI VASSUDEV GURUDAS PEDNEKAR AND OTHER VS. SMT. SHARADA ALIAS RADHABAI MANGUESH KENKRE AND OTHERS [LAWS(BOM)-2018-3-411] [REFERRED TO]
M/S.SRI SRINIVAS ENTERPRISES VS. SRI NARAYANDAS [LAWS(APH)-2013-3-18] [REFERRED TO]
M/S.SRI SRINIVAS ENTERPRISES VS. SRI NARAYANDAS [LAWS(APH)-2013-3-18] [REFERRED TO]
SRINIVAS ENTERPRISES,TARNAKA, SECUNDERABAD AND ANO VS. NARAYANDAS AND OTHERS [LAWS(APH)-2013-3-105] [REFERRED]
SRINIVAS ENTERPRISES,TARNAKA, SECUNDERABAD AND ANO VS. NARAYANDAS AND OTHERS [LAWS(APH)-2013-3-105] [REFERRED]
N G SHAH VS. T N MOHAN RAJ [LAWS(APH)-2003-6-68] [REFERRED TO]
N G SHAH VS. T N MOHAN RAJ [LAWS(APH)-2003-6-68] [REFERRED TO]
SRINIVASA ENTERPRISES VS. NARAYANA DAS [LAWS(APH)-2005-6-116] [REFERRED TO]
SRINIVASA ENTERPRISES VS. NARAYANA DAS [LAWS(APH)-2005-6-116] [REFERRED TO]
BHAGWAN DAS RAMESH KUMAR VS. JAGABANDHU DHAR [LAWS(GAU)-2005-9-68] [REFERRED TO]
BHAGWAN DAS RAMESH KUMAR VS. JAGABANDHU DHAR [LAWS(GAU)-2005-9-68] [REFERRED TO]
PRABHDEEP SINGH VS. KANTA [LAWS(HPH)-2019-7-206] [REFERRED TO]
PRABHDEEP SINGH VS. KANTA [LAWS(HPH)-2019-7-206] [REFERRED TO]
DWARKAPRASAD VS. NIRANJAN [LAWS(SC)-2003-3-89] [REFERRED]
DWARKAPRASAD VS. NIRANJAN [LAWS(SC)-2003-3-89] [REFERRED]
SATYAWATI SHARMA VS. UNION OF INDIA [LAWS(SC)-2008-4-25] [REFERRED]
SATYAWATI SHARMA VS. UNION OF INDIA [LAWS(SC)-2008-4-25] [REFERRED]
BOSCO JOSEPH VS. RAJ KUMAR [LAWS(DLH)-2022-7-230] [REFERRED TO]
BOSCO JOSEPH VS. RAJ KUMAR [LAWS(DLH)-2022-7-230] [REFERRED TO]
SHRI VENKATESH P.KAMAT (D) THR. LRS. VS. SHRI AGOSTINHO JOAQUIM SANTAN MEDEIRA (D) THR. LRS. [LAWS(BOM)-2016-11-144] [REFERRED TO]
SHRI VENKATESH P.KAMAT (D) THR. LRS. VS. SHRI AGOSTINHO JOAQUIM SANTAN MEDEIRA (D) THR. LRS. [LAWS(BOM)-2016-11-144] [REFERRED TO]
JAGAT RAM CHAUHAN VS. AVINASH PARTAP AND ORS. [LAWS(HPH)-2014-3-74] [REFERRED TO]
JAGAT RAM CHAUHAN VS. AVINASH PARTAP AND ORS. [LAWS(HPH)-2014-3-74] [REFERRED TO]
THALAYODI RAGHAVAN VS. KOORANTAVITTA KELAPPAN [LAWS(KER)-2005-11-53] [REFERRED TO]
THALAYODI RAGHAVAN VS. KOORANTAVITTA KELAPPAN [LAWS(KER)-2005-11-53] [REFERRED TO]
RAM CHAMELI VS. MITTAR PAL [LAWS(P&H)-2006-4-38] [REFERRED TO]
RAM CHAMELI VS. MITTAR PAL [LAWS(P&H)-2006-4-38] [REFERRED TO]
SATISH BANSAL VS. NEELAM GUPTA [LAWS(DLH)-2012-10-17] [REFERRED TO]
SATISH BANSAL VS. NEELAM GUPTA [LAWS(DLH)-2012-10-17] [REFERRED TO]
YOGENDER PAL BHATIA VS. RAJESH alias SONU [LAWS(DLH)-2004-11-5] [REFERRED TO]
YOGENDER PAL BHATIA VS. RAJESH alias SONU [LAWS(DLH)-2004-11-5] [REFERRED TO]
RAJ KUMAR SHARMA VS. ADDITIONAL DISTRICT JUDGE III KANPUR NAGAR [LAWS(ALL)-2007-5-44] [REFERRED]
RAJ KUMAR SHARMA VS. ADDITIONAL DISTRICT JUDGE III KANPUR NAGAR [LAWS(ALL)-2007-5-44] [REFERRED]
NAR SINGH DAS AGARWAL (DEAD) AND OTHERS VS. DISTRICT JUDGE, BALLIA AND OTHERS [LAWS(ALL)-2003-9-327] [REFERRED TO]
NAR SINGH DAS AGARWAL (DEAD) AND OTHERS VS. DISTRICT JUDGE, BALLIA AND OTHERS [LAWS(ALL)-2003-9-327] [REFERRED TO]
DALPAT GANPAT KOLI VS. GANESH DATTATRAYA KERHALKAR [LAWS(BOM)-2002-7-93] [REFERRED TO]
DALPAT GANPAT KOLI VS. GANESH DATTATRAYA KERHALKAR [LAWS(BOM)-2002-7-93] [REFERRED TO]
M/S KANHAIYA LAL GIRRAJ PRASAD VS. SMT. GOMTI DEVI GHODAWAT [LAWS(RAJ)-2018-8-273] [REFERRED TO]
M/S KANHAIYA LAL GIRRAJ PRASAD VS. SMT. GOMTI DEVI GHODAWAT [LAWS(RAJ)-2018-8-273] [REFERRED TO]
RAJINDER KUMAR VS. DIWAN CHAND [LAWS(P&H)-2014-1-285] [REFERRED TO]
RAJINDER KUMAR VS. DIWAN CHAND [LAWS(P&H)-2014-1-285] [REFERRED TO]
SANJIWAN KUMAR @ PAPPU KHAD WALA VS. SARABJIT KAUR [LAWS(P&H)-2013-9-173] [REFERRED TO]
SANJIWAN KUMAR @ PAPPU KHAD WALA VS. SARABJIT KAUR [LAWS(P&H)-2013-9-173] [REFERRED TO]
P.V. ANTONY VS. M/S. SWASTIK SWEET HOUSE [LAWS(KER)-2017-4-90] [REFERRED TO]
P.V. ANTONY VS. M/S. SWASTIK SWEET HOUSE [LAWS(KER)-2017-4-90] [REFERRED TO]
PRADEEP GOLYAN S/O LATE OM PRAKASH GOLYAN VS. DURGA PRASAD MUKHIA [LAWS(SIK)-2016-11-9] [REFERRED TO]
PRADEEP GOLYAN S/O LATE OM PRAKASH GOLYAN VS. DURGA PRASAD MUKHIA [LAWS(SIK)-2016-11-9] [REFERRED TO]
RAM KRISHAN GROVER VS. UNION OF INDIA [LAWS(SC)-2019-11-35] [REFERRED TO]
RAM KRISHAN GROVER VS. UNION OF INDIA [LAWS(SC)-2019-11-35] [REFERRED TO]
CHORAYIL KUNHIRAMAN VS. SHARAFUL ISLAM MADRASSA COMMITTEE [LAWS(KER)-2022-10-79] [REFERRED TO]
CHORAYIL KUNHIRAMAN VS. SHARAFUL ISLAM MADRASSA COMMITTEE [LAWS(KER)-2022-10-79] [REFERRED TO]
MANCHUKONDA SRINIVASAM VS. VEMPOLU BRAHMANANDA RAO DIED [LAWS(APH)-2003-2-57] [REFERRED TO]
MANCHUKONDA SRINIVASAM VS. VEMPOLU BRAHMANANDA RAO DIED [LAWS(APH)-2003-2-57] [REFERRED TO]
BALASHRAM SOCIETY VS. PURAN INDORIA [LAWS(RAJ)-2012-9-94] [REFERRED TO]
BALASHRAM SOCIETY VS. PURAN INDORIA [LAWS(RAJ)-2012-9-94] [REFERRED TO]
ARUN KUMAR VS. SURAJMAL RAWAT [LAWS(RAJ)-2004-10-58] [REFERRED TO]
ARUN KUMAR VS. SURAJMAL RAWAT [LAWS(RAJ)-2004-10-58] [REFERRED TO]
MADAN LAL VS. HARDEEP KAUR [LAWS(P&H)-2013-11-99] [REFERRED TO]
MADAN LAL VS. HARDEEP KAUR [LAWS(P&H)-2013-11-99] [REFERRED TO]
RUSHABHBHAI HARAKHCHAND SHAH AND OTHERS VS. BHAGWANJI JAGANNATHJI SHAH AND OTHERS [LAWS(GJH)-2014-3-232] [REFERRED TO]
RUSHABHBHAI HARAKHCHAND SHAH AND OTHERS VS. BHAGWANJI JAGANNATHJI SHAH AND OTHERS [LAWS(GJH)-2014-3-232] [REFERRED TO]
GOPAL KRISHNA SHANKDHAR VS. MANOJ KUMAR AGARWAL [LAWS(ALL)-2022-3-99] [REFERRED TO]
GOPAL KRISHNA SHANKDHAR VS. MANOJ KUMAR AGARWAL [LAWS(ALL)-2022-3-99] [REFERRED TO]
CHUNNI LAL AND ANOTHER VS. DISTRICT JUDGE, LALITPUR AND OTHERS [LAWS(ALL)-2007-11-208] [REFERRED TO]
CHUNNI LAL AND ANOTHER VS. DISTRICT JUDGE, LALITPUR AND OTHERS [LAWS(ALL)-2007-11-208] [REFERRED TO]
KUSUM RANI RASTOGI VS. XTH ADDL DISTRICT JUDGE LUCKNOW [LAWS(ALL)-2008-12-308] [REFERRED TO]
RAMESHWAR PRASAD TANDON VS. XITH A D J KANPUR [LAWS(ALL)-2007-7-143] [REFERERD TO]
RAMESHWAR PRASAD TANDON VS. XITH A D J KANPUR [LAWS(ALL)-2007-7-143] [REFERERD TO]
KUSUM RANI RASTOGI VS. XTH ADDL DISTRICT JUDGE LUCKNOW [LAWS(ALL)-2008-12-308] [REFERRED TO]
GODREJ & BOYCE MFG. CO. LTD. VS. STATE OF MAHARASHTRA [LAWS(SC)-2014-1-67] [REFERRED TO]
GODREJ & BOYCE MFG. CO. LTD. VS. STATE OF MAHARASHTRA [LAWS(SC)-2014-1-67] [REFERRED TO]
SMT. USHA DEVI AND OTHERS VS. FAST TRACK COURT-III, DEHRADUN AND OTHERS [LAWS(UTN)-2003-12-40] [REFERRED TO]
SMT. USHA DEVI AND OTHERS VS. FAST TRACK COURT-III, DEHRADUN AND OTHERS [LAWS(UTN)-2003-12-40] [REFERRED TO]
ARUN KUMAR VS. GURCHARAN SINGH [LAWS(P&H)-2017-3-63] [REFERRED TO]
ARUN KUMAR VS. GURCHARAN SINGH [LAWS(P&H)-2017-3-63] [REFERRED TO]
SUNDER SINGH TALWAR VS. KAMAL CHAND DUGAR [LAWS(DLH)-2018-4-503] [REFERRED TO]
SUNDER SINGH TALWAR VS. KAMAL CHAND DUGAR [LAWS(DLH)-2018-4-503] [REFERRED TO]
ASHA LATA PANDEY VS. BRAHAM PAL SINGH YADAV [LAWS(DLH)-2014-4-244] [REFERRED TO]
ASHA LATA PANDEY VS. BRAHAM PAL SINGH YADAV [LAWS(DLH)-2014-4-244] [REFERRED TO]
MADAN LAL GUPTA VS. AVINASH PARTAP [LAWS(HPH)-2014-3-40] [REFERRED TO]
MADAN LAL GUPTA VS. AVINASH PARTAP [LAWS(HPH)-2014-3-40] [REFERRED TO]
KRISHAN LAL VS. GURMIT KAUR [LAWS(P&H)-2003-2-100] [REFERRED TO]
KRISHAN LAL VS. GURMIT KAUR [LAWS(P&H)-2003-2-100] [REFERRED TO]
SHASHI BALA VS. NIRMALA RANI [LAWS(P&H)-2008-3-297] [REFERRED]
SHASHI BALA VS. NIRMALA RANI [LAWS(P&H)-2008-3-297] [REFERRED]
SARJIVAN KUMAR VS. RAJ RANI [LAWS(P&H)-2004-12-16] [REFERRED TO]
SARJIVAN KUMAR VS. RAJ RANI [LAWS(P&H)-2004-12-16] [REFERRED TO]
INDER PAL SINGH VS. RAJWANTI [LAWS(P&H)-2004-12-20] [REFERRED TO]
INDER PAL SINGH VS. RAJWANTI [LAWS(P&H)-2004-12-20] [REFERRED TO]
RADHE SHAM VS. RUCHI RAJPUT [LAWS(P&H)-2005-5-18] [REFERRED TO]
RADHE SHAM VS. RUCHI RAJPUT [LAWS(P&H)-2005-5-18] [REFERRED TO]
UNION OF INDIA VS. PARVATI DEVI [LAWS(RAJ)-2004-3-7] [REFERRED TO]
UNION OF INDIA VS. PARVATI DEVI [LAWS(RAJ)-2004-3-7] [REFERRED TO]
Sukumar VS. Ratan Kumari [LAWS(MPH)-2003-11-113] [REFERRED TO]
Sukumar VS. Ratan Kumari [LAWS(MPH)-2003-11-113] [REFERRED TO]
RAVINDER SINGH VS. DEEPESH [LAWS(DLH)-2012-12-227] [REFERRED TO]
RAVINDER SINGH VS. DEEPESH [LAWS(DLH)-2012-12-227] [REFERRED TO]
HARSHADBHAI GORDHANDAS SHAH VS. PRATIPBHAI RAVIPRASAD SANGHVI [LAWS(GJH)-2014-3-16] [REFERRED TO]
HARSHADBHAI GORDHANDAS SHAH VS. PRATIPBHAI RAVIPRASAD SANGHVI [LAWS(GJH)-2014-3-16] [REFERRED TO]
RAIBABEN ISHWARLAL PATEL VS. ARVINDBHAI PARSHOTTAMDAS PATEL AND ORS. [LAWS(GJH)-2014-3-156] [REFERRED TO]
RAIBABEN ISHWARLAL PATEL VS. ARVINDBHAI PARSHOTTAMDAS PATEL AND ORS. [LAWS(GJH)-2014-3-156] [REFERRED TO]
SUBHASH CHANDER VS. HARJIT SINGH AND ORS. [LAWS(P&H)-2015-8-26] [REFERRED TO]
SUBHASH CHANDER VS. HARJIT SINGH AND ORS. [LAWS(P&H)-2015-8-26] [REFERRED TO]
M/S. P.K. STORE VS. RAJEEV KUMAR GOYAL [LAWS(P&H)-2016-7-346] [REFERRED TO]
M/S. P.K. STORE VS. RAJEEV KUMAR GOYAL [LAWS(P&H)-2016-7-346] [REFERRED TO]
SOM PARKASH RISHI VS. SHRI SATISH KUMAR AND OTHERS [LAWS(P&H)-2016-9-36] [REFERRED TO]
SOM PARKASH RISHI VS. SHRI SATISH KUMAR AND OTHERS [LAWS(P&H)-2016-9-36] [REFERRED TO]
BRIG (RETD.) R.S. VERMA VS. ABHIJIT RAI [LAWS(HPH)-2016-8-16] [REFERRED TO]
BRIG (RETD.) R.S. VERMA VS. ABHIJIT RAI [LAWS(HPH)-2016-8-16] [REFERRED TO]
KAMALA GURUNG VS. ARJUN KUMAR MINDA [LAWS(SIK)-2017-5-10] [REFERRED TO]
KAMALA GURUNG VS. ARJUN KUMAR MINDA [LAWS(SIK)-2017-5-10] [REFERRED TO]
HIMAL MATCH CO. PVT. LTD. VS. KIRAN AGARWAL [LAWS(SIK)-2023-5-7] [REFERRED TO]
HIMAL MATCH CO. PVT. LTD. VS. KIRAN AGARWAL [LAWS(SIK)-2023-5-7] [REFERRED TO]
SHAIK BASHEER AHMED VS. SARDAR MAHENDER SINGH [LAWS(APH)-2003-1-102] [REFERRED TO]
SHAIK BASHEER AHMED VS. SARDAR MAHENDER SINGH [LAWS(APH)-2003-1-102] [REFERRED TO]
KUNJI BAI VS. FASHIONS [LAWS(APH)-2011-12-118] [REFERRED TO]
KUNJI BAI VS. FASHIONS [LAWS(APH)-2011-12-118] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUPER MAX INTERNATIONAL PVT LTD [LAWS(SC)-2009-8-52] [REFERRED TO]
STATE OF MAHARASHTRA VS. SUPER MAX INTERNATIONAL PVT LTD [LAWS(SC)-2009-8-52] [REFERRED TO]
RAM CHANDRA AGRAWAL VS. BHARAT PRESS [LAWS(ALL)-2009-10-53] [REFERRED TO]
RAM CHANDRA AGRAWAL VS. BHARAT PRESS [LAWS(ALL)-2009-10-53] [REFERRED TO]
STATE BANK OF INDIA VS. MAHA LAXMI TIKOO [LAWS(J&K)-2013-11-49] [REFERRED TO]
STATE BANK OF INDIA VS. MAHA LAXMI TIKOO [LAWS(J&K)-2013-11-49] [REFERRED TO]
JOYBELLS SCHOOL AUTHORITY VS. TSEWANG GYATSO KALEON [LAWS(SIK)-2019-8-10] [REFERRED TO]
JOYBELLS SCHOOL AUTHORITY VS. TSEWANG GYATSO KALEON [LAWS(SIK)-2019-8-10] [REFERRED TO]
SARUP CHAND VS. SIRI CHAND [LAWS(P&H)-2005-1-30] [REFERRED TO]
SARUP CHAND VS. SIRI CHAND [LAWS(P&H)-2005-1-30] [REFERRED TO]
ZILE SINGH VS. OM PARKASH [LAWS(P&H)-2004-7-19] [REFERRED TO]
ZILE SINGH VS. OM PARKASH [LAWS(P&H)-2004-7-19] [REFERRED TO]
ANJALI GULATI VS. RAJ KUMAR [LAWS(P&H)-2006-12-103] [REFERRED]
ANJALI GULATI VS. RAJ KUMAR [LAWS(P&H)-2006-12-103] [REFERRED]
MAHESH CHAND VS. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM [LAWS(P&H)-2006-2-473] [REFERRED TO]
MAHESH CHAND VS. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM [LAWS(P&H)-2006-2-473] [REFERRED TO]
MANJU DEVI VS. PARTAP SINGH [LAWS(DLH)-2015-2-193] [REFERRED TO]
MANJU DEVI VS. PARTAP SINGH [LAWS(DLH)-2015-2-193] [REFERRED TO]
SANTOSH KUMARI MEHRA VS. OM PRAKASH [LAWS(DLH)-2015-6-53] [REFERRED TO]
SANTOSH KUMARI MEHRA VS. OM PRAKASH [LAWS(DLH)-2015-6-53] [REFERRED TO]
NAND LAL SHARMA VS. BIMLA SHARMA [LAWS(HPH)-2007-7-68] [REFERRED TO]
NAND LAL SHARMA VS. BIMLA SHARMA [LAWS(HPH)-2007-7-68] [REFERRED TO]
JASVINDER SINGH AND OTHERS VS. KEDAR NATH AND OTHERS [LAWS(HPH)-2012-12-89] [REFERRED TO]
JASVINDER SINGH AND OTHERS VS. KEDAR NATH AND OTHERS [LAWS(HPH)-2012-12-89] [REFERRED TO]
HARI SINGH SON OF MUNSHI RAM VS. SH DEVENDER PRATAP SON OF KARAM SINGH [LAWS(HPH)-2016-10-165] [REFERRED TO]
HARI SINGH SON OF MUNSHI RAM VS. SH DEVENDER PRATAP SON OF KARAM SINGH [LAWS(HPH)-2016-10-165] [REFERRED TO]
JAGDISH BABU RAIJAADA VS. SANVAL DAS GUPTA [LAWS(MPH)-2011-2-96] [REFERRED TO]
JAGDISH BABU RAIJAADA VS. SANVAL DAS GUPTA [LAWS(MPH)-2011-2-96] [REFERRED TO]
Kaushalya VS. Padam Kumar Jain [LAWS(MPH)-2013-11-107] [REFERRED TO]
Kaushalya VS. Padam Kumar Jain [LAWS(MPH)-2013-11-107] [REFERRED TO]
HARVINDER SINGH VS. AFSAR KHAN [LAWS(DLH)-2017-3-295] [REFERRED TO]
HARVINDER SINGH VS. AFSAR KHAN [LAWS(DLH)-2017-3-295] [REFERRED TO]
GAYA PRASAD VS. SPECIAL JUDGE (SC/ST) ACT AND ANR. [LAWS(ALL)-2010-3-286] [REFERRED TO]
GAYA PRASAD VS. SPECIAL JUDGE (SC/ST) ACT AND ANR. [LAWS(ALL)-2010-3-286] [REFERRED TO]
KISHAN SINGH RAHI VS. HANS RAJ KAUSHAL [LAWS(P&H)-2017-3-113] [REFERRED TO]
KISHAN SINGH RAHI VS. HANS RAJ KAUSHAL [LAWS(P&H)-2017-3-113] [REFERRED TO]
RAMESH SHARMA VS. USHA RANI [LAWS(P&H)-2022-4-223] [REFERRED TO]
RAMESH SHARMA VS. USHA RANI [LAWS(P&H)-2022-4-223] [REFERRED TO]
GIRISH CHANDRA DURGAPAL VS. PARAMJIT SINGH [LAWS(UTN)-2017-9-8] [REFERRED TO]
GIRISH CHANDRA DURGAPAL VS. PARAMJIT SINGH [LAWS(UTN)-2017-9-8] [REFERRED TO]
RAMESHWAR DASS VS. SHANTI DEVI [LAWS(P&H)-2015-7-131] [REFERRED TO]
RAMESHWAR DASS VS. SHANTI DEVI [LAWS(P&H)-2015-7-131] [REFERRED TO]
BARINDER JEET SINGH VS. AJIT KAUR [LAWS(DLH)-2021-9-154] [REFERRED TO]
BARINDER JEET SINGH VS. AJIT KAUR [LAWS(DLH)-2021-9-154] [REFERRED TO]
ANITA JAIN VS. PARVEEN KUMAR JAIN [LAWS(DLH)-2023-1-49] [REFERRED TO]
ANITA JAIN VS. PARVEEN KUMAR JAIN [LAWS(DLH)-2023-1-49] [REFERRED TO]
SHOBHA RAM VS. SHAM LAL [LAWS(P&H)-2012-3-102] [REFERRED TO]
SHOBHA RAM VS. SHAM LAL [LAWS(P&H)-2012-3-102] [REFERRED TO]
BADRILAL VS. SITA BAI [LAWS(MPH)-2011-1-78] [REFERRED TO]
BADRILAL VS. SITA BAI [LAWS(MPH)-2011-1-78] [REFERRED TO]
TIRLOK CHAND VS. SURESH KUMAR [LAWS(P&H)-2013-12-129] [REFERRED TO]
TIRLOK CHAND VS. SURESH KUMAR [LAWS(P&H)-2013-12-129] [REFERRED TO]
A RAMESH VS. P KALYANI [LAWS(MAD)-2010-6-39] [REFERRED TO]
A RAMESH VS. P KALYANI [LAWS(MAD)-2010-6-39] [REFERRED TO]
SHIVA KUMAR NEPAL VS. SHANKAR ROY [LAWS(SIK)-2019-7-4] [REFERRED TO]
SHIVA KUMAR NEPAL VS. SHANKAR ROY [LAWS(SIK)-2019-7-4] [REFERRED TO]
SMT. KAUSHILYA MINDA (SINCE DECEASED) VS. RAJESH VERMA, S/O LATE TEK CHAND VERMA [LAWS(SIK)-2016-11-4] [REFERRED TO]
SMT. KAUSHILYA MINDA (SINCE DECEASED) VS. RAJESH VERMA, S/O LATE TEK CHAND VERMA [LAWS(SIK)-2016-11-4] [REFERRED TO]
KAILASH CHAND VS. DHARAM DAS [LAWS(SC)-2005-5-10] [REFERRED TO]
KAILASH CHAND VS. DHARAM DAS [LAWS(SC)-2005-5-10] [REFERRED TO]
RANGALAL AGARWAL VS. HIMAYATH BEGUM [LAWS(APH)-2005-10-68] [REFERRED TO]
RANGALAL AGARWAL VS. HIMAYATH BEGUM [LAWS(APH)-2005-10-68] [REFERRED TO]
SPEEDLINE AGENCIES VS. T STANES AND CO LTD [LAWS(SC)-2010-5-1] [REFERRED TO]
SPEEDLINE AGENCIES VS. T STANES AND CO LTD [LAWS(SC)-2010-5-1] [REFERRED TO]
VITHALBHAI BIHARILAL PATEL SINCE DECED THRO HIS HEIRS VS. LAXMANBHAI GORDHANDAS [LAWS(GJH)-2002-10-61] [REFERRED TO]
VITHALBHAI BIHARILAL PATEL SINCE DECED THRO HIS HEIRS VS. LAXMANBHAI GORDHANDAS [LAWS(GJH)-2002-10-61] [REFERRED TO]
RAJESHWAR DAYAL VS. PREETI GUPTA [LAWS(DLH)-2019-5-326] [REFERRED TO]
RAJESHWAR DAYAL VS. PREETI GUPTA [LAWS(DLH)-2019-5-326] [REFERRED TO]
RAM KUMAR VS. MITTER SAIN GUPTA AND ANR [LAWS(DLH)-2017-4-211] [REFERRED TO]
RAM KUMAR VS. MITTER SAIN GUPTA AND ANR [LAWS(DLH)-2017-4-211] [REFERRED TO]
SARDARI LAL VS. SWARAN LATA [LAWS(P&H)-2003-5-127] [REFERRED TO]
SARDARI LAL VS. SWARAN LATA [LAWS(P&H)-2003-5-127] [REFERRED TO]
JASBIR SINGH VS. JALANDHAR EX-SERVICEMEN M/T COOPERATIVE LTD [LAWS(P&H)-2009-1-30] [REFERRED TO]
JASBIR SINGH VS. JALANDHAR EX-SERVICEMEN M/T COOPERATIVE LTD [LAWS(P&H)-2009-1-30] [REFERRED TO]
RAKESH KUMAR VS. JOGINDER SINGH [LAWS(P&H)-2005-5-22] [REFERRED TO]
RAKESH KUMAR VS. JOGINDER SINGH [LAWS(P&H)-2005-5-22] [REFERRED TO]
ISMAILBHAI GULAM HUSSAIN VS. ADDITIONAL COLLECTOR [LAWS(BOM)-2006-1-26] [REFERRED TO]
ISMAILBHAI GULAM HUSSAIN VS. ADDITIONAL COLLECTOR [LAWS(BOM)-2006-1-26] [REFERRED TO]
ISMAILBHAI GULAM HUSSAIN VS. ADDITIONAL COLLECTOR [LAWS(BOM)-2006-1-93] [REFERRED TO]
ISMAILBHAI GULAM HUSSAIN VS. ADDITIONAL COLLECTOR [LAWS(BOM)-2006-1-93] [REFERRED TO]
VINAY IRON STORE VS. PREM CHAND GUPTA [LAWS(P&H)-2015-1-110] [REFERRED TO]
VINAY IRON STORE VS. PREM CHAND GUPTA [LAWS(P&H)-2015-1-110] [REFERRED TO]
RAM CHANDER VS. SHRI JAINENDRA GURUKUL [LAWS(P&H)-2014-10-61] [REFERRED TO]
RAM CHANDER VS. SHRI JAINENDRA GURUKUL [LAWS(P&H)-2014-10-61] [REFERRED TO]
KALIDAS VS. K P SUBBIAN [LAWS(MAD)-2013-7-175] [REFERRED TO]
KALIDAS VS. K P SUBBIAN [LAWS(MAD)-2013-7-175] [REFERRED TO]
MAHESH VS. CHANDER PRAKASH RISHI [LAWS(DLH)-2022-7-228] [REFERRED TO]
MAHESH VS. CHANDER PRAKASH RISHI [LAWS(DLH)-2022-7-228] [REFERRED TO]
R.D. BHARDWAJ VS. SAROJ JAIN [LAWS(UTN)-2004-10-36] [REFERRED TO]
R.D. BHARDWAJ VS. SAROJ JAIN [LAWS(UTN)-2004-10-36] [REFERRED TO]