Cited Judgements :-

M P RAM MOHAN RAJA VS. STATE OF TAMIL NADU [LAWS(SC)-2007-4-140] [REFERRED TO]
STATE OF TAMIL NADU VS. P KRISHNAMURTHY [LAWS(SC)-2006-3-33] [REFERRED TO]
SWAMI SAMARTH SUGARS AND AGRO INDUSTRIES LTD VS. LOKNETE MARUTRAO GHULE PATIL DNYANESHWAR SAHAKARI SAKHAR KARKHANA LTD [LAWS(SC)-2022-7-62] [REFERRED TO]
RAM NARAIN VS. RAM LAL [LAWS(P&H)-2003-9-107] [REFERRED TO]
K SUBBIAH PANDIAN VS. ASSISTANT DIRECTOR OF PANCHAYAT [LAWS(MAD)-2009-7-745] [REFERRED TO]
GANV BHAVANCHO EKVOTT VS. SOUTH WESTERN RAILWAYS [LAWS(BOM)-2022-8-31] [REFERRED TO]
K NATHMAL VS. DISTRICT COLLECTOR [LAWS(MAD)-2003-4-6] [REFERRED TO]
DIRECTOR GENERAL OF FOREIGN TRADE UDYOG BHAWAN MINISTRY OF COMMERCE NEW DELHI VS. R B [LAWS(MAD)-2004-12-25] [REFERRED TO]
UNIVABS SLEEPERS PVT LTD VS. MINISTRY OF RAILWAY [LAWS(DLH)-2021-7-43] [REFERRED TO]
IN THE MATTER OF: UNITED POLY ENGINEERING PVT LTD VS. PRESIDING OFFICER LABOUR COURT [LAWS(DLH)-2023-1-191] [REFERRED TO]
AGORI NISHAD NAVIK EVAM MATASYA JEEVI SAHKARI SAMITI LTD. AND ANR. VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2010-7-365] [REFERRED TO]
KHAIRATI VS. DIVISIONAL COMMISSIONER MEERUT [LAWS(ALL)-2003-1-45] [REFERRED TO]
RAMESH KUMAR VS. UNION OF INDIA UOI [LAWS(ALL)-2003-7-54] [REFERRED TO]
PROMITA DUTTA VS. STATE OF WEST BENGAL AND ORS. [LAWS(CAL)-2015-5-89] [REFERRED TO]
YOGESH KHARE VS. STATE OF M.P. [LAWS(MPH)-2014-10-84] [REFERRED TO]
A KUMAR VS. DISTRICT COLLECTOR KANCHEEPURAM KANCHEEPURAM DISTRICT [LAWS(MAD)-2010-3-651] [REFERRED TO]
DISTRICT COLLECTOR KANNIYAKUMARI VS. P VIJAYAN [LAWS(MAD)-2010-2-663] [REFERRED TO]
KURSHED SHARFUDEEN VS. IBP COMPANY LIMITED [LAWS(MAD)-2009-4-43] [REFERRED TO]
ANEES KHAN VS. STATE OF UP [LAWS(ALL)-2010-9-44] [REFERRED TO]
MOHAMMAD YUNUS HASAN VS. STATE OF U.P. [LAWS(ALL)-2016-3-175] [REFERRED TO]
SATYA PAL TOMAR VS. STATE OF U.P. [LAWS(ALL)-2014-9-43] [REFERRED TO]
NISHAD MAHASABHA SAHKARI SAMITI LTD, JAUNPUR VS. COLLECTOR/DIST MAGISTRATE, JAUNPUR AND OTHERS [LAWS(ALL)-2006-2-341] [REFERRED TO]
L Boomiraja VS. District Collector Dindigul District at Dindigul [LAWS(MAD)-2005-4-211] [REFERRED TO]
KANCHAN SAXENA SHRI R S SAXENA VS. STATE OF M P [LAWS(MPH)-2006-3-99] [REFERRED TO]
S V B L C CO OP SOCIETY LTD VS. DISTRICT PANCHAYAT OFFICER [LAWS(APH)-2003-7-79] [REFERRED TO]
R. S. MADIREDDY VS. UNION OF INDIA [LAWS(BOM)-2022-9-176] [REFERRED TO]
RAGHVIR SINGH AND ORS. VS. STATE OF PUNJAB AND ORS. [LAWS(P&H)-2016-2-87] [REFERRED TO]
P. PALIWAL VS. HINDUSTAN ZINC LIMITED [LAWS(RAJ)-2017-11-11] [REFERRED TO]
KILKIESHWAR MINING COMPANY VS. STATE OF UTTARAKHAND [LAWS(UTN)-2014-5-1] [REFERRED TO]
ULTRATECH CEMENT LIMITED VS. UNION OF INDIA [LAWS(RAJ)-2021-9-213] [REFERRED TO]
MANAGEMENT OF MUNICIPAL CORPORATION OF DELHI VS. BHANWAR SINGH [LAWS(DLH)-2010-5-424] [REFERRED]
PAKARIA DUBA MATSHYAJIBI SAMABAYA SAMITY LTD VS. NO 29 NEKARA NEKERI SAMABAYA SAMITI LTD [LAWS(GAU)-2005-12-9] [REFERRED TO]
STATE OF TAMIL NADU, REP.BY ITS SECRETARY TO GOVERNMENT VS. M. SENTHILKUMAR [LAWS(MAD)-2012-2-559] [REFERRED TO]
RAMESH PRASAD SAO VS. STATE OF ODISHA [LAWS(ORI)-2019-11-36] [REFERRED TO]
ARCE POLYMERS PRIVATE LIMITED VS. ALPHINE PHARMACEUTICALS PRIVATE LIMITED [LAWS(SC)-2021-12-14] [REFERRED TO]
SURAJDEV SINGH @ SURAJ BABA S/O MAHENDRA SINGH VS. STATE OF BIHAR, THROUGH ITS PRINCIPAL SECRETARY, MINES AND GEOLOGY, GOVT OF BIHAR [LAWS(PAT)-2019-4-33] [REFERRED TO]
SARDARMULL KANKARIA VS. CALCUTTA IMPROVEMENT TRUST [LAWS(CAL)-2003-8-26] [REFERRED TO]
RANJEET SINGH VS. STATE OF U P [LAWS(ALL)-2013-9-25] [REFERRED TO]
JAGRAM SINGH VS. STATE OF U.P. AND ORS. [LAWS(ALL)-2015-1-176] [REFERRED TO]
AJAY KUMAR SINGH VS. STATE OF U P [LAWS(ALL)-2009-12-42] [REFERRED TO]
MONSUR ALAM AZAD VS. MD RAHIMUL HOQUE & ORS [LAWS(CAL)-2018-11-33] [REFERRED TO]
VIJAY JAISWAL VS. STATE OF M P [LAWS(MPH)-2005-12-38] [REFERRED TO]
KRISHNA CRUSHING PLANT VS. STATE OF M P & ORS [LAWS(MPH)-2013-4-219] [REFERRED]
MALI HARJIBHAI CHELABHAI VS. DY COLLECTOR [LAWS(GJH)-2015-6-76] [REFERRED TO]
VISHRUTH SURENDRA BEHANI VS. GUJARAT NATIONAL LAW UNIVERSITY [LAWS(GJH)-2019-6-71] [REFERRED TO]
K SAMBASIVA RAO VS. DISTRICT LEVEL COMMITTEE [LAWS(APH)-2003-4-136] [REFERRED TO]
GOVT OF A P REP VS. PALLAVA GRANITE INDUSTRIES INDIA PRIVATE LIMITED [LAWS(APH)-2004-3-121] [REFERRED TO]
JAI LAXMI CONSTRUCTIONS VS. STATE OF MAHARASHTRA [LAWS(BOM)-2012-8-174] [REFERRED TO]
AMBIKA MAHILA MATSYAVYAVASAYIK SAHAKARI SANSTHA LTD. VS. THE STATE OF MAHARASHTRA [LAWS(BOM)-2014-12-114] [REFERRED TO]
SWAMY VS. THIMMAMMA [LAWS(KAR)-2013-4-64] [REFERRED TO]
ALL INDIA IDBI OFFICERS ASSOCIATION VS. UNION OF INDIA [LAWS(BOM)-2022-9-173] [REFERRED TO]
CHARAN SINGH VS. STATE OF U P [LAWS(ALL)-2005-5-54] [REFERRED TO]
CHANDER BHUSAN SOOD VS. COAL INDIA LIMITED [LAWS(CAL)-2017-4-58] [REFERRED TO]
SALKHAN LIME WORKS ROBERTSGANJ SONBHADRA VS. STATE OF U P [LAWS(ALL)-2014-5-509] [REFERRED TO]
AIRPORTS AUTHORITY OF INDIA VS. GROVER INTERNATIONAL LTD [LAWS(DLH)-2011-1-367] [REFERRED TO]
COMMISSIONER OF SALES TAX M S MUMBAI VS. MOONLIGHT METAL INDUSTRIES PVT LTD [LAWS(BOM)-2010-4-140] [REFERRED TO]
LATE SHRI LAXMANRAOJI MOTGHARE CHARITABLE TRUST VS. MAHARASHTRA ANIMAL AND FISHERY SCIENCE UNIVERSITY [LAWS(BOM)-2013-8-117] [REFERRED TO]
RAJESH D DARBAR VS. NARASINGRAO [LAWS(KAR)-2003-4-47] [REFERRED TO]
BHAGWATI BROTHERS VS. LALLOOLAL & ANR. [LAWS(MPH)-2006-7-128] [REFERRED TO]
M/S FEDERAL MOGUL BEARING INDIA LTD. VS. BRIJ LAL [LAWS(HPH)-2016-12-15] [REFERRED TO]
SANTHIPRIYA MINERALS PVT. LTD. VS. STATE OF KARNATAKA [LAWS(KAR)-2020-3-128] [REFERRED TO]
ASWINI KUMAR PANDA VS. STATE OF ORISSA [LAWS(ORI)-2003-4-3] [REFERRED TO]
DISTRICT COLLECTOR VS. K ANBARASI [LAWS(MAD)-2011-3-78] [REFERERD TO]
C MUTHUKRISHNAN VS. DISTRICT COLLECTOR TIRUNELVELI DISTRICT [LAWS(MAD)-2011-8-158] [REFERRED TO]
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT FORT ST GEORGE CHENNAI VS. COMMISSIONER GEOLOGY AND MINING GUINDY CHENNAI [LAWS(MAD)-2012-4-58] [REFERRED TO]
SHRI GANGA SYNDICATE VS. STATE OF M.P. AND ORS. [LAWS(MPH)-2019-1-324] [REFERRED TO]
STATE OF WEST BENGAL VS. MANDIRA CHATTERJEE [LAWS(SC)-2012-7-78] [REFERRED TO]
BIJITASWA ROUT VS. STATE OF WEST BENGAL [LAWS(CAL)-2012-12-19] [REFERRED TO]
PRAKASH HAZRA VS. STATE OF WEST BENGAL [LAWS(CAL)-2019-3-152] [REFERRED TO]
RADHEY SHYAM YADAV VS. STATE OF U P THR SECY HOME LKO AND OTHERS [LAWS(ALL)-2019-1-133] [REFERRED TO]
UNITED CRUSHER VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-10-52] [REFERRED TO]
BASANT CABLES AND CONDUCTORS PVT LTD VS. UCO BANK [LAWS(GAU)-2005-8-52] [REFERRED TO]
JAI LAXMI CONSTRUCTIONS VS. JAYDATT KSHIRSAGAR [LAWS(BOM)-2012-8-9] [REFERRED TO]
Y V S REDDY VS. GOVERNMENT OF ANDHRA PRADESH [LAWS(APH)-2006-11-67] [REFERRED TO]
VALJI KHIMJI and COMPANY VS. O L OF HINDUSTAN NITRO PRODUCT GUJARAT LTD [LAWS(GJH)-2005-8-40] [REFERRED TO]
VIRENDRA KARSANBHAI SOLANKI VS. STATE OF GUJARAT [LAWS(GJH)-2012-6-1] [REFERRED TO]
URVAKUNJ NICOTINE LTD VS. UNION OF INDIA [LAWS(GJH)-2012-7-144] [REFERRED TO]
DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LTD VS. STATE OF UTTARANCHAL [LAWS(SC)-2006-12-32] [REFERRED TO]
KAYAKUCHI GAON MEEN SAMABAI SAMITEE LTD. SARKAR VS. STATE OF ASSAM [LAWS(GAU)-2019-10-24] [REFERRED TO]
STATE OF UTTARAKHAND AND ORS. VS. KILKILESHWAR MINING CO. AND ORS. [LAWS(UTN)-2015-1-54] [REFERRED TO]
V RAJA VS. STATE OF TAMIL NADU [LAWS(MAD)-2011-8-173] [REFERRED TO]
P.MARIADOSS VS. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT [LAWS(MAD)-2016-7-135] [REFERRED]
C NARAYANA REDDY VS. COMMISSIONER OF PANCHAYAT RAJ AND RURAL EMPLOYMENT ANDHRA PRADESH HYDERABAD [LAWS(APH)-2003-12-131] [REFERRED TO]
DISTRICT COLLECTOR ERODE DISTRICT VS. S.S.ENTERPRISES [LAWS(MAD)-2019-12-190] [REFERRED TO]
G Gengavarajan VS. Chennai Metropolitan Development Authority [LAWS(MAD)-2004-9-10] [REFERRED TO]
RAJAN NISHAD VS. STATE OF U P [LAWS(ALL)-2006-3-24] [REFERRED TO]
SUBHASH CHAND GOYAL VS. U P FINANCIAL CORPORATION KANPUR [LAWS(ALL)-2005-3-82] [REFERRED TO]
VASHISHT KUMAR JAISWAL VS. STATE OF U P [LAWS(ALL)-2003-10-38] [REFERRED TO]
VIJAY KUMAR DWIVEDI VS. STATE OF U.P. & 3 ORS. [LAWS(ALL)-2016-6-30] [REFERRED]
RADHA DEVI VS. STATE OF U P AND OTHERS [LAWS(ALL)-2017-10-229] [REFERRED TO]
DR. SHISHIL WILLIAM VS. APPELLATE AUTHORITY [LAWS(RAJ)-2018-7-213] [REFERRED TO]
SARDA MINES PVT. LTD. VS. STATE OF ODISHA [LAWS(ORI)-2022-1-22] [REFERRED TO]
RAVI SHANKAR NAIK VS. STATE OF M P [LAWS(MPH)-2012-11-118] [REFERRED TO]
BALAJI CHEMIST VS. INDIAN RED CROSS SOCIETY AND GENERAL SECRETARY [LAWS(MPH)-2021-12-109] [REFERRED TO]
DHARMENDRA KUMAR SINGH VS. STATE OF UTTAR PRADESH [LAWS(SC)-2020-10-45] [REFERRED TO]
N. THANGAVEL VS. THE DISTRICT COLLECTOR, ERODE DISTRICT AND ORS. [LAWS(MAD)-2015-6-436] [REFERRED TO]
NISAR SONS AND ORS. VS. THE STATE OF MAHARASHTRA, MINISTRY OF REVENUE AND FOREST, MANTRALAYA AND ORS. [LAWS(BOM)-2016-3-128] [REFERRED TO]
KANHAIYA SINGH VS. STATE OF UTTAR PRADESH [LAWS(ALL)-2006-7-132] [REFERRED TO]
RAM LALI MISHRA VS. STATE OF UP [LAWS(ALL)-2010-5-138] [REFERRED TO]
AMBIKA PRASAD SINGH VS. DEPUTY COMMISSIONER (FOOD) DEVI PATAN MANDAL GONDA [LAWS(ALL)-2014-9-470] [REFERRED TO]
CHHATRA SHAKTI CONSTRUCTION CO VS. STATE OF U P [LAWS(ALL)-2011-5-178] [REFERRED TO]
KOPPULA VEERA VENKATA SATYANARAYANA MURTHY VS. STATE OF ANDHRA PRADESH [LAWS(APH)-2014-4-36] [REFERRED TO]
UNNIKRISHNAN NAIR G . S . VS. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT [LAWS(KER)-2019-2-129] [REFERRED TO]
K. RAMNARAYAN AND ORS. VS. PUKHRAJ AND ORS. [LAWS(RAJ)-2015-5-54] [REFERRED TO]
BITS AND BYTES VS. STATE OF M P [LAWS(MPH)-2009-10-34] [REFERRED TO]
DR.SONIA K DAS VS. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY KOCHI [LAWS(KER)-2022-3-102] [REFERRED TO]
LOKANATH PRADHAN VS. COLLECTOR, PURI & OTHERS [LAWS(ORI)-2018-4-157] [REFERRED TO]
V PURUSHOTHAMAN VS. M VELU GOUNDER; IRISSAMMAL; GOVINDARASU [LAWS(MAD)-2012-2-677] [REFERRED]
STATE OF TAMIL NADU AND ORS VS. S THANGAPANDIYAN [LAWS(MAD)-2012-4-335] [REFERRED]
P ASHOKAN VS. DISTRICT COLLECTOR; ASSISTANT DIRECTOR, GEOLOGY AND MINING DEPARTMENT [LAWS(MAD)-2016-9-188] [REFERRED]
UDAY KUMAR SINGH VS. STATE OF BIHAR [LAWS(PAT)-2005-3-136] [REFERRED TO]
SANJAY KUMAR VS. UNION OF INDIA [LAWS(UTN)-2010-8-124] [REFERRED TO]